Beena .P vs Shri. S. Shanavas I A S
2024 Latest Caselaw 27775 Ker

Kerala High Court

Beena .P vs Shri. S. Shanavas I A S on 13 September, 2024

CON.CASE(C) NO. 2163 OF 2024

                                     1

                                                            2024:KER:69966
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

         FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                       CON.CASE(C) NO. 2163 OF 2024

         AGAINST THE ORDER/JUDGMENT DATED 11.03.2024 IN WP(C) NO.9384 OF

2024 OF HIGH COURT OF KERALA

PETITIONER:

     1        BEENA .P
              AGED 44 YEARS
              W/O MANOJ , HIGHER SECONDARY SCHOOL TEACHER [ECONOMICS]
              SIR SAYED HIGHER SECONDARY SCHOOL [ H S S ], KARIMBAM,
              THALIPARAMBA, KANNUR RESIDING AT AMABDI, NEAR SIR SYED
              COLLEGE KARIMBAM P.O TALIPARAMBA, KANNUR, PIN - 670142

     2        JISHA V.K
              AGED 42 YEARS
              HIGHER SECONDARY SCHOOL TEACHER [JR. MALAYALAM] SIR SAYED
              HIGHER SECONDARY SCHOOL [ H S S ], KARIMBAM, THALIPARAMBA,
              KANNUR RESIDING AT T V R POKKUNDU DAIRY, KURUMATHUR P.O.
              TALIPARAMBA KANNUR, PIN - 670142

              BY ADVS.
              U.BALAGANGADHARAN
              G.GIREESH


RESPONDENT:

              SHRI. S. SHANAVAS I A S,
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER THE
              DIRECTOR OF GENERAL EDUCATION, DEPARTMENT OF GENERAL
              EDUCATION, JAGATHY, THIRUVANANTHAPURAM, PIN - 695014


OTHER PRESENT:

              SMT.AMMINIKUTTY K.,SR.GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2163 OF 2024

                                         2

                                                                  2024:KER:69966
                            MOHAMMED NIAS C.P., J.
                    ======================================

                        CON.CASE (C) NO. 2163 OF 2024
                    =======================================
                  Dated this the 13th day of September, 2024



                                 JUDGMENT

Learned Government Pleader submits that the directions in the

judgment dated 11.03.2024 in W.P.(C) No.9384 of 2024 have been complied with.

This is recorded. Accordingly, the contempt of court case is closed.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE LU CON.CASE(C) NO. 2163 OF 2024

2024:KER:69966 APPENDIX OF CON.CASE(C) 2163/2024

PETITIONER ANNEXURES :

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT IN W.P. [C] NO. 9384 OF 2024 DATED 11.03.2024

// True Copy // PA To Judge