Nivil.S.Chungath vs Mohd Shafiq
2024 Latest Caselaw 27942 Ker

Kerala High Court

Nivil.S.Chungath vs Mohd Shafiq on 13 September, 2024

Cont. Case(C).No.2205 of 2024        1



                                                2024:KER:70096
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

 FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                   CON.CASE(C) NO. 2205 OF 2024

       AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.35365 OF

2023 OF HIGH COURT OF KERALA

PETITIONER:

           NIVIL.S.CHUNGATH
           AGED 46 YEARS
           S/O. SAMUEL (LATE), CHUNGATH HOUSE, CHOWANNUR
           .P.O, KUNNAMKULAM, THRISSUR DISTRICT., PIN -
           680517


           BY ADV AVANEESH KOYIKKARA


RESPONDENT:

           MOHD SHAFIQ
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), REVENUE DIVISIONAL OFFICER, REVENUE
           DIVISIONAL OFFICE, CIVIL STATION, CIVIL LINES
           ROAD, AYYANTHOLE, THRISSUR DISTRICT., PIN - 680003



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Cont. Case(C).No.2205 of 2024        2



                                                    2024:KER:70096
                     VIJU ABRAHAM,J
                  -------------------
             Cont. Case(C).No.2205 of 2024
            -------------------------------
       Dated this the 13th day of September, 2024

                                JUDGMENT

When the matter was taken up for

consideration, the learned Government Pleader upon

instructions submitted that the direction in the

judgment has been complied with. Recording the same,

the Contempt Case is closed granting liberty to the

petitioner to challenge the same if aggrieved by the

order.

Sd/-

VIJU ABRAHAM, JUDGE

pm

2024:KER:70096 APPENDIX OF CON.CASE(C) 2205/2024

PETITIONER'S ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.35365/2023 DATED 27.10.2023.