Kerala High Court
Muhammed Zuhair vs Kunjuhammu on 24 September, 2024
Author: Amit Rawal
Bench: Amit Rawal
OP(RC) NOS.112 & 113 OF 2024 1 2024:KER:71184
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
OP (RC) NO. 112 OF 2024
I.A. NO.2 OF 2023 IN RCP NO.37 OF 2023 OF THE RENT
CONTROL COURT, CHAVAKKAD/DISTRICT COURT & SESSIONS
COURT,THRISSUR
PETITIONER(S)/PETITIONER/PETITIONER :
MUHAMMED ZUHAIR
AGED 32 YEARS
S/O KUNJAHAMMED, AMBHALATHU VEETIL, EDAKAZHIYOOR
VILLAGE, DESOM, CHAVAKKAD TALUK, THRISSUR -680515
680515, NOW RESIDING AT SINGAPORE, REPRESENTED BY THE
POWER OF ATTORNEY HOLDER AND FATHER KUNJAHAMMED,
AGED 84 YEARS, S/O HANEEFA, AMBHALATHU VEETIL,
EDAKAZHIYOOR VILLAGE, DESOM, CHAVAKKAD TALUK,
THRISSUR, PIN - 680515
BY ADVS.
RAJIT
V.V.JOY
RESPONDENT(S)/RESPONDENT/RESPONDENT :
KABEER
AGED 48 YEARS
S/O ABOOBAKKAR, KARUPPAM VEETIL, BRAMMAKULAM DESOM,
THAIKKAD AMSOM, THAIKKAD P.O, CHAVAKKAD TALUK,
PIN - 680104
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH OP (RC) NO.113/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP(RC) NOS.112 & 113 OF 2024 2 2024:KER:71184
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946
OP (RC) NO. 113 OF 2024
I.A. NO.2 OF 2023 IN RCP NO.38 OF 2023 OF THE RENT
CONTROL COURT, CHAVAKKAD/ DISTRICT COURT & SESSIONS
COURT,THRISSUR
PETITIONER(S)/PETITIONER/PETITIONER :
MUHAMMED ZUHAIR
AGED 32 YEARS
S/O KUNJAHAMMED, AMBHALATHU VEETIL, EDAKAZHIYOOR
VILLAGE, DESOM, CHAVAKKAD TALUK-680515,
NOW RESIDING AT SINGAPORE, REPRESENTED BY THE
POWER OF ATTORNEY HOLDER AND FATHER KUNJAHAMMED,
AGED 84 YEARS, S/O HANEEFA, AMBHALATHU VEETIL,
EDAKAZHIYOOR VILLAGE, DESOM, CHAVAKKAD TALUK,
THRISSUR, PIN - 680515
BY ADVS.
RAJIT
V.V.JOY
RESPONDENT(S)/ RESPONDENT/ RESPONDENT :
KUNJUHAMMU
AGED 56 YEARS
S/O KUNJIMAMU, EDAKAZHIYOOR VILLAGE, DESOM,
CHAVAKKAD TALUK, PIN - 680515
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
24.09.2024, ALONG WITH OP (RC) NO.112/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
OP(RC) NOS.112 & 113 OF 2024 3 2024:KER:71184
AMIT RAWAL & EASWARAN S., JJ.
--------------------------------
O.P.(RC) Nos.112 & 113 of 2024
------------------------------------------
Dated this the 24th day of September, 2024
JUDGMENT
AMIT RAWAL, J.
This order shall dispose of two OP(RC)s filed by the
petitioners seeking indulgence of this Court for disposal of the I.A.
No.2 of 2023 in R.C.P. No.37 of 2023 and I.A. No.2 of 2023 in R.C.P.
No.38 of 2023, filed by the petitioner seeking ejectment of the
respondents/tenants. It is contended that the applications
aforementioned are pending consideration before the Rent Controller,
praying for determination of the arrears of rent on account of the fact
that the tenant had been in default of payment of the rent. It is also
submitted that the next date for consideration of the applications is
scheduled on 5.10.2024.
Having considered the matters and without expressing
anything on merit, we dispose of these O.P.(RC)s with a direction to
the Rent Controller to consider and pass orders in I.A. No.2 of 2023
in both R.C.P. Nos.37 and 38 of 2023, praying for determination of
OP(RC) NOS.112 & 113 OF 2024 4 2024:KER:71184
arrears of rent, in accordance with law, by the next date of hearing
or at the best, within one week thereafter.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
EASWARAN S.
JUDGE
NS
OP(RC) NOS.112 & 113 OF 2024 5 2024:KER:71184
APPENDIX OF OP (RC) 113/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE RCP NO.38/2023 BEFORE
THE RENT CONTROL COURT, CHAVAKKAD DATED
06.06.2023 FILED BY THE PETITIONER ALONG
WITH THE ENGLISH TRANSLATION
Exhibit P2 A TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN RCP 38/2023 BEFORE THE RENT
CONTROL COURT, CHAVAKKAD DATED 23.03.2023
ALONG WITH THE ENGLISH TRANSLATION
Exhibit P3 A TRUE COPY OF THE APPLICATION IN IA
NO.2/2023 IN RCP NO.38/2023 BEFORE THE RENT
CONTROL COURT, CHAVAKKAD DATED 14.08.2023
ALONG WITH THE ENGLISH TRANSLATION
Exhibit P4 A TRUE COPY OF THE COURT PROCEEDINGS IN RCP
OP(RC) NOS.112 & 113 OF 2024 6 2024:KER:71184
APPENDIX OF OP (RC) 112/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE PETITION IN RCP
NO.37/2023 BEFORE THE RENT CONTROL COURT,
CHAVAKKAD DATED 06.06.2023 FILED BY THE
PETITIONER ALONG WITH THE ENGLISH
TRANSLATION
Exhibit P2 A TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN RCP 37/2023 BEFORE THE RENT
CONTROL COURT, CHAVAKKAD DATED 21.03.2024
ALONG WITH THE ENGLISH TRANSLATION
Exhibit P3 A TRUE COPY OF THE APPLICATION IN IA
NO.2/2023 IN RCP NO.37/2023 BEFORE THE RENT
CONTROL COURT, CHAVAKKAD DATED 14.08.2023
ALONG WITH THE ENGLISH TRANSLATION
Exhibit P4 A TRUE COPY OF THE COURT PROCEEDINGS IN RCP
