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Kerala High Court
Adv N.Rajagopal vs The State Of Kerala on 8 December, 2025
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
W.P.(C) Nos. 46092 of 25
& conn. cases 1
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46092 OF 2025
PETITIONER/S:
DINESAN.K.K
AGED 58 YEARS
S/O KUMARAN.P,NEELAMBARI HOUSE, POYILOOR.P.O,
THUVAKKUNNU, KANNUR DISTRICT, PIN - 670693
BY ADVS.
SRI.U.P.BALAKRISHNAN
SRI.C.H.ABDUL RASAC
SRI.ABDUL RAOOF PALLIPATH
RESPONDENT/S:
1 THE ELECTION COMMISSION OF INDIA
REPRESENTED BY ITS SECRETARY, NIRVACHAN SADAN,
ASHOKA ROAD, PANDIT PANT MARG AREA, SANSAD MARG
AREA, NEW DELHI, PIN - 110001
2 THE STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS SECRETARY JANAHITHAM, T C 27/6(2)
VIKAS BHAVAN THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR
KKANNUR DISTRICT, COLLECTORATE, KANNUR, PIN - 670001
W.P.(C) Nos. 46092 of 25
& conn. cases 2
2025:KER:94808
4 THE ASSISTANT POLICE COMMISSIONER
KOOTHUPARAMBA, KANNUR DISTRICT, KANNUR, PIN - 670001
5 THE STATION HOUSE OFFICER
KOLAVALLOOR POLICE STATION, KANNUR DISTRICT, PIN -
670693
6 THUSHAL.O.K
AGED 35 YEARS
S/O VASU.O.K, 5/380, OTHAYOTH KUNIYIL HOUSE, KANNUR
DISTRICT, PIN - 670693
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46138/2025, 46142/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 3
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46138 OF 2025
PETITIONER/S:
AFSAN MUHAMMED. H
AGED 22 YEARS
S/O HASHIMKUNJU, FAISAN MANZIL,KOCHUVEEDU,KUMMIL
P.O.,KOLLAM, PIN - 691536
BY ADVS.
SRI.T.S.HARIKUMAR
SRI.P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE STATE ELECTION COMMISSION,KERALA
JANAHITHAM', TC-27/6(2), VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 690533
2 THE RETURNING OFFICER
KUMMIL GRAMA PANCHAYAT, (SUPERINTENDENT, DISTRICT
AGRICULTURE FARM, KOTTUKKAL P.O., ANCHAL) KUMMIL
P.O., KADAKKAL, KOLLAM, PIN - 691536
3 THE DISTRICT COLLECTOR
COLLECTORATE ,CIVIL STATION, KOLLAM, PIN - 691013
W.P.(C) Nos. 46092 of 25
& conn. cases 4
2025:KER:94808
4 THE KOLLAM RURAL DISTRICT POLICE CHIEF
KOLLAM RURAL, KOTTARAKKARA, KOLLAM, PIN - 691506
5 THE STATION HOUSE OFFICER
KADAKKAL POLICE STATION, KOLLAM., PIN - 691536
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46092/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 5
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46142 OF 2025
PETITIONER/S:
1 ADV N.RAJAGOPAL
AGED 62 YEARS
S/O, NARAYANAN NAIR, SREEVILASAM, PUTHIYAVILA P.O,
ALAPPUZHA DISTRICT,, PIN - 690531
2 ATHIRA SUDHAKARAN
AGED 34 YEARS
D/O SUDHAKARAN, PUTHUPURACKAL, PUTHIYAVILA, PATTOLI
MARKET P.O., ALAPPUZHA DISTRICT,, PIN - 690531
3 THAYYIL PRASANNAKUMARI
AGED 52 YEARS
D/O BHASKARAN, THAYYIL, PUTHIYAVILA, PATTOLI MARKET
P.O. ALAPPUZHA DISTRICT, PIN - 690531
4 R. JAYAKRISHNAN
AGED 36 YEARS
S/O RADHAKRISHNAN NAIR, ASHARITHARAYIL, PUTHIYAVILA,
PATTOLI MARKET P.O, ALAPPUZHA DISTRICT,, PIN -
690531
5 RETNAVALLI,
AGED 53 YEARS
D/O KESAVAN NAIR, KRISHNAKRIPA, PUTHIYAVILA, PATTOLI
MARKET P.O. ALAPPUZHA DISTRICT,, PIN - 690572
W.P.(C) Nos. 46092 of 25
& conn. cases 6
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6 SUNIL KOPPARETHU
AGED 63 YEARS
S/O KRISHNA PANICKER, PARVANENDHU, PUTHIYAVILA,
PATTOLI MARKET P.O. ALAPPUZHA DISTRICT,, PIN -
690531
7 LAVANYA C.K
AGED 48 YEARS
D/O SASIDHARAN NAIR, SREEVILAS, KANDALLUR VADAKK,
PATTOLI MARKET P.O. ALAPPUZHA DISTRICT, PIN - 690531
8 NALINI BABU
AGED 68 YEARS
D/O SIVADASAN, BINDHUBHAVANAM, KANDALLUR THEKK,
KANDALLUR P.O, PIN - 690535
9 SHEEJA MOHAN
AGED 47 YEARS
D/O SHEKHARAN, KAMALALAYAM, KANDALLUR THEKK,
KANDALLUR P.O,, PIN - 690535
0 U. REKHA
AGED 50 YEARS
D/O PURUSHAN, KOOTTUTHARAYIL, THUSHARA, KANDALLUR
THEKK, KANDALLUR P.O,, PIN - 690535
11 BIJU ERICKAL
AGED 52 YEARS
S/O BHARATHAN, ITHAMPALLIL, KANDALLUR VADAKK,
PATTOLI MARKET P.O. ALAPPUZHA DISTRICT,, PIN -
690531
12 REENA UDAYAN
AGED 47 YEARS
D/O RATNAKARAN, PUTHENKANDATHIL, KANDALLUR VADAKK,
PATTOLI MARKET P.O. ALAPPUZHA DISTRICT,, PIN -
690531
W.P.(C) Nos. 46092 of 25
& conn. cases 7
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13 RAHUL KAVIRAJ
AGED 34 YEARS
S/O KAVIRAJ, RAHUL NIVAS, PUTHIYAVILA, PATTOLI
MARKET P.O. ALAPPUZHA DISTRICT, PIN - 690531
14 GOPAKUMAR (APPUNNI KALATHATTEL),
AGED 37 YEARS
S/O SASIDHARAN, KRISHNAMANDIRAM, KANDALLUR THEKK,
KANDALLUR P.O,, PIN - 690535
15 SALINI BABU
AGED 48 YEARS
D/O ARJUNAN, SISIRAM, KANDALLUR THEKK, KANDALLUR
P.O,, PIN - 690535
BY ADVS.
SRI.K.R.ARUN KRISHNAN
SMT.DEEPA K.RADHAKRISHNAN
SHRI.VISHAK K.V.
SMT.ANUSREE P.A.
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, LOCAL SELF-
GOVERNMENT DEPARTMENTS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS COMMISSIONER,
THIRUVANANTHAPURAM,, PIN - 695033
3 RETURNING OFFICER
, WARD NO. 1 TO 15, KANDALLUR GRAMA PANCHAYATH,
W.P.(C) Nos. 46092 of 25
& conn. cases 8
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ASSISTANT DISTRICT INDUSTRIES OFFICER, TALUK
INDUSTRIES OFFICE, KARTHIKAPALLY, ALAPPUZHA
DISTRICT,, PIN - 688007
4 THE SECRETARY
KANDALLUR GRAMA PANCHAYATH, ALAPPUZHA DISTRICT,, PIN
- 690535
5 DEPUTY SUPERINTENDENT OF POLICE (DYSP),
DYSP OFFICE, KAYAMKULAM, ALAPPUZHA DISTRICT,, PIN -
690502
6 STATION HOUSE OFFICER
KANAKAKUNNU POLICE STATION, KANAKAKUNNU,
PUTHIYAVILA, ALAPPUZHA DISTRICT, PIN - 690531
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
OTHER PRESENT:
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46092/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 9
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46163 OF 2025
PETITIONER/S:
C. VISAKH
AGED 29 YEARS
S/O ASOKAN M, CHEMMADU HOUSE, KARAYIL P.O. PAYYANNUR
MUNICIPALITY, KANNUR, PIN - 670307
BY ADVS.
SMT.KEERTHI M.
SHRI.ARJUN RAJA P.C.
SHRI.NIVED K.V
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
GOVERNMENT OF KERALA, SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
REPRESENTED BY THE STATE ELECTION COMMISSIONER
KERALA JANAHITHAM, TC 27/6(2), VIKAS BHAVAN P.O.
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C) Nos. 46092 of 25
& conn. cases 10
2025:KER:94808
3 DISTRICT COLLECTOR
OFFICE OF DISTRICT COLLECTOR, COLLECTORATE
THAVAKKARA, KANNUR, PIN - 670002
4 TAHSILDAR
TALUK OFFICE PAYYANNUR, PAYYANNUR P.O. KANNUR, PIN -
670370
5 5. DISTRICT POLICE CHIEF
DISTRICT POLICE HEADQUATERS, CIVIL STATION, KANNUR,
PIN - 670002
6 DEPUTY SUPERINTENDENT OF POLICE
TALIPARAMBA, OFFICE OF THE DEPUTY SUPERINTENDENT OF
POLICE TALIPARAMBA P.O.,, PIN - 670141
OTHER PRESENT:
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46092/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 11
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46178 OF 2025
PETITIONER/S:
CHANDRASEKHARAN P V
AGED 59 YEARS
S/O P V KUNHIRAMAN ACHARI, PUTHIYA VEEDE,
MENIKKOTTE, UPPILIKKAI P.O, KASARAGOD DT., PIN -
671314
BY ADVS.
SRI.M.MUHAMMED SHAFI
SMT.T.RASINI
SMT.RAMEESA RASHEED
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM DT., PIN - 695001
2 KERALA STATE ELECTION COMMISSION
JANAHITHAM TC-27/6(2), VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM DT. . REP. BY ITS SECRETARY, PIN
- 695033
W.P.(C) Nos. 46092 of 25
& conn. cases 12
2025:KER:94808
3 THE DISTRICT COLLECTOR
(THE DISTRICT ELECTORAL OFFICER), DISTRICT
COLLECTRATE, CIVIL STATION, VIDYANAGAR, KASARAGOD
DT., PIN - 671123
4 RETURNING OFFICER
KANHANGAD MUNCIPALITY, KASARAGOD DT., PIN - 671315
5 THE DISTRICT SUPERINTENDENT OF POLICE
PARAKATTA, VIDHYANAGAR- ULIYATHADKA ROAD KASARKOD
DT., PIN - 671124
6 STATION HOUSE OFFICER
HOSDURG POLICE STATION, KASARGOD DT., PIN - 671315
OTHER PRESENT:
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46092/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 13
2025:KER:94808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA, 1947
WP(C) NO. 46188 OF 2025
PETITIONER/S:
1 SHAIJI E.V
AGED 42 YEARS
S/O DAMODARAN, POYIL HOUSE, EDECHERY POST, KOZHIKODE
DISTRICT, KERALA, PIN - 673502
2 M.C. MOHANAN
AGED 67 YEARS
S/O CHATTHU NAIR, GHEETHAM PUNNORATH HOUSE, KACHERY
POST (VIA EDECHERY), KOZHIKODE DISTRICT, KERALA, PIN
- 673502
BY ADVS.
SHRI.RAFEEK. V.K.
SMT.O.A.NURIYA
SRI.SHAHIM BIN AZIZ
SHRI.MOHAMMED SHAFI.K
SHRI.ABDUL RAHOOF P.M.
SHRI.K C MOHAMED RASHID
SMT.MUFEEDHA P.
SHRI.MUHAMMED SHAFI K.
SMT.FARSANA A.S.
SMT.LYDIA ELIZABETH KOVOOR
W.P.(C) Nos. 46092 of 25
& conn. cases 14
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RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM- ., PIN - 695001
2 STATE ELECTION COMMISSION,
REPRESENTED BY STATE ELECTION COMMISSIONER, OFFICE
OF THE STATE ELECTION COMMISSION, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM, THIRUVANANTHAPURAM-,
PIN - 695033
3 THE DISTRICT ELECTION OFFICER
OFFICE OF THE DISTRICT COLLECTOR, KOZHIKODE
COLLECTORATE, CIVIL STATION P.O., KOZHIKODE, KERALA,
PIN - 673020
4 DISTRICT POLICE CHIEF
DISTRICT POLICE OFFICE, KOZHIKODE RURAL, KOZHIKODE
DISTRICT, PIN - 673105
OTHER PRESENT:
GP SMT DEEPA V , SC SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.12.2025, ALONG WITH WP(C).46092/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) Nos. 46092 of 25
& conn. cases 15
2025:KER:94808
P.V.KUNHIKRISHNAN, J.
---------------------------------------------
W.P.(C) Nos. 46092, 46138, 46142, 46163,
46178 & 46188 of 2025
------------------------------------------------
Dated this the 08th day of December, 2025.
JUDGMENT
This Court as per the judgment dated 04.12.2025 in
W.P.(C) No.45460 of 2025 and connected cases, has already
issued general directions regarding police protection for the
General Election - 2025 to the local bodies. The same
directions can be issued in these cases as well.
Therefore, these Writ Petitions are disposed of in the
following manner:
1. The police authorities and the officers of the
State Election Commission will do the needful
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to see that the General Election - 2025 to the
local bodies is smoothly conducted on 9th and
11th of December, 2025.
2. The State Police Chief and the jurisdictional
District Police Chief will do the needful for live
web casting and for deputing additional police
force in the booths which are identified by the
State Election Commission as hyper sensitive
booths and sensitive booths.
3. If any of the petitioners' want videography in
any of their polling booths, they can file an
application before the jurisdictional District
Election Officer within three days from today.
If such an application is filed, the jurisdictional
District Election Officers will allow videography
at the expense of the applicants' concerned. If
any application is already filed to that effect,
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the same will be allowed at the expense of the
applicants' concerned.
4. The petitioners are free to file appropriate
application for police protection to the life of
the candidates, their agents etc., before the
jurisdictional District Police Chief or
Commissioner of Police within three days. If
such an application is received, sufficient
protection should be given to those persons in
accordance with the law.
5. I make it clear that, if there is any law and
order problem, the State Police Chief and the
District Police Chief concerned will see that
additional police force is deputed to that area.
For that purpose, the candidates or their
agents can submit appropriate application and
if the police officers are convinced about the
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genuineness of the same, the jurisdictional
police officers will do the needful to depute the
additional police force.
Sd/-
P.V.KUNHIKRISHNAN,
JUDGE
SKS
Judgment reserved NA
Date of Judgment 08.12.2025
Judgment dictated 08.12.2025
Draft Judgment placed 08.12.2025
Final Judgment uploaded 08.12.2025
2025:KER:94808
APPENDIX OF WP(C) NO. 46092 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PETITION FILED BY THE
PETITIONER BEFORE THE 4TH RESPONDENT DATED
30.11.2025
Exhibit P2 A TRUE COPY OF THE PETITION DATED
30.11.2025 FILED BEFORE THE 5TH RESPONDENT
2025:KER:94808
APPENDIX OF WP(C) NO. 46138 OF 2025
PETITIONER EXHIBITS
Exhibit P.1 THE TRUE PHOTOSTAT COPY OF THE E MAIL
REPRESENTATION SUBMITTED K.SHAMEER BEFORE
THE RESPONDENTS 1 TO 3 DATED 29-11-2025
2025:KER:94808
APPENDIX OF WP(C) NO. 46142 OF 2025
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE REPRESENTATION SUBMITTED
BEFORE THE RETURNING OFFICER DATED 02-12-
Exhibit-P2 TRUE COPY OF THE COMPLAINT DATED 02-12-
2025 SUBMITTED BEFORE THE STATION HOUSE
OFFICER
Exhibit-P3 TRUE COPY OF THE COMPLAINT SUBMITTED
BEFORE THE DISTRICT COLLECTOR ON 02-12-
Exhibit-P4 TRUE COPY OF THE REPRESENTATION SUBMITTED
BEFORE THE STATE ELECTION COMMISSION DATED
02-12-2025
Exhibit-P5 TRUE COPY OF THE COMPLAINT SUBMITTED
BEFORE THE DEPUTY SUPERINTENDENT OF POLICE
DATED 02-12-2025
2025:KER:94808
APPENDIX OF WP(C) NO. 46163 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 5TH
RESPONDENT DATED 04/12/2025
2025:KER:94808
APPENDIX OF WP(C) NO. 46178 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL TO THE 2ND RESPONDENT ALONG
WITH THE SCREENSHOT OF EMAIL
Exhibit P2 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL REQUESTING POLICE PROTECTION
TO THE 3RD RESPONDENT ALONG WITH THE
SCREENSHOT OF EMAIL
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL REQUESTING POLICE PROTECTION
TO THE 4TH RESPONDENT
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL COMMUNICATION TO THE 3RD
RESPONDENT ALONG WITH THE SCREENSHOT OF
EMAIL
Exhibit P5 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL COMMUNICATION TO THE 5TH
RESPONDENT ALONG WITH THE SCREENSHOT OF
EMAIL
Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED
04-12-2025 SUBMITTED BY THE PETITIONER
THROUGH EMAIL COMMUNICATION TO THE 6TH
RESPONDENT ALONG WITH THE SCREENSHOT OF
EMAIL
2025:KER:94808
APPENDIX OF WP(C) NO. 46188 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 PREFERRED BY THE 1ST PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 PREFERRED BY THE 2ND PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
04.12.2025 FILED BY THE UDF CANDIDATES OF
THE EDECHERY GRAMA PANCHAYATH BEFORE THE
3RD RESPONDENT
