P. G, Vasudevan Nair vs Smt. Manju P.K
2024 Latest Caselaw 28447 Ker

Kerala High Court

P. G, Vasudevan Nair vs Smt. Manju P.K on 25 September, 2024

Author: P Gopinath

Bench: P Gopinath

                                                                   2024:KER:71274



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

   WEDNESDAY, THE 25TH DAY OF SEPTEMBER 2024 / 3RD ASWINA, 1946

                        CON.CASE(C) NO. 2699 OF 2023

     AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.5971 OF 2023 OF

HIGH COURT OF KERALA

PETITIONER/S:

             P. G, VASUDEVAN NAIR
             AGED 56 YEARS
             S/O GOPALAN NAIR, RESIDING AT KARAHMAYIL HOUSE,
             PERISSEY P.O, CHEGANNUR, ALAPPUZHA DISTRICT .,
             PIN - 689126


             BY ADV T.B.REMANI


RESPONDENT/4th RESPONDENT:

             SMT. MANJU P.K
             AGE NOT KNOWN TO THE PETITIONER, FATHER'S NAME NOT
             KNOWN TO THE PETITIONER, ASSISTANT EXECUTIVE ENGINEER,
             MINOR IRRIGATION DIVISION CHEGANNUR (SUB DIVISION),
             ALAPPUZHA DISTRICT., PIN - 689122


             BY ADV. JASMINE M.M, GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 25.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                           2024:KER:71274
CON.CASE(C) NO. 2699 OF 2023            2



                                JUDGMENT

In the light of the orders issued in the Review Petition

No.217 of 2024, the Contempt of Court Case is closed, reserving

the liberty of the petitioner to apply for reopening of the

Contempt of Court Case, if the directions in the judgment dated

20.07.2023 in W.P.(C.) No.5971 of 2023 are not complied with.

Sd/-

GOPINATH P. JUDGE ajt 2024:KER:71274

APPENDIX OF CON.CASE(C) 2699/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE ABOVE JUDGEMENT DATED 20-07- 2023 IN WP(C) NO. 5971/2023

Annexure A2 TRUE COPY OF THE ABOVE COVERING LETTER WITH THE ENDORSEMENT SHOWING RECEIPT OF THE SAME BY THE RESPONDENT ON 25-07-2023

Annexure A3 TRUE COPY OF THE ABOVE REMINDER LETTER WITH THE ENDORSEMENT SHOWING RECEIPT OF THE SAME BY THE RESPONDENT ON 03-11-2023

RESPONDENT ANNEXURES

Annexure R1(a) True copy of the report dated 7.02.2023 of the Assistant Engineer, MI Section, Chengannur

Annexure R1(b) True copy of the letter dated 25.01.2023 addressed to the Tahsildar, chengannur Taluk

Annexure R1(c) True copy of the report and sketch of the Tahsildar, Chengannur

Annexure R1(d) True copy of the notices dated 16.06.2023 issued by the Assistant Engineer, MI Section, Chengannur.

Annexure R1(e) True copy of the notices dated 20.07.2023 issued by the Assistant Engineer, MI Section, Chengannur.

Annexure R1(f) True copy of the Plaint in OS No.211/2023 of Munisiffs Court, Chengannur.

Annexure R1(i) True copy of the letter dated 19.10.2023 issued to the District Collection, Alappuzha.

Annexure R1(j) True coy of the letter dated 02.12.2023 of the Tahsildar, Chengannur.

Annexure R1(g) True copy of the Land Register in respect of

2024:KER:71274

Annexure R1 (h) True copy of the A-Register issued by the Village Officer, Puliyoor