Shijar.M vs State Of Kerala
2024 Latest Caselaw 28502 Ker

Kerala High Court

Shijar.M vs State Of Kerala on 25 September, 2024

                                                              2024:KER:71444
WP(C).NO.32983/2023

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               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                           WP(C) NO. 32983 OF 2023

PETITIONER:
           SHIJAR M., AGED 42 YEARS, S/O.MUHAMMED SHEREEF,
           CHILLAMADOM, VANDANAM.P.O., AMBALAPUZHA, ALAPPUZHA, PIN
           - 688005.

            BY ADVS. M/S.C.A.CHACKO, C.M.CHARISMA,
            BABU V.P. & REMYA V.A.


RESPONDENTS:
     1     STATE OF KERALA, REPRESENTED BY SECRETARY TO
           GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.

     2      THE CHIEF ENGINEER, LOCAL SELF GOVERNMENT DEPARTMENT,
            LID & EW WING, 5TH FLOOR, SWARAJ BHAVAN, NANTHANCODE,
            KOWDIAR.P.O., THIRUVANANTHAPURAM, PIN - 695003.

     3      THE ASSISTANT EXECUTIVE ENGINEER,
            LSGD SUB DIVISION, ARYAD BLOCK PANCHAYAT,
            KALAVOOR.P.O., ALAPPUZHA DISTRICT, PIN - 688522.

     4      THE ASSISTANT ENGINEER, OFFICE OF THE ASSISTANT
            ENGINEER, LID & EW SUB DIVISION, ARYAD BLOCK PANCHAYAT,
            KALAVOOR.P.O., ALAPPUZHA DISTRICT, PIN - 688522.

     5      ARYAD BLOCK PANCHAYAT, REPRESENTED BY ITS SECRETARY,
            OFFICE OF ARYAD BLOCK PANCHAYAT, KALAVOOR.P.O.,
            ALAPPUZHA DISTRICT, PIN - 688522.

            SMT.PREETHA K.K., SR.GP
     THIS   WRIT      PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
25.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                               2024:KER:71444
WP(C).NO.32983/2023

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                        MOHAMMED NIAS C. P. , J.
                        =========================
                         W. P. (C) No. 32983 of 2023
                        =========================
                 Dated this the 25th day of September, 2024


                               JUDGMENT

The learned counsel for the petitioner submits that the matter has

become infructuous.

Hence, the above writ petition is dismissed as infructuous.

Sd/-

MOHAMMED NIAS C. P. , JUDGE

MMG 2024:KER:71444

APPENDIX OF WP(C).NO.32983/2023

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF PART BILL FOR RS.4,40,755/-

ALONG WITH CERTIFICATES AND SIGNATURES OF 3RD AND 4TH RESPONDENTS

EXHIBIT P2 TRUE COPY OF FINAL BILL FOR RS.5,49,182/-

ALONG WITH CERTIFICATES AND SIGNATURES OF 3RD AND 4TH RESPONDENTS

EXHIBIT P3 TRUE COPY OF FINAL BILL SUBMITTED BY THE PETITIONER FOR RS.8,85,614/-