Madhavan Omana vs Kunju Kunju Raveendran
2024 Latest Caselaw 27833 Ker

Kerala High Court

Madhavan Omana vs Kunju Kunju Raveendran on 13 September, 2024

                                                     2024:KER:70190

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                        OP(C) NO. 1869 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN AS NO.47 OF 2022 OF

 DISTRICT COURT& SESSIONS COURT,PATHANAMTHITTA ARISING OUT OF THE

ORDER/JUDGMENT DATED 03.03.2022 IN OS NO.274 OF 1991 OF ASSISTANT

   SESSIONS COURT/SUB COURT / COMMERCIAL COURT, PATHANAMTHITTA

PETITIONER:

          MADHAVAN OMANA
          AGED 65 YEARS
          MADHAVA MANDIRAM,ANGADIKKAL THEKKEMURI,ADOOR
          TALUK,PATHANAMTHITTA-691555, REPRESENTED BY POWER OF
          ATTORNEY HOLDER MADHAVAN RAMACHANDRAN,VADAKKE
          VAYANAKUNNIL ANDADIKKAL THEKKEMURI, ADOOR
          TALUK,PATHANAMTHITTA, PIN - 691555

          BY ADV ANTONY SHYJU


RESPONDENTS:

    1     KUNJU KUNJU RAVEENDRAN
          AGED 73 YEARS
          LAKSHMI VILASAM,ANGADIKKAL THEKKEMURI,ANGADIKKAL
          VILLAGE,ADOOR PATHANAMTHITTA, PIN - 691555

    2     SUNDARESHAN
          AGED 63 YEARS
          PUTHIYA VEETTIL,ANGADIKKAL
          THREKKEMURI,ADOOR,PATHANAMTHITTA, PIN - 691555

    3     SASI MANI
          AGED 71 YEARS
          PUTHIYA VEETTIL,ANGADIKKAL
 OP(C) No. 1869 of 2024                 :2:




                                                                  2024:KER:70190

             THREKKEMURI,ADOOR,PATHANAMTHITTA, PIN - 691555

     4       SOMAN
             AGED 73 YEARS
             KAVUMPATTU VEEDU,ANGADIKKAL THREKKEMURI,
             ADOOR,PATHANAMTHITTA, PIN - 691555

     5       SONI
             KAVUMPATTU VEEDU, ANGADIKKAL
             THREKKEMURI,ADOOR,PATHANAMTHITTA, PIN - 691555

     6       SOUMYA
             AGED 38 YEARS
             KAVUMPATTU VEEDU, ANGADIKKAL THREKKEMURI,
             ADOOR,PATHANAMTHITTA, PIN - 691555



      THIS    OP    (CIVIL)      HAVING      COME   UP    FOR    ADMISSION   ON
13.09.2024,        THE   COURT    ON   THE     SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) No. 1869 of 2024              :3:




                                                           2024:KER:70190


                          VIJU ABRAHAM , J.
              ===========================
                       OP(C) No. 1869 of 2024
              ============================
             Dated this the 13th day of September, 2024

                             JUDGMENT

Petitioner has approached this Court seeking expeditious

disposal of AS No.47 of 2022 pending before the District Court,

Pathanamthitta.

2. When the matter came up for consideration on

30.08.2024, this Court has called for a report regarding the present

status of the suit and the time limit required for disposal of the

same. A report dated 10.09.2024 has been submitted, wherein it is

reported that the appeal could be finally disposed of before

31.10.2024.

Recording the same, the original petition is closed.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

2024:KER:70190

APPENDIX OF OP(C) 1869/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE JUDGEMENT IN OS NO.274/1991 DATED 30/09/1999 OF THE SUB COURT, PATHANAMTHITTA

Exhibit P2 THE TRUE COPY OF THE JUDGEMENT IN AS NO.103/1999 DATED 27/12/2005 OF THE ADDITIONAL DISTRICT AND SESSIONS (ADHOC) FAST TRACK COURT II, PATHANAMTHITTA

Exhibit P3 THE TRUE COPY OF THE JUDGEMENT IN THE RSA NO.903/2006 DATED 03/12/2018 OF THE HON'BLE HIGH COURT OF KERALA

Exhibit P4 THE TRUE COPY OF THE FINAL DECREE APPLICATION FDA NO.1002/2006 DATED 07.07.2006 OF THE SUB COURT, PATHANAMTHITTA

Exhibit P5 THE TRUE COPY OF THE ORDER IN FDA NO.1002/2006 IN OS NO. 274/1991 DATED 03/03/22 OF THE SUB COURT, PATHANAMTHITTA

Exhibit P6 THE TRUE COPY OF THE APPEAL MEMORANDUM IN AS NO.47/2022 OF THE DISTRICT COURT, PATHANAMTHITTA

Exhibit P7 THE TRUE COPY OF THE ORDER IN IA NO.

2/2022 IN AS NO. 47/2022 DATED 25/06/24 OF DISTRICT COURT, PATHANAMTHITTA