Suresh Lal vs Betsy Padamadan @ Betsy Sabu
2024 Latest Caselaw 28579 Ker

Kerala High Court

Suresh Lal vs Betsy Padamadan @ Betsy Sabu on 25 September, 2024

OP(C) No.2255/2023                                  1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                            THE HONOURABLE MR. JUSTICE VIJU ABRAHAM

             Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
                                 OP(C) NO. 2255 OF 2023

                     CMA 49/2023 OF   ADDITIONAL DISTRICT COURT-V, ERNAKULAM

   PETITIONER/RESPONDENT IN CMA NO.49/2023/PETITIONER IN IA NO.4/2023/DEFENDANT
   IN OS NO.195/2023:

          SURESH LAL, AGED 54 YEARS, S/O A.SIVADASAN NAIR, ENGINEER-
          PROPRIETOR "CIVIL TALENTS", "SABAREESAM", PLOT NO. 157, VII/539,
          CIVIL STATION ROAD, KAKKANAD, KOCHI KAKKANAD VILALGE, KANAYANNUR
          TALUK, PIN - 682030

   RESPONDENT/APPELLANT IN CMA NO.49/2023/RESPONDENT IN IA NO.4/2023/PLAINTIFF IN
   OS NO.195/2023:

          BETSY PADAMADAN @ BETSY SABU, AGED 59 YEARS, W/O. SEBASTIAN K.A.,
          KALATHIPARAMBIL HOUSE, SOYUS LANE, KADAVANTHRA, KOCHI, PIN - 682020


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   Exhibit P20 judgment till the final disposal of the Original Petition and
   may be pleased to pass orders accordingly.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   04.09.2024 and upon hearing the arguments of SRI.S.V.BALAKRISHNA IYER,
   Senior Advocate along with M/S.M.P.RAMNATH, P.RAJESH (KOTTAKKAL),
   M.VARGHESE VARGHESE, K.J.SEBASTIAN, UMA R.KAMATH, BEPIN PAUL, S.DEEPAK,
   S.SANDHYA, P.B.SUBRAMANYAN, ANTONY THARIAN & SHALU VARGHESE, Advocates for
   the petitioner and M/S A. BALAGOPALAN, A.RAJAGOPALAN, M.N. MANMADAN, M.S.
   IMTHIYAZ AHAMMED and P. SEENA, Advocates for the respondent, the court
   passed the following:

                                             O R D E R

Post on 07.10.2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

25-09-2024 /True Copy/ Assistant Registrar