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Ramachandran vs State Of Kerala
2025 Latest Caselaw 1849 Ker

Citation : 2025 Latest Caselaw 1849 Ker
Judgement Date : 1 August, 2025

Kerala High Court

Ramachandran vs State Of Kerala on 1 August, 2025

                                                               2025:KER:57503
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

          FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947

                             WP(C) NO. 19254 OF 2023


PETITIONERS:

     1         RAMACHANDRAN
               AGED 70 YEARS
               S/O.KUTTIKRISHNAN NAIR, MADATHIL (USHUS), ULLIYERI P.O,
               KOYILANDI, KOZHIKODE, PIN - 673323

     2         BALAKRISHNAN NAMBIAR
               AGED 76 YEARS
               S/O.ACHUTHAN NAIR, MOKERI HOUSE, ULLIYERI P.O, KOYILANDI,
               KOZHIKODE, PIN - 673323

     3         RAVEENDRAN NAIR
               AGED 70 YEARS
               S/O.RAGHAVAN NAMBIAR, VARIKKAT HOUSE, ULLIYERI P.O, KOYILANDI,
               KOZHIKODE, PIN - 673323

     4         ABDUL HAMEED
               AGED 55 YEARS
               S/O. THE LATE KOYAKUTTI HAGGI KUMMAYAPURATHU HOUSE, ULLIYERI
               P.O, KOYILANDI, KOZHIKODE -, PIN - 673323

     5         SOMAN NAMBIAR
               AGED 70 YEARS
               S/O.NARAYANA NAIR, AZHAKATH HOUSE, ULLIYERI P.O, KOYILANDI,
               KOZHIKODE -, PIN - 673323

               BY ADVS.
               SHRI.S.ABHILASH
               SRI.K.SIJU
               SMT.ANJANA KANNATH
               SMT.GOPIKA T.G.
               SMT.FATHIMA MOHAN



RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY SECRETARY TO THE GOVERNMENT, GENERAL EDUCATION
               DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -, PIN -
               695001

     2         THE DIRECTOR OF GENERAL EDUCATION
 WP(C) Nos.19254 of 2023 & 26283 of 2022             -2-




                                                              2025:KER:57503


             DIRECTORATE OF GENERAL EDUCATION, DPI JUNCTION, JAGATHY
             P.O, THIRUVANANTHAPURAM -, PIN - 695014

     3       THE DEPUTY DIRECTOR OF EDUCATION
             OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE, PIN
             - 673001

     4       THE DISTRICT EDUCATIONAL OFFICER
             OFFICE OF THE DISTRICT EDUCATIONAL OFFICE, THAMARASSERI,
             KOZHIKODE -, PIN - 673573

     5       ULLIYERI SECONDARY SCHOOL COMMITTEE
             PALORA HIGHER SECONDARY SCHOOL ULLIYERI P.O, KOYILANDY,
             KOZHIKODE REPRESENTED BY ITS VICE PRESIDENT, PIN - 673323

     6       ASHRAF
             AGED 50 YEARS
             S/O.POCKER HAJEE, KUNIYIL HOUSE, ULLIYERI AMSOM, DESOM OF
             KOYILANDY TALUK, KOZHIKODE -, PIN - 673323

     7       JAYA N.K
             AGED 48 YEARS
             MITHILA, PANDALAYANI P.O, KOYILANDY TALUK, KOZHIKODE -, PIN
             - 673305

     8       MOHANAN P * DECEASED(DELETED)
             AGED 70 YEARS
             S/O.GOVINDAN KUTTY NAIR, POYYERI HOUSE, ORAVIL POST,
             KOYILANDY TALUK KOZHIKODE - 673614 * R8 IS REMOVED FROM
             PARTY ARRAY AS PER ORDER DATED 19.03.2024 IN I.A.NO.2/24.

             BY ADVS.
             SHRI.K.P.SUDHEER
             SMT.PARVATHY SRIKUMAR
             GP- RIYAL DEVASSY


      THIS   WRIT   PETITION   (CIVIL)    HAVING   BEEN   FINALLY   HEARD   ON

01.08.2025, ALONG WITH WP(C).26283/2022, THE COURT ON THE SAME DAY

DELIVERED THE FOLLOWING:
 WP(C) Nos.19254 of 2023 & 26283 of 2022                    -3-




                                                                       2025:KER:57503


                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

         FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947

                             WP(C) NO. 26283 OF 2022


PETITIONER:

              N.K.VISWANATHAN NAIR,
              AGED 68 YEARS
              S/O. SREEDHARAN NAIR, ARATHI, KUNNATHARA P.O., VIA
              ULLIYERI, KOZHIKODE DISTRICT-673323.

              BY ADVS.
              SHRI.K.B.PRADEEP
              SHRI.HARISANKAR R
              SHRI.JEEVAN KRISHNAKUMAR


RESPONDENTS:

     1        STATE OF KERALA,
              REPRESENTED BY SECRETARY, DEPARTMENT OF EDUCATION,
              GOVERNMENT OF KERALA, THIRUVANANTHAPURAM-695001.
     2        THE DIRECTOR OF HIGHER SECONDARY EDUCATION,
              THIRUVANANTHAPURAM-695001.
     3        THE DISTRICT EDUCATIONAL OFFICER,
              THAMARASSERY, WAYANAD DISTRICT-673122.
     4        ULLIYERI SOCIETY,
              ULLIYERI SECONDARY SCHOOL COMMITTEE, ULLIYERI, KOYILANDY,
              KOZHIKODE DISTRICT, A SOCIETY, REPRESENTED BY ITS
              PRESIDENT, PIN-673620.
     5        ASHARAF,
              AGED 49 YEARS
              S/O. POKKAR HAJI, KUNIYIL HOUSE, ULLIYERI AMSOM DESOM,
              KOYILANDY TALUK, KOZHIKODE DISTRICT-673620.
     6        THE PRINCIPAL,
              PALORA HIGHER SECONDARY SCHOOL, ULLIYERI P.O., KOYILANDY,
              KOZHIKODE DISTRICT-673620.

              BY ADV SHRI.K.P.SUDHEER
              GP - RIYAL DEVASSY


      THIS    WRIT    PETITION   (CIVIL)   HAVING   COME    UP   FOR    ADMISSION   ON

01.08.2025, ALONG WITH WP(C).19254/2023, THE COURT ON THE SAME DAY

DELIVERED THE FOLLOWING:
 WP(C) Nos.19254 of 2023 & 26283 of 2022            -4-




                                                            2025:KER:57503


                                JUDGMENT

Dated this the 1st day of August, 2025

The relief sought for in these writ petitions is to declare the

election conducted to the Ulliyeri Secondary School Committee held

on 17.07.2022 as illegal.

It is submitted that the term of office is already over. Therefore,

nothing survives in these writ petitions. Accordingly, the above writ

petitions are closed leaving open the contentions of the petitioners.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

2025:KER:57503

APPENDIX OF WP(C) 26283/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 27/07/2017.

Exhibit P2 TRUE COPY OF THE ORDER DATED 29/01/2020. Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 31/03/2021 IN WPC NO. 6641/2021.

Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 31/03/2021 IN WPC NO. 13160/2020.

Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 18/05/2022 IN OS NO.6/2017.

Exhibit P6 TRUE COPY OF THE NOTICE DATED 29/06/2022. Exhibit P7 TRUE COPY OF COMPLAINT DATED 18/05/2022 OF THE PETITIONER.

Exhibit P8 TRUE COPY OF BYE LAWS DATED NIL OF ULLIYERI SECONDARY SCHOOL COMMITTEE Exhibit P9 TRUE COPY OF THE COMPLAINT DATED 12/08/2022 BY RAMACHANDRAN NAIR AND 3 OTHERS ADDRESSED TO THE DEO, THAMARAASSERY.

RESPONDENT EXHIBITS

EXHIBIT R5 ( a ) TRUE COPY OF PLAINT DATED 22.5.2023 IN O.S. NO. 106/2023 ON THE FILE OF THE MUNSIFF'S COURT, KOYILANDY EXHIBIT R 5 ( b ) TRUE COPY OF PLAINT DATED 20.3.2024 IN O.S. NO. 50/2024 ON THE FILE OF THE MUNSIFF'S COURT, KOYILANDY EXHIBIT R 5 ( c ) TRUE COPY OF REPORT DATED 29.5.2024 SUBMITTED BY THE ADVOCATE COMMISSIONER IN O.S. NO. 50/2024 ON THE FILE OF THE MUNSIFF'S COURT, KOYILANDY PETITIONER EXHIBITS

Exhibit P-10 TRUE COPY OF THE AMENDED BYELAWS DULY SIGNED BY THE THEN PRESIDENT OF THE ULIYERI SECONDARY SCHOOL COMMITTEE DATED 17.12.2007 Exhibit P-11 TRUE COPY OF THE REPORT OF THE ADDITIONAL DIRECTOR OF THE DIRECTORATE OF THE GENERAL EDUCATION DATED 30.06.2023 Exhibit P-12 THE TRUE COPY OF THE IA NO.2 OF 2023 IN OS

2025:KER:57503

NO. 32 OF 2023 BEFORE THE SUB COURT, KOYILANDI DATED 22.08.2023 Exhibit P-13 TRUE COPY OF THE ORDER IN IA 06/2024 IN OS NO. 50/2024 DATED 11.04.2024 Exhibit P-14 TRUE COPY OF THE REPORT DATED 29.05.2024 OF THE ADVOCATE COMMISSIONER IN OS NO. 50/2024 FILED IN THE MUNSIFF COURT, KOYILANDI.

Exhibit P-15 A TRUE COPY OF THE LETTER DATED 28.06.2024 SENT BY ME TO THE DISTRICT EDUCATION OFFICER (DEO), THAMARASSERY REGARDING THE ELECTION TO THE PALORA HSS MANGER'S POST Exhibit P-16 TRUE COPY OF THE ORDER DATED 27.07.2024 OF THE 3RD RESPONDENT REGARDING TO THE APPOINTMENT OF SHRI. ASHRAF K. AS THE MANAGER OF PALORA HIGH SCHOOL Exhibit P-17 TRUE COPY OF PROCEEDINGS, RECORDING VOTES FOR AND AGAINST THE NO-CONFIDENCE MOTION AGAINST 'COMMITTEE' HEADED BY SMT. JAYA Exhibit P-18 TRUE COPY OF PROCEEDINGS, RECORDING VOTES FOR AND AGAINST THE NO-CONFIDENCE MOTION AGAINST 'COMMITTEE' HEADED BY SMT. JAYA Exhibit P-19 TRUE COPY OF THE OBJECTIONS AGAINST THE ADVOCATE COMMISSIONER'S REPORT DATED 28.22.2024.

Exhibit P-20 TRUE COPY OF THE ORDER UNDER O.23.R.1 OF THE CODE OF CIVIL PROCEDURE IN IA NO. 03/2025 IN OS NO.106/2023 DATED 05.04.2025.

Exhibit P-21 TRUE COPY OF THE ORDER UNDER O.23.R.1 OF THE CODE OF CIVIL PROCEDURE IN IA NO. 04/2025 IN 0S NO.107/2023 DATED 05.04.2025.

2025:KER:57503

APPENDIX OF WP(C) 19254/2023

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE JUDGMENT IN O.S NO.6/2017 DATED 18.5.2022 ON THE FILE OF MUNSIFF COURT, KOYILANDY Exhibit P2 A TRUE COPY OF THE ORDER NO.KDSB3/224/2021 DATED 6.5.2021 ISSUED BY THE 4TH RESPONDENT Exhibit P3 A TRUE COPY OF NOTICE DATED 29.6.2022 ISSUED BY THE 6TH RESPONDENT Exhibit P4 TRUE COPY OF RELEVANT PAGES OF THE MINUTES OF THE GENERAL BODY MEETING HELD ON 17.7.2022 Exhibit P5 A TRUE COPY OF THE PLAINT IN O.S NO.107/2023 FILED BY THE 2ND PETITIONER HEREIN DATED 23.5.2023 Exhibit P6 A TRUE COPY OF THE APPLICATION FOR TRANSFER OF MANAGER AND CORRESPONDENT DATED 17.7.2022 Exhibit P7 A TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.12813/2021 DATED 12.10.2021 Exhibit P8 A TRUE COPY OF THE ORDER NO.B3/3140/2022 DATED 24.6.2022 ISSUED BY THE 4TH RESPONDENT Exhibit P9 A TRUE COPY OF THE INTERIM ORDER DATED 11.7.2022 IN W.P.(C) NO.22387/2022 RESPONDENT EXHIBITS

EXHIBIT R 6 ( a ) True copy of plaint dated 23.5.2023 in O.S. No. 107/2023 pending on the file of the Munsiff's Court, Koyilandy EXHIBIT R 6 ( b ) True copy of plaint dated 23.5.2023 in Original Suit No. 106/2023 pending on the file of the Munsiff's Court, Koyilandy. EXHIBIT R 6 ( c ) True copy of appeal memorandum dated 22.6.2022 in A.S. No. 30/2022 on the file of the Subordinate Judge's Court, Koyilandy EXHIBIT R 6 ( d ) True copy of plaint dated 22.8.2023 in O.S. No. 32/2023 on the file of the Sub Court, Koyilandy.

EXHIBIT R 6 ( e ) True copy of plaint dated 22.8.2023 in

2025:KER:57503

O.S. No. 33/2023 on the file of the Sub Court, Koyilandy.

EXHIBIT R 6 ( f ) TRUE COPY OF PLAINT DATED 20.3.2024 IN O.S. NO. 50/2024 ON THE FILE OF THE MUNSIFF'S COURT, KOYILANDY. EXHIBIT R 6 ( g ) TRUE COPY OF REPORT DATED 29.5.2024 SUBMITTED BY THE ADVOCATE COMMISSIONER IN O.S. NO. 50/2024 ON THE FILE OF THE MUNSIFF'S COURT, KOYILANDY

 
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