Kerala High Court
Muhammed Ali vs The Attingal Municipality on 23 September, 2024
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
1
2024:KER:70634
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 23RD DAY OF SEPTEMBER 2024 / 1ST ASWINA, 1946
WP(C) NO. 10105 OF 2023
PETITIONER:
MUHAMMED ALI,
AGED 50 YEARS
S/O. K.M BASHEER, ASIF MANZIL, PALLIMUKKU,
ALAMCODE, THIRUVANANTHAPURAM DISTRICT, PIN - 695102
BY ADV P.ANOOP (MULAVANA)
RESPONDENTS:
1 THE ATTINGAL MUNICIPALITY,
CIVIL STATION, ATTINGAL, THIRUVANANTHAPURAM DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 695102
2 THE SECRETARY,
THE ATTINGAL MUNICIPALITY, CIVIL STATION, ATTINGAL,
THIRUVANANTHAPURAM DISTRICT, PIN - 695102
OTHER PRESENT:
SRI. RIYAL DEVASSY, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2024, ALONG WITH WP(C).5797/2023, 6883/2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
2
2024:KER:70634
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 23RD DAY OF SEPTEMBER 2024 / 1ST ASWINA, 1946
WP(C) NO. 5797 OF 2023
PETITIONER:
MUHAMMED ALI,
AGED 50 YEARS
S/O. K.M. BASHEER, ASIF MANZIL, PALLIMUKKU,
ALAMCODE THIRUVANANTHAPURAM DISTRICT, PIN - 695102
BY ADV P.ANOOP (MULAVANA)
RESPONDENTS:
1 THE ATTINGAL MUNICIPALITY,
CIVIL STATION, ATTINGAL, THIRUVANANTHAPURAM DISTRICT,
REP. BY ITS SECRETARY, PIN - 695102
2 THE SECRETARY,
THE ATTINGAL MUNICIPALITY, CIVIL STATION, ATTINGAL,
THIRUVANANTHAPURAM. DISTRICT, PIN - 695102
BY ADV AYYAPPAN SANKAR
SRI. RIYAL DEVASSY, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2024, ALONG WITH WP(C).10105/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
3
2024:KER:70634
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 23RD DAY OF SEPTEMBER 2024 / 1ST ASWINA, 1946
WP(C) NO. 6883 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.5797 OF 2023 OF
HIGH COURT OF KERALA
PETITIONER:
MUHAMMED ALI,
AGED 50 YEARS
S/O. K.M. BASHEER, ASIF MANZIL, PALLIMUKKU,
ALAMCODE THIRUVANANTHAPURAM DISTRICT, PIN - 695102
BY ADV P.ANOOP (MULAVANA)
RESPONDENTS:
1 THE ATTINGAL MUNICIPALITY,
, CIVIL STATION, ATTINGAL, THIRUVANANTHAPURAM DISTRICT,
-REP. BY ITS SECRETARY, PIN - 695102
2 THE SECRETARY,
THE ATTINGAL MUNICIPALITY, CIVIL STATION, ATTINGAL,
THIRUVANANTHAPURAM. DISTRICT, PIN - 695102
SRI. RIYAL DEVASSY, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.09.2024, ALONG WITH WP(C).10105/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
4
2024:KER:70634
MOHAMMED NIAS C.P., J.
===============================
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
================================
Dated this the 23rd day of September, 2024
JUDGMENT
When these maters were taken up for consideration on 11.09.2024,
the learned Counsel appearing for the Municipality submits that the prayers
in W.P.(C) Nos. 5797 of 2023 and 6883 of 2024 have become infructuous.
There was no appearance for the petitioner on 11.09.2024. Today also there
is no appearance for the petitioner. Accordingly, these writ petitions are
dismissed as default.
Sd/-
MOHAMMED NIAS C.P.,
JUDGE
LU
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
2024:KER:70634
APPENDIX OF WP(C) 5797/2023
PETITIONER EXHIBITS :
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION FILED
BEFORE THE 2ND RESPONDENT DATED 31/01/2023
EXHIBIT P2 THE TRUE COPY OF THE RECEIPT ISSUED BY THE
2ND RESPONDENT DATED 31/01/2023
EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION FILED
BEFORE THE 2ND RESPONDENT DATED 31/01/2023
EXHIBIT P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE
2ND RESPONDENT DATED 31/01/2023
EXHIBIT P5 THE TRUE COPY OF THE NOTICE DATED 10/02/2023
ISSUED BY THE 2ND RESPONDENT
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
2024:KER:70634
APPENDIX OF WP(C) 6883/2024
PETITIONER EXHIBITS :
EXHIBIT P1 A TRUE COPY OF THE REPRESENTATION FILED
BEFORE THE 2 ND RESPONDENT DATED 31/01/2023
EXHIBIT P2 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 2
ND RESPONDENT DATED 31/01/2023
EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION FILED
BEFORE THE 2 ND RESPONDENT DATED 31/02/2023
EXHIBIT P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 2
ND RESPONDENT DATED 31/01/2023
EXHIBIT P5 THE TRUE COPY OF THE NOTICE DATED 10/02/2023
ISSUED BY THE 2 ND RESPONDENT
EXHIBIT P6 A TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.
5797 OF 2023 DATED 20-02-2023
EXHIBIT P7 A TRUE COPY OF THE NOTICE DATED 08-03-2023
EXHIBIT P8 A TRUE COPY OF THE NOTICE DATED 08-03-2023
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P9 A TRUE COPY OF THE COPY INTERIM ORDER IN
WP(C) 10105/2023 DATED 23-03-23
EXHIBIT P10 A TRUE COPY OF THE ORDER IN WP C 10105 DATED
06- 02-2024
EXHIBIT P11 THE TRUE COPY OF THE NOTICE DATED 14- 02-2024
ISSUED BY THE 2ND RESPONDENT
W.P.(C.) Nos. 10105, 5797 of 2023 and
6883 of 2024
2024:KER:70634
APPENDIX OF WP(C) 10105/2023
PETITIONER EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE REPRESENTATION FILED BEFORE
THE 2ND RESPONDENT DATED 31/01/2023
EXHIBIT P2 TRUE COPY OF THE RECEIPT ISSUED BY THE 2ND
RESPONDENT DATED 31/01/2023
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION FILED BEFORE
THE 2ND RESPONDENT DATED 31/01/2023
EXHIBIT P4 TRUE COPY OF THE RECEIPT ISSUED BY THE 2ND
RESPONDENT DATED 31/01/2023
EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 10/02/2023
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.
5797 OF 2023 DATED 20-02-2023
EXHIBIT P7 TRUE COPY OF THE NOTICE DATED 08-03-2023
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P8 TRUE COPY OF THE NOTICE DATED 08-03-2023
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P9 TRUE COPY OF THE CONDITIONS OF THE 1ST
RESPONDENT FOR PARTICIPATING IN THE AUCTION
OF THE YEAR 2021-2022 ( ALONG WITH HAND
WRITTEN COPY)
// True Copy // PA To Judge
