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Joseph.K.J vs N S K Umesh Ias
2024 Latest Caselaw 27932 Ker

Citation : 2024 Latest Caselaw 27932 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Joseph.K.J vs N S K Umesh Ias on 13 September, 2024

Cont. Case(C).No.2196 of 2024      1



                                                2024:KER:70102
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

 FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                   CON.CASE(C) NO. 2196 OF 2024

       AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.38514 OF

2023 OF HIGH COURT OF KERALA

PETITIONER:

           JOSEPH.K.J
           AGED 53 YEARS
           S/O.K.J.JOHN (LATE), KOTTOOR HOUSE, 6B, HYBREASAL
           APARTMENT, MAMMANJI MUKKU, THEVARA.P.O., ERNAKULAM
           DISTRICT., PIN - 682013


           BY ADV AVANEESH KOYIKKARA


RESPONDENT:

           N S K UMESH IAS
           [AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER] DISTRICT COLLECTOR, ERNAKULAM,
           COLLECTORATE, CIVIL STATION, KAKKANAD POST,
           ERNAKULAM DISTRICT., PIN - 682030



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Cont. Case(C).No.2196 of 2024        2



                                                   2024:KER:70102
                      VIJU ABRAHAM,J
                   -------------------
             Cont. Case(C).No.2196 of 2024
            -------------------------------
       Dated this the 13th day of September, 2024

                                JUDGMENT

When the matter was taken up for

consideration, the learned Government Pleader upon

instructions submitted that the direction in the

judgment has been complied with. Recording the same,

the Contempt Case is closed granting liberty to the

petitioner to challenge the same if aggrieved by the

order.

Sd/-

VIJU ABRAHAM, JUDGE

pm

2024:KER:70102 APPENDIX OF CON.CASE(C) 2196/2024

PETITIONER'S ANNEXURES

Annexure A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.38514/2023 DATED 21.11.2023.

 
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