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Aripurath Alias Karuthedath Manakkal ... vs Aripurath Alias Karuthedath Manakkal ...
2024 Latest Caselaw 27900 Ker

Citation : 2024 Latest Caselaw 27900 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Aripurath Alias Karuthedath Manakkal ... vs Aripurath Alias Karuthedath Manakkal ... on 13 September, 2024

                                              2024:KER:70234



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                     RSA NO. 950 OF 2016

        AGAINST THE JUDGMENT & DECREE DATED 24.05.2016 IN AS

NO.21 OF 2008 OF DISTRICT COURT,MANJERI ARISING OUT OF THE

JUDGMENT & DECREE DATED 25.06.2007 IN OS NO.10 OF 2000 OF

SUB COURT, MANJERI

APPELLANT/APPELLANT/1ST DEFENDANT:

    1      ARIPURATH ALIAS KARUTHEDATH MANAKKAL
           MADHAVAN NAMBOODIRIPAD (DIED, LH IMPLEADED)
           AGED 75 YEARS
           S/O KESAVAN NAMBOODIRIPAD,
           CHEMBRASSERY,
           AMSOM DESOM,
           ERNAD TALUK.

    2      ADDL. A2 ANU K.A.
           AGED 37 YEARS
           S/O. LATE ARIPURATH ALIAS KARUTHEDATH
           MANAKKAL MADHAVAN NAMBOODIRIPAD,
           KARUTHEDATH MANA,
           P.O. CHEMBRASSERY,
           PANDIKKAD.
           (THE LEGAL HEIR OF DECEASED SOLE APPELLANT IS
           IMPLEADED AS ADDL. A2 AS PER ORDER DTD.
           20.03.2019 IN IA 1/2019)
           BY ADVS.
           SMT.C.S.RAJANI
           SRI. N. M. MADHU
                                               2024:KER:70234
RSA NO. 950 OF 2016

                              2




RESPONDENTS/PLAINTIFF/DEFENDANTS 2 TO 11:

     1     ARIPURATH ALIAS KARUTHEDATH
           MANAKKAL VIJAYAN NAMBOODIRIPPAD
           S/O KESAVAN NAMBOODIRIPPAD,
           VELLATT LINE,
           THRISSUR TOWN,
           THRISSUR TALUK,
           THRISSUR 680 001.

     2     DEVAKI ANDARAJANAM
           D/O KESAVAN NAMBOODIRIPPAD, ELANGALLOOR MANA,
           VELLANIKKARA P.O, MANNUTHI, THRISSUR DISTRICT,
           680 654.

     3     SREEKUMARAN NAMBOODIRIPAD
           S/O KESAVAN NAMBOODIRIPAD, CHEMBRASSERI AMSOM,
           DESOM, ERNAD TALUK 680 001.

     4     DIVAKARAN NAMBOODIRIPAD
           S/O KESAVAN NAMBOODIRIPAD,
           KARUTHEDATH MANA,
           POONKUNNAM,
           15TH STREET HARI NAGAR,
           P.O POONKUNNAM,
           THRISSUR DISTRICT 680 001.

     5     SARADHA ANDARJANAM
           W/O U.C.G NAMBOODIRI,
           UPPILAPATTA MANA (HARITHA),
           GURUVAYOOR,
           THRISSUR DISTRICT 680 101.

     6     SAROJAM ANDARJANAM
           W/O ARIPURATH ALIAS
           KARUTHEDATH MANAKKAL
           MADHAVAN NAMBOODIRIPAD,
                                                  2024:KER:70234
RSA NO. 950 OF 2016

                              3



           CHEMBRASSERI AMSOM DESOM,
           ERNAD TALUK 680 001.

     7     MAYA
           W/O K.M. NEELAKANDAN NAMBOODIRI,
           LECTURER,
           HINDI DEPARTMENT,
           ST. MICHAELS COLLEGE,
           MAYITHARA MARKET (P.O),
           CHERTHALA,
           ALAPPUZHA DISTRICT
           PIN 688 539.

     8     INDIRA
           W/O ARIPURATH ALIAS KARUTHEDATH
           MANAKKAL SREEKUMARAN NAMBOODIRIPAD,
           CHEMBRASSERI,
           AMSOM DESOM,
           ERNAD TALUK
           PIN 680 001.

     9     SREEJA
           W/O DR. PARAMESWARAN NAMBOODIRI,
           KAVUNGAL MANA,
           AYILAKKAD P.O,
           EDAPPAL (VIA),
           PONNANI TALUK
           PIN 679 576.

    10     GOURI
           W/O ARIPURATH ALIAS KARUTHEDATH MANAKKAL
           DIVAKARAN NAMBOODIRIPAD,
           KARUTHEDATH MANA,
           POONKUNNAM,
           15TH STREET,
           HARI NAGAR,
           PONKUNNAM P.O,
           THRISSUR DISTRICT
           PIN 680 001.
                                             2024:KER:70234
RSA NO. 950 OF 2016

                                4



    11     MOHANAN
           S/O KARUTHEDATH MANAKKAL
           MADHAVAN NAMBOODIRIPAD,
           CHEMBRASSERI AMSOM DESOM,
           ERNAD TALUK,
           PIN 680 001.


           BY ADVS.
           FOR R1
           SRI.O.P.NANDAKUMAR
           SRI.V.SHYAM



      THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD
ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:70234
      RSA NO. 950 OF 2016

                                    5



                             JUDGMENT

1. The learned counsel for the appellant submits that the

appeal is not pressed.

2. Accordingly, the appeal is dismissed not pressed. The

Registry is directed to transmit all the LCR received to

the Trial Court as well as the Appellate Court.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms

 
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