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Rajesh V.V vs State Of Kerala
2025 Latest Caselaw 12586 Ker

Citation : 2025 Latest Caselaw 12586 Ker
Judgement Date : 23 December, 2025

[Cites 0, Cited by 0]

Kerala High Court

Rajesh V.V vs State Of Kerala on 23 December, 2025

                                                                  2025:KER:98803




                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.

      TUESDAY, THE 23RD DAY OF DECEMBER 2025 / 2ND POUSHA, 1947

                          BAIL APPL. NO. 14268 OF 2025

          AGAINST THE ORDER/JUDGMENT DATED 19.11.2025 IN CRMC NO.1709

OF   2025    OF    DISTRICT   COURT   &   SESSIONS   &   MOTOR   ACCIDENT   CLAIMS

TRIBUNAL/RENT CONTROL APPELLATE AUTHORITY, KASARAGOD

PETITIONER:

              RAJESH V.V
              AGED 48 YEARS
              VADAKKEVEETIL, MANAKKAD, KARIVELLUR, CURRENTLY RESIDING
              AT BENGALAM, NILESWARAM , KASARAGOD, PIN - 671314


              BY ADVS.
              SMT.RESHMA E.
              SMT.ATHEENA ANTONY
              SMT.ARCHANA SUDHEER




RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
              AT ERNAKULAM, PIN - 682031

      2       THE STATION HOUSE OFFICER,
              ( NILESHWAR POLICE STATION , KASARAGOD DISTRICT),
              PIN - 671314

      3       PRAKASHAN
              THE PUBLIC RELATION OFFICER, NILESWARAM POLICE STATION,
              KASARAGOD DISTRICT, PIN - 671314
                                                             2025:KER:98803
BAIL APPL. NO. 14268 OF 2025

                                   2




     THIS   BAIL   APPLICATION   HAVING   COME   UP   FOR   ADMISSION   ON
23.12.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                           2025:KER:98803
BAIL APPL. NO. 14268 OF 2025

                                    3




                                 ORDER

The learned Public Prosecutor submitted that no crime is

registered against the petitioner in Nileshwaram police station.

In view of the aforesaid submission, this Bail Application stands

closed.

Sd/-

MURALEE KRISHNA S. JUDGE mus 2025:KER:98803 BAIL APPL. NO. 14268 OF 2025

APPENDIX OF BAIL APPL. NO. 14268 OF 2025

PETITIONER ANNEXURES

ANNEXURE A1 THE TRUE COPY OF THE ORDER DATED 19.11.2025 IN CRL.MC.NO.1709 OF 2025 PASSED BY THE PRINCIPAL DISTRICT AND SESSIONS JUDGE KASARAGOD ANNEXURE A2 THE TRUE COPY OF THE COMPLAINT DATED 24.11.2025 SUBMITTED BY THE PETITIONER BEFORE THE DISTRICT POLICE SUPERINTENDENT OF KASARAGOD

 
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