Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jayaram vs Dr. Aswathy Srinivas. I.A.S
2024 Latest Caselaw 27695 Ker

Citation : 2024 Latest Caselaw 27695 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Jayaram vs Dr. Aswathy Srinivas. I.A.S on 13 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

  Contempt Case (C)No. 2161 of 2024

                                      1




                                               2024:KER:69961


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
                    CON.CASE(C) NO. 2161 OF 2024
          AGAINST     THE   ORDER/JUDGMENT   DATED   IN   WP(C)
  NO.9484 OF 2024 OF HIGH COURT OF KERALA
  PETITIONER(S)/PETITIONER IN WPC:

             JAYARAM
             AGED 66 YEARS
             S/O RAMAN KUTTY,
             JAGEE GARDENS, MANANAKKU,
             PERUNGULAM, P.O, KEEZHATTINGAL,
             CHIRAYINKEEZHU TALUK,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695102

             BY ADV.
             SRI.RAJ CAROLIN V.


  RESPONDENT(S)/RESPONDENT NO.1 AND 2 IN WPC:

      1      DR. ASWATHY SRINIVAS. I.A.S
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, REVENUE DIVISIONAL OFFICER
             TRIVANDRUM, DIVISIONAL OFFICE,
             1ST FLOOR, CIVIL STATION,
             KUDAPPANAKUNNU, THIRUVANANTHAPURAM
             DISTRICT, PIN - 695043

      2      MR. ANILKUMAR
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, THE VILLAGE OFFICER,
             CHERUNNIYOOR VILLAGE OFFICE, CHERUNNIYOOR P
             O, THIRUVANANTHAPURAM DISTRICT,
             PIN - 695142
 Contempt Case (C)No. 2161 of 2024

                                    2




                                          2024:KER:69961



           BY ADV.
           SRI. RENJITH T.R., SENIOR GP



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 13.09.2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 Contempt Case (C)No. 2161 of 2024

                                    3




                                                      2024:KER:69961




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
        Contempt Case (C)No. 2161 of 2024
      ----------------------------------------------
     Dated this the 13th day of September, 2024


                            JUDGMENT

When this Contempt Case (C) came up for

consideration, the learned Government Pleader

submitted that the directions in the judgment dated

14.03.2024 in W.P.(C) No.9484/2024 have already been

complied with. If that be the case, this Contempt Case

need not be retained here.

Therefore, this Contempt Case (C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM Contempt Case (C)No. 2161 of 2024

2024:KER:69961

APPENDIX OF CON.CASE(C) 2161/2024

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WPC NO. 9484/2024 DATED 14/03/2024 OF THIS HON'BLE COURT

ANNEXURE A2 TRUE COPY OF THE COVERING LETTER DATED 27/03/2024

RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter