Beena Thomas vs R. Narayanan
2024 Latest Caselaw 27945 Ker

Kerala High Court

Beena Thomas vs R. Narayanan on 13 September, 2024

OP(C) No.2048/2024                            1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
            Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
                              OP(C) NO. 2048 OF 2024
          EP 235/2023 OF PRINCIPAL MUNSIFF COURT KOZHIKODE-I, KOZHIKODE
   PETITIONER(S)JUDGMENT DEBTOR NO.6/DEFENDANT NO.6:

          BEENA THOMAS, AGED 54 YEARS, W/O THOMAS MATHEW, THOTTUNGAL HOUSE,
          KANDASSAN KADAV P.O, THRISSUR DISTRICTPRESENTLY RESIDING AT KAILAS
          APARTMENTS, THOTTUNGAL HOUSE, IT ROAD, GOVINDAPURAM P.O, KOZHIKODE,
          PIN - 673016

        BY ADVS.M/S.SABU GEORGE,P.B.SUBRAMANYAN & MANU VYASAN PETER,
   RESPONDENT(S)/DECREE HOLDER AND JUDGMENT DEBTORS 1 TO 5/PLAINTIFF AND
   DEFENDANTS 1 TO 5:

      1. R. NARAYANAN AGED 61 YEARS S/O P RAJAN, THANNAL HOUSE, VALLAYANAD
         AMSOM DESOM, GOVINDAPURAM P.O, KOZHIKODE, PIN - 673016
      2. ABDUL JALEEL AGED 42 YEARS S/O MANAKKAL MEETHAL KUNHABDULLA,
         KOTTAPPILLI AMSOM, CHEMMARATHUR DESOM, VATAKARA TALUK, KOZHIKODE
         DISTRICT, PIN - 673542
      3. MUHAMMED RASHID AGED 34 YEARS S/O MANAKKAL MEETHAL KUNHABDULLA,
         KOTTAPPILLI AMSOM, CHEMMARATHUR DESOM, VATAKARA TALUK, KOZHIKODE
         DISTRICT, PIN - 673542
      4. ABIDHA AMEENATH AGED 32 YEARS D/O MANAKKAL MEETHAL KUNHABDULLA,
         KOTTAPPILLI AMSOM, CHEMMARATHUR DESOM, VATAKARA TALUK, KOZHIKODE
         DISTRICT, PIN - 673542
      5. HANNATH AGED 29 YEARS D/O MANAKKAL MEETHAL KUNHABDULLA, KOTTAPPILLI
         AMSOM, CHEMMARATHUR DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN -
         673542
      6. RAMLA AGED 46 YEARS W/O MANAKKAL MEETHAL KUNHABDULLA, KOTTAPPILLI
         AMSOM, CHEMMARATHUR DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN -
         673542

          This OP (Civil) having come up for orders on 13-09-2024, and upon
   perusing the Petition, the court on the same day passed the following.:
                                         ORDER

Admit.

Petitioner to take out notice by special messenger.

Registry to call for a report from the Munsiff Court, Kozhikode regarding the present status of RP IA No.3 of 2023 in OS.No.249 of 2017, and the time limit required for disposal of the same.

Post on 25-09-2024.

Sd/- VIJU ABRAHAM JUDGE

13-09-2024 /True Copy/ Assistant Registrar