Haridasan T vs Dr. K. Harikumar Ias
2024 Latest Caselaw 28543 Ker

Kerala High Court

Haridasan T vs Dr. K. Harikumar Ias on 25 September, 2024

Con.Case(C) No.2212/2024                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
               Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
                  CONTEMPT CASE(C) NO. 2212 OF 2024(S) IN WP(C) 21583/2024

      PETITIONER/PETITIONER IN WPC:


                HARIDASAN T, AGED 59 YEARS, S/O. DAMODARAN NAIR,

                EKAROOL POST, UNNIKULAM, KOZHIKODE, PIN - 673 574.

            BY ADVOCATES M/S. N.ANAND, RAJESH O.N. & ROY ANTONY

      RESPONDENT/2ND RESPONDENT IN WPC:


                DR. K. HARIKUMAR IAS, THE DIRECTOR OF MINING AND GEOLOGY,

                KESAVADASAPURAM, PATTOM PALACE P.O., THIRUVANANTHAPURAM,

                PIN - 695 004.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   25.09.2024, the court on the same day passed the following:

                                             ORDER

Learned Public Prosecutor would submit that the judgment will be

complied within a period of ten days.

Post on 07/10/2024.

Sd/- C. JAYACHANDRAN JUDGE

25-09-2024 /True Copy/ Assistant Registrar