Citation : 2024 Latest Caselaw 28652 Ker
Judgement Date : 26 September, 2024
CRL.A Nos. 2342 & 2343 OF 2006
1
2024:KER:71736
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 26TH DAY OF SEPTEMBER 2024 / 4TH ASWINA, 1946
CRL.A NO. 2342 OF 2006
AGAINST THE JUDGMENT DATED 25.09.2006 IN CC NO.1595 OF 2003
OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,KOCHI
APPELLANT:
M/S.CENTURY PLASTIC & CHEMICALS
P.B.NO.3696, MADEENA MASJID SHOPPING COMPLEX,,
PULLEPPADY, ERNAKULAM, KOCHI-35,, REPRESENTED BY ITS
POWER OF ATTORNEY HOLDER, SHRI. K.SAIDALAVI.
BY ADV SRI.P.K.ABOOBACKER(EDAPPALLY)
RESPONDENTS:
1 M/S.VIJAYA ENTERPRISES
VIJAYAN BUILDING, NEAR SHENOYS JUNCTION,, M.G.ROAD,
ERNAKULAM, KOCHI-35, REP. BY, ITS MANAGING PARTNER
C.F.RAJU.
2 MR. C.F.RAJU
MANAGING PARTNER, M/S. VIJAYA ENTERPRISES,, NEAR
SHENOYS JUNCTION, M.G.ROAD, KOCHI-35.
3 MR. GEORGE DAVIS SO. K.L.DEVASSIYA
AUTHORIZED SIGNATORY OF M/S. VIJAYA ENTERPRISES,, NOW
AT ROSE ENTERPRISES, DOOR NO.XLIV/126,, KHALIFA
BUILDINGS, S.R.M.ROAD, KOCHI-18.
4 STATE OF KERALA REPRESENTED BY
THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA.
CRL.A Nos. 2342 & 2343 OF 2006
2
2024:KER:71736
BY ADVS.
PUBLIC PROSECUTOR
SRI.JOY THATTIL ITTOOP
OTHER PRESENT:
PP-SRI.M.C.ASHI & SMT.SEENA C.
THIS CRIMINAL APPEAL HAVING COME UP FOR HEARING ON
26.09.2024, ALONG WITH CRL.A.2343/2006, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CRL.A Nos. 2342 & 2343 OF 2006
3
2024:KER:71736
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 26TH DAY OF SEPTEMBER 2024 / 4TH ASWINA, 1946
CRL.A NO. 2343 OF 2006
AGAINST THE JUDGMENT DATED 25.09.2006 IN CC NO.1660 OF 2003
OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,KOCHI
APPELLANT:
M/S.CENTURY PLASTIC & CHEMICALS
P.B.NO.3696, MADEENA MASJID SHOPPING COMPLEX,,
PULLEPPADY, ERNAKULAM, KOCHI-35,, REP. BY ITS POWER OF
ATTORNEY HOLDER, SHRI.K.SAIDALAVI.
BY ADVS.
SRI.P.K.ABOOBACKER(EDAPPALLY)
SMT.R.MEERADEVI
RESPONDENTS:
1 M/S.VIJAYA ENTERPRISES & OTHERS
VIJAYA BUILDING, NEAR SHENOYS JUNCTION,, M.G.ROAD,
ERNAKULAM, KOCHI-35,, REP. BY ITS MANAGING PARTNER
C.F.RAJU.
2 MR.C.F.RAJU MANAGING PARTNER
M/S.VIJAYA ENTERPRISES, NEAR SHENOYS JUNCTION,,
M.G.ROAD, ERNAKULAM, KOCHI-35.
3 MR.GEORGE DAVIS SO.K.L.DEVASSIA
AUTHORIZED SIGNATORY OF M/S.VIJAYA ENTERPRISES,, NOW AT
CRL.A Nos. 2342 & 2343 OF 2006
4
2024:KER:71736
ROSE ENTERPRISES, DOOR NO.XLIV/126,, KHALIFA BUILDINGS,
S.R.M.ROAD,, KOCHI-18.
4 STATE OF KERALA
REP. BY THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA,
ERNAKULAM.
BY ADVS.
PUBLIC PROSECUTOR
SRI.JOY THATTIL ITTOOP
THIS CRIMINAL APPEAL HAVING COME UP FOR HEARING ON
26.09.2024, ALONG WITH CRL.A.2342/2006, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CRL.A Nos. 2342 & 2343 OF 2006
5
2024:KER:71736
JUDGMENT
[CRL.A Nos.2342/2006, 2343/2006]
Learned counsel for the appellant submitted that, he is
withdrawing these appeals.
Hence, these appeals are dismissed as withdrawn.
SD/-
SOPHY THOMAS JUDGE RMV
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