Sindhu.P vs Jayakumar
2024 Latest Caselaw 28549 Ker

Kerala High Court

Sindhu.P vs Jayakumar on 25 September, 2024

Con.Case(C) No.2457/2024                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
               Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
                 CONTEMPT CASE(C) NO. 2457 OF 2024(S) IN WP(C) 20528/2024

   PETITIONER(S)/PETITIONER IN W.P.(C):


           SINDHU.P, AGED 52 YEARS, D/O PADMAKUMARI,
           MAYAKOTARAM, MULLASSERY ROAD, KARAKULAM.P.O.,
           THIRUVANANTHAPURAM, PIN - 695 564.

         BY ADVOCATE SRI.A.S.SHAMMY RAJ

   RESPONDENT(S)/5TH RESPONDENT IN W.P.(C):


           JAYAKUMAR, PRESENTLY WORKING AS THE REVENUE DIVISIONAL OFFICER,
           OFFICE OF THE REVENUE DIVISIONAL OFFICER, ASASUPARAMB,
           NEDUMANGAD.P.O., THIRUVANANTHAPURAM, PIN - 695 541,

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   25.09.2024, the court on the same day passed the following:

                                             ORDER

Post on 07/10/2024, in as much as the hearing is over and orders in

compliance with the judgment is expected soon.

Sd/- C. JAYACHANDRAN JUDGE

25-09-2024 /True Copy/ Assistant Registrar