Basheer vs K.Meera, The Revenue Divsional Offcer
2024 Latest Caselaw 27925 Ker

Kerala High Court

Basheer vs K.Meera, The Revenue Divsional Offcer on 13 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:70024




        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

              CON.CASE(C) NO. 1591 OF 2024

       AGAINST THE JUDGMENT IN WP(C) NO.26803 OF 2023 OF

                  HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

         BASHEER
         AGED 68 YEARS
         S/O. HAIDROSS, VELUTHEDATH HOUSE,
         PURAYAR, P.O. ALUVA,
         ERNAKULAM DIST., PIN - 683024


         BY ADVS.
         M.SHAJU PURUSHOTHAMAN
         K.S.RAJESH
         SAJEEV.T.P.
         SEBASTIAN.K.C.



RESPONDENT/2ND RESPONDENT IN WPC:

         K.MEERA, THE REVENUE DIVSIONAL OFFCER
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, OFFICE OF THE REVENUE DIVISIONAL
         OFFICER, K.B.JACOB ROAD, FORT KOCHI,
         ERNAKULAM DIST., PIN - 682001
                                            2024:KER:70024
Con.Case(C) No.1591 of 2024
                              2




         BY ADV
         SMT RESMI THOMAS, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                              2024:KER:70024
Con.Case(C) No.1591 of 2024
                              3



                        JUDGMENT

Dated this the 13th day of September, 2024

Government Pleader submits that the directions

contained in the judgment dated 14.08.2023 in W.P.(C)

No.26803 of 2023 stand complied with.

Recording the said submission, the Contempt of

Court Case is closed.

Sd/-

N.NAGARESH JUDGE spk 2024:KER:70024

APPENDIX OF CON.CASE(C) 1591/2024

PETITIONER ANNEXURES

Annexure A THE CERTIFIED COPY OF THE JUDGMENT IN W.P. 26803 /2023 AND DT.14.8.2023

Annexure B THE SCREEN SHOT SHOWING THE STATUS OF THE APPLICATION AVAILABLE FROM THE WEBSITE DT.NIL