Dr.Radha Devi C.V vs M/S. Mak And Dek, Represented By Its ...
2024 Latest Caselaw 27904 Ker

Kerala High Court

Dr.Radha Devi C.V vs M/S. Mak And Dek, Represented By Its ... on 13 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

OP (RC) NO. 95 OF 2024            1               2024:KER:70241




              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                  THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                      &

                  THE HONOURABLE MR. JUSTICE EASWARAN S.

   FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                          OP (RC) NO. 95 OF 2024

        AGAINST    RCP   NO.87   OF   2022   OF   RENT   CONTROL   COURT,

THIRUVANANTHAPURAM

PETITIONER(S)/PETITIONER :

            DR.RADHA DEVI C.V
            AGED 75 YEARS
            W/O. DR. MURALEEDHARAN, LAKSHMI KRISHNA
             NO.11, ROSE GARDENS, THIRUVAMBADI P.O,
            THRISSUR, PIN - 680022


            BY ADVS.
            SAMEER M.NAIR MADHAVAN
            M.KIRANLAL(K/963/2009)
            MANU RAMACHANDRAN(K/917/2010)
            T.S.SARATH(K/257/2012)
            R.RAJESH (VARKALA)(K/78/2000)
            SABIKH MOHAMMED V.S(K/000595/2021)
            SAILAKSHMI MENON(K/1518/2021)
            JOTHISHA K.A.(K/123/2022)
            SHIFANA M.(K/000936/2023)



RESPONDENT(S)/RESPONDENT :

    1       M/S. MAK AND DEK,
            REPRESENTED BY ITS MANAGING PARTNER, MATHEW JACOB
            NO.2133/18, T.C 23/2738/1, HOUSE NO.A23,
            JAWAHAR NAGAR, KOWDIAR P.O,
            THIRUVANANTHAPURAM,PIN - 695041
 OP (RC) NO. 95 OF 2024          2              2024:KER:70241




    2       MATHEW JACOB
            AGED 59 YEARS
            S/O. A.Z.JACOB, T.C 23/2738/1,
            HOUSE NO.A23, JAWAHAR NAGAR, KOWDIAR P.O,
            THIRUVANANTHAPURAM, PIN - 695041



     THIS   OP   (RENT   CONTROL)   HAVING   BEEN   FINALLY     HEARD   ON
13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (RC) NO. 95 OF 2024               3               2024:KER:70241




                  AMIT RAWAL & EASWARAN S., JJ.
                         --------------------------------
                       O.P.(RC) No.95 of 2024
                ------------------------------------------
             Dated this the 13th day of September, 2024

                                 JUDGMENT

AMIT RAWAL, J.

When the matter is taken up, the learned counsel appearing

on behalf of the petitioner sought permission to withdraw this Petition with

the liberty to file afresh in case circumstances warrant so.

O.P.(RC) is dismissed as withdrawn with liberty aforesaid.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE NS