Romeo vs Ganga Prasad
2024 Latest Caselaw 28575 Ker

Kerala High Court

Romeo vs Ganga Prasad on 25 September, 2024

                                               2024:KER:71338

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

  WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA,

                               1946

                     MACA NO. 671 OF 2023

        AGAINST THE AWARD DATED 29.11.2018 IN OPMV NO.544 OF

2015 OF MOTOR ACCIDENTS CLAIMS TRIBUNAL, PALAKKAD

APPELLANT/PETITIONER:

           ROMEO
           AGED 46 YEARS
           S/O JAYARAM, RESIDING AT VELATH HOUSE,
           VELLUR P.O., NOW RESIDING AT OLLUR P.O.,
           THRISSUR-, PIN - 680306


           BY ADVS.
           T.C.SURESH MENON
           B.DEEPAK




RESPONDENTS/RESPONDENTS:

    1      GANGA PRASAD
           AGED 47 YEARS
           S/O PADMANABHAN,RESIDING AT THEKKEVEETTIL HOUSE,
           KOORKENCHERY P.O., THRISSUR-, PIN - 680007

    2      THE NEW INDIA ASSURANCE COMPANY LIMITED
           THRISSUR BRANCH, NEAR SWAPNA THEATRE, \
           PERINCHERRY BUILDINGS, THRISSUR - 680 001,
                                              2024:KER:71338
MACA NO. 671 OF 2023

                            2
         REPRESENTED BY ITS BRANCH MANAGER


         BY ADVS.
         LAL K JOSEPH
         P.MURALEEDHARAN (THURAVOOR)(K/1651/2000)
         SURESH SUKUMAR(K/634/1997)
         ANZIL SALIM(K/000447/2018)



     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY
HEARD ON 25.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                  2024:KER:71338
MACA NO. 671 OF 2023

                              3
                     JUDGMENT

Dated this the 25th day of September, 2024

When the matter is taken up for consideration today,

the learned Counsel for the appellant seeks permission to

withdraw the motor accidents claims appeal.

Recording the submission of the learned Counsel for

the appellant, the Motor Accidents Claims Appeal stands

dismissed as withdrawn.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

RK