Bineesh Babu vs State Of Kerala
2025 Latest Caselaw 12612 Ker

Kerala High Court

Bineesh Babu vs State Of Kerala on 26 December, 2025

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BA No.14376/2025                    1                         2025:KER:98869

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
    FRIDAY, THE 26TH DAY OF DECEMBER 2025 / 5TH POUSHA, 1947
                     BAIL APPL. NO. 14376 OF 2025
   CRIME NO.879/2025 OF Konni Police Station, Pathanamthitta
            AGAINST THE ORDER/JUDGMENT DATED 18.11.2025 IN CRMP
       NO.8881 OF 2025 OF SPECIAL COURT UNDER POCSO ACT,
                            PATHANAMTHITTA
PETITIONER/S:
             BINEESH BABU,
             AGED 45 YEARS
             S/O.DINESAN, KUZHIVILA MELETHIL, VAKAYAR PO., V-
             KOTTAYAM, KONNI, PATHANAMTHITTA-, PIN - 689698
             BY ADVS.
             SRI.SUNIL JACOB JOSE
             SHRI.SACHIN JACOB AMBAT
             SHRI.MOHAMMED AZEEM M.
RESPONDENT/S:
             STATE OF KERALA,
             REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM-, PIN - 682031
OTHER PRESENT:
             SR.PP -SRI.NOUSHAD K.A
     THIS    BAIL   APPLICATION   HAVING    COME   UP   FOR    ADMISSION   ON
26.12.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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BA No.14376/2025                 2                       2025:KER:98869
                    M.B.SNEHALATHA, J
               -------------------------------------------
              ---------------------------------------------
        Dated this the 26th day of December, 2025
       The    learned     counsel    for   the    petitioner     seeks
permission to withdraw the Bail Application.
       2.       Permission granted.

       Hence,      this   Bail   Application     is   dismissed     as
withdrawn.

                                                  Sd/-

                                      M.B.SNEHALATHA,
                                                 JUDGE
        SLR
BA No.14376/2025                 3                  2025:KER:98869
             APPENDIX OF BAIL APPL. NO. 14376 OF 2025
PETITIONER ANNEXURES
Annexure A             CERTIFIED COPY OF THE FIR NO.879/2025 OF
                       KONNI POLICE STATION
Annexure B             CERTIFIED   COPY   OF   THE   ORDER   DATED
                       18/11/2025 OF THE ADDITIONAL DISTRICT &
                       SESSIONS     JUDGE-I    (SPECIAL     COURT)
                       PATHANAMTHITTA IN CRL.M.P.NO.8881/2025