K.T. Sajeev vs Municipal Corporation Of Kochi, ...
2024 Latest Caselaw 27887 Ker

Kerala High Court

K.T. Sajeev vs Municipal Corporation Of Kochi, ... on 13 September, 2024

                                                          2024:KER:70366

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                       WP(C) NO. 13549 OF 2024

PETITIONERS:

    1     K.T. SAJEEV,
          AGED 56 YEARS
          S/O LATE K.K.THANKAPPAN, C 10/1303, AMARAVATHI,
          PALLURUTHY, ERNAKULAM, PIN - 682001

    2     K.T. RAJEEV,
          AGED 54 YEARS
          S/O LATE K.K.THANKAPPAN, C 10/1303, AMARAVATHI,
          PALLURUTHY, ERNAKULAM, PIN - 682001.


          BY ADVS.
          DIPU.R
          K.S.BAIJU
          DHANYA BABU
          NEETHU SASI
          RAISSA BABU
          MAHESH ANAND
          ANAMIKA


RESPONDENTS:

    1     MUNICIPAL CORPORATION OF KOCHI, REPRESENTED BY ITS
          SECRETARY
          KOCHI MUNICIPAL CORPORATION OFFICE, PARK AVENUE ROAD,
          KOCHI, PIN - 682011

    2     SUPERINTENDING ENGINEER,
          KOCHI MUNICIPAL CORPORATION, ENGINEERING AND TOWN
          PLANNING WING , KOCHI MUNICIPAL CORPORATION OFFICE,
          PARK AVENUE ROAD, KOCHI, PIN - 682011
 WP(C) NO.13549 OF 2024             2




                                                                  2024:KER:70366


     3       EXECUTIVE ENGINEER,
             KOCHI MUNICIPAL CORPORATION, ENGINEERING AND TOWN
             PLANNING WING , KOCHI MUNICIPAL CORPORATION
             OFFICE, PARK AVENUE ROAD, KOCHI, PIN - 682011

     4       ASSISTANT EXECUTIVE ENGINEER,
             KOCHI MUNICIPAL CORPORATION, ENGINEERING AND TOWN
             PLANNING WING , PALLURUTHY ZONAL OFFICE, KOCHI,
             PIN - 682006


             BY ADV R.HARISHANKAR


OTHER PRESENT:

             SMT.PREETHA K.K., SR.GP, SRI.JANARDHANA SHENOY, SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.09.2024,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.13549 OF 2024          3




                                                       2024:KER:70366




                         MOHAMMED NIAS C. P. , J.
               =====================
                   W. P. (C) No. 13549 of 2024
         =============================
           Dated this the 13th day of September, 2024

                             JUDGMENT

In view of the not press memo filed by the counsel for the

petitioner on 16.08.2024, this writ petition is dismissed as not

pressed.

Sd/-

MOHAMMED NIAS C. P. , JUDGE Pvv

2024:KER:70366

APPENDIX OF WP(C) 13549/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 THE TRUE COPY OF PROCESSION CERTIFICATE WITH NUMBER 77861856, DATED 17/05/2023 ISSUED TO THE 1ST PETITIONER

EXHIBIT P2 THE TRUE COPY OF RECEIPT WITH NO.

KL07011405848 /2023, DATED 09/05/2023

EXHIBIT P3 THE TRUE COPY OF POSSESSION CERTIFICATE ISSUED TO THE PETITIONERS WITH NO 77812078, DATED 15/05/2023

EXHIBIT P4 THE TRUE COPY OF RECEIPT WITH NO. KL 07011405832 /2023 DATED 09/05/2023

EXHIBIT P5 THE TRUE COPY OF SITE APPROVAL AND BUILDING PERMIT WITH NO SYPI /81/3/2022, DATED 13/04/2022

EXHIBIT P6 THE TRUE COPY OF OCCUPANCY CERTIFICATE OR USE CERTIFICATE DATED 17/03/2023

EXHIBIT P7 THE TRUE COPY OF NOTICE WITH NO. ISO/ SYPI /48 /6 /2023, DATED 18/03/2024

EXHIBIT P8 THE TRUE COPY OF JUDGMENT IN WPC NO 8272/2021 DATED 3/8/2021

EXHIBIT P9 THE TRUE COPY OF JUDGMENT IN WPC NO 7056/2022 DATED 23/06/2022

RESPONDENT'S EXHIBITS

EXHIBIT R1 (A) TRUE COPY OF STOP MEMO ISSUED BY CORPORATION DATED 12.09.2023