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Vishnu R S vs Nit Kozhikode (National Institute Of ...
2025 Latest Caselaw 12631 Ker

Citation : 2025 Latest Caselaw 12631 Ker
Judgement Date : 30 December, 2025

[Cites 0, Cited by 0]

Kerala High Court

Vishnu R S vs Nit Kozhikode (National Institute Of ... on 30 December, 2025

                                                      2025:KER:98892
   WP(C) NO. 48492 OF 2025

                                 1
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

               THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR

     TUESDAY, THE 30TH DAY OF DECEMBER 2025 / 9TH POUSHA, 1947

                         WP(C) NO. 48492 OF 2025

PETITIONER:
           VISHNU R S,
           AGED 32 YEARS,
           S/O SAMUTHIRIPANDIAN, SAMUTHIRIKA,
           TRS COLONY,OLAVAKKOT PO,
           PALAKKAD, PIN - 678002

           BY ADVS.
           SRI.V.I.RAHUL
           SMT.SHIFA LATHEEF


RESPONDENTS:

    1      NIT KOZHIKODE (NATIONAL INSTITUTE OF TECHNOLOGY)
           REPRESENTED BY ITS DIRECTOR,
           NIT KOZHIKODE CAMPUS,NIT CAMPUS P O,
           KOZHIKODE, PIN - 673601

    2      THE DIRECTOR, NIT KOZHIKODE CAMPUS,NIT CAMPUS P O,
           KOZHIKODE, PIN - 673601

    3      DEAN (STUDENTS WELFARE), NIT KOZHIKODE CAMPUS,
           NIT CAMPUS P O, KOZHIKODE, PIN - 673601

    4      DEAN (ACADEMIC), NIT KOZHIKODE CAMPUS,
           NIT CAMPUS P O, KOZHIKODE, PIN - 673601

    5      HEAD OF THE DEPARTEMENT,(ARCHITECTURE AND PLANNING)
           NIT KOZHIKODE CAMPUS,
           NIT CAMPUS P O,KOZHIKODE, PIN - 673601
           SC SRI. SHYAM PADMAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.12.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                    2025:KER:98892
WP(C) NO. 48492 OF 2025

                                     2


                                  JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw

the writ petition with liberty to file a fresh petition. Permission is granted.

The writ petition is dismissed as withdrawn accordingly.

Sd/-

K. V. JAYAKUMAR JUDGE msp 2025:KER:98892 WP(C) NO. 48492 OF 2025

APPENDIX OF WP(C) NO. 48492 OF 2025

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BAIL ORDER PASSED BY THE LEARNED SESSIONS JUDGE, KOZHIKODE IN CRL MC 1908/2025 DATED 03-12-2025 .

Exhibit P2 TRUE COPY OF THE SUSPENSION ORDER ISSUED BY THE THIRD RESPONDENT BEARING REF. NO. NITC/ODSW/557/2025-26 DATED 06.11.2025 Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE FIRST RESPONDENT DATED 09.12.2025 Exhibit P4 TRUE COPY OF THE EMAIL SENT BY THE THIRD RESPONDENT DATED 09.12.2025 TO THE PH.D. SCHOLARS Exhibit P5 TRUE COPY OF THE EMAIL SENT BY THE PETITIONER TO THE THIRD RESPONDENT DATED 06.12.2025 Exhibit P6 TRUE COPY OF THE EMAIL DATED 08.12.2025 SENT BY THE PETITIONER'S PRINCIPAL RESEARCH SUPERVISOR TO THE THIRD AND FIFTH RESPONDENTS Exhibit P7 TRUE COPY OF THE TRAILING EMAIL SENT BY THE PRINCIPAL RESEARCH SUPERVISOR TO THE THIRD AND FIFTH RESPONDENTS DATED 14.12.2025 Exhibit P8 TRUE COPY OF THE EXTRACT OF THE MINUTES OF THE DEPARTMENTAL CONSULTATIVE COMMITTEE MEETING NO. 25/14 HELD ON 09.12.2025 Exhibit P9 TRUE COPY OF THE OFFICE ORDER F. NO. A LGL/ 5-02/2025-ESTB DATED 20.11.2025 ISSUED BY THE FIRST RESPONDENT .

Exhibit P10 TRUE COPY OF THE TRAILING EMAIL DATED 08.12.2025 SENT BY THE PETITIONER TO THE RESPONDENTS Exhibit P11 TRUE COPY OF THE PETITION SENT BY THE PETITIONER TO THE SECOND RESPONDENT DATED 21-12-2025 Exhibit P12 TRUE COPY OF THE PETITION SENT BY THE PETITIONER TO THE THIRD RESPONDENT DATED 21-12-2025.

Exhibit P13 TRUE COPY OF THE PETITION SENT BY THE PETITIONER TO THE SECOND RESPONDENT DATED 23-12-2025 Exhibit P14 TRUE COPY OF THE PETITION SENT BY THE PETITIONER TO THE THIRD RESPONDENT DATED 23-12-2025

 
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