Kerala Government Contractors ... vs Kochi Municipal Corporation
2024 Latest Caselaw 28348 Ker

Kerala High Court

Kerala Government Contractors ... vs Kochi Municipal Corporation on 25 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

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                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
      THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                    &
                    THE HONOURABLE MR. JUSTICE S.MANU
        Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946
              IA.NO.1/2024 IN WA NO. 1504 OF 2024(FILING NO.)
    AGAINST JUDGMENT DATED 25.01.2023 IN WP(C) 23626/2020 OF THIS COURT

APPLICANT/APPELLANT:-


     KERALA GOVERNMENT CONTRACTORS FEDERATION (KGCF), REG NO : 410/87,
     COCHIN - 682011, REPRESENTED BY ITS SECRETARY, V S HENTRY, AGED 72
     YEARS, S/O SAKARIA VATTAMKAL HOUSE, VATTAMKAL MUNDAMVELI P O,
     ERNAKULAM DISTRICT , PINCODE - 682507

RESPONDENTS/RESPONDENTS:-

  1. KOCHI MUNICIPAL CORPORATION, REPRESENTED BY ITS SECRETARY, PARK
     AVENUE ROAD, ERNAKULAM, PIN - 682011
  2. THE SECRETARY, KOCHI MUNICIPAL CORPORATION, PARK AVENUE ROAD,
     ERNAKULAM- 682011
  3. THE SUPERINTENDING ENGINEER, KOCHI MUNICIPAL CORPORATION, PARK
     AVENUE ROAD, ERNAKULAM- 682011
  4. KOCHI CORPORATION CONTRACTORS ASSOCIATION, REPRESENTED BY ITS
     SECRETARY, K.A.DAVID, AGED 62 YEARS, S/O.K.V.ANTONY, KURIKAYIL
     HOUSE, MAJOR ROAD, VYTILLA, ERNAKULAM - 682019
  5. LAIJU JACOB, AGED 53 YEARS, S/O.T.M.JACOB, THAYANKERI HOUSE,
     KIZHAKAMBALAM P.O., ERNAKULAM - 683562
  6. ARUN.B., AGED 48 YEARS, S/O.BABURAJ, THEKKEPARAMBIL HOUSE,
     PUTHIYAKAVU, TRIPUNITHURA, ERNAKULAM DISTRICT- 683501
  7. M.R.BINU, AGED 45 YEARS, S/O.M.V.RAMAKRISHNAN, MANIVELI PARAMBIL
     HOUSE, LPS ROAD, PALARIVATTOM P.O., ERNAKULAM - 682025
  8. K.I.CHANDRAMOHAN, AGED 67 YEARS, S/O.K.K.INDRANATH, 21/1307,
     ANUPALLAVI, SARITHA ROAD, PALLURUTHY, KOCHI, PIN - 682006

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant leave for the
Applicant/Appellant to file the above Writ Appeal in the interest of
justice.

     This Application coming on for orders on 25/09/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of ADVS.M/S. P.G.SURESH, A.L.NAVANEETH KRISHNAN &
ASWATHY KRISHNAN for the applicants, the court on the same day passed the
following:
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                                       ORDER

Leave granted.

Post the writ appeal on 26.09.2024.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

25-09-2024 /True Copy/ Assistant Registrar