E M Vijayan vs V.Venu Ias
2024 Latest Caselaw 27910 Ker

Kerala High Court

E M Vijayan vs V.Venu Ias on 13 September, 2024

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CON.CASE(C) NO.1938 OF 2024




                                                            2024:KER:70522
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR.JUSTICE BASANT BALAJI

         FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                        CON.CASE(C) NO.1938 OF 2024

         (AGAINST THE JUDGMENT DATED 26.03.2024 IN WP(C) NO.6906 OF 2024
                         OF HIGH COURT OF KERALA)


PETITIONERS:

             E M VIJAYAN,
             AGED 89 YEARS,
             S/O LATE MADAHAVAN, EDAKKATTIL HOUSE,
             MUNDATHICODE WEST P.O., THRISSUR, PIN - 680 623


             BY ADVS.
             J.VISHNU
             ANU BALAKRISHNAN NAMBIAR




RESPONDENTS/ RESPONDENTS NO.1 TO 4:

     1       V.VENU IAS, AGE AND FATHER'S NAME UNKNOWN TO THE PETITIONER,
             THE CHIEF SECRETARY, GOVERNMENT OF KERALA, 2ND FLOOR,
             NORTH BLOCK, SECRETARIAT, STATUE, THIRUVANANTHAPURAM,
             PIN - 695 001

     2       RABINDRA KUMAR AGARWAL IAS,
             AGE AND FATHER'S NAME UNKNOWN TO THE PETITIONER,
             PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE, GOVT. OF KERALA,
             SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001

     3       DR. RAJAN N.KHOBRAGADE IAS,
             AGE AND FATHER'S NAME UNKNOWN TO THE PETITIONER,
             ADDL CHIEF SECRETARY TO GOVT., CULTURAL AFFAIRS DEPARTMENT,
             GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001
                                     2
CON.CASE(C) NO.1938 OF 2024




                                                         2024:KER:70522
     4     DR.N.MAYA IFS,
           AGE AND FATHER'S NAME UNKNOWN TO THE PETITIONER,
           DIRECTOR, THE DIRECTORATE OF CULTURE ANANTHAVILASAM PALACE,
           THEKKENADA, FORT P.O, THIRUVANANTHAPURAM, PIN - 695 023.



OTHER PRESENT:

           GOVERNMENT PLEADER, SRI. RIYAL DEVASSY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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CON.CASE(C) NO.1938 OF 2024




                                                                   2024:KER:70522
                                JUDGMENT

(Dated: 13th September, 2024)

Learned counsel for the petitioner submits that against

Annexure A1 judgment, Writ Appeal No.1171 of 2024 has been filed

and is set aside. Therefore, the Contempt Case (C) stands dismissed.

Sd/-

BASANT BALAJI JUDGE ss