Muhammad Al Ameen vs University Of Calicut
2024 Latest Caselaw 28215 Ker

Kerala High Court

Muhammad Al Ameen vs University Of Calicut on 24 September, 2024

                                               2024:KER:71028
          IN THE HIGH COURT OF KERALA AT ERNAKULAM


                           PRESENT


         THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.


 TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946


                   WP(C) NO. 24614 OF 2024


PETITIONER/S:

          MUHAMMAD AL AMEEN
          AGED 22 YEARS
          S/O. SALEEM V, VALIYAKATH HOUSE, ENGADIYUR ,
          TRISSUR, PIN - 680616


          BY ADVS.
          AMRIN FATHIMA
          J.RAMKUMAR

RESPONDENT/S:

    1     UNIVERSITY OF CALICUT
          TIRUR-CALICUT ROAD, THENHIPALAM, REPRESENTED BY ITS
          REGISTRAR., PIN - 673635


    2     THE PRINCIPAL
          MES ASMABI COLLEGE, VEMBALOOR P.O, KODUGALOOR .,
          PIN - 680671
 W.P.C No. 24614 of 2024

                                       2


                                                          2024:KER:71028




             BY ADVS.
             M.A.VAHEEDA BABU
             BABU KARUKAPADATH(B-13)
             ARYA RAGHUNATH(K/000474/2018)
             KARUKAPADATH WAZIM BABU(MAH/8319/2019)
             P.LAKSHMI(K/001868/2021)
             AYSHA E.M.(K/001130/2022)
             DENNIS BIJU(K/002709/2023)
             ABUASIL A.K.(K/001702/2024)
             SHAWN JOHNSON(K/1262/2023)
             MANU KRISHNA S.K.(K/002737/2023)




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.09.2024,      THE      COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.C No. 24614 of 2024

                                  3


                                                      2024:KER:71028



                            JUDGMENT

Today when the matter came up for consideration, the

learned counsel for the petitioner submits that the matter has

become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

ZIYAD RAHMAN A.A JUDGE rpk