M/S. National Insurance Company ... vs Subran T.K
2024 Latest Caselaw 27934 Ker

Kerala High Court

M/S. National Insurance Company ... vs Subran T.K on 13 September, 2024

                                                    2024:KER:70047
MACA No.1392/2016
                               ..1..

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

    FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                      MACA NO. 1392 OF 2016

        OPMV NO.841 OF 2012 OF MOTOR ACCIDENT CLAIMS TRIBUNAL,

                            PERUMBAVOOR

APPELLANT/3RD RESPONDENT:

          M/S. NATIONAL INSURANCE COMPANY LIMITED
          URUMBATH BUILDINGS, PUMP JUNCTION, ALWAYE, REPRESENTED
          BY ITS MANAGER, MOTOR THIRD PARTY CLAIMS SECTION,
          REGIONAL OFFICE, M.G.ROAD, ERNAKULAM.


          BY ADV SEBASTIAN VARGHESE


RESPONDENTS/CLAIMANTS & RESPONDENTS 1 & 2:

    1     SUBRAN T.K
          S/O.KANDAKLI, THRIKKALLORKUNU HOUSE, THURAVOOR P.O.,
          PULLANI - 683 586.

    2     NARAYANI SUBRAN
          W/O.SUBRAN T.K., THRIKKALLORKUNU HOUSE, THURAVOOR
          P.O., PULLANI - 683 586.

    3     SABITHA T.S.
          D/O.SUBRAN T.K., THRIKKALLORKUNU HOUSE, THURAVOOR
          P.O., PULLANI - 683 586.

    4     SUBANA
          D/O.SUBRAN T.K., THRIKKALLORKUNU HOUSE, THURAVOOR
          P.O., PULLANI - 683 586.

    5     SAHAJAN N.S.
          S/O.SEKHARAN, 3/78, NEDUVELY HOUSE, THIRUVAOOR P.O.,
          PIN - 683 586.
                                                    2024:KER:70047
MACA No.1392/2016
                              ..2..


    6     VIKRAMAN N.S.
          S/O.SEKHARAN, 3/78, NEDUVELY HOUSE, THIRUVAOOR P.O.,
          PIN - 683 586.


          BY ADV SRI.A.N.SANTHOSH


     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR HEARING
ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                           2024:KER:70047
MACA No.1392/2016
                                  ..3..




                            JUDGMENT

The appellant filed a memo dated 11.09.2024 seeking

permission to withdraw the appeal. Permission is granted and the

appeal is dismissed as withdrawn.

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE

bka/-