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Kerala High Court
Vazhayil Padmanabhan vs State Election Commissioner on 6 December, 2025
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
W.P.(C) Nos. 46001 of 2025
& connected cases
1
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46001 OF 2025
PETITIONER(S):
1 JISA SAJI
AGED 28 YEARS
D/O SAJI, WARD NO.1, KAKKATTUPURATH HOUSE, KUTTA,
KANINADU P. O, ERNAKULAM, PIN - 682310
2 SUJA SURAG
AGED 47 YEARS
W/O SURAG, WARD NO. 2, KAROTHUCHIRAYIL HOUSE,
PUTHENCRUZ P .O, ERNAKULAM, PIN - 682310
3 HELEN P MATHEWS
AGED 33 YEARS
W/O SANEESH K S, WARD NO. 3, KUREEKATTIL HOUSE,
KARIMUGAL, PUTHENCRUZ P. O, ERNAKULAM, PIN - 682310
4 MARIYAM JOSE
AGED 63 YEARS
W/O JOSE K. C., WARD NO. 4, KODIYATT HOUSE, RAMALLUR,
VEMBILLI P. O.,ERNAKULAM, PIN - 683565
5 SUMITHA KAUR
AGED 47 YEARS
W/O SOBU M., WARD NO. 5, KAVUNGALPARAMBIL HOUSE,
KUTTAKARA, KANINAD P. O, ERNAKULAM-, PIN - 682310
6 PREETHA VINAYAKUMAR
AGED 44 YEARS
, W/O M. P. VINAYAKUMAR, WARD NO. 6, MOOLEKUDIYIL
HOUSE, KANINADU P. O, ERNAKULAM, PIN - 682310
7 SIJI BAIJU
AGED 44 YEARS
W/O BAIJU K V, WARD NO.7, KODIYATT HOUSE, VADAVUCODE P
O, VADAVUCODE, PIN - 682310
8 SUNITHA VIJAYAN
AGED 42 YEARS
W.P.(C) Nos. 46001 of 2025
& connected cases
2
2025:KER:94682
W/O ROOPESH K. N., WARD NO. 8, KAVANAL HOUSE,
PUTHENCRUZ P. O., ERNAKULAM, PIN - 682310
9 DIVYA K M
AGED 37 YEARS
W/O PRADEEPKUMAR K., WARD NO. 9, KAULIKKAL HOUSE,
PUTTUMANOOR, PUTHENCRUZ, PIN - 682308
0 VIJU C. ABRAHAM
AGED 58 YEARS
S/O C. M. ABRAHAM, WARD NO. 10, CHERUVILLIL HOUSE,
VARIKKOLI P. O, PUTHENCRUZ, PIN - 682308
11 RAMYA RAJAN
AGED 37 YEARS
W/O SANOOP, WARD NO. 11, CHENAPADATHU HOUSE,
PUTTUMANOOR KARA, PUTHENCRUZ P O, ERNAKULAM, PIN -
682310
12 ATHIRA
AGED 36 YEARS
W/O RAJAN C. C., WARD NO. 12, CHELAKUZHIKAROTTU(H),
PUTHENCRUZ P O, ERNAKULAM, PIN - 682310
13 GEETHA KUMARI
AGED 61 YEARS
W/O.GOPALAKRISHNAN, WARD NO. 13, VALAPPIL(H),
VELOORKARA, PUTHENCRUZ P. O, ERNAKULAM, PIN - 682310
14 JANCY K P
AGED 62 YEARS
W/O. K N SUMANTHRAN, WARD NO. 14, REVATHY (H),
KUZHIKATTU, AMBALAMEDU P O, ERNAKULAM, PIN - 682303
15 GIJO VARGHESE
AGED 42 YEARS
W/O. A V VARGHESE, WARD NO. 15, KALLUMKAL HOUSE,
AMBALAMEDU P O,ERNAKULAM, PIN - 682303
16 ELIZABETH NOBY
AGED 46 YEARS
W/O. NOBY GEORGE, WARD NO. 16, VEEPANATH HOUSE,
ADOORKARA, AMBALAMUGAL, PIN - 682303
17 ANGEL MARY GILJU,
AGED 44 YEARS
W/O. GILGU GEORGE, WARD NO. 17, KIZHAKKECHERUPILLIYIL,
MARIYA VILLA, BHRAHMAPURAM P O, ERNAKULAM, PIN -
682030
W.P.(C) Nos. 46001 of 2025
& connected cases
3
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18 SARANYA ARUN
AGED 33 YEARS
W/O. ARUN KUMAR, PUTHENCRUZ BLOCK DIVISION -13,
KIZHAKKANETHUMOOLA, VARIKKOLI P O, ERNAKULAM, PIN -
682308
19 MINI JAYAN
AGED 52 YEARS
W/O. R JAYAN, AGED 52 YEARS, PUTHENCRUZ BLOCK DIVISION
-14 THEKKINETH, AMBALAMEDU P O, KARIMUGAL, ERNAKULAM,
PIN - 682303
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.AFRUS SHAHANA
SMT.GAYATHRI A.L.
SMT.APARNA S.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
AMBALAMEDU POLICE STATION, ERNAKULAM DISTRICT, PIN -
682303
5 STATION HOUSE OFFICER
PUTHENCRUZ POLICE STATION, ERNAKULAM DISTRICT, PIN -
682308
6 ABY KURIAN
MATTATHIL HOUSE, VADAVUKODE ERNAKULAM, PIN - 682310
7 DASAN NA
NEDUMOLATH HOUSE, KARIMUGAL, ERNAKULAM, PIN - 682303
8 VISHNU VIJAYAN
PANNIKOTUTHAZHAM (H), PUTTUMANNOOR ERNAKULAM, PIN -
W.P.(C) Nos. 46001 of 2025
& connected cases
4
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682308
9 VINU MOOLAKUZHY
KARIMUGAL, AMBALAMEDU P.O, ERNAKULAM, PIN - 682303
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).45915/2025, 45919/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
5
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45915 OF 2025
PETITIONER/S:
VEENAMANI
AGED 41 YEARS
W/O SATHEESHAN N., RESIDING AT NECHIPADAPPU HOUSE,
PANDI P. O., ADHUR, KASARAGOD,
PIN - 641543
BY ADVS.
SRI.C.DINESH
SHRI.SHREEKANTHA.K
RESPONDENT/S:
1 STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER,
CORPORATION OFFICE, LMS JUNCTION, PALAYAM,
THIRUVNANTHAPURAM, PIN - 695033
2 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION BUILDING, B C ROAD,
VIDYANAGAR, KASARAGOD, PIN - 671123
4 SUPERINTENDENT OF POLICE
OFFICE OF THE SUPERINTENDENT OF POLICE, PARAKATTA,
VIDYANAGAR-ULIYATHADKA ROAD, KASARAGOD, PIN - 671124
5 STATION HOUSE OFFICER
ADHUR POLICE STATION, ADHUR, KASARAGOD DISTRICT, PIN -
671543
6 RETURNING OFFICER
DELAMAPADI GRAMA PANCHAYATH KASARAGOD, PIN - 671543
W.P.(C) Nos. 46001 of 2025
& connected cases
6
2025:KER:94682
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
7
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45919 OF 2025
PETITIONER/S:
BASHEER
AGED 55 YEARS, KOYAPARAMBIL HOUSE, ERAVUKADU WARD,
ALAPPUZHA, PIN - 688002
BY ADV SRI.VISHNURAJ
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, DEPARTMENT OF HOME AFFAIRS,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 SINU
MATTHAPARAMBU, GURU MANDIRAM WARD, ALAPPUZHA DISTRICT,
PIN - 688002
3 VEERAPPAN
MARUTHACHIKKAL, GURU MANDIRAM WARD, ALAPPUZHA ISTRICT,
PIN - 688002
4 THE STATION HOUSE OFFICER
ALAPPUZHA SOUTH POLICE STATION, ALAPPUZHA DISTRICT,
PIN - 688001
5 THE SUPERINTENDENT OF POLICE
S.P OFFICE, BEACH ROAD, ALAPPUZHA,
PIN - 688001
6 THE STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM (IS IMPLEADED SUO MOTU AS THE
ADDL.6TH RESPONDENT AS PER ORDER DATED 06.12.2025)
BY ADVS.
SR.GP, SMT. VIDYA KURIAKOSE,
SC-SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
8
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45954 OF 2025
PETITIONER/S:
VIDHYA
AGED 35 YEARS
W/O, MAHESH, RESIDING AT SAMEKOCHI HOUSE, SAMEKOCHI
P.O, ADHUR, KASARAGOD, PIN - 671541
BY ADVS.
SRI.C.DINESH
SHRI.SHREEKANTHA.K
RESPONDENT/S:
1 STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER,
CORPORATION OFFICE, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
2 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION BUILDING, B C ROAD,
VIDYANAGAR, KASARAGOD, PIN - 671123
4 SUPERINTENDENT OF POLICE
OFFICE OF THE SUPERINTENDENT OF POLICE, PARAKATTA,
VIDYANAGAR-ULIYATHADKA ROAD, KASARAGOD, KERALA, PIN -
671124
5 STATION HOUSE OFFICER
ADHUR POLICE STATION, ADHUR, KASARAGOD DISTRICT, PIN -
671543
W.P.(C) Nos. 46001 of 2025
& connected cases
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6 RETURNING OFFICER
DELAMAPADI GRAMA PANCHAYATH, KASARAGOD, PIN - 671543
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
GP, SMT. DEEPA V.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
10
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45959 OF 2025
PETITIONER/S:
B.MEHABOOB
AGED 71 YEARS, PALAYATHUPARAMBIL, DISTRICT COURT WARD,
ALAPPUZHA DISTRICT, PIN - 688013
BY ADV
SRI.VISHNURAJ
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, DEPARTMENT OF HOME AFFAIRS,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 A.SHAHNAVAS
CHAVADIPARAMBU, CHATHANADU PO, ALAPPUZHA DISTRICT,
PIN - 688006
3 T.JAGADEESH KUMAR
CHETTIVELIKKAKAM, ASRAMAM WARD, ALAPPUZHA DISTRICT,
PIN - 688006
4 THE STATION HOUSE OFFICER
ALAPPUZHA NORTH POLICE STATION, ALAPPUZHA DISTRICT,
PIN - 688012
5 DISTRICT POLICE CHIEF
OFFICE OF DISTRICT POLICE CHIEF, NEAR MUPPALAM, BEACH
ROAD, ALAPPUZHA, PIN - 688001
6 ADDL. 6. THE STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM (IS SUO MOTU IMPLEADED AS THE
ADDL.6TH RESPONDENT AS PER ORDER DATED 06.12.2025)
BY ADVS.
SR.GP, SMT. VIDYA KURIAKOSE,
SC-SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
11
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45971 OF 2025
PETITIONER/S:
SANTHOSH A V
AGED 44 YEARS
S/O. VARGHESE, RESIDING AT ARUMANA HOUSE, KORAKKOL,
KARIVETAKAM, BANDADUKKA, SANKARANPADY, KASARAGOD
DISTRICT-, PIN - 671541
BY ADVS.
SRI.T.MADHU
SMT.C.R.SARADAMANI
SHRI.RENJISH S. MENON
SMT.AVANTHIKA R.
SHRI.KARTHIK KRISHNA M.
SMT.ARUNIMA A.R.
SHRI.T.S.DAVIS
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE STATE POLICE CHIEF
THIRUVANANTHAPURAM, KERALA POLICE HEAD QUARTERS, CV
RAMAN PILLAI ROAD, VELLAYAMBALAM, THIRUVANANTHAPURAM,
PIN - 695010
3 THE DISTRICT POLICE CHIEF
KASARAGOD, KASARAGOD DISTRICT., PIN - 671121
4 THE STATION HOUSE OFFICER
BEDAKAM POLICE STATION, KASARAGOD DISTRICT, PIN -
671541
5 THE DISTRICT ELECTORAL OFFICER/DISTRICT COLLECTOR
W.P.(C) Nos. 46001 of 2025
& connected cases
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KASARAGOD, CIVIL STATION, VIDYA NAGAR POST, KASARAGOD
DISTRICT, PIN - 671123
6 THE KERALA STATE ELECTION COMMISSION
JANAHITHAM, T.C.27/6(2), VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY, PIN -
695003
7 THE ASSISTANT RETURNING OFFICER
KUTTIKKOL GRAMA PANCHAYAT, KUTTIKKOL POST. KASARAGOD
DISTRICT, PIN - 671541
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
13
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45983 OF 2025
PETITIONER/S:
1 GISHA PAUL
AGED 37 YEARS
D/O E A PAULOSE. WARD NO: 5, THURUTHIYIL HOUSE,
MALAYAMPURATHUPADI, VENGOLA P O , VENGOLA, PIN -
683556
2 HASEENA P H
AGED 40 YEARS
W/O ANAS V M, WARD NO:06,VATTAPARAMBIL (H), PERIYAR
NAGAR, ALLAPRA P O, KUTTIPADAM,VENGOLA, PIN - 683556
3 SUNILA BABY
AGED 56 YEARS
W/O BABY VARGHESE, WARD NO:11 -
ALLAPRA,AKKAPPRAMBIL(H), ALLAPRA P. O,
PERUMBAVOOR,ERNAKULAM, PIN - 683556
4 MERCY JOY,
AGED 56 YEARS
W/O JOY KM, WARD NO:12,KUTTIYADA(H), VALAKKARA,
ALLAPRA P. O,PERUMBAVOOR.ERNAKULAM, PIN - 683556
5 JISHA TOMY
AGED 46 YEARS
W/O TOMY A A, WARD NO.13 VARIKKADU,AYYANAMPARAMBIL
(H), ALLAPRA P O,TRIVENI JN, PIN - 683556
6 BINDU PRADEEP
AGED 41 YEARS
W/O PRADEEP,WARD - 14 VENGOLA VELLAM PLACKAL (H),
VENGOLA P O , ONAMKULAM, PIN - 683556
7 LAKSHMI REJI
AGED 41 YEARS
W/O REJI K R WARD NO: 15-TANK CITY, KANNOTH(H)
VALAYANCHIRANGARA P. O,TANKCITY, PIN - 683556
W.P.(C) Nos. 46001 of 2025
& connected cases
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8 VINEETHA VALSAN
AGED 29 YEARS
D/O K G VALSAN, WARD 16-AYYANCHIRANGARA, KUDICKALIL
HOUSE,ARACKAPPADY, VENGOLA P.O,ERNAKULAM, PIN - 683556
9 ANU PATHROSE
AGED 39 YEARS
W/O LESLIE VARGHESE WARD NO : 17-
PERUMANIOTHEKKEVEEDAN (H), ARAKAPADYVENGOLA P O,
PERUMBAVOOR ERNAKULAM, PIN - 683556
0 REMYA BIJU
AGED 40 YEARS
W/O BIJU KK, WARD NO:18 ARACKAPPADY. KODUNGUKUDY
(H),VENGOLA (PO) ARACKAPPADY, PIN - 683556
11 P M NASAR
AGED 54 YEARS
S/O MUSTHAFA, PUTHUKADAN (H),WEST VENGOLA P O
ARACKAPAADY P O,PERUMBAVOOR, ERNAKULAM, PIN - 683556
12 NIMMY PAUL
AGED 33 YEARS
W/O EBY MATHEW WARD NO. 21-SHALEM,WEST VENGOLA P. O,
ARAKKAPPADY EACHARAN KAVALA, PIN - 683556
13 SHANTY FRANCIS
AGED 47 YEARS
W/O FRANCIS C V, WARD NO: 22,CHATHURUTHIYIL (H) , WEST
VENGOLA P O,PALAYIKUNNU, ERNAKULAM, PIN - 683556
14 JOBINA MOL,
AGED 32 YEARS
W/O BENNY SCARIA, THOMBRA (H), SALEM, WEST VENGOLA P
O,ARAKAPPADY, ERNAKULAM, PIN - 683556
15 SINITHA VINOD
AGED 46 YEARS
W/O VINOD V T, WARD NO.24-MAROTTICHUVADU,
VALIYAPARAMBIL (H),VAZHAKULAM SOUTH KUNNATHUNAD,
ERNAKULAM, PIN - 683105
16 SAJANA NASSEER
AGED 37 YEARS
W/O NESSEER P A, ERNAKULAM JILLA PANCHAYAT -VENGOLA
DIVISION POTHIYIL (H),ARACKAPADY,VENGOLA ERNAKULAM,
PIN - 683556
17 BINCY VARGHESE
AGED 36 YEARS
W.P.(C) Nos. 46001 of 2025
& connected cases
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W/O BINU KP NEDUMTHODE BLOCK- VAZHAKULAM DIVISION
KUTHUKALLINGAL HOUSE, ALLAPRA P. O, PERUMBAVOOR,
KERALA, PIN - 683556
18 JIBY ALIAS
AGED 47 YEARS
S/O P P ALIAS VENGOLA BLOCK- VAZHAKULAM DIVISION,
PUTHENVEETIL (H), ALLAPR P O PERUMBAVOOR, VENGOLA, PIN
- 683556
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA,VIKAS BHAVAM, JANAHITHAM, NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
PERUMBAVOOR POLICE STATION, ERNAKULAM DISTRICT, PIN -
683542
5 ISSAC C.V
S/O VARGHESE,WARD NO : 5 MALAYAMPURATHUPADY,
CHIRAPPURATH HOUSE, VENGOLA P.O ERNAKULAM, PIN -
683556
6 SHAJI YACOB
S/OYACOB, WARD NO: 12 VALAKKARA KUTHUKALLINGAL HOUSE,
ALLAPRA P.O PERUMBAVOOR, VENGOLA, PIN - 683556
7 BAIJU
S/O BABY, WARD NO : 12 VALAKKARA, PALLIPATTAN
HOUSE,ALLAPRA P.O, PERUMBAVOOR,VENGOLA, ERNAKULAM, PIN
- 683556
W.P.(C) Nos. 46001 of 2025
& connected cases
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8 ENGELS P. KURIEN
S/O KURIEN, WARD NO : 12 VALAKKARA, PANTHAPLACKAL
HOUSE, ALLAPRA P.O PERUMBAVOOR,VENGOLA, ERNAKULAM, PIN
- 683556
9 SHIVAN K.K,
S/O KUTTAPAN,WARD NO : 6 PERIYAR NAGAR, PANTHAPLACKAL
HOUSE, ALLAPRA P.O PERUMBAVOOR,VENGOLA, ERNAKULAM, PIN
- 683556
0 FAISAL
S/O. ABU, WARD NO : 19-POOMALA, THOOTTUPILLY HOUSE,
POOMALA, ERNAKULAM, PIN - 683556
11 HANEEFA K.P
S/O PARIDU,WARD-23 ,CHUNDAMALAPURAM, KUNDUVELI (H),
PONJASSERY P.O, ERNAKULAM, PIN - 683547
12 ANSAR K.P
S/O PARIDU, WARD-23 ,CHUNDAMALAPURAM KUNDUVELI (H),
PONJASSERY P.O, ERNAKULAM, PIN - 683547
13 K. ASHOKAN,
S/O KESAVAN NAIR,WARD-15 TANK CITY PUTHIYEEDATHU
(H),VALAYANCHIRANGARA P. O VALAYANCHIRANGARA,, PIN -
683556
14 SABU. S
S/O SREEDHARAN NAIR,WARD-15 TANK CITY SOUPARNIKA
(H),VALAYANCHIRANGARA P. O VALAYANCHIRANGARA, PIN -
683556
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
17
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 45992 OF 2025
PETITIONER/S:
SHAHINA ABDULLA
D/O PAREED.M.V., AGED 45 YEARS, FARHAS, NEAR SAIDAR
MASJID, KOZHI BAZAR P.O, MADAYI,KANNUR., PIN - 670304
BY ADV
SHRI.P.N.MOHANAN
RESPONDENT/S:
1 RETURNING OFFICER
(DISTRICT COLLECTOR), TO KANNUR DISTRICT
PANCHAYATH,KANNUR, PIN - 670002
2 RETURNING OFFICER
TO CHERUTHAZHAM GRAMA PANCHAYATH, CHERUTHAZHAM P.O.,
KANNUR., PIN - 670504
3 RETURNING OFFICER
TO KUNHIMANGALAM GRAMA PANCHAYATH.KUNHIMANGALAM P.O.,
KANNUR, PIN - 670309
4 STATE ELECTION COMMISSIONER
STATE ELECTION COMMISSION, KERALA JANAHITHAM TC-
27/6(2) VIKAS BHAVAN P.O. THIRUVANANTHAPURAM, PIN -
695033
5 SUPERINTENDENT OF POLICE
KANNUR RURAL,CIVIL STATION ,KANNUR, PIN - 670002
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT.DEEPA V.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
18
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46006 OF 2025
PETITIONER/S:
MR.ASHARAF PULUCKOOL,
AGED 36 YEARS
S/O. MUHAMMED AGED 36 YEARS,WARD 1X, PV.HOUSE,
KORANPEEDIKA, PARIYARAM KANNUR DISTRICT.,
PIN - 670502
BY ADVS.
SHRI.V.S.CHANDRASEKHARAN
SRI.M.V.DAS
SRI.S.JAYAKUMAR
SMT.LEKSHMI SWAMINATHAN
SHRI.C.SWAMINATHAN
SMT.SWETHA C.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE POLICE CHIEF,
POLICE HEAD QUARTERS TRIVANDRUM, PIN - 695010
3 THE STATE ELECTION COMMISSIONER,
OFFICE OF THE ELECTION COMMISSION OF KERALA,
TRIVANDRUM, PIN - 695001
4 DISTRICT COLLECTOR,
KANNUR DISTRICT, KERALA, INDIA, PIN - 670001
5 DISTRICT POLICE CHIEF KANNUR
KANNUR DISTRICT, KERALA, INDIA, PIN - 670001
6 RETURNING OFFICER,
THALORA NORTH WARD NO.1X PARIYARAM GRAMA PANCHAYATH
W.P.(C) Nos. 46001 of 2025
& connected cases
19
2025:KER:94682
KANNUR DISTRICT,, PIN - 670643
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
GP, SMT. DEEPA V.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
20
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46017 OF 2025
PETITIONER/S:
1 YOUSAF PALAKKAL
AGED 56 YEARS
S/O. MOHAMMED,, SAMEERAS, PAVANNOORMOTTA P.O.,
MAYYIL,KANNUR, PIN - 670602
2 CHITHRALEKHA.T
AGED 62 YEARS
D/O T.K.NARAYANI PUTHANPURAYIL HOUSE,KARIMBUMKARA,
MANIYOOR P.O.,CHATTUKAPPARA,KANNUR- WARD-16,MANIYOOR
CENTRAL, PIN - 670592
3 AMAL M.K
AGED 29 YEARS
S/O PRAKASHAN, PARIMALAM,THAZHE KARARAMBU,
KUTTIATTOOR,KANNUR-, PIN - 670602
BY ADVS.
SMT.T.O.DEEPA
SMT.A.AMRUTHA VIDYADHARAN
RESPONDENT/S:
1 STATE ELECTION COMMISSIONER
REPRESENTED BY ITS SECRETARY JANAHITHAM, T C 27/6(2)
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
2 THE DISTRICT COLLECTOR/DISTRICT ELECTORAL OFFICER
COLLECTORATE ROAD, KANNUR, PIN - 670001
3 THE DISTRICT POLICE CHIEF
NEAR COLLECTORATE,KANNUR -, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
MAYYIL POLICE STATION, MAYYIL, KANNUR.,
PIN - 670602
W.P.(C) Nos. 46001 of 2025
& connected cases
21
2025:KER:94682
BY ADVS
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
22
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46023 OF 2025
PETITIONER/S:
RAJENDRA BABU
AGED 62 YEARS, S/O.NARAYANA PANICKER, AMBADY HOUSE,
AYAPPANKUZHI, PARUTHIKUZHI, NEDUMANGAD,
THIRUVANANTHAPURAM, PIN - 695541
BY ADVS.
SRI.M.R.ANISON
SMT.P.A.RINUSA
SMT.ANAGHA RENJITH V.R.
SMT.VARADA K. HARI
RESPONDENT/S:
1 THE DISTRICT COLLECTOR (CHIEF RETURNING OFFICER)
COLLECTORATE, KUDAPPANAKUNNU, THIRUVANANTHAPURAM-, PIN
- 695043
2 KERALA STATE ELECTION COMMISSION REPRESENTED BY ITS
SECRETARY
JANAHITHAM, TC/27/6(2) VIKAS BHAVAN.P.O,
THIRUVANANTHAPURAM DISTRICT,, PIN - 695003
3 ADDL. R3. THE DISTRICT POLICE CHIEF
TRIVANDRUM (IS SUO MOTU IMPLEADED AS THE ADDL. 3RD
RESPONDENT AS PER ORDER DATED 06.12.2025)
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
23
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46043 OF 2025
PETITIONER/S:
1 LAKSHMI SREEKUMAR
AGED 60 YEARS
W/O LATE SREEKUMAR, KEERIKKATTUPARAMBIL HOUSE,
IRUMBANAM P.O, THRIPUNITHURA, ERNAKULAM,
PIN - 682309
2 SAJI KUMAR K.S,
AGED 42 YEARS
S/O M.N SATHYAN, KOTTARATHIPARAMBU HOUSE, IRUMBANAM
P.O, THRIPUNITHURA, ERNAKULAM, PIN - 682309
BY ADVS.
SHRI.K.N.ABHILASH
SHRI.SUNIL NAIR PALAKKAT
SHRI.RITHIK S.ANAND
RESPONDENT/S:
1 ELECTION COMMISSIONER OF INDIA(DISTRICT FACTOR
ERNAKULAM)
NIRVACHAN SADAN, ASHOKA ROAD NEW DELHI, PIN - 111001
2 STATE ELECTION COMMISSION KERALA
JANAHITAM, TC-26/6(2), VIKAS BHAVAN P.O,
THIRUVANANATHAPURAM, PIN - 695001
3 KERALA STATE POLICE CHIEF,
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN - 695010
4 DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KAKKANAD, ERNAKULAM,
PIN - 682030
5 DISTRICT POLICE CHIEF ERNAKULAM
DISTRICT POLICE OFFICE, SH 16, OPP. POWER HOUSE,
ALUVA, ERNAKULAM, PIN - 683101
W.P.(C) Nos. 46001 of 2025
& connected cases
24
2025:KER:94682
6 STATION HOUSE OFFICE
HILL PALACE POLICE STATION, THRIPUNITHURA, ERNAKULAM,
PIN - 682031
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP, SMT. VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
25
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46050 OF 2025
PETITIONER/S:
VAZHAYIL PADMANABHAN
AGED 72 YEARS
S/O. GOVINDAN,, VINEETHALAYAM, CHEKKIKKULAM P.O.,
MANIYOOR,KOODALI,KANNUR, PIN - 670592
BY ADVS.
SMT.T.O.DEEPA
SMT.A.AMRUTHA VIDYADHARAN
RESPONDENT/S:
1 STATE ELECTION COMMISSIONER
REPRESENTED BY ITS SECRETARY JANAHITHAM, T C 27/6(2)
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
2 THE DISTRICT COLLECTOR/DISTRICT ELECTORAL OFFICER
COLLECTORATE ROAD, KANNUR, PIN - 670001
3 THE DISTRICT POLICE CHIEF
TALAP, NEAR COLLECTORATE, KANNUR, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
MAYYIL POLICE STATION, MAYYIL, KANNUR, PIN - 670602
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
GP, SMT. DEEPA V.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
26
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46058 OF 2025
PETITIONER/S:
1 SWATHY REMYADEV
AGED 32 YEARS
W/O RAHUL T P, WARD NO. 1, THOTTATHIL HOUSE,
VALAYANCHIRANGARA PO, ERNAKULAM, PIN - 683556
2 SAJITHA ELDHO
AGED 50 YEARS
W/O ELDHO JACOB, WARD NO.2, OLICKAMALIL HOUSE,
VALAYANCHIRANGARA PO, ERNAKULAM, PIN - 683556
3 LALY VARGHESE
AGED 73 YEARS
W/O VARGHESE E JOHN, WARD NO.5, EDAPPANATHU HOUSE,
KEEZHILLAM PO, MANNOOR, ERNAKULAM, PIN - 683541
4 ELDHO P K
AGED 45 YEARS
S/O KURIAKOSE PANDANAL PAILY, WARD NO. 4, PANDANAL
HOUSE, NELLAD P O, ERNAKULAM, PIN - 686669
5 LISSY JOSEPH
AGED 57 YEARS
W/O M D BYJU, WARD NO. 5, MATTATHIL HOUSE,
THRIKALATHOOR P O, ERNAKULAM, PIN - 683541
6 GILLY RAJU
AGED 54 YEARS
W/O PHILIP RAJU, WARD NO. 54, THURUTHEL HOUSE, NELLAD
PO, ERNAKULAM, PIN - 686669
7 VIJAYAKUMARY
AGED 46 YEARS
D/O GOPALAN, WARD NO. 46, MADAPURATHU HOUSE, NELLAD
PO, ERNAKULAM, PIN - 686669
8 SHINY REJI
AGED 46 YEARS
W.P.(C) Nos. 46001 of 2025
& connected cases
27
2025:KER:94682
W/O REJI MATHEW, WARD NO. 8, NAGANCHERY HOUSE,
IRAPURAM PO, ERNAKULAM, PIN - 683541
9 MERIN PAULOSE
AGED 34 YEARS
W/O SIBIL ABRAHAM, WARD NO. 9, KUNNATHOLIL HOUSE,
AIRAPURAM PO, ERNAKULAM, PIN - 683541
0 ARYA E S
AGED 35 YEARS
W/O NIJESH V R, WARD NO. 10, VAZHANGATTIL HOUSE,
AIRAPURAM PO, ERNAKULAM, PIN - 683541
11 SUJA A M
AGED 51 YEARS
W/O JOHNSON M P, WARD NO. 11, MANAKATTU HOUSE,
AIRAPURAM PO, ERNAKULAM, PIN - 683541
12 KOCHUMOL MATHEW MAMBAKATTU
AGED 48 YEARS
W/O MATHUKUTTY M I, WARD NO. 12, MAMBAKATTU HOUSE,
NORTH MAZHUVANNOOR,ERNAKULAM, PIN - 686669
13 DILNA JOSEPH
AGED 39 YEARS
W/O BASIL CHACKO, WARD NO. 13, NARIYELIL HOUSE,
AIRAPURAM PO, ERNAKULAM, PIN - 683541
14 JERIN GEORGE,
AGED 34 YEARS
W/O THAMBI KURIYACHAN, WARD NO. 14, THEKKUMCHERIYIL
HOUSE, MANGALATHUNADA 6PO, ERNAKULAM, PIN - 686669
15 K C JAYACHANDRAN
AGED 53 YEARS
S/O CHARAN,WARD NO. 15, KATTIKOLIL, KADAKKANAD PO,
ERNAKULAM, PIN - 682311
16 BIBIN KUNNUMOLATHU
AGED 35 YEARS
S/O GOPALAN,WARD NO. 16, KUNNUMMOLATHU HOUSE,
KADAKKANAD PO, ERNAKULAM, PIN - 682311
17 LIYA BENNY
AGED 40 YEARS
W/O BENNY K K, WARD NO. 17, KODIYATTIL HOUSE, SOUTH
MAZHUVANNOOR PO, EZHIPRUM, ERNAKULAM, PIN - 686669
18 NEETHU P GEORGE
AGED 37 YEARS
W.P.(C) Nos. 46001 of 2025
& connected cases
28
2025:KER:94682
W/O MOBIN MOHANAN, WARD NO. 18, ADAPPATTU HOUSE, SOUTH
MAZHUVANNOOR PO, ERNAKULAM, PIN - 686669
19 REMYA GOKUL
AGED 32 YEARS
W/O GOKUL O G, WARD NO. 19, OORATTUMOLATHU HOUSE,
MAZHUVANNOOR PO, ERNAKULAM, PIN - 686669
0 RAJI K R
AGED 36 YEARS
W/O SANEESH K N, WARD NO. 20, KANNATHUKUDY HOUSE,
NORTH MAZHUVANNOOR, ERNAKULAM, PIN - 686669
21 SHINEY KRISHNADAS
AGED 47 YEARS
W/O KRISHNADAS, WARD NO. 21, THALANGATTIL HOUSE, NORTH
MAZHUVANNOOR PO, ERNAKULAM, PIN - 686669
22 SOWMYA MOHANAN
AGED 41 YEARS
W/O RATHEESH P R, BLOCK NO. 4, PRATHATTAYIL HOUSE,
AIRAPURAM P O, ERNAKULAM, PIN - 683541
23 BABITHA ELDHO
AGED 37 YEARS
W/O ELDHO P GEORGE, BLOCK NO.5, PALLATHU HOUSE,
AIRAPURAM PO, ERNAKULAM, PIN - 683541
24 BINCY BAIJU
AGED 39 YEARS
W/O BAIJU M M, BLOCK NO. 6, MARIYIL HOUSE,
MANGALATHUNADA, NORTH MAZHUVANNOOR PO, ERNAKULAM - 686
669
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM ,REPRESENTED BY ITS
SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION OFFICER
W.P.(C) Nos. 46001 of 2025
& connected cases
29
2025:KER:94682
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
KUNNATHUNADU POLICE STATION, ERNAKULAM DISTRICT, PIN -
683562
5 MANOJ THAMBI
KILIKULAM, MAZHUVANNOOR PO, ERNAKULAM, PIN - 686669
6 ASHIK ELDHO
VALLIKATTIL, MAZHUVANNOOR PO, ERNAKULAM, PIN - 686669
7 ELDHO MYLATTUMEL
MYLATTUMEL HOUSE MAZHUVANNOOR PO, ERNAKULAM, PIN -
686669
8 SASI KULANGATTU
KULANGATTU HOUSE MZHUVANNOOR PO, ERNAKULAM, PIN -
686669
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
GP, SMT. DEEPA V.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
30
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46061 OF 2025
PETITIONER/S:
VIJAYAKUMAR.V
AGED 70 YEARS
TC 30/243, RAJEEVAM, KALLUMOODU, ANAYARA PO,
THIRUVANANTHAPURAM, PIN - 695029
BY ADVS.
SRI.C.UNNIKRISHNAN (KOLLAM)
SRI.D.JAYAKRISHNAN
SHRI VIJAYKRISHNAN S. MENON
SHRI.VIVEK NAIR P.
SHRI.M.R.RADHAKRISHNAN
SHRI.K.S.ARAVIND
SHRI.G.GOWARDHAN DEV G. NAIR
SMT.GARGI RAMACHANDRAN
SHRI.SHIBU S.
SMT.NADIYA K.M.
RESPONDENT/S:
1 THE STATE ELECTION COMMISSION KERALA
JANAHITHAM, TC 27/6(2), VIKAS BHAVAN PO,
THIRUVANANTHAPURAM, REPRESENTED BY THE STATE ELECTION
COMMISSIONER, PIN - 695033
2 THE DISTRICT ELECTION OFFICER AND DISTRICT COLLECTOR
THIRUVANANTHAPURAM
2ND FLOOR, CIVIL STATION, KUDAPPANAKKUNNU,
THIRUVANANTHAPURAM, PIN - 695043
3 THE COMMISSIONER OF POLICE THIRUVANANTHAPURAM
POLICE GROUND, CV RAMAN PILLAI ROAD, PANAVILA,
THYCAUD, THIRUVANANTHAPURAM, PIN - 695014
4 THE RETURNING OFFICER AND THE DISTRICT LABOUR OFFICER
THOZHIL BHAVAN, THIRUVANANTHAPURAM, PIN - 695033
W.P.(C) Nos. 46001 of 2025
& connected cases
31
2025:KER:94682
5 THE STATION HOUSE OFFICER
PETTAH POLICE STATION, TC 14/368 PALAYAM - AIRPORT
ROAD, NEAR, PALLIMUKKU JUNCTION, NALLUMUKU, PETTAH,
THIRUVANANTHAPURAM, PIN - 695024
6 THE THIRUVANANTHAPURAM CORPORATION
REPRESENTED BY ITS SECRETARY, VIKAS BHAVAN PO,
THIRUVANANTHAPURAM,, PIN - 695033
7 S.P.DEEPAK
KERALA KAUMUDI ROAD, PALLIMUKKU, PETTAH,
THIRUVANANTHAPURAM, PIN - 695024
8 SHAHIN.S,
S/O.SHUKKUR, 82/1100, REVATHI HOUSE, VANCHIYOOR,
THIRUVANANTHAPURAM—, PIN - 695035
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
CORPORATION
SR.GP, SMT. VIDYA KURIAKOSE,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
32
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46079 OF 2025
PETITIONER/S:
AJITHKUMAR
AGED 58 YEARS
S/O. SREENIVASAN, CHIEF ELECTION AGENT (VYSHNA
SURESH), MUTTADA WARD, MUTTADA P.O.,
THIRUVANANTHAPURAM, RESIDING AT SREE NILAYAM, MUTTADA
P.O., KOWDIAR VILLAGE, THIRUVANANTHAPURAM,
PIN - 695025
BY ADVS.
SMT.NISHA GEORGE
SRI.GEORGE POONTHOTTAM (SR.)
SMT.SILPA SREEKUMAR
RESPONDENT/S:
1 THE STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER, OFFICE
OF THE STATE ELECTION COMMISSION, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695033
2 THE DISTRICT COLLECTOR/DISTRICT ELECTION OFFICER
DISTRICT COLLECTORATE, CIVIL STATION KUDAPPANAKKUNNU,
THIRUVANANTHAPURAM, PIN - 695043
3 THE COMMISSIONER OF POLICE
THIRUVANANTHAPURAM CITY, POLICE GROUND, CV RAMAN
PILLAI ROAD, PANAVILA, THYCAUD, THIRUVANANTHAPURAM,
PIN - 695014
4 THE STATION HOUSE OFFICER
PEROORKADA POLICE STATION, PEROORKADA,
THIRUVANANTHAPURAM, PIN - 695005
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP-VIDYA KURIAKOSE..
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
33
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46094 OF 2025
PETITIONER/S:
SAKRIYA MASTER
AGED 45 YEARS, S/O. MUHAMMED P.P., ZAIN, ANJARAKKADNI,
ANJARAKKADI P.O., KEEZHALLOOR KANNUR DISTRICT,
PIN - 670612
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695033
3 THE DISTRICT COLLECTOR (AS THE DISTRICT ELECTION
OFFICER)
DISTRICT COLLECTORATE, KANNUR ., PIN - 670002
4 DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN - 695001
5 THE COMMISSIONER OF POLICE
OFFICE OF THE COMMISSIONER ATE KANNUR, KANNUR
DISTRICT, PIN - 670612
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
GP.-DEEPA.V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
34
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46103 OF 2025
PETITIONER/S:
TOM MATHEW
AGED 66 YEARS
ANJILITHOPPIL HOUSE, VALLITHODU, KILIYANTHARA P.O,
PERAVOOR, KANNUR, PIN - 670706
BY ADVS.
SHRI.MARTIN SIVI
SHRI.RADHAKRISHNAN S.
SHRI.SUNIL CYRIAC
SMT.JINU TREESA JOSE
RESPONDENT/S:
1 THE DISTRICT POLICE CHIEF, SUPERINTENDENT OF POLICE
(RURAL) KANNUR
THE DISTRICT POLICE CHIEF, SUPERINTENDENT OF POLICE
(RURAL) KANNUR, CIVIL STATION, KANNUR, KERALA, PIN -
670002
2 THE DY. SUPERINTENDENT OF POLICE,IRITTY, DYSP OFFICE
NEAR IRITTY POLICE STATION, THALASSERY- MYSORE ROAD,
KANNUR, KERALA, PIN - 670703
3 THE STATION HOUSE OFFICER
IRITTY POLICE STATION, KANNUR DISTRICT, PIN - 670703
4 THE STATE ELECTION COMMISSION, KERALA
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695033
5 THE RETURNING OFFICER
PERAVOOR BLOCK /PAAYAM GRAMA PANCHAYAT (G-13073),
KANNUR DISTRICT.(TALUK STATISTICAL OFFICER,
THALASSERY, TALUK STATISTICAL OFFICE, MINI CIVIL
STATION, THALASSERY), PIN - 670703
W.P.(C) Nos. 46001 of 2025
& connected cases
35
2025:KER:94682
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP-VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
36
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46121 OF 2025
PETITIONER/S:
MANIKUTTAN NAIR
AGED 48 YEARS
S/O KARUNAKARAN PILLAIHARISREE, VAADYARAKONAM,
PAALAMKONAM P.O,VENJARAMOOD,
THIRUVANANTHAPURAM,KERALA, PIN - 695607
BY ADVS.
SRI.T.SANJAY
SHRI.SANIL KUMAR G.
SMTI.AFNAN DAWOOD
SMT.ASHINA SAKEER HUSSAIN
RESPONDENT/S:
1 STATE ELECTION COMMISSION
, REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM,
KERALA, PIN - 695033
2 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY, HOME AFFAIRS,
GOVT SECRETARIAT, STATUE, THIRUVANANTHAPURAM, KERALA,
PIN - 695001
3 THE DISTRICT COLLECTOR
THIRUVANANTHAPURAM, DISTRICT,COLLECTORATE,
KUDAPPANAKKUNNU PO,THIRUVANANTHAPURAM, KERALA, PIN -
695043
4 THE RETURNING OFFICER,
MANICKAL GRAMA PANCHAYATH, PIRAPPANCODE PO,
THIRUVANANTHAPURAM,KERALA, PIN - 695607
5 THE STATION HOUSE OFFICER
VENJARAMOOD POLICE STATION, VENJARAMOOD,
W.P.(C) Nos. 46001 of 2025
& connected cases
37
2025:KER:94682
THIRUVANANTHAPURAM, KERALA, PIN - 695607
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP-VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
38
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46139 OF 2025
PETITIONER/S:
ASHRAF P
AGED 47 YEARS
S/O KP KUNHALI, PARAKKAL HOUSE, KANHIRODE, KOODALI,
KANNUR., PIN - 670592
BY ADVS.
SHRI.AJAS K.S.
SHRI.ALRESIN S.A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF HOME
AFFAIRS,GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE COMMISSIONER OF POLICE
KANNUR CITY POLICE HEADQUARTERS, MOTHER TERESA NAGAR,
KHURWA, KANNUR., PIN - 670003
3 THE STATION HOUSE OFFICER
CHAKKARAKAL POLICE STATION, MOWANCHERI, IRIVERI,
KANNUR., PIN - 670613
4 ANISHA A
W/O DHEEPESH, 8/353, TC HOUSE, THALAMUNDA, KANNUR.,
PIN - 670613
5 ADDL.5. THE STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM (IS IMPLEADED AS THE ADDL.5TH
RESPONDENT AS PER ORDER DATED 06.12.2025)
SR.GP-VIDYA KURIAKOSE.
SC- SRI. DEEPU LAL MOHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
39
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46141 OF 2025
PETITIONER/S:
TWENTY-20 PARTY
BUILDING NO. IV/172, AIKKARNADU PANCHAYAT, KADAYIRUPPU
P.O, KUNNATHUNADU TALUK, ERNAKULAM REPRESENTED BY ITS
GENERAL SECRETARY, AUGUSTINE ANTONY, PIN - 682311
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.GAYATHRI A.L.
SMT.AFRUS SHAHANA
SMT.APARNA S.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA, VIKAS BHAVAM, JANAHITHAM, NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
THADIYITTAPARAMBA POLICE STATION, ERNAKULAM DISTRICT,
PIN - 683547
5 STATION HOUSE OFFICER
KUNNATHUNADU POLICE STATION, ERNAKULAM DISTRICT,
PIN - 683562
6 STATION HOUSE OFFICER
PUTHENCRUZ POLICE STATION, ERNAKULAM DISTRICT,
PIN - 682308
7 STATION HOUSE OFFICER
PERUMBAVOOR POLICE STATION, ERNAKULAM DISTRICT,
W.P.(C) Nos. 46001 of 2025
& connected cases
40
2025:KER:94682
PIN - 683542
8 M.P. RAJAN
MEKAMKUNNEL HOUSE, VILANG P.O., ERNAKULAM,
PIN - 683561
9 JABBAR
S/O ALI, WARD NO. 5, KOLLAMKUDI HOUSE, KAITHAKKAD
SOUTH, KUMARAPURAM, ERNAKULAM, PIN - 683565
0 ABY KURIAN
MATTATHIL HOUSE, VADAVUKODE ERNAKULAM, PIN - 682310
11 ISSAC C.V ,
S/O VARGHESE,WARD NO : 5 MALAYAMPURATHUPADY,
CHIRAPPURATH HOUSE, VENGOLA P.O ERNAKULAM,
PIN - 683556
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP-VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
41
2025:KER:94682
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
SATURDAY, THE 6TH DAY OF DECEMBER 2025 / 15TH AGRAHAYANA, 1947
WP(C) NO. 46147 OF 2025
PETITIONER/S:
1 JIBI ABRAHAM
AGED 50 YEARS
S/O ABRAHAM,WARD NO-13, ILAYIDATHU VEEDU,
THIRUVANIYOOR,ERNAKULAM, PIN - 682305
2 BENNY KURIAKOSE
AGED 50 YEARS
S/O ITTOOP KURIAKOSE WARD NO.9, ILAYIDATHUKUZHIYIL,
THIRUVANIYOOR, ERNAKULAM, PIN - 682305
3 BENNY ABRAHAM
AGED 56 YEARS
S/O ABRAHAM,WARD 10, CHERUTHOTTIL, THIRUVANIYOOR,
ERNAKULAM, PIN - 682305
4 KIZHAKKEKKARA KURIAKOSE JOSE,
AGED 63 YEARS
S/O KURIAKOSE, WARD NO.10, PARAMBATH KIZHAKKEKKARA,
THIRUVANIYOOR, ERNAKULAM, PIN - 682305
5 RAJAN V P,
AGED 63 YEARS
S/O PALLIYAN, WARD NO. 9, VELLATTU, THIRUVANIYOOR,
ERNAKULAM, PIN - 682305
6 MONSI KURIAKOSE
AGED 61 YEARS
S/O LEELA, WARD NO.6, CHENNOTH, CHEMMANAD, VARIKKOLI,
ERNAKULAM, PIN - 682308
7 ROY V GEORGE
AGED 57 YEARS
S/O GEORGE.V.K, WARD NO. 14, VATTAPPILLIL,
KOKKAPPILLY, ERNAKULAM, PIN - 682023
8 ABRAHAM P Y,
AGED 69 YEARS
W.P.(C) Nos. 46001 of 2025
& connected cases
42
2025:KER:94682
S/O YOHANNAN, WARD NO. 13, KOCHUKOKKATTU,
THIRUVANIYOOR, ERNAKULAM, PIN - 682305
9 PETER K JOSEPH,
AGED 45 YEARS
S/O JOSEPH MATHEW, WARD NO. 9, KADAVATHUPARAMBIL,
PUTTUMANUR, ERNAKULAM, PIN - 682308
0 PAULOS O J,
AGED 52 YEARS
S/O JOSEPH, WARD NO. 8, OTHINAGAL, THIRUVANIYOOR,
ERNAKULAM, PIN - 682305
11 MATHAI P Y,
AGED 66 YEARS
S/O YACOB, WARD NO.7, PAPPINIKOTTIL, VADAVUCODE,
ERNAKULAM, PIN - 682310
12 SKARIA MATHEW
AGED 65 YEARS
S/O MATHAI KURIAN WARD NO. 7, MANGRAATTIL, VADAVUCODE,
ERNAKULAM, PIN - 682310
BY ADVS.
SHRI.BLAZE K.JOSE
SMT.AFRUS SHAHANA
SMT.GAYATHRI A.L.
SMT.APARNA S.
RESPONDENT/S:
1 STATE ELECTION COMMISSION
KERALA ,VIKAS BHAVAM, JANAHITHAM, NEAR LEGISLATIVE
ASSEMBLY, THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695033
2 THE DISTRICT COLLECTOR & DISTRICT ELECTION OFFICER
CIVIL STATION, KAKKANADU, ERNAKULAM, PIN - 682030
3 THE SUPERINTENDENT OF POLICE
ERNAKULAM RURAL, ALUVA, PIN - 683101
4 STATION HOUSE OFFICER
PUTHENCRUZ POLICE STATION, ERNAKULAM DISTRICT, PIN -
682308
5 STATION HOUSE OFFICER
CHOTTANIKKARA POLICE STATION, ERNAKULAM DISTRICT,
W.P.(C) Nos. 46001 of 2025
& connected cases
43
2025:KER:94682
PIN - 682312
6 SHAJU SANUEL
S/O SAMUEL, WARD NO-15, MANNAMPONE,KOKKAPILLY P O.,
ERNAKULAM DISTRICT, PIN - 682023
7 REJI
S/O SHANKUNNI,WARD NO-15, THOTTIPARAMBIL, KOKKAPILLY P
O, ERNAKULAM DISTRICT, PIN - 682023
8 JOHN M PAUL
S/O PAUL, WARD NO-15, PADATHIPARAMBIL, KOKKAPILLI P O,
ERNAKULAM DISTRICT, PIN - 682023
9 BIJU JOHN
S/O JOHN,WARD NO-17,MMANA, MURIYAMANGALAM,MAMALA P O,
ERNAKULAM DISTRICT, PIN - 682023
0 I V SHAJI
S/O VELAYUDHAN, WARD NO-14,
ICHIKKAKUDIYIL,THIRUVANIYOOR P O ERNAKULAM DISTRICT,
PIN - 682028
11 SHEEJA VISWANATHAN
W/O VISWANATHAN, WARD NO-14, PLACKYIL,KOKKAPPILLY P O,
ERNAKULAM DISTRICT, PIN - 682023
12 BIJU M JOY
S/O JOY,WARD NO-14, MADALIL, KUZHIYARA P O ERNAKULAM
DISTRICT, PIN - 682312
13 ANEESH V N,
S/O NARAYANAN KUTTY, WARD NO-14, VANINIRAPPU,
KOKKAPILLIYIL P O, ERNAKULAM DISTRICT, PIN - 682023
14 MOHANAN
S/O KUTTAPPAN, WARD NO-11, PUTHENPURAYIL HOUSE,
THIRUVANIYOOR P O ERNAKULAM DISTRICT, PIN - 682023
15 T D PRASHANDH
S/O DIVAKARAN, WARD NO-11, THOTTUNGA MALAYIL HOUSE,
THIRUVANIYOOR P.O ERNAKULAM DISTRICT, PIN - 682023
16 SAJU
S/O YOHANAN, WARD NO-11, KUPPE KUZHIYIL ,THIRUVANIYOOR
P O, ERNAKULAM DISTRICT, PIN - 682023
17 T D BINU
S/O DAVID,WARD NO-11, THOTTUNGA MALAYIL ,VETTIKAL P O
W.P.(C) Nos. 46001 of 2025
& connected cases
44
2025:KER:94682
ERNAKULAM DISTRICT, PIN - 682314
18 RAJESH
S/O NARAYANAN,WARD NO-11, KOLLAYIL ,THIRUVANIYOOR P.O
ERNAKULAM DISTRICT, PIN - 682028
19 ABY KURIAN
MATTATHIL HOUSE, VADAVUKODE ERNAKULAM, PIN - 682310
0 DASAN NA,
NEDUMOLATH HOUSE, KARIMUGAL, ERNAKULAM, PIN - 682303
21 VISHNU VIJAYAN
PANNIKOTUTHAZHAM (H), PUTTUMANNOOR ERNAKULAM,
PIN - 682308
22 VINU MOOLAKUZHY
KARIMUGAL, AMBALAMEDU P.O, ERNAKULAM, PIN - 682303
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION COMMISSION,
KERALA
SR.GP-VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.12.2025, ALONG WITH WP(C).46001/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46001 of 2025
& connected cases
45
2025:KER:94682
P.V.KUNHIKRISHNAN, J.
--------------------------------------------------------------------
W.P.(C) Nos. 46001, 45983, 45992, 46006, 45959,
46017, 46023, 46043, 46050, 46058, 45971, 45954,
45915, 45919, 46061, 46094, 46079, 46139, 46103,
46121, 46141 and 46147 of 2025
----------------------------------------------------------------------
Dated this the 06th day of December, 2025.
JUDGMENT
This Court as per the judgment dated 04.12.2025 in
W.P.(C) No.45460 of 2025 and connected cases, has already
issued general directions regarding police protection for the
General Election - 2025 to the local bodies. The same
directions can be issued in these cases as well.
Therefore, these Writ Petitions are disposed of in the
following manner:
1. The police authorities and the officers of the
State Election Commission will do the
needful to see that the General Election -
2025 to the local bodies is smoothly
conducted on 9th and 11th of December,
2025.
& connected cases
2025:KER:94682
2. The State Police Chief and the jurisdictional
District Police Chief will do the needful for
live web casting and for deputing additional
police force in the booths which are
identified by the State Election Commission
as hyper sensitive booths and sensitive
booths.
3. If any of the petitioners' want videography in
any of their polling booths, they can file an
application before the jurisdictional District
Election Officer within three days from today.
If such an application is filed, the
jurisdictional District Election Officers will
allow videography at the expense of the
applicants' concerned. If any application is
already filed to that effect, the same will be
allowed at the expense of the applicants'
concerned.
4. The petitioners are free to file appropriate
application for police protection to the life of
& connected cases
2025:KER:94682
the candidates, their agents etc., before the
jurisdictional District Police Chief or
Commissioner of Police within three days. If
such an application is received, sufficient
protection should be given to those persons
in accordance with the law.
5. I make it clear that, if there is any law and
order problem, the State Police Chief and the
District Police Chief concerned will see that
additional police force is deputed to that
area. For that purpose, the candidates or its
agents can submit appropriate application
and if the police officers are convinced about
the genuineness of the same, the
jurisdictional police officers will do the
needful to depute the additional police force.
Sd/-
P.V.KUNHIKRISHNAN,
JUDGE
nvj
Judgment reserved NA
Date of Judgment 06.12.2025
Judgment dictated 06.12.2025
Draft Judgment placed 06.12.2025
Final Judgment uploaded 06.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46001 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45915 OF 2025
PETITIONER EXHIBITS
Exhibit- P1 TRUE COPY OF THE COMPLAINT DATED
02.12.2025, SUBMITTED BEFORE THE 6TH
RESPONDENT
Exhibit- P2 THE ACKNOWLEDGEMENT ISSUED BY THE 5TH
RESPONDENT, SHO, ADHUR POLICE STATION,
DATED 03.12.2025
Exhibit- P3 THE ACKNOWLEDGEMENT ISSUED BY THE 3RD
RESPONDENT, DISTRICT COLLECTOR
KASARAGOD, DATED 03.12.2025
Exhibit- P4 THE ACKNOWLEDGEMENT ISSUED BY THE 4TH
RESPONDENT, SUPERINTENDENT OF POLICE
OFFICE KASARAGOD, DATED 03.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45919 OF 2025
PETITIONER EXHIBITS
Exhibit P1 COPY OF NOMINATION PAPER DATED
21/11/2025
Exhibit P2 RECEIPT OF NOMINATION PAPER DATED
21/11/2025
Exhibit P3 COPY OF FIR IN CRIME NUMBER 1338/2025 OF
ALAPPUZHA SOUTH POLICE STATION OF
ALAPPUZHA DISTRICT DATED 28/11/2025
Exhibit P4 COPY OF NEWS ITEM IN MALAYALA MANORAMA
DATED 27/11/2025
Exhibit P5 COPY OF COMPLAINT BEFORE SHO, ALAPPUZHA
SOUTH POLICE STATION DATED 01/12/2025
Exhibit P6 COPY OF COMPLAINT BEFORE S.P, ALAPPUZHA
DATED 01/12/2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45954 OF 2025
PETITIONER EXHIBITS
Exhibit- P1 TRUE COPY OF THE COMPLAINT DATED
02.12.2025, SUBMITTED BEFORE THE 6TH
RESPONDENT RETURNING OFFICER
Exhibit- P2 THE ACKNOWLEDGEMENT ISSUED BY THE 5TH
RESPONDENT, SHO, ADHUR POLICE STATION,
DATED 03.12.2025
Exhibit- P3 THE ACKNOWLEDGEMENT ISSUED BY THE 3RD
RESPONDENT, DISTRICT COLLECTOR
KASARAGOD, DATED 03.12.2025
Exhibit- P4 THE ACKNOWLEDGEMENT ISSUED BY THE 4 TH
RESPONDENT, SUPERINTENDENT OF POLICE
OFFICE KASARAGOD, DATED 03.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45959 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF NOMINATION PAPER DATED
21/11/2025
Exhibit P2 TRUE COPY OF RECEIPT OF NOMINATION PAPER
DATED 21/11/2025
Exhibit P3 TRUE COPY OF COMPLAINT BEFORE SHO,
ALAPPUZHA NORTH POLICE STATION DATED
01/12/2025
Exhibit P4 TRUE COPY OF COMPLAINT BEFORE THE FIFTH
RESPONDENT, ALAPPUZHA DATED 01/12/2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45971 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE CANDIDATE IDENTITY
CARD ISSUED BY THE ASSISTANT RETURNING
OFFICER, KUTTIKOL GRAMA PANCHAYAT
Exhibit P2 THE TRUE COPY OF THE REPRESENTATION
DATED 30.11.2025 SUBMITTED BY THE
PETITIONER BEFORE THE 3RD RESPONDENT
Exhibit P3 THE TRUE COPY OF THE REPRESENTATION
DATED 30.11.2025 SUBMITTED BY THE
PETITIONER BEFORE THE 4TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE REPRESENTATION
DATED 01.12.2025 SUBMITTED BY THE
PETITIONER BEFORE THE 5TH RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45983 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 45992 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PETITION DATED
02.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE FIRST RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46006 OF 2025
PETITIONER EXHIBITS
Exhibit P1. TRUE COPY OF THE CANDIDATE IDENTITY CARD
ISSUED BY THE RETURNING OFFICER, THALORA
NORTH WARD NO.1X PARIYARAM GRAMA
PANCHAYA
Exhibit P2. THE TRUE COPY OF APPLICATION FILED
BEFORE THE 5TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE RECEIPT OF
ACKNOWLEDGEMENT DATED 03.12.2025
Exhibit P4. TRUE COPY OF THE KAIPPAT RECEIPT NUMBER
1327356/2025 DATED 03.12.2025
Exhibit P5. TRUE COPY OF THE JUDGMENT IN WPC
27475/2020 DATED 09.12.2020
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46017 OF 2025
PETITIONER EXHIBITS
Exhibit P-1 A TRUE COPY OF THE F.I.R.NO.389 OF 2024
DATED 01/06/2024 REGISTERED IN A RECENT
CLASH IN CONNECTION WITH ELECTIONS
Exhibit P-2 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 1ST
PETITIONER BEFORE 2ND RESPONDENT
Exhibit P-3 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 1ST
PETITIONER BEFORE 3RD RESPONDENT
Exhibit P-4 A TRUE COPY OF THE RECEIPT ISSUED BY THE
3RD RESPONDENT DATED 01-12-2025
Exhibit P-5 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 2ND
PETITIONER BEFORE 2ND RESPONDENT
Exhibit P-6 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 2ND
PETITIONER BEFORE 3RD RESPONDENT
Exhibit P-7 A TRUE COPY OF THE RECEIPT ISSUED BY THE
3RD RESPONDENT DATED 01-12-2025
Exhibit P-8 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 3RD
PETITIONER BEFORE 2ND RESPONDENT
Exhibit P-9 TRUE COPY OF THE REPRESENTATIONS DATED
01/12/2025 SUBMITTED BY THE 3RD
PETITIONER BEFORE 3RD RESPONDENT
Exhibit P-10 A TRUE COPY OF THE RECEIPT ISSUED BY THE
3RD RESPONDENT DATED 01-12-2025
Exhibit P-11 TRUE COPY OF THE LIST OF PERSONS WHO
HAVE EMPLOYED ABROAD AND PASSED AWAY
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46023 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 1ST
RESPONDENT DATED 25.11.2025
Exhibit P2 A TRUE COPY OF THE LIST OF 129 PERSONS;
WHO ARE NOT RESIDENTS OF THE LOCALITY
Exhibit P3 A TRUE COPY OF FINAL VOTERS LIST OF WARD
NO.16 OF UZHAMALAKKAL GRAMA PANCHAYAT
PUBLISHED BY ELECTION REGISTRAR OFFICE
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46043 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE FIRST RESPONDENT
DATED 02/12/2025
Exhibit P2 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE SECOND RESPONDENT
DATED 02/12/2025
Exhibit P3 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE THIRD RESPONDENT
DATED 02/12/2025
Exhibit P4 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE FOURTH RESPONDENT
DATED 02/12/2025
Exhibit P5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE SIXTH RESPONDENT
DATED 02/12/2025
Exhibit P6 THE TRUE COPY OF THE JUDGMENT DATED
08/12/2020 IN W.P.(C) NO. 27237 OF 2020
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46050 OF 2025
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE F.I.R.NO.389 OF 2024
DATED 01/06/2024 REGISTERED IN A RECENT
CLASH IN CONNECTION WITH ELECTIONS
Exhibit P-2 TRUE COPY OF THE REPRESENTATIONS DATED
02/12/2025 SUBMITTED BY THE PETITIONER
BEFORE 2ND RESPONDENT
Exhibit P-3 TRUE COPY OF THE REPRESENTATIONS DATED
02/12/2025 SUBMITTED BY THE PETITIONER
BEFORE CITY POLICE COMMISSIONER
Exhibit P-4 TRUE COPY OF THE RECEIPT ISSUED BY THE
ISSUED BY DC KANNUR DATED 02-12-2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46058 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46061 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE FORM NO. 8 DATED
22.11.2025 WHEREBY THE UDF CANDIDATE
SHRI.ANIL KUMAR HAS APPOINTED THE WRIT
PETITIONER AS ELECTION AGENT
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
28.11.2025
Exhibit P3 TRUE COPY OF THE RECEIPT NO. E-
1396293/25 DATED 02.12.2025 ISSUED FROM
THE OFFICE OF THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
02.12.2025
Exhibit P5 TRUE COPY OF THE RECEIPT NO. E-
1396299/25 DATED 02.12.2025 ISSUED FROM
THE OFFICE OF THE 2ND RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46079 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT .
Exhibit P2 A TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT.
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
05.12.2025 SUBMITTED BY THE PETITIONER
TO THE 3RD RESPONDENT
Exhibit P3(a) TRUE COPY OF THE REPRESENTATION DATED
05.12.2025 SUBMITTED BY THE PETITIONER
TO THE 2ND RESPONDENT.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION NO.
447/2007-PLN/IV DATED 17.01.2007 ISSUED
BY THE ELECTION COMMISSION OF INDIA.
Exhibit P5 TRUE COPY OF THE JUDGMENT DATED
04.12.2025 IN W.P(C) NO. 45727/2025
PASSED BY THIS HONOURABLE COURT.
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46094 OF 2025
PETITIONER EXHIBITS
Exhibit -P1 THE PHOTOCOPY OF THE REPRESENTATION
DATED 05/12/2025 TO THE 5TH RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46103 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CANDIDATE'S IDENTITY
CARD IN FORM N
Exhibit P2 TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE STATION HOUSE
OFFICER, IRITTY POLICE STATION ALONG
WITH ACKNOWLEDGEMENT OF RECEIPT
Exhibit P3 TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE DEPUTY
SUPERINTENDENT OF POLICE, IRITTY ALONG
WITH ACKNOWLEDGEMENT OF RECEIPT
Exhibit P4 TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE DISTRICT POLICE
CHIEF, KANNUR ALONG WITH ACKNOWLEDGEMENT
OF RECEIPT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46121 OF 2025
PETITIONER EXHIBITS
EXHIBIT P.1 A TRUE COPY OF THE REPRESENTATION DATED
28.11.2025 SENT TO THE 1ST RESPONDENT
WITH A COPY MARKED TO THE 3RD RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46139 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CANDIDATE'S IDENTITY
CARD OF THE PETITIONER ISSUED BY THE
RETURNING OFFICER DATED 25.11.2025
Exhibit P2 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
2ND RESPONDENT
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46141 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P3 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
Exhibit P5 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 6TH RESPONDENT
DATED 1.12.2025
Exhibit P6 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 7TH RESPONDENT
DATED 1.12.2025
& connected cases
2025:KER:94682
APPENDIX OF WP(C) NO. 46147 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE FIR IN CRIME NO. 1479
OF 2025 OF PUTHENCRUZ POLICE STATION
Exhibit P2 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26407 OF 2020 DATED 7.12.2020
Exhibit P3 A TRUE COPY OF THE JUDGEMENT IN W.P.
(C). NO. 26920 OF 2020 DATED 4.12.2020
Exhibit P4 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 4TH RESPONDENT
DATED 1.12.2025
Exhibit P5 A TRUE COPY OF THE COMPLAINT SUBMITTED
BY THE PETITIONER TO 5TH RESPONDENT
DATED 1.12.2025
