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Special Tahsildar (La) vs Thachambalath Gopesh
2025 Latest Caselaw 1835 Ker

Citation : 2025 Latest Caselaw 1835 Ker
Judgement Date : 1 August, 2025

Kerala High Court

Special Tahsildar (La) vs Thachambalath Gopesh on 1 August, 2025

Author: A.Muhamed Mustaque
Bench: A.K.Jayasankaran Nambiar, A.Muhamed Mustaque
RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      1            2025:KER:57313



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

           THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                                 &

                        THE HONOURABLE MR. JUSTICE P.M.MANOJ

       FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947

                                       RP NO. 981 OF 2025

           AGAINST THE JUDGMENT DATED 21.02.2019 IN LA.App. NO.878

                            OF 2014 OF HIGH COURT OF KERALA

REVIEW PETITIONER/1ST RESPONDENT IN LAA:

                 SPECIAL TAHASILDAR(LA)
                 KOZHIKODE,
                 PIN - 673020


                 BY SRI.T.K.SHAJAHAN, SR.GOVERNMENT PLEADER


RESPONDENTS/RESPONDENT/APPELLANTS &
RESPONDENTS 2 TO 5 IN LAA:



       1         THACHAMBALATH GOPESH
                 AGED 40 YEARS
                 S/O LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O.
                 KOZHIKODE DISTRICT,
                 PIN - 673027
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015   2   2025:KER:57313

       2         THACHAMBALATH SHERITHA
                 AGED 45 YEARS
                 D/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O.,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       3         THACHAMBALATH RAMADEVI,
                 AGED 67 YEARS
                 W/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       4         THACHAMBALATH DEVI,
                 AGED 77 YEARS
                 W/O. THACHAMBALATH BALAN,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       5         THACHAMBALATH PRADEEP KUMAR,
                 AGED 58 YEARS
                 S/O. THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       6         THACHAMBALATH BABU
                 AGED 51 YEARS
                 THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015   3    2025:KER:57313

       7         THACHAMBALATH PUSHPALATHA,
                 AGED 67 YEARS
                 W/O. LATE NARAYANAN,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       8         THACHAMBALATH SHYJI,
                 AGED 46 YEARS
                 D/O. THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       9         THACHAMBALATH SHIMJI
                 AGED 42 YEARS
                 THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

      10         SECRETARY
                 KOZHIKODE CORPORATION,
                 PIN - 673220

      11         THACHAMBALATH KOUSU,
                 AGED 73 YEARS
                 W/O. SADASIVAN,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673019

      12         THACHAMBALATH ASOKAN
                 AGED 57 YEARS
                 THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673 019.
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      4                   2025:KER:57313


      13         THACHAMBALATH ANILA,
                 AGED 56 YEARS
                 D/O. THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673 019.

                 BY ADV.SRI.TARIN RAJENDRAN


        THIS      REVIEW        PETITION      HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2025, ALONG WITH RP NOS.982/2025 AND 984/2025, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      5            2025:KER:57313


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

           THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                                 &

                        THE HONOURABLE MR. JUSTICE P.M.MANOJ

       FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947

                                       RP NO. 984 OF 2025

            AGAINST THE JUDGMENT DATED 21.02.2019 IN LA.App. NO.32

                            OF 2015 OF HIGH COURT OF KERALA

REVIEW PETITIONER/1ST RESPONDENT IN LAA:

                 SPECIAL TAHSILDAR (LA)
                 KOZHIKODE,
                 PIN - 673020


                 BY SRI.T.K.SHAJAHAN, SR.GOVERNMENT PLEADER


RESPONDENTS/APPELLANTS & RESPONDENTS 2 TO 5 IN LAR:

       1         THACHAMBALATH GOPESH,
                 AGED 40 YEARS
                 S/O LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM.P.O,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       2         THACHAMBALATH SHERITHA
                 AGED 45 YEARS
                 D/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015   6   2025:KER:57313

                 GOPAL NIVAS,
                 NALLALAM P.O.,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       3         THACHAMBALATH RAMADEVI,
                 AGED 67 YEARS
                 W/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       4         THACHAMBALATH DEVI
                 AGED 77 YEARS
                 W/O. THACHAMBALATH BALAN,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       5         THACHAMBALATH PRADEEP KUMAR
                 AGED 58 YEARS
                 S/O. THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       6         THACHAMBALATH BABU
                 S/O. THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       7         THACHAMBALATH PUSHPALATHA
                 W/O. LATE NARAYANAN,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      7                   2025:KER:57313

       8         THACHAMBALATH SHYJI
                 D/O. THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       9         THACHAMBALATH SHIMJI
                 D/O. THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

      10         SECRETARY, KOZHIKODE CORPORATION
                 KOZHIKODE CORPORATION,
                 PIN - 673220

      11         THACHAMBALATH KOUSU
                 W/O. SADASIVAN,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673019

      12         THACHAMBALATH ASOKAN
                 S/O. THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT, PIN - 673 019.

      13         THACHAMBALATH ANILA
                 AGED 56 YEARS,
                 D/O. THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT, PIN - 673 019.
                 BY ADV.SRI.TARIN RAJENDRAN
        THIS      REVIEW        PETITION      HAVING   COME   UP   FOR   ADMISSION   ON
01.08.2025, ALONG WITH RP NOS.981/2025 AND 982/2025 CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      8            2025:KER:57313


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

           THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                                 &

                        THE HONOURABLE MR. JUSTICE P.M.MANOJ

       FRIDAY, THE 1ST DAY OF AUGUST 2025 / 10TH SRAVANA, 1947

                                       RP NO. 982 OF 2025

            AGAINST THE JUDGMENT DATED 21.02.2019 IN LA.App. NO.38

                            OF 2015 OF HIGH COURT OF KERALA

REVIEW PETITIONER/REVIEW PETITIONER/
1ST RESPONDENT IN LAA:

                 SPECIAL TAHSILDAR (LA)
                 KOZHIKODE,
                 PIN - 673020


                 BY SRI.T.K.SHAJAHAN, SR.GOVERNMENT PLEADER


RESPONDENTS/RESPONDENTS/APPELLANTS AND
RESPONDENTS 2 TO 5 IN LAA:

       1         THACHAMBALTH GOPESH
                 AGED 40 YEARS
                 S/O LATE HARIHARAN
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM PO
                 KOZHIKODE,
                 PIN - 673027
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015   9   2025:KER:57313

       2         THACHAMBALATH SHERITHA
                 AGED 45 YEARS
                 D/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       3         THACHAMBALATH REMADEVI
                 AGED 67 YEARS
                 W/O. LATE HARIHARAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O.,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       4         THACHAMBALATH DEVI
                 AGED 77 YEARS
                 W/O.THACHAMBALTH BALAN,
                 NALLALAM AMSOM AND DESOM,
                 GOPAL NIVAS,
                 NALLALAM P.O,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       5         THACHAMBALATH PRADEEP KUMAR
                 AGED 58 YEARS
                 S/O. THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       6         THACHAMBALATH BABU
                 AGED 51 YEARS
                 S/O. THACHAMBALATH DEVI,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015   10   2025:KER:57313


       7         THACHAMBALATH PUSHPALATHA
                 AGED 67 YEARS
                 W/O. LATE NARAYANAN,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       8         THACHAMBALATH SHYJI
                 AGED 46 YEARS
                 D/O. THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

       9         THACHAMBALATH SHIMJI
                 AGED 42 YEARS
                 D/O. THACHAMBALATH PUSHPALATHA,
                 NALLALAM AMSOM DESOM,
                 P.O. NALLALAM,
                 KOZHIKODE DISTRICT,
                 PIN - 673027

      10         SECRETARY
                 KOZHIKODE CORPORATION,
                 PIN - 673027

      11         THACHAMBALATH KOUSU
                 AGED 73 YEARS
                 W/O. SADASIVAN,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673 019.

      12         THACHAMBALATH ASOKAN
                 AGED 57 YEARS
                 S/O. THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673 019.
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN   LA.App.NO.32 OF 2015      11                      2025:KER:57313




      13         THACHAMBALATH ANILA
                 AGED 56 YEARS
                 D/O. THACHAMBALATH KOUSU,
                 KAILAMADOM AMSOM DESOM,
                 P.O. PANTHEERANKAVU,
                 KOZHIKODE DISTRICT,
                 PIN - 673 019.

                 BY ADV.SRI.TARIN RAJENDRAN


        THIS      REVIEW        PETITION      HAVING   COME   UP   FOR    ADMISSION   ON
01.08.2025, ALONG WITH RP NOS.981/2025 AND 984/2025, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014,
RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 &
RP NO.984 OF 2025 IN    LA.App.NO.32 OF 2015      12                      2025:KER:57313



                                               ORDER

A.Muhamed Mustaque, J.

In these review petitions, the delay involved is 1985 days in

RP No.981 of 2025, 2056 days in RP No.982 of 2025, and 1985 days

in R.P.No.984 of 2025.

2. The case of the State is that, while disposing of the

appeals, this Court as well as the Reference Court noted the date of

notification as 24.02.2006 instead of 29.06.2002. Therefore, the

escalation awarded based on the award in the LARs in the year 2007

was not correct.

3. We note that these review petitions itself were filed after

a delay of more than six years. Even if the matter is considerable on

merits, it is evident that there is a delay of more than six years.

Such an inordinate delay in preferring a review cannot be

countenanced, especially when the facts are borne out by the record

itself and are apparent to the naked eye.

4. It is stated in the affidavit that the review petitioner had

approached the Reference Court for correction of the date. RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014, RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 & RP NO.984 OF 2025 IN LA.App.NO.32 OF 2015 13 2025:KER:57313

However, it is to be noted that once the order of the Reference

Court merged with the judgment of this Court in appeal, there is no

scope for approaching the Reference Court to correct the date,

especially when the same is reflected in the appellate judgment

itself.

We do not find any scope for review of the judgment and

condoning the delay. Accordingly, the applications for condonation

of delay as well as the review petitions stand dismissed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

HARISANKAR V. MENON JUDGE rkj RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014, RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 & RP NO.984 OF 2025 IN LA.App.NO.32 OF 2015 14 2025:KER:57313

PETITIONER ANNEXURES

Annexure I TRUE COPY OF THE 4(1) NOTIFICATION WITH RESPECT TO THE ACQUISITION.

Annexure II TRUE COPY OF THE DECREE IN THE ABOVE LAR 37/2007 OF THE LEARNED SUBORDINATE JUDGE KOZHIKODE DATED 30-07-2014 Annexure III TRUE COPY OF THE ORDER PASSED BY THE LEARNED SUB JUDGE IN IA NO1/2022 IN LAR

RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014, RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 & RP NO.984 OF 2025 IN LA.App.NO.32 OF 2015 15 2025:KER:57313

PETITIONER ANNEXURES

Annexure I TRUE COPY OF THE DOCUMENT SHOWING THE CORRECT DATE OF 4(1) NOTIFICATION AS 29/06/02 Annexure II TRUE COPY OF THE DECREE IN THE ABOVE LAR 39/2007 OF THE LEARNED SUBORDINATE JUDGE KOZHIKODE DATED 30-07-2014 Annexure III TRUE COPY OF THE ORDER PASSED BY THE LEARNED SUB JUDGE IN IA NO.1/22 IN LAR 39/2007 DATED 09/08/2023 RP NO.981 OF 2025 IN LA.App.NO.878 OF 2014, RP NO.982 OF 2025 IN LA.App.NO.38 OF 2015 & RP NO.984 OF 2025 IN LA.App.NO.32 OF 2015 16 2025:KER:57313

PETITIONER ANNEXURES

Annexure 1 TRUE COPY OF THE 4(1) NOTIFICATION DATED 19/06/2000 WITH RESPECT TO THE ACQUISITION Annexure II TRUE COPY OF THE DECREE IN THE ABOVE LAR OF THE LEARNED SUBORDINATE JUDGE, KOZHIKODE DATED 30.7.2014 Annexure III TRUE COPY OF THE ORDER PASSED BY THE LEARNED SUB JUDGE IN IA NO.1/2022 IN LAR

 
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