Abdul Asees vs Thasleena
2024 Latest Caselaw 27917 Ker

Kerala High Court

Abdul Asees vs Thasleena on 13 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.689/2024                          1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
            Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
                    IA.NO.1/2024 IN MAT.APPEAL NO. 689 OF 2024
                     OP 334/2021 OF FAMILY COURT, MALAPPURAM
   APPLICANT/APPELLANT:

           ABDUL ASEES, AGED 53 YEARS, S/O MUHAMMED, NENDUKANNI HOUSE,
           THRIPPANACHI P.O, ERNAD TALUK, MALAPPURAM DISTRICT, PIN - 673641

   RESPONDENTS/RESPONDENTS:

       1. THASLEENA, AGED 34 YEARS, D/O MUHAMMED, ULLATTIL HOUSE, THIRUVAMBADI
          AMSOM, THIRUVAMBADI DESOM, THAMARASSERY TALUK, KOZHIKODE DISTRICT,
          PIN - 673573
       2. IISHA MARIYAM (MINOR), AGED 14 YEARS, D/O ASEEB SAN, ULLATTIL HOUSE,
          THIRUVAMBADI AMSOM, THIRUVAMBADI DESOM, THAMARASSERY TALUK,
          KOZHIKODE DISTRICT, PIN - 673573, REPRESENTED BY 1ST
          RESPONDENT/MOTHER, THASLEENA, AGED 34, D/O MUHAMMED, ULLATTIL HOUSE,
          THIRUVAMBADI AMSOM, THIRUVAMBADI DESOM, THAMARASSERY TALUK,
          KOZHIKODE DISTRICT, PIN - 673573
       3. FATHIMA TALIYA (MINOR), AGED 9 YEARS, D/O ASEEB SAN, ULLATTIL HOUSE,
          THIRUVAMBADI AMSOM, THIRUVAMBADI DESOM, THAMARASSERY TALUK,
          KOZHIKODE DISTRICT, PIN - 673573, REPRESENTED BY 1ST
          RESPONDENT/MOTHER, THASLEENA, AGED 34, D/O MUHAMMED, ULLATTIL HOUSE,
          THIRUVAMBADI AMSOM, THIRUVAMBADI DESOM, THAMARASSERY TALUK,
          KOZHIKODE DISTRICT, PIN - 673573
       4. ASEEB SAN, AGED 35, S/O MUHAMMED NENDUKANNI HOUSE, THRIPPANACHI P.O,
          ERNAD TALUK, MALAPPURAM DISTRICT, PIN - 673641


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the Judgment dated 27/03/2023 in OP No. 334/2021 on the file of the
   Family Court, Malappuram, pending disposal of the above Matrimonial
   Appeal.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.JAYARAJ M., Advocate for the applicant, the court passed the
   following:

                                                                         P.T.O
 Mat.Appeal No.689/2024                       2/2




                                        ORDER

List on 23.9.2024.

Until the next posting date, if any sale is to take place, confirmation of the same shall not be done by the learned Family Court.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

13-09-2024 /True Copy/ Assistant Registrar