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Kerala State Tug Of War Association vs Union Of India
2024 Latest Caselaw 27763 Ker

Citation : 2024 Latest Caselaw 27763 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Kerala State Tug Of War Association vs Union Of India on 13 September, 2024

Author: V.G.Arun

Bench: V.G.Arun

RP No.952/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                         THE HONOURABLE MR.JUSTICE V.G.ARUN
            Friday, the 13th day of September 2024 / 22nd Bhadra, 1946
                               RP NO. 952 OF 2024(J)
               WP(C) 26299/2024 OF HIGH COURT OF KERALA, ERNAKULAM
   REVIEW PETITIONER(S)/PETITIONER:

          KERALA STATE TUG OF WAR ASSOCIATION REG.NO. ER/621/1999, HAVING
          OFFICIAL ADDRESS AT MADATHOTHU, PULINTHANAM P.O.,POTHANICAD,
          ERNAKULAM DISTRICT- REPRESENTED BY ITS SECRETARY, SHAN MUHAMMED, PIN
          - 686671




   RESPONDENT(S)/RESPONDENTS:


      1. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF SPORTS AND
         YOUTH AFFAIRS, SHASTHRI BHAVAN, NEW DELHI, PIN - 110001
      2. KERALA STATE SPORTS COUNCIL, OPPOSITE YMCA, YMCA ROAD, BEHIND
         SECRETARIAT, STATUE, THIRUVANANTHAPURAM- REPRESENTED BY ITS
         SECRETARY., PIN - 695001
      3. TUG OF WAR FEDERATION OF INDIA HAVING ADDRESS AT 301-302, DELHI
         CHAMBER BUILDING, DELHI GATE, NEW DELHI- REPRESENTED BY ITS
         SECRETARY, PIN - 110002
      4. THE SECRETARY TUG OF WAR FEDERATION OF INDIA, HAVING ADDRESS AT
         301-302, DELHI CHAMBER BUILDING, DELHI GATE, NEW DELHI, PIN - 110002
      5. P. MOHANDAS, AIR VIEW APARTMENT, NO.3, ATHANI, ALUVA, PIN - 683585
      6. NAJUMUDHEEN SEMATT, KANAYAKULANGARA, VEMBAYAM, THIRUVANANTHAPURAM,
         PIN - 695615
      7. SATHEESH KUMAR K.N, KOTTAKKAL HOUSE, MUPPATHADAM P.O., MILLUPADY,
         ALUVA, PIN - 683110
      8. AKHIL ANIRUDHAN ,POTTEKKAT HOUSE, MAMBULLY ROAD, POST
         KANDASSANKADAVU, TRISSUR DISTRICT, PIN - 680613
      9. NEETHU M.S., MADATHIL VEEDU, KOONTHALLOOR, CHIRAYINKEEHU P.O.,
         THIRUVANANTHAPURAM, PIN - 695304


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to
   review the order passed by this Hon'ble Court on 02-08-2024 in WPC No.
   26299 of 2024 as sought for, by allowing the review petition.

        This petition coming on for order perusing the petition and this
   Court's Judgment dated 02.08.2024 in WP C - 26299/2024 and upon hearing
   the arguments of M/S. SANTHAN V.NAIR, R.RENJITH, SAFAL P. SALIM Advocates
   for the petitioner in RP/WP(C), the court passed the following:
 RP No.952/2024                                2/2



                                         ORDER

As the interim order dated 02-08-2024 was passed, considering the championship which was in the offing at that point of time, it is clarified that the interim order will not stand in the way of the petitioner sending teams for other championships. This clarification is subject, of course, to challenge if any made by the other parties.

The petitioner is permitted to serve notice to the respondents 3 and 4 through email.

Post on 23-09-2024.

Sd/- V.G.ARUN JUDGE

13-09-2024 /True Copy/ Assistant Registrar

 
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