Geetha Sadanandhan vs Rappai
2024 Latest Caselaw 27834 Ker

Kerala High Court

Geetha Sadanandhan vs Rappai on 13 September, 2024

OP(C).No.2010 of 2024                  1

                                                 2024:KER:69975
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                         OP(C) NO. 2010 OF 2024

       AGAINST     THE    ORDER/JUDGMENT         DATED    05.09.2024    IN    OS

NO.3430 OF 2018 OF III ADDITIONAL MUNSIFF COURT ,THRISSUR

PETITIONER:

             GEETHA SADANANDHAN
             AGED 53 YEARS
             D/O THANDASSERY MAMMUKUTTY AND W/O SADANANDHAN,
             PATHIYADAN HOUSE, PUZHAMBALAM DESOM, PUTHUR PO,
             MARATHAKKARA VILLAGE, THRISSUR TALUK, THRISSUR,
             PIN - 680014


             BY ADVS.
             RAMAKRISHNAN M.N.
             K.C.MINESH KUMAR


RESPONDENT:

             RAPPAI
             AGED 60 YEARS
             S/O LONAPPAN, NETTIKKADAN HOUSE, PONNUKKARA PO,
             PONNUKKARA DESOM, PUTHUR VILLAGE, THRISSUR TALUK,
             THRISSUR, PIN - 680306



      THIS    OP   (CIVIL)       HAVING      COME   UP    FOR    ADMISSION   ON
13.09.2024,      THE     COURT    ON       THE   SAME    DAY    DELIVERED    THE
FOLLOWING:
 OP(C).No.2010 of 2024            2

                                                        2024:KER:69975


                      VIJU ABRAHAM,J
                   -------------------
                 OP(C).No.2010 of 2024
            -------------------------------
       Dated this the 13th day of September, 2024

                               JUDGMENT

The original petition has been filed

challenging order dated 5.9.2024 in IA No.5 of

2024 in OS No.3430 of 2018 before the Munsiff

Court, Thrissur.

2. When the matter was taken up for

consideration on 9.9.2024 this Court has passed an

order directing the Munsiff Court, Thrissur to

issue copy of the order dated 5.9.2024 within a

period of two days from the date of receipt of a

copy of the order and the trial of the case was

also deferred for a period of one week. Now the

learned cousnel for the petitioner submits that IA

No.5 of 2024 in OS No.3430 of 2018 before the

Munsiff Court, Thrissur is not yet disposed of and

IA No.5 of 2024 has been posted after holidays.

2024:KER:69975

In view of the same, nothing survives in

the original petition. Accordingly, the original

petition is closed.

Sd/-

VIJU ABRAHAM, JUDGE

pm

2024:KER:69975 APPENDIX OF OP(C) 2010/2024

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE PLAINT IN OS NO.3430/2018 DATED 12.11.2018 OF THE HON'BLE MUNSIFF COURT, THRISSUR

Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT DATED 28.01.2022 FILED BY THE DEFENDANT IN OS NO.3430/2018 OF THE HON'BLE MUNSIFF COURT, THRISSUR.

Exhibit P3 TRUE COPY OF THE COMMISSION REPORT DATED 30.11.2018 FILED BY THE ADVOCATE COMMISSION.

Exhibit P4 TRUE COPY OF THE COMMISSION REPORT DATED NIL FILED BY THE ADVOCATE COMMISSION.

Exhibit P5 TRUE COPY OF THE OBJECTION DATED 01.11.2022 TO THE COMMISSION REPORT AS PER IA 3364/2019.

Exhibit P6 TRUE COPY OF THE E-COURT PROCEEDINGS OF OS 3430/2018.

Exhibit P7 TRUE COPY OF THE PETITION DATED 03.09.2024 NUMBERED IA XX/2024 IN OS 3430/2018, FILED FOR ADVANCING THE CASE BEFORE THE HON'BLE MUNSIFF COURT, THRISSUR.

Exhibit P8 TRUE COPY OF THE TODAY MOVING PETITION DATED 03.09.2024 NUMBERED IA XX/2024 IN OS 3430/2018 BEFORE THE HON'BLE MUNSIFF COURT, THRISSUR.

Exhibit P9 TRUE COPY OF THE PETITION DATED 03.09.2024 NUMBERED IA 5/2024 IN OS 3430/2018, FILED FOR COMMISSION INSPECTION BEFORE THE HON'BLE MUNSIFF COURT, THRISSUR

2024:KER:69975

Exhibit P10 TRUE COPY OF THE PETITION DATED 05.09.2024 NUMBERED IA 6/2024, FILED FOR ISSUING CARBON COPY OF ORDER IN IA 5/2024 FILED BEFORE THE HON'BLE MUNSIFF COURT, THRISSUR

Exhibit P11 TRUE COPY OF THE COPY APPLICATION DATED 05.09.2024 FOR ISSUING THE CERTIFIED COPY OF ORDER IN IA 5/2024 FILED BEFORE THE HON'BLE MUNSIFF COURT, THRISSUR.