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Kerala High Court
Jameela.M.K vs Praful Patel on 17 December, 2025
wut
2025 : KER: 97207
Con.Case (C) No.2494 of 2025
1
IN THE HIGH count OF RERAln AT EENAKulnM
PRESENT
THE HONouRABIfi MR. eusTlcE susHRlrT AR:vlND DHARimDHIKARI
&
THE HONouRABm in.JUSTICNE p. v. BAlnKRISHNAN
wEI]RESDA¥, TRE 17" DAY oF DEcmDER 2o25 / 26" AGRAHA¥ARA, 1947
CON.CZISE(C) NO. 2494 0F 2025
AGAINST THE JUDGRENT DRED 2o.o3.2o25 IN op (CAT) No.5 oF 2o22
oF HIGH couRT oF RERAln
RETITIONER/PETITIONER:
JREEIA.M.K
AGED S7 YEus
D/O KAs", COOK CUM AyAII, GOvERNRENT NtJRSERy scraool,,
KALPENI ISIAND RESIDING AT MOOSAKZIKADA HOUSE, KAI.PENI
IslAND uT OF ILAKSEmwEEp, plN - 682557
By ADv SHRI.p.v.roHANAN
RESPONDENTS /RES PONDENTS :
PEARE PATEI.
(AGE AND FATHERrs NAME IS NOT ENorm. TO THE PETITIONER)
THE ADMINISTRATOR, UNION TERAITORY OF IAKSHADREEP,
KZIVARATTI, PIN -682555
pADMAKAv Rm4 THRlpADI
(AGE AND FATHER'S NAIG IS NOT ENOWN TO THE PETITIONER)
THE DIRECTOR OF EDUCIATION, ADMINISTRATION OF THE ENION
TERRITORY oF IAKSEmDREEp, RAvziRATTI, plN -682555
By ADv SHRI.K.s.pRENJI" KunmR, cGc
OTHER PRESENT :
CGre-K . s . pRENelTH K(nnR
THIs CONTEMPT OF cOuEur CASE (clvll.) HAVING BEEN FINALE,I HEARD
oN 17.12.2o25, TRE couRT oN gRE sinG DAY DEI.IVARED THE For,LowlNG:
2025 : KER: 97207
Con.Case (C) No.2494 of 2025
dunGRENT
Sushrut Arvind Dharmadhikari , J.
The respondents have issued of fice order dated
16.12.2025 in compliance of the order passed in O.P.
(CAT) No.5 of 2022 dated 20.03.2025. In view of the
aforesaid, the orders passed by this Court have been
complied with. The learned counsel for the petitioner
also does not dispute the same. The office order
dated 16.12.2025 is taken on record. However, the
petitioner would be at liberty to seek appropriate
remedy in case occasion arises.
Accordingly, this contempt of court case is
closed.
Sd/-
susHRUT ARVIND DIIABinDHIKARI
JUDGE
sd/-
P. V. BALAKRISHNAN
JUDGE
scl
2025 : KER: 97207
zDPENDlx oF CON.cnsE{c) No. 2494 oF 2025
pETITloRER AinaExuREs
innexure Pl CERTIFIED COPY OFTRE JUDGMENT IN OP(CIAT)
NO 5/2022 DATED 20.3.2025
innexure P2 A TRtJE COPY OF THE LETTER DATED 28.05.2025
RESPONDENT ANNEXURES
innexure R2 (a) A true copy of order F. No.
IiD08003/5/2025-Eat-Dir of Edn/1157 dated
09.12. 2025 issued by the Director ,
Department of Education, UT of Lakshadweep
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LekshndweepvEdeBinryN®.j#deted!S®12,2025
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