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Kerala Purse-Seine Boat Owners ... vs B. Kasiviswanathan
2024 Latest Caselaw 28214 Ker

Citation : 2024 Latest Caselaw 28214 Ker
Judgement Date : 24 September, 2024

Kerala High Court

Kerala Purse-Seine Boat Owners ... vs B. Kasiviswanathan on 24 September, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
          Tuesday, the 24th day of September 2024 / 2nd Aswina, 1946
           CONTEMPT CASE(C) NO. 2400 OF 2024(S) IN WP(C) 33533/2011

PETITIONER/PETITIONER:


      KERALA PURSE-SEINE BOAT OWNERS ASSOCIATION,

      REGISTRATION NO. ER 1069/11 XV/1497, BEACH ROAD, KOCHI,

      REPRESENTED BY ITS PRESIDENT SIBBY PUNNOOSE,

      AGED 53 YEARS, S/O. PUNNOOSE, RESIDING AT CC. NO. 15/141E,

      SANTOM NAGAR, P.T. JACOB ROAD, THOPPUMPADY, KOCHI- 05,

      PIN - 682 002.

     BY ADVOCATES M/S. ALIAS M. CHERIAN, K.M. RAPHY, BRISTO S. PARIYARAM,
     AMEERA JOJO & MINNU DARWIN

RESPONDENT/1ST RESPONDENT:


      B. KASIVISWANATHAN, CHAIRMAN, COCHIN PORT TRUST,

      ADMINISTRATIVE OFFICE COCHIN, PIN - 682 009.

      BY SRI. ISSAC THOMAS, STANDING COUNSEL


      This Contempt of court case (civil) having come up for orders on

24.09.2024, the court on the same day passed the following:

                                                      P.T.O.
                            HARISANKAR V. MENON, J.
                  -------------------------------
                        Con. Case (C) No.2400 of 2024
                  -------------------------------
                   Dated this the 24th day of September, 2024

                                         ORDER

Sri. Issac Thomas, learned Standing Counsel for the

respondent points out that steps have already been taken for

complying with the directions issued by this Court in the judgment

dated 12.06.2024.

2. The respondent is directed to place on record a

statement/counter affidavit explaining the steps taken for

complying with the directions issued by the next posting date,

positively.

Post on 03.10.2024.

Sd/-

HARISANKAR V. MENON, JUDGE Skk/24.09.2024

24-09-2024 /True Copy/ Assistant Registrar

 
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