Sri.P.S.Sreekumar vs State Of Kerala
2024 Latest Caselaw 28384 Ker

Kerala High Court

Sri.P.S.Sreekumar vs State Of Kerala on 25 September, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                  THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                       &
                   THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
                               DBP NO. 98 OF 2024

IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - THURAVUR MAHAKSHETHRAM- MATTER

PERTAINING TO NON-COMPLIANCE OF THE DIRECTIONS ISSUED BY THIS COURT IN THE

JUDGMENT DATED 18.11.2021 IN WP(C)NO.23704 OF 2021 AND THE JUDGMENT DATED

20.10.2022 IN CONT.CASE(C)NO.1947 OF 2022 - SUO MOTU PROCEEDINGS INITIATED BASED

ON A COMPLAINT DATED 07.09.2024 FILED BY ONE P.S.SREEKUMAR - REG:

                                      -------------


  PETITIONER/COMPLAINANT:


         SRI.P.S.SREEKUMAR

         S/O.P.N.SREEDHARAN PILLAI, SREEBHAVAN,

         PADINJATTUMKARA VADUKUMMURI, KUTHIYATHODE VILLAGE, THURAVUR,

         ALAPPUZHA - 688533


  RESPONDENTS:


   1.    STATE OF KERALA

         REPRESENTED BY THE SECRETARY TO GOVERNMENT,

         REVENUE (DEVASWOM) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,

         PIN-695001

   2.    TRAVANCORE DEVASWOM BOARD

         REPRESENTED BY ITS SECRETARY, NANTHANCODE, KOWDIAR POST,

         THIRUVANANTHAPURAM, PIN-695 003

   3.    ASSISTANT COMMISSIONER

         TRAVANCORE DEVASWOM BOARD, VAIKOM, KOTTAYAM, PIN-686 141

   4.    THE ADMINISTRATIVE OFFICER

         THURAVUR MAHAKSHETHRAM, THURAVUR P.O., CHERTHALA, PIN-688 532
 5.    THE ASSISTANT ENGINEER

      PUBLIC WORKS DEPARTMENT (PWD) ROADS DIVISION, PATTANAKKAD,

      PATTANAKKAD P.O., CHERTHALA, ALAPPUZHA, PIN-688 533

6.    DISTRICT COLLECTOR, CIVIL STATION, ALAPPUZHA, PIN-688 001

7.    STATION HOUSE OFFICER

      KUTHIYATHODU POLICE STATION, KUTHIYATHODU P.O., CHERTHALA,

      ALAPPUZHA, PIN-688 524

8.    THURAVUR GRAMA PANCHAYAT

      THURAVUR P.O., ALAPPUZHA-688 532, REPRESENTED BY ITS SECRETARY

      *ADDL.R9 IMPLEADED

9.    KUTHIYATHODU GRAMA PANCHAYAT,

      KUTHIYATHODU P.O., CHERTHALA, ALAPPUZHA,-688 524,

      REPRESENTED BY ITS SECRETARY

      *IS SUO MOTU IMPLEADED AS ADDITIONAL 9TH RESPONDENT VIDE ORDER

      DATED 25/09/2024 IN DBP.NO.98/2024



      BY SRI.S.RAJMOHAN, SR.GOVERNMENT PLEADER

      BY STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD


      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ADMISSION ON

25/09/2024, UPON PERUSING THE PETITION, THE COURT ON THE SAME DAY PASSED

THE FOLLOWING.
                ANIL K. NARENDRAN & P.G.AJITHKUMAR, JJ.
               -----------------------------------------------------
                               DBP No.98 of 2024
              --------------------------------------------------------
                Dated this the 25th day of September, 2024

                                       ORDER

Anil K. Narendran, J

Kuthiyathodu Grama Panchayat, Kuthiyathodu P.O.,

Cherthala, Alappuzha 688 524, represented by its Secretary is suo

motu impleaded as the additional 9th respondent. Registry to carry

out the necessary corrections in the cause title.

2. Registry to issue a copy of this DBP to the learned

Standing Counsel for Thuravur Grama Panchayat and also the

learned Standing Counsel for Kuthiyathodu Grama Panchayat.

3. The learned Standing Counsel for Travancore

Devaswom Board and the learned Senior Government Pleader

seeks time to get instructions.

List on 10.10.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE SMF

25-09-2024 /True Copy/ Assistant Registrar