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Kerala High Court
Sidharth S vs State Of Kerala on 26 December, 2025
Bail Appl. Nos.13685/2025, 13567/2025
and 13606/2025 1 2025:KER:98840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
FRIDAY, THE 26TH DAY OF DECEMBER 2025 / 5TH POUSHA, 1947
BAIL APPL. NO. 13685 OF 2025
CRIME NO.1999/2025 OF Fort Police Station, Thiruvananthapuram
PETITIONER/12TH ACCUSED:
RAMESH S.
AGED 34 YEARS
S/O. SASI,TC 22/245, IRAVIYAMVILAKATHU VEEDU, ATTUKAL,
MANACAUD P.O., THIRUVANANTHAPURAM, PIN - 695009
BY ADVS.
SRI.SAMPATH V. TOMS
SHRI.AMBROSE JUDE DCRUZ
SMT.SREENA B.S.
RESPONDENTS/STATE:
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 STATION HOUSE OFFICER, FORT POLICE STATION
ATTAKULANGARA, THIRUVANANTHAPURAM, PIN - 695009
OTHER PRESENT:
SR.GP SRI.NOUSHAD K A,
SRI.SUDHEER V ,PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.12.2025, ALONG WITH Bail Appl.13567/2025, 13606/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Bail Appl. Nos.13685/2025, 13567/2025
and 13606/2025 2 2025:KER:98840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
FRIDAY, THE 26TH DAY OF DECEMBER 2025 / 5TH POUSHA, 1947
BAIL APPL. NO. 13567 OF 2025
CRIME NO.1999/2025 OF Fort Police Station, Thiruvananthapuram
AGAINST THE ORDER/JUDGMENT DATED 28.10.2025 IN Bail Appl.
NO.13198 OF 2025 OF HIGH COURT OF KERALA
PETITIONER/ACCUSED:
ADITHYAN S,
AGED 20 YEARS,S/O SHIBU KUMAR C RESIDING AT TC 22/236
PADASSERI ATTUKAL,MANACAUD P.O,
THIRUVANANTHAPURAM, PIN - 695009
BY ADV SHRI.P.A.MUJEEB
RESPONDENTS/COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
2 STATE OF KERALA
REPRESENTED BY, PIN - 682031
OTHER PRESENT:
SRI.SUDHEER V ,PP
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.12.2025, ALONG WITH Bail Appl.13685/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl. Nos.13685/2025, 13567/2025
and 13606/2025 3 2025:KER:98840
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
FRIDAY, THE 26TH DAY OF DECEMBER 2025 / 5TH POUSHA, 1947
BAIL APPL. NO. 13606 OF 2025
CRIME NO.1999/2025 OF Fort Police Station, Thiruvananthapuram
AGAINST THE ORDER/JUDGMENT DATED 05.11.2025 IN CRMC NO.3147 OF
2025 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT (ATROCITIES &
SEXUAL VIOLENCE AGAINST WOMEN & CHILDREN),THIRUVANANTHAPURAM
PETITIONERS/ACCUSED 3,7 AND 11:
1 SIDHARTH S
AGED 34 YEARS
S/O SURENDRAN NAIR T C, 41/1248(1),
THAZVILAKATHU VEEDU, KURIYATHI, MANACAUD P.O.,
THIRUVANANTHAPURAM, PIN - 695009
2 ADARSH S A,
AGED 22 YEARS
S/O SYAM, T C 22/227, PADASSERY, PUTHENCOTTA,
MANACAUD P.O., THIRUVANANTHAPURAM, PIN - 695009
3 VISHNU VIJAYAN (MENTIONED AS ANANDHU IN FIR)
AGED 31 YEARS
S/O VIJAYAN, MANIMANDIRAM VEEDU,PADASSERY,
MANACAUD P.O.,THIRUVANANTHAPURAM, PIN - 695009
BY ADVS.
SHRI.SAIBY JOSE KIDANGOOR
SHRI.BENNY ANTONY PAREL
SMT.PRAMITHA AUGUSTINE
SMT.AFSANA KHAN
SHRI.SREERAJ S. RAJARAM
SMT.SNEHA J.
SHRI.ADARSH PADMANABHAN
SHRI.AMAL DILEEP
SMT.ANNA PAUL
Bail Appl. Nos.13685/2025, 13567/2025
and 13606/2025 4 2025:KER:98840
RESPONDENTS/STATE AND COMPLAINANT:
1 STATE OF KERALA,
REPRESENTED BY BY ITS PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 THE STATION HOUSE OFFICER
FORT POLICE STATION, THIRUVANANTHAPURAM CITY,
PIN - 695001
OTHER PRESENT:
SR.GP SRI.NOUSHAD K A
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
26.12.2025, ALONG WITH Bail Appl.13685/2025 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Bail Appl. Nos.13685/2025, 13567/2025
and 13606/2025 5 2025:KER:98840
ORDER
[Bail Appl. Nos.13685/2025, 13567/2025 and 13606/2025]
The learned counsel for the petitioners submitted that these matters
are not pressed. Accordingly, these bail applications are dismissed
as not pressed.
Sd/-
M.B. SNEHALATHA
JUDGE
ska
