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D.Swasrnalatha vs D.Saraswathi Amma
2025 Latest Caselaw 5990 Ker

Citation : 2025 Latest Caselaw 5990 Ker
Judgement Date : 23 August, 2025

Kerala High Court

D.Swasrnalatha vs D.Saraswathi Amma on 23 August, 2025

RFA. No. 713/2013




                                  1
                                                2025:KER:64266

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR

   SATURDAY, THE 23RD DAY OF AUGUST 2025 / 1ST BHADRA, 1947

                         RFA NO. 713 OF 2013

          AGAINST THE JUDGMENT DATED 29.02.2012 IN OS NO.441 OF
2009 OF SUB COURT, ALAPPUZHA

APPELLANTS/PLAINTIFFS NOS. 1 & 2:

      1       D.SWARNALATHA
              AGED 61 YEARS, D/O DEVAYANI AMMA,
              HOUSEHOLD AFFAIRS, RESIDING AT
              T.C 10/136-1, LINE NO IE, SWATHI NAGAR,
              PEROORKADA P.O, THIRUVANANTHAPURAM

      2       D JYOTHI
              AGED 59 YEARS, D/O DEVAYANI AMMA,
              HOUSEHOLD AFFAIRS, RESIDING AT
              PUNNASSERIL, KUMMANAM P.O, KOTTAYAM

              BY ADV SRI.R.AZAD BABU


RESPONDENTS/PLAINTIFF 1 & DEFENDANTS:

      1       D.SARASWATHI AMMA
              AGED 66 YEARS, D/O DEVAYANI AMMA,
              HOUSE HOLD AFFAIRS, C/O DR. K.N. RAVEENDRAN,
              SISIRAM, MAVOOR ROAD, KOZHIKODE

      2       S.K. PREMACHANDRAN
              AGED 63 YEARS, S/O LATE LARTHIKEYAN,
              BUSINESS MAN, RESIDING AT VAISAKH,
              THONDANKULANGARA, AVALOOKUNNU P.O,
              ALAPPUZHA, PIN- 688006
 RFA. No. 713/2013




                                       2
                                                      2025:KER:64266

      3       S.K. VINAYACHANDRAN
              AGED 57 YEARS, BUSINESSMAN, SANTHI BHAVAN,
              MULLACKAL WARD, ALAPPUZHA, NOW AT
              KARTHIKA TOURIST HOME, ZILLA COURT WARD,
              ALAPPUZHA PIN- 688013

      4       S.K. KOSHORE KUMAR
              AGED 55 YEARS, S/O LATE KARTHIKEYAN,
              BUSINESSMAN, SANTHI BHAVAN, MULLACKAL WARD,
              ALAPPUZHA NOW AT KARTHIKA TOURIST HOME,
              ZILLA COURT WARD, ALAPPUZHA 688013

      5       S.K. SUDHEER KUMAR
              AGED 53 YEARS, S/O LATE KARTHIKEYN,
              BUSINESSMAN, SANTHI BHAVAN, MULLACKAL WARD,
              ALAPPUZHA, NOW AT KARTHIKA TOURIST HOME,
              ZILLA COURT WARD, ALAPPUZHA, PIN- 688013

      6       MADHUKAR SHYAMRAV YADAV
              AGED 51 YEARS, S/O SHAMRAV YADAV, BUSINESSMAN,
              RESIDING AT SHAKTHI NIVAS, HOUSE NO 17/1194,
              MULLACKAL WARD, ALAPPUZHA, PIN- 688011


              BY ADVS.
              SRI.GEORGE MATHEW - FOR R2 TO R5
              SRI.K.S.HARIHARAPUTHRAN



       THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
23.08.2025,         THE   COURT   ON   THE   SAME   DAY   DELIVERED    THE
FOLLOWING:
 RFA. No. 713/2013




                                      3
                                                       2025:KER:64266



                              JUDGMENT

Dated this the 23rd day of August, 2025

Learned counsel for the appellant submitted that the matter has been

settled and hence this appeal became infructuous. Therefore, this appeal is

dismissed as infructuous.

Sd/-

C. PRATHEEP KUMAR, JUDGE sou.

 
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