Ajith.U vs Village Officer
2025 Latest Caselaw 8297 Ker

Kerala High Court

Ajith.U vs Village Officer on 25 April, 2025

WP(C) NO. 14379 OF 2025             1                  2025:KER:33150

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE MR. JUSTICE S.MANU

     FRIDAY, THE 25TH DAY OF APRIL 2025 / 5TH VAISAKHA, 1947

                        WP(C) NO. 14379 OF 2025

PETITIONER:

             AJITH.U
             AGED 33 YEARS
             S/O LATE UNNI.T.K, PUTHIYA VEETTIL EDOLY,
             VELLORA.P.O, KANNUR DISTRICT, PIN - 670306

             BY ADVS.
             P.S.BINU
             K.SEENA




RESPONDENTS:

     1       VILLAGE OFFICER
             VELLORA VILLAGE OFFICE, VELLORA.P.O,
             KANNUR DISTRICT, PIN - 670306

     2       THAHASILDAR
             PAYYANNUR THALUK OFFICE, PAYYANNUR.P.O,
             KANNUR DISTRICT, PIN - 670307

             SMT.RESMI THOMAS -GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   25.04.2025,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14379 OF 2025              2                    2025:KER:33150

                                JUDGMENT

The limited prayer of the petitioner is for a direction to

the 2nd respondent to consider Ext.P7 representation dated

03.04.2025.

Without entering into the merits of the contentions in the

writ petition or the request made in Ext.P7, I direct the 2 nd

respondent to consider Ext.P7 within a period of four weeks and to

take appropriate decision in accordance with law.

This writ petition is disposed of as above.

Sd/-

S.MANU JUDGE MC WP(C) NO. 14379 OF 2025 3 2025:KER:33150

APPENDIX OF WP(C) 14379/2025

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE DEATH CERTIFICATE ISSUED FROM THE KADANNAPPALY PANAPPUZHA PANCHAYATH DATED 13.12.2022

Exhibit P2 COPY OF THE JUDGMENT IN O.P.NO.554/2009 DATED 31.07.2009 ON THE FILE OF FAMILY COURT, KANNUR

Exhibit P3 COPY OF THE APPLICATION SUBMITTED BEFORE THE 1ST RESPONDENT DATED 25.07.2024

Exhibit P4 COPY OF THE LEGAL HEIRSHIP CERTIFICATE ISSUED BY THE 2ND RESPONDENT DATED 17.12.2024

Exhibit P5 COPY OF THE NOTICE ISSUED BY THE SUPERINTENDENT OF POST OFFICES KANNUR DIVISION DATED 16.01.2025

Exhibit P6 COPY OF THE REQUEST SUBMITTED BEFORE THE 2ND RESPONDENT DATED 02.04.2025

Exhibit P7 COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 03.04.2025