Kerala High Court
Rockey Mathew vs The Joint Registrar on 12 September, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
2024:KER:69929
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024/21ST BHADRA, 1946
WP(C) NO. 9725 OF 2017
PETITIONERS:
1 R. SASIDHARAN
PRESIDENT(UNDER SUSPENSION) BOARD OF DIRECTORS
OF THE SREEKANDAMANGALAM SERVICE CO-OPERATIVE
BANK LIMITED, NO.974, MUTTATHIPARAMBU PO,
CHERTHALA, RESIDING AT SARADALAYAM,
MARUTHORVATTOM P O, ALAPPUZHA DISTRICT.
2 E J THOMAS MEMBERUNDER SUSPENSION
BOARD OF DIRECTORS OF THE SREEKANDAMANGALAM
SERVICE CO-OPERATIVE BANK LIMITED, NO.974,
MUTTATHIPARAMBU PO, CHERTHALA,RESIDING AT
EDATHICHIRA, MUTTATHIPARAMBU P O, ALAPPUZHA
DISTRICT.
3 VIDYA UNNIKRISHNAN
MEMBER(UNDER SUSPENSION), BOARD OF DIRECTORS OF
THE SREEKANDAMANGALAM SERVICE CO-OPERATIVE BANK
LIMITED, NO.974, MUTTATHIPARAMBU PO,
CHERTHALA,RESIDING AT KANICHERI,
MUTTATHIPARAMBU P O, ALAPPUZHA DISTRICT
4 S ARCHANA
MEMBER, (UNDER SUSPENSION), BOARD OF DIRECTORS
OF THE SREEKANDAMANGALAM SERVICE CO-OPERATIVE
BANK LIMITED, NO.974, MUTTATHIPARAMBU PO,
CHERTHALA,RESIDING AT KIZHAKKE MANGALTHU,
MUTTATHIPARAMBU P O, ALAPPUZHA DISTRICT.
2024:KER:69929
WP(C) Nos.9725 & 39448 OF 2017
2
5 P GOPAKUMAR
MEMBER (UNDER SUSPENSION), BOARD OF DIRECTORS
OF THE SREEKANDAMANGALAM SERVICE CO-OPERATIVE
BANK LIMITED, NO.974, MUTTATHIPARAMBU PO,
CHERTHALA,RESIDING AT KOONAKKAL,
MUTTATHIPARAMBU P O, ALAPPUZHA.
BY ADV.
SRI.T.R.HARIKUMAR
RESPONDENTS:
1 THE PART-TIME ADMINISTRATOR
SREEKANDAMANGALAM SERVICE CO-OPERATIVE BANK
LIMITED, NO.974, MUTTAHIPARAMBU P O, CHERTHALA,
ALAPPUZHA DISTRICT- 688 527,(MUHAMMA UNIT
INSPECTOR, OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCEITIES (GENERAL), CHERTHALA)
2 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCEITIESGENERAL
ALAPPUZHA PIN- 688 001.
3 THE REGISTRAR OF CO-OPERATIVE SOCEITIES
THIRUVANANTHAPURAM-695 001.
4 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION(C)DEPARTMENT , GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
*5 ADDL.R5 UNNIKRISHNAN,
AGED 44 YEARS, S/O.NARAYANAN NAIR, VALLAVASSERI
VELI, MATTAHIPPARAMBU P.O, CHERTHALA
(ADDL.R5 IS IMPLEADED AS PER ORDER DATED
22.05.2017 IN IA NO.5479/2017 IN W.P.(C)
No.9725 OF 2017)
2024:KER:69929
WP(C) Nos.9725 & 39448 OF 2017
3
*6 ADDL.R6. JAYAKUMAR.V,
S/O.VASUDEVA KURUP, SECRETARY (NOW UNDER
SUSPENSION), SREEKANDAMANGALAM, SERVICE CO-
OPERATIVE BANK LTD. NO.974,
MUTTATHIPARAMBU.P.O, CHERTHALA, RESIDING AT
NANATTU, MARUTHORVATOM.P.O, CHERTHALA
(ADDL.R6 IS IMPLEADED AS PER ORDER DATED
25.05.2017 IN IA No.7693/2017 IN W.P.(C)
No.9725 OF 2017)
BY ADVS.
SRI.JOHN T. SEBASTIAN
SRI.JOBY CYRIAC
SRI.B.PRAMOD
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH WP(C).39448/2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69929
WP(C) Nos.9725 & 39448 OF 2017
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
WP(C) NO. 39448 OF 2017
PETITIONERS:
1 ROCKEY MATHEW
AGED 67 YEARS
S/O.MATHEW, THOTTUIKAL,MARUTHUVARVATTOM P.O.,
CHERTHALA.
2 K.P.THIRUMENI
S/O.PAPPAN, KORAMKULANGARA
VELI,MARUTHUVARVATTOM P.O., CHERTHALA.
BY ADV
SRI.B.PRAMOD
RESPONDENTS:
1 THE JOINT REGISTRAR
CO-OPERATIVE DEPARTMENT, (GENERAL),ALAPPUZHA,
PIN - 688 539.
2 SREEKANDAMANGALAM CO-OPERATIVE BANK LTD 974
MUTTATHIPPARAMBU P.O., CHERTHALA,REPRESENTED BY
ITS SECRETARY, PIN- 688524
3 THE ADMINISTRATOR
SREEKANDAMANGALAM CO-OPERATIVE BANK LTD;
974,MUTTATHIPARAMBU P.O., CHERTHALA,
REPRESENTED BY ITS SECRETARY, PIN - 688 539.
2024:KER:69929
WP(C) Nos.9725 & 39448 OF 2017
5
SHIJI, MATTATHIL [CORRECTED]
*4 MARUTHUVARVATTOM P.O., CHERTHALA,
PIN - 688 539.
[THE NAME OF 4TH RESPONDENT IN THE CAUSE TITLE
IS CORRECTED AS 'LIJI MATTATHIL' INSTEAD OF
SHIJI MATTATHIL AS PER ORDER DATED 20.12.2017
IN IA.NO.20637/2017 IN W.P.(C) No.39448 OF
2017]
*5 ADDL.R5. N.UNNIKRISHNAN
AGED 45 YEARS
S/O NARAYANAN NAIR, VALLAVASSERIVELI,
MUTTATHIPARAMBU PO, CHERTHALA-688 527.
[ ADDL.R5 IS IMPLEADED AS PER ORDER DATED
20.12.2017 IN I.A.No.20928/2017 IN W.P.(C)
No.39448 OF 2017]
BY ADVS.
ANIMA.M, GOVERNMENT PLEADER
SMT.ANILA PETER
SRI.AMAL KASHA
SRI.T.B.HOOD
SMT.M.ISHA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH WP(C).9725/2017, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69929
WP(C) Nos.9725 & 39448 OF 2017
6
JUDGMENT
Dated this the 12th day of September, 2024
[WP(C) Nos.9725 and 39448 of 2017]
Counsel appearing for the petitioners submits that
due to subsequent events the writ petitions are become
infructuous.
The writ petitions are therefore dismissed as
infructuous.
Sd/-
N.NAGARESH
JUDGE
AMR
