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Manager Abdulla Kunju Memorial Higher ... vs State Of Kerala, Represented By Its ...
2024 Latest Caselaw 27847 Ker

Citation : 2024 Latest Caselaw 27847 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Manager Abdulla Kunju Memorial Higher ... vs State Of Kerala, Represented By Its ... on 13 September, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
         Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
                  IA.NO.2/2024 IN WP(C) NO. 42923 OF 2023
APPLICANTS/PETITIONERS:

  1. MANAGER ABDULLA KUNJU MEMORIAL HIGHER SECONDARY SCHOOL , MYLAPURE,
     UMAYANALLOORR P.O., KOLLAM, PIN - 691589
  2. HAMEEDA SIDDIQUE, AGED 41 YEARS HSST (JUNIOR) COMMERCE, ABDULLA
     KUNJU MEMORIAL HIGHER SECONDARY SCHOOL, MYLAPURE, UMAYANALLOORR
     P.O.,KOLLAM - PIN - 691589 RESIDING AT SADATH
     MANZIL,MUTTAKKAVU,KANNANALLUR, NEDUMPARA P.O.,KOLLAM-691 576.

RESPONDENTS/RESPONDENTS

  1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL
     EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
  2. THE DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF GENERAL EDUCATION,
     JAGATHY, THIRUVANANTHAPURAM, PIN - 695001
  3. THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION
     ,CORPORATION BUILDING, IVTH FLOOR, PALAYAM,THIRUVANANTHAPURAM, PIN -
     695033

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to correct the date of
occurrence of vacancy of HSST(Malayalam)in para 1,3,4 and penultimate
paragraphs of the judgment dated 27.06.2024 in W.P.( C) No.42923/2023, as
31.12.2022.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M.R.ANISON, P.A.RINUSA, V.BHARGAVI (PANANGAD), Advocates for the
applicants in I.A/ petitioners in W.P.(C) and of the GOVERNMENT PLEADER
FOR RESPONDENTS in I.A.& W.P.(C), the court passed the following:
                             ZIYAD RAHMAN A.A
                     ========================
                                  I.A 2/2024
                                      in
                         WP(C)No. 42923 of 2023
                    =========================
                 Dated this the 13th day of September, 2024
                                ORDER

The petitioner is seeking a correction in the Memorandum of Writ

Petition as the date of occurance of vacancy of HSST (Malayalam)

was shown as 31.12.2023 whereas the correct date was 31.12.2022.

The said permission is granted and the petitioner is permitted to

carryout the corrections in the memorandum of Writ Petition.

The Registry is also directed to carryout the corresponding

correction in paragraphs 1,3,4 and penultimate paragraphs of the

judgment by mentioning the date of occurance of vacancy as

31.12.2022 instead of 31.12.2023.

Sd/-

ZIYAD RAHMAN A.A. JUDGE AKH

13-09-2024 /True Copy/ Assistant Registrar

 
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