Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nadeera Sulaiman vs State Of Kerala
2024 Latest Caselaw 27545 Ker

Citation : 2024 Latest Caselaw 27545 Ker
Judgement Date : 12 September, 2024

Kerala High Court

Nadeera Sulaiman vs State Of Kerala on 12 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

                                                               2024:KER:72286



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                          &
                   THE HONOURABLE MR. JUSTICE EASWARAN S.
   THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                           LA.APP. NO. 147 OF 2021
        AGAINST    THE   JUDGMENT   AND   DECREE   DATED   28.02.2019   IN   LAR
NO.222 OF 2011 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT 1ST IN LAR:

             THE STATE OF KERALA
             REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


             BY SR GP SRI T K SHAJAHAN


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1        AYSHA
             D/O. PAKKO, KODUVELIKKAKATH,
             BRAHMAPURAM, PIN - 682303.

    2        BASHEER
             S/O. HAMEEDKUTTY,
             PARANGAM VEETTIL,
             PADMANA, VADAKKUMTHALA VILLAGE,
             KARUNAGAPPILLY TALUK,
             KOLLAM DISTRICT,
             REPRESENTED BY HIS POWER OF ATTORNEY HOLDER AND WIFE
             AISHA, D/O. LATE PAKKO,
             KODUVELIKKAKATH HOUSE,
             BRAHMAPURAM, PIN - 682303,

    3        THE SECRETARY
             KOCHI CORPORATION,
             ERNAKULAM, PIN - 682025.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  2


            BY ADVS.
            VARGHESE K.PAUL
            PETER KURIAN
            P.S.LAKSHMI
            TERESA AMMU


            SR GP SRI T K SHAJAHAN


     THIS    LAND   ACQUISITION       APPEAL   HAVING    COME   UP   FOR
ADMISSION ON 12.09.2024, ALONG WITH LA.App..5/2023, 15/2023
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 3



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 145 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.21 OF 2013 OF THE SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT 1ST IN LAR:

           STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      K.P.NASSAR
           S/O. LATE PAKKO,
           KODUVELIKKAKATH,
           BRAHMAPURAM P.O.
           PUTHENCRUEZ VILLAGE - 682303.

    2      THE SECRETARY,
           KOCHI CORPORATION,
           ERNAKULAM - 682001.
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     4


               BY ADVS.
               VARGHESE K.PAUL
               D.G.VIPIN
               TERESA AMMU
               PETER KURIAN



        THIS    LAND   ACQUISITION       APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              5


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 152 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.23 OF 2013 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT:

           STATE OF KERALA,
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANTS & 2ND RESPONDENT IN LAR:

    1      KHADEEJA,
           W/O. LATE PAKKO, KODUVELIKKAKATH,
           BRAHMAPURAM P.O., PUTHENCRUZ, PIN CODE 682303.

    2      PAREEKUNJU K.P.,
           S/O. LATE PAKKO, KODUVELIKKAKATH,
           BRAHMAPURAM P.O., PUTHECRUZ PIN CODE 682303.

    3      NASSER K.P.,
           S/O. LATE PAKKO, KODUVELIKKAKATH,
           BRAHMAPURAM P.O.,
           PUTHECRUZ, PIN CODE 682303.
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     6


    4          MUHAMMED K.P.,
               S/O. LATE PAKKO, KODUVELIKKAKATH,
               BRAHMAPURAM P.O., PUTHECRUZ, PIN CODE 682303.

    5          AISHA C.P.,
               D/O. LATE PAKKO, KODUVELIKKAKATH,
               BRAHMAPURAM P.O., PUTHECRUZ, PIN CODE 682303.

    6          RASHEELA K.P.,
               D/O. LATE PAKKO, KODUVELIKKAKATH,
               BRAHMAPURAM P.O., PUTHECRUZ, PIN CODE 682303.

    7          THE SECRETARY,
               KOCHI CORPORATION, ERNAKULAM, PIN CODE 682025.


               BY ADVS.
               VARGHESE K.PAUL
               PETER KURIAN
               TERESA AMMU
               P.S.LAKSHMI



        THIS    LAND   ACQUISITION       APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                7


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                   LA.APP. NO. 153 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.50 OF 2012 SUB COURT, PERUMBAVOOR



APPELLANT/RESPONDENT:

           THE STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR,
           ERNAKULAM


           BY SRI.T.K.SHAJAHAN - SR.GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      T.C.JACOB
           S/O.CHACKO, THURUTHIPARAMBIL,
           BRAHMAPURAM-682 303

    2      THE SECRETARY,
           KOCHI CORPORATION , ERNAKULAM-682 025


           BY ADVS.
           VARGHESE K.PAUL
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     8


               D.G.VIPIN
               PETER KURIAN
               P.S.LAKSHMI
               TERESA AMMU



        THIS    LAND   ACQUISITION       APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               9




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                    LA.APP. NO. 157 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019    IN
LAR NO.24 OF 2014 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT:

           THE STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR,
           ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANTS & 2ND RESPONDENT IN LAR:

    1      PATHUKUTTY
           W/O LATE SAITHU MUHAMMED, CHELLIPADATH,
           BRAHMAPURAM.P.O-682303. (DIED)

    2      C.M IBRAHIM
           S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
           BRAHMAPURAM.P.O-682303. (DIED)

    3      C.M SUBAIDA
           D/O LATE SAITHU MUHAMMED,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           10


         CHELLIPADATH, BRAHMAPURAM.P.O-682303.

    4    C.M SALAM
         S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    5    C.M ALI
         S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    6    C.M NASSAR
         S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    7    C.M JAMEELA
         D/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    8    C.M MUNEER
         S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    9    AYSHA BEEVI
         W/O LATE C.M IBRAHIM, CHELLIPADATH,
         BRAHAMAPURAM P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, NOW RESIDING AT CHELLIPADATH,
         WEST MORAKKALA, KUMARAPURAM.P.O,
         ERNAKULAM,PIN-683565.

   10    ANEERA
         D/O LATE C.M IBRAHIM,
         CHELLIPADATH, BRAHAMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT MANAPPATTU KADAMBETTUMOOLA,
         KARIMUGAL.P.O-682303.

   11    SHAMSIYA
         D/O LATE C.M IBRAHIM,
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     11


               CHELLIPADATH, BRAHAMAPURAM P.O,
               PUTHENCRUZ VILLAGE, ERNAKULAM,
               NOW RESIDING AT MEKOTHU PUTHAMPURACKAL HOUSE,
               KUMARAPURAM P.O, PALLIKKARA,
               KUNNATHUNAD, ERNAKULAM-683565.

   12          SURUMIYA
               D/O LATE C.M IBRAHIM, CHELLIPADATH,
               BRAHAMAPURAM P.O, PUTHENCRUZ VILLAGE,
               ERNAKULAM, NOW RESIDING AT CHELLIPADATH WEST
               MORAKKALA, KUMARAPURAM P.O,
               ERNAKULAM. PIN-683565.

   13          ISMATH
               D/O LATE C.M IBRAHIM, CHELLIPADATH,
               BRAHAMAPURAM P.O, PUTHENCRUZ VILLAGE,
               ERNAKULAM, NOW RESIDING AT CHELLIPADATH WEST
               MORAKKALA, KUMARAPURAM P.O,
               ERNAKULAM. PIN-683565.

   14          THE SECRETARY
               KOCHI CORPORATION, ERNAKULAM-682025.


               BY ADVS.
               VARGHESE K.PAUL
               D.G.VIPIN
               PETER KURIAN
               P.S.LAKSHMI



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               12


            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
             THE HONOURABLE MR. JUSTICE EASWARAN S.
 THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                     LA.APP. NO. 158 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN LAR
NO.23 OF 2014 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENTS:

           STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANTS & 2ND RESPONDENT IN LAR

    1      PATHUKUTTY
           W/O LATE SAITHU MUHAMMED, CHELLIPADATH,
           BRAHMAPURAM.P.O., PIN - 682303. (DELETED)

    2      C.M IBRAHIM
           S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
           BRAHMAPURAM.P.O., PIN - 682303.

           *THE NAME AND ADDRESS OF THE RESPONDENTS 1 AND 2
           ARE DELETED FROM THE PARTY ARRAY AS PER THE ORDER
           DATED 03-11-2021 IN I.A.NO.2 OF 2021.


    3      C.M SUBAIDA
           S/O LATE SAITHU , MUHAMMED, CHELLIPADATH,
           BRAHMAPURAM.P.O-682303.
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            13



    4    C.M SALAM
         D/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O., PIN - 682303.

    5    C.M ALI
         D/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O-682303.

    6    C.M NASSAR
         D/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O., PIN - 682303.

    7    C.M JAMEELA
         D/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O, PIN -682303.

    8    C.M MUNEER
         S/O LATE SAITHU MUHAMMED, CHELLIPADATH,
         BRAHMAPURAM.P.O., PIN-682303.

    9    AYSHA BEEVI
         W/O LATE C.M IBRAHIM,
         CHELLIPADATH, BRAHAMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT CHELLIPADATH,
         WEST MORAKKALA, KUMARAPURAM.P.O,
         ERNAKULAM,PIN-683565.

   10    ANEERA
         D/O LATE C.M IBRAHIM,
         CHELLIPADATH, BRAHAMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT MANAPPATTU KADAMBETTUMOOLA,
         KARIMUGAL.P.O-682303.

   11    SHAMSIYA
         D/O LATE C.M IBRAHIM,
         CHELLIPADATH, BRAHAMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  14


           NOW RESIDING AT MEKOTHU PUTHAMPURACKAL HOUSE,
           KUMARAPURAM P.O,PALLIKKARA,
           KUNNATHUNAD,ERNAKULAM-683565.

     12    SURUMIYA
           D/O LATE C.M IBRAHIM,
           CHELLIPADATH,BRAHAMAPURAM P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM,
           NOW RESIDING AT CHELLIPADATH WEST MORAKKALA,
           KUMARAPURAM P.O, ERNAKULAM. PIN-683565.

     13    ISMATH
           D/O LATE C.M IBRAHIM, CHELLIPADATH,
           BRAHAMAPURAM P.O, PUTHENCRUZ VILLAGE,
           ERNAKULAM,
           NOW RESIDING AT CHELLIPADATH WEST

     14    THE SECRETARY
           KOCHI CORPORATION, ERNAKULAM-682025.


           BY ADVS.
           VARGHESE K.PAUL
           D.G.VIPIN
           PETER KURIAN
           P.S.LAKSHMI



      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH   LA.App..147/2021   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               15


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                   LA.APP. NO. 180 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.22 OF 2013 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT 1ST IN LAR:

           THE STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR,
           ERNAKULAM, PIN-682030.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      PAREEKUNJU
           S/O.PAKKO, KODUVELIKKAKATH,
           BRAHMAPURAM,
           ERNAKULAM, PIN-682303.

    2      THE SECRETARY
           KOCHI CORPORATION,
           ERNAKULAM, PIN-682001.


           BY ADVS.
           VARGHESE K.PAUL
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     16


               D.G.VIPIN
               PETER KURIAN
               P.S.LAKSHMI



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              17




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 184 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.22 OF 2014 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT:

           THE STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENT/CLAIMANTS & 2ND RESPONDENT IN LAR:

    1      SAINABA
           W/O.LATE SAITHO, CEHLLIPPADATH,
           RESIDING AT KODUVELIKKAKATH, BRAHMAPURAM,
           PUTHENCRUZ VILLAGE - 682 303.

    2      PAREEKUNJU
           S/O.LATE SAITHO, CHELLIPPADATH, RESIDING AT
           KODUVELIKKAKATH, BRAHMAPURAM,
           PUTHENCRUZ VILLAGE - 682 303.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            18


    3    EBRAHIM
         S/O.LATE SAITHO, CHELLIPPADATH, RESIDING AT
         KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE - 682 303.

    4    KHADERKUNJU
         S/O.LATE SAITHO, CHELLIPPADATH,
         RESIDING AT KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE - 682 303. (DIED)

    5    ISMAIL
         S/O.LATE SAITHI, CHELLIPPADATH,
         RESIDING AT KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE - 682 303. (DIED)

    6    SHERIFA
         D/O LATE SAITHO, CHELLIPPADATH,
         RESIDING AT KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE. 682303

         (THE NAME OF 6TH RESPONDENT IS AMENDED , AS
         ABOVE, AS PER ORDER DATED 16/12/2021 IN I.A.NO.5
         OF 2021 IN LAA 184/2021 )

    7    RAMLA
         D/O.LATE SAITHO, CHELLIPPADATH,
         RESIDING AT KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE - 682 303.

    8    THE SECRETARY
         KOCHI CORPORATION, ERNAKULAM - 682 025.

 ADDL.R9 SULAIKHA,
         W/O LATE KHADERKUNJU, AGED 56 YEARS,
         KODUVELIKKAKATH HOUSE, KANINADU P.O,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT, PIN- 682310

ADDL.R10 SHIBI K.K,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           19


         D/O KHADERKUNJU, AGED 38 YEARS,
         KODUVELIKKAKATH HOUSE, KANINADU P.O,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT, PIN 682310

ADDL.R11 ANEESHA K.K,
         D/O KHADERKUNJU, AGED 34 YEARS,
         KODUVELIKKAKATH HOUSE, KANINADU P.O,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT, PIN 682310

ADDL.R12 SHIHAB K.K
         D/O KHADERKUNJU, AGED 35 YEARS,
         KODUVELIKKAKATH HOUSE, KANINADU P.O,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT, PIN 682310

ADDL.R13 AYSHA BEEVI
         W/O LATE ISMAIL K.S,
         KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM, PUTHENCRUZ,
         ERNAKULAM, PIN-682303

ADDL.R14 RAHIYANATH
         D/O LATE ISMAIL, KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM PUTHENCRUZ,
         ERNAKULAM, PIN- 682303.

ADDL.R15 JASEERA K.I
         D/O LATE ISMAIL, KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM PUTHENCRUZ,
         ERNAKULAM, PIN 682303

ADDL.R16 FARIDUDHEEN K.I
         S/O LATE ISMAIL,
         KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM PUTHENCRUZ,
         ERNAKULAM, PIN-682303
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     20


                (THE LEGAL REPRESENTATIVES OF THE DECEASED
               RESPONDENTS 4 AND 5 ARE IMPLEADED AS ADDITIONAL
               RESPONDENTS 9 TO 16 AS PER ORDER DATED 16/12/2021
               IN I.A.NO.2 OF 2021 IN LAA 184/2021)


               BY ADVS.
               PETER KURIAN
               D.G.VIPIN
               VARGHESE K.PAUL
               SMT.SNEHA DIVAKARAN P.
               KASHMEERA ASHRAF



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               21


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                   LA.APP. NO. 208 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.49 OF 2012 OF SUB COURT, PERUMBAVOOR

APPELLANT/RESPONDENT:

           THE STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR,
           ERNAKULAM.


           BY T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      VAVACHAN
           S/O.CHACKO,
           THURUTHIPARAMBIL,
           BRAHMAPURAM-682303.

    2      THE SECRETARY, KOCHI CORPORATION,
           ERNAKULAM, PIN-682025.


           BY ADVS.
           VARGHESE K.PAUL
           D.G.VIPIN
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     22


               KASHMEERA ASHRAF
               SMT.SNEHA DIVAKARAN P.
               AL YASAR ARAFATH



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              23


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 217 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 22.01.2021 IN
LAR NO.40 OF 2012 OF SUB COURT, PERUMBAVOOR

APPELLANT/1ST RESPONDENT IN LAR:

           STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI. T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      BINOY CYRIAC
           NJAVALLIL HOUSE, PARATHODE,
           KANJIRAPPILLY TALUK,
           NOW RESIDING AT NJAVALLIL HOUSE,
           THAIKOODAM P.O., VYTTILA, PIN-682 021.

    2      THE SECRETARY,
           CORPORATION OF KOCHI, PARK AVENUE,
           KOCHI, PIN-682 011.


           BY ADVS.
           T.R.S.KUMAR
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     24


               D.G.VIPIN
               DEENA JOSEPH(K/000193/2016)
               DEEPA R MENON(K/000967/2015)
               AKSHAY JOSEPH ADHIKARAM(K/442/2018)
               THUSHARKRISHNAN K.U.(K/821/2022)
               SONA MARIA PAULOSE(K/1781/2022)
               AMRUTHA PREMJITH(K/1261/2023)

               SRI.VARGHESE K. PAUL


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              25




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 229 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 22.01.2021 IN
LAR NO.141 OF 2011 OF SUB COURT, PERUMBAVOOR

APPELLANT/1ST RESPONDENT IN LAR:

           STATE OF KERALA,
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI.T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANTS & 2ND RESPONDENT IN LAR:

    1      ABRAHAM CIRIYAC,
           NHAVALLIL HOUSE, PARATHODE,
           KANJIRAPPILLY, PIN 686 512.

    2      THE SECRETARY,
           CORPORATION OF KOCHI, PARK AVENUE,
           KOCHI, PIN 682 011.


           BY ADVS.
           T.R.S.KUMAR
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  26


            D.G.VIPIN
            DEENA JOSEPH
            DEEPA R MENON
            MITHUN C THOMAS
            AKSHAY JOSEPH ADHIKARAM
            SWARNA THOMAS

            SRI.VARGEHESE K. PAUL


     THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD ON 12.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              27


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 230 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 22.01.2021 IN
LAR NO.41 OF 2012 OF SUB COURTT, PERUMBAVOOR



APPELLANT/1ST RESPONDENT IN LAR:

           STATE OF KERALA
           REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM.


           BY SRI. T.K.SHAJAHAN - SR. GP


RESPONDENTS/CLAIMANT & 2ND RESPONDENT IN LAR:

    1      ABRAHAM CYRIAC
           NJAVALLIL HOUSE, PARATHODE,
           KANJIRAPPILLY TALUK,
           NOW RESIDING AT NJAVALLIL HOUSE,
           MARADU P.O., DIRECTOR,
           M/S.COCHIN PAPER AND BOARDS PVT.LTD.,
           BRAHMAPURAM P.O., KOCHI, PIN - 682 303.

    2      THE SECRETARY
           CORPORATION OF KOCHI,
           PARK AVENUE, KOCHI, PIN - 682 011.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     28



               BY ADVS.
               T.R.S.KUMAR
               MITHUN C THOMAS
               DEENA JOSEPH
               AKSHAY JOSEPH ADHIKARAM
               DEEPA R MENON
               SWARNA THOMAS

               SRI.VARGHESE PAUL - SR. GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  29


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                  &
           THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                 1946
                     LA.APP. NO. 181 OF 2020

AGAINST   THE   JUDGMENT   AND     DECREE   DATED   31-03-2014   IN
L.A.R.NO.201 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

          ASSAN.M.B. @ HASSAN
          S/O. BEERAN, MATTATHIL HOUSE,
          BRAHMAPURAM P.O,
          NOW RESIDING AT MATTATHIL HOUSE,
          KUMARAPURAM P.O, AMBALAPADY,
          PALLIKARA, KUNNATHUNADU,
          ERNAKULAM, 683565


          BY ADVS.
          VARGHESE K.PAUL
          SRI.PETER KURIAN
          KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY DISTRICT COLLECTOR,
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     30


               ERNAKULAM 682 030

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN 682 011.


               SR SRI T K SHAJAHAN - SR.GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  31




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                  &
           THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                 1946
                     LA.APP. NO. 162 OF 2018

AGAINST   THE   JUDGMENT   AND     DECREE   DATED   29-06-2013   IN
L.A.R.NO.204 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1     SUBAIR
          S/O. LATE PAREEKUTTY,
          MATTATHIL HOUSE, BRAHMAPURAM P.O.,
          PUTHENCRUZ VILLAGE, KUNNATHUNADU TALUK,
          NOW RESIDING AT MATTATHIL HOUSE,
          PERINGALA P.O., KUMARAPURAM,
          ERNAKULAM DISTRICT.

    2     HAWWA UMMA
          W/O. LATE PAREEKUTTY,
          MATTATHIL HOUSE, BRAHMAPURAM P.O.,
          PUTHENCRUZ VILLAGE, KUNNATHUNADU TALUK,
          NOW RESIDING AT MATTATHIL HOUSE,
          PERINGALA P.O., KUMARAPURAM,
          ERNAKULAM DISTRICT.

    3     SUBAIDA
          D/O. LATE PAREEKUTTY,
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           32


         MATTATHIL HOUSE, BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O., KUMARAPURAM,
         ERNAKULAM DISTRICT.

    4    SEENATH
         D/O.LATE PAREEKUTTY,
         MATTATHIL HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O., KUMARAPURAM,
         ERNAKULAM DISTRICT.

    5    LAILA
         D/O.LATE PAREEKUTTY,
         MATTATHIL HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O., KUMARAPURAM,
         ERNAKULAM DISTRICT.

         BY ADVS.
         SRI.VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY DISTRICT COLLECTOR,
         ERNAKULAM- 682030.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     33


    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY.

               ADV. SRI. T.K SHAJAHAN - SR.GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               34


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 170 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 29-06-2013 IN
L.A.R.NO.205 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1    SUBAIR
         S/O LATE PAREEKUTTY,
         MATTATHIL HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O, KUMARAPURAM,
         ERNAKULAM DISTRICT.

    2    HAWWA UMMA
         W/O LATE PAREKUTTY,
         MATTATHIL HOSE,
         BRAHMAPURAM P.O,
         PUTHENCRUZ VILLGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O, KUMARAPURAM
         ERNAKULAM DISTRICT
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           35


    3    SUBAIDA
         D/O LATE PAREKUTTY, MATTATHIL HOSE,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O, KUMARAPURAM
         ERNAKULAM DISTRICT.

    4    SEENATH
         D/O LATE PAREKUTTY, MATTATHIL HOSE,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O, KUMARAPURAM
         ERNAKULAM DISTRICT

    5    LAILA
         D/O LATE PAREKUTTY, MATTATHIL HOSE,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT MATTATHIL HOUSE,
         PERINGALA P.O, KUMARAPURAM
         ERNAKULAM DISTRICT

         APPELLANTS 2 TO 5 ARE REPRESENTED BY THEIR POWER
         OF ATTORNEY HOLDER NAMELY SUBAIR, THE 1ST
         APPELLANT HEREIN.

         BY ADVS.
         SRI.VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REP. BY DISTRICT COLLECTOR,
         ERNAKULAM-682030.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     36



    2          THE KOCHI CORPORATION PARK AVENUE ERNAKULAM
               REPRESENTED BY ITS SECRETARY.


               BY ADV SRI.V.V.JOSHI,SC,COCHIN CORPORATION
               SRI.T.K.SHAJAHAN - SR.GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               37


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 215 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31-01-2015 IN
L.A.R.NO.193 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1    NADEERA SULAIMAN
         W/O LATE M.E SULAIMAN
         CHELLIPADATH, BRAHMAPURAM PO,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         KANINADU PO,
         ERNAKULAM DISTRICT, PIN- 682310.

    2    NAJEENA SULAIMAN,
         D/O.LATE M.E.SULAIMAN,
         DO......DO.....DO........

    3    REHEENA SULAIMAN,
         DO.........DO.........DO...........

    4    MAHIN ABOOBACKER M.S.,
         S/O.LATE M.E.SULAIMAN,
         DO..........DO..........DO.........

         APPELLANTS 1 TO 3 ARE REPRESENTED BY THEIR POWER
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     38


               OF ATTORNEY HOLDER, MAHIN ABOOBACKER, THE 4TH
               APPELLANT HEREIN.



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM- 682030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN- 682011.


               BY ADVS.
               SRI. T. K SHAJAHAN -SR.GP
               SRI.VINU T.V.



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                39


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 230 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31.01.2015 IN
LAR NO.190 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      NADEERA SULAIMAN
           W/O.LATE M.E.SULAIMAN,
           CHELLIPADATH,
           BRAHMAPURAM PO,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU PO,
           ERNAKULAM DISTRICT, P IN-682310.

    2      NAJEENA SULAIMAN
           D/O LATE M.E.SULAIMAN, DO....DO....DO....

    3      REHEENA SULAIMAN,
           DO...DO...DO

    4      MAHIN ABOOBACKER M.S.
           AGED 1 YEARS
           S/O LATE M.E.SULAIMAN, DO....DO....DO....

           APPELLANTS 1 TO 3 ARE REPRESENTED BY THEIR POWER
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     40


               OF ATTORNEY HOLDER MAHIN ABOOBACKER, THE 4TH
               APPELLANT HEREIN.


               BY ADVS.
               VARGHESE K. PAUL
               PETER KURIAN
               TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1          THE STATE OF KERALA
               REP. BY DISTRICT COLLECTOR, ERNAKULAM-682030

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.

               ADV. SRI. T. K SHAJAHAN - SR.GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               41


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 319 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR NO.134 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      SATHAR,
           S/O LATE MUHAMMAD,
           THEKKE THOLAKKARA HOUSE, BRHAMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           CHELLIPADAM, KANINADU PO,
           PUTHENCRUZ VILLAGE, PIN 682 310,
           ERNAKULAM DISTRICT.

    2      HAJIRA,
           W/O.LATE MUHAMMAD,
           THEKKE THOLAKKARA HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           CHELLIPADAM, KANINADU P.O.,
           PUTHENCRUZ VILLAGE, PIN-682 310,
           ERNAKULAM DISTRICT.
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              42


    3    NAZEEMA,
         D/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O.,
         PUTHENCRUZ VILLAGE, PIN-682 310,
         ERNAKULAM DISTRICT.

    4    SEENATH,
         D/O.LATE MUHAMMAD,
         DO......DO.....

    5    SHAMSUDEEN,
         S/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O.,
         PUTHENCRUZ VILLAGE, PIN-682 310,
          ERNAKULAM DISTRICT.

    6    PATHU,
         D/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT.

    7    SADIK,
         S/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O.,
         PUTHENCRUZ VILLAGE, PIN-682 310,
         ERNAKULAM DISTRICT.

         APPELLANTS 2 TO 7 ARE REPRESENTED BY THEIR POWER
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     43


               OF ATTORNEY HOLDER, SATHAR, S/O.LATE MUHAMMAD,
               THE 1ST APPELLANT HEREIN.


               BY ADVS.
               VARGHESE K.PAUL
               KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1          THE STATE OF KERALA,
               REPRESENTED BY THE DISTRICT COLLECTOR,
               ERNAKULAM 682 030

    2          THE SECRETARY, KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM, PIN-682 011.


               BY ADV SRI. T.K SHAJAHAN - SR.GP


        THIS    LAND   ACQUISITION       APPEAL   HAVING    BEEN   FINALLY
HEARD     ON     12.09.2024,     ALONG     WITH   LA.App.147/2021     AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               44


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 332 OF 2018
     AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.178 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR



APPELLANT/CLAIMANT:

         RADHA
         D/O. AYYAPPAN PILLAI,
         KOZHUVELIL HOUSE,
         BRAHMAPURAM P.O,
         ERNAKULAM DISTRICT,
         NOW RESIDING AT KOZHUVELIL HOUSE,
         PERINGALA P.O,
         PERINGALA, KUNNATHUNAD,
         KUMARAPURAM,
         ERNAKULAM DISTRICT, PIN 683565


         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     45



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY SPL. TAHSILDAR (LA) KOCHI CORPORATION,
               VYTTILA 682 024

    2          THE KOCHI CORPORATION,
               PARK AVENUE, REPRESENTED BY ITS SECRETARY 682 011

               ADV. SRI. T.K SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                   2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               46




         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 333 OF 2018
AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN LAR
NO.155 OF   2011 ON    THE FILE     OF THE   SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

         SAJEER
         S/O MAMMU,
         MOOLEBHAGATH HOUSE,
         BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT MOOLEBHAGATH HOUSE,
         AMBALAPPADI,PALLIKKARA,
         KUMARAPURAM P.O,
         KUNNATHUNAD,
         ERNAKULAM,PIN-683565


         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     47



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP.BY DISTRICT COLLECTOR,ERNAKULAM-682030

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM,PIN-682011


               BY ADVS
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               SRI. T.K SHAJAHAN - SR. GP



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                48


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 334 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR NO.160 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

    1      SIVAN
           S/O.LATE KUNJAPPAN,
           MANAYAPPATTU HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT MANAYAPPATTU HOUSE,
           PALLIMUGAL, PINARMUNDA,
           PERINGALA P.O., PIN - 683 565.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU
           KASHMEERA ASHRAF
           ANAMIKA SASIKUMAR
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     49



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR, ERNAKULAM - 682 030.

    2          THE SECRETARY
               KOCHI CORPORATION, ERNAKULAM.


               BY ADVS
               SRI. T.K SHAJAHAN - SR.GP
               SRI.ARUN ANTONY


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                50


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 337 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.24 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           RADHA,
           D/O. AYYAPPAN PILLAI, KOZHUVELIL HOUSE,
           BRAHMAPURAM P.O., ERNAKULAM DISTRICT,
           NOW RESIDING AT KOZHUVELIL HOUSE,
           PERINGALA P.O., PERINGALA, KUNNATHUNAD,
           KUMARAPURAM, ERNAKULAM DISTRICT-683565.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA,
           REPRESENTED BY SPECIAL TAHSILDAR (LA) KOCHI
           CORPORATION, VYTTILA.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     51


    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNKAULAM, REPRESENTED BY ITS
               SECRETARY.


               BY ADVS.
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               SRI. T. K SHAJAHAN - SR.GP
               V.P.REJITHA (PUZHAKKALIDOM)



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 52




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                     LA.APP. NO. 343 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR NO.153 OF 2011 ON THE FILE OF SUBORDINATE JUDGE'S COURT,
PERUMBAVOOR



APPELLANT/CLAIMANT:

    1      ABDUL KHADER
           S/O.ALUVIUMMA,
           MOOLEBHAGATH HOUSE,
           BRAHMAPURAM.P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT MOOLEBHAGATH HOUSE,
           AMBALAPPADI, PALLIKKARA,
           KUMARAPURAM.P.O., PIN-683565.

 ADDL.2    NABEESA.K.A
           W/O.ABDUL KHADER, AGED 66 YEARS,
           MOOLEBHAGATH HOUSE, AMBALAPADY,
            KUMARAPURAM P.O, PIN - 683 565

 ADDL.3    SALIM M.A,
           S/O. ABDUL KHADER,
           AGED 56 YEARS,
           MOOLEBHAGATH HOUSE,
           PERINGALA P.O.,
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             53


          KUNNATHUNADU,
          PERINGALA P.O. KUMARAPURAM.
          ERNAKULAM DISTRICT, PIN - 683 565


 ADDL.4   MUHAMMED M.A.,
          S/O.ABDUL KHADER,
          AGED 44 YEARS,
          MOOLEBHAGATH HOUSE, AMBALAPADY,
          KUMARAPURAM P.O., PIN - 683 565

 ADDL.5   SHIHAB M.A.,
          S/O.ABDUL KHADER,
          AGED 42 YEARS,
          MOOLEBHAGATH HOUSE,
          AMBALAPADY,
          KUMARAPURAM P.O., PIN -   683 565

          ARE IMPLEADED AS PER ORDER DATED 12.09.2024 IN
          I.A.NO.1 OF 2021

          BY ADVS.
          VARGHESE K.PAUL
          KUM.TERESA AMMU
          P.S.LAKSHMI
          PETER KURIAN



RESPONDENTS/RESPONDENTS:

    1     STATE OF KERALA
          REP. BY DISTRICT COLLECTOR,
          ERNAKULAM-682030.

    2     THE SECRETARY,
          KOCHI CORPORATION, PARK AVENUE,
          ERNAKULAM, PIN-682011.
                                                   2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                54


           BY ADVS.
           SRI.T.K.SHAJAHAN - SR. GP
           SRI.E.D.GEORGE,SC,COCHIN CORPORATION
           V.P.REJITHA (PUZHAKKALIDOM)


      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               55


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 344 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR NO.156 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      ABOOBAKKER M.K,
           S/O ALAVIUMMA @ ALEEMA MOOLEBHAGATH
           HOUSE,BRAHMAPURAM P.O.PUTHENCRUZ
           VILLAGE,ERNAKULAM,
           NOW RESIDING AT MOOLEBHAGATH HOUSE,
           KUMARAPURAM P.O.PALLIKKARA,
           ERNAKULAM DISTRICT PIN 683 565. (DECEASED)

    2      ABDULKHADER,
           S/O ALAVIUMMA @ ALEEMA MOOLEBHAGATH
           HOUSE,BRAHMAPURAM P.O.PUTHENCRUZ
           VILLAGE,ERNAKULAM,
           NOW RESIDING AT MOOLEBHAGATH HOUSE,
           KUMARAPURAM P.O.PALLIKKARA,
           ERNAKULAM DISTRICT PIN 683 565. (DECEASED)

    3      MAMMU.K,
           S/O ALAVIUMMA @ ALEEMA MOOLEBHAGATH
           HOUSE,BRAHMAPURAM P.O.PUTHENCRUZ
           VILLAGE,ERNAKULAM, NOW RESIDING AT MOOLEBHAGATH
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            56


          HOUSE,KUMARAPURAM P.O.PALLIKKARA,ERNAKULAM
          DISTRICT PIN 683 565.

    4     ISMAIL M.K,
          S/O ALAVIUMMA @ ALEEMA MOOLEBHAGATH
          HOUSE,BRAHMAPURAM P.O.PUTHENCRUZ
          VILLAGE,ERNAKULAM, NOW RESIDING AT MOOLEBHAGATH
          HOUSE,KUMARAPURAM P.O.PALLIKKARA,ERNAKULAM
          DISTRICT PIN 683 565.

    5     JAMEELA,
          D/O ALAVIUMMA @ ALEEMA MOOLEBHAGATH
          HOUSE,BRAHMAPURAM P.O.PUTHENCRUZ
          VILLAGE,ERNAKULAM, NOW RESIDING AT MOOLEBHAGATH
          HOUSE,KUMARAPURAM P.O.PALLIKKARA,ERNAKULAM
          DISTRICT PIN 683 565.

 ADDL.6   SULAIKHA ABOOBACKER
          W/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM P.O, PALLIKKARA, KUNNATHUNADU TALUK,
          AMBALAPADY, ERNAKULAM DISTRICT, PIN 683565.

 ADDL.7   JAMAL M.A,
          S/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM P.O, PALLIKKARA, KUNNATHUNADU
          TALUK,AMBALAPADY, ERNAKULAM DISTRICT, PIN 683565

 ADDL.8   SOUDHA M.A,
          D/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM P.O, PALLIKKARA, KUNNATHUNADU TALUK,
          AMBALAPADY, ERNAKULAM DISTRICT, PIN 683565, NOW
          RESIDING AT PERUMAMATTAM, PERINGALA P.O,
          KUNNATHUNADU, KUMARAPURAM P.O, ERNAKULAM
          DISTRICT, PIN 683565

    9     SIDHICK M.A
          S/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM P.O, PALLIKKARA, KUNNATHUNADU TALUK,
          AMBALAPADY, ERNAKULAM DISTRICT, PIN 683565
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            57



         THE LEGAL HEIRS OF THE DECEASED 1ST APPELLANT ARE
         IMPLEADED AS ADDITIONAL APPELLANTS 6 TO 9 AS PER
         ORDER DATED 13/10/2021 IN I.A NO.1/2020 IN LAA
         344/2018.

 ADDL.10 NABEESA K.A
         W/O. ABDUL KHADER, AGED 66 YEARS, MOOLEBHAGATH
         HOUSE, AMBALAPADY, KUMARAPURAM P.O, PIN- 683565.

 ADDL.11 SALIM M.A
         S/O ABDUL KHADER, AGED 46 YEARS, MOOLEBHAGATH
         HOUSE, PERINGALA P.O, KUNNATHUNADU, PERINGALA
         P.O, KUMARAPURAM, ERNAKULAM DISTRICT, PIN-683565.

 ADDL.12 MUHAMMED M.A
         S/O ABDUL KHADER, AGED 44 YEARS, MOOLEBHAGATH
         HOUSE, AMBALAPADY, KUMARAPURAM P.O, PIN- 683565

 ADDL.13 SHIHAB M.A
         S/O ABDUL KHADER, AGED 42 YEARS, MOOLEBHAGATH
         HOUSE, AMBALAPADY, KUMARAPURAM P.O, PIN-683565

         THE LEGAL HEIRS OF THE DECEASED 2ND APPELLANT ARE
         IMPLEADED AS THE ADDITIONAL APPELLANTS 10 TO 13
         AS PER ORDER DATED 13/10/2021 IN I.A NO.1/2021 IN
         LAA 344/2018.


         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU
         P.S.LAKSHMI
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     58



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REP.BY DISTRICT COLLECTOR,ERNAKULAM-682 030.

    2          THE SECRETARY,
               KOCHI CORPORATION,PARK AVENUE,ERNAKULAM,
               PIN 682 011


               BY ADVS.
               SRI.V.P.REJITHA (PUZHAKKALIDOM)
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               59


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 348 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR NO.152 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/ADDL.CLAIMANTS:

    1      ABOOBAKKER M.K
           S/O.ALAVIUMMA @ ALEEMA,MOOLEBHAGATH HOUSE,
           BRAHMAPURAM.P.O,PUTHENCRUZ VILLAGE,ERNAKULAM, NOW
           RESIDING AT MOOLEBHAGATH HOUSE,KUMARAPURAM.P.O,
           PALLIKKARA,ERNAKULAM DISTRICT,PIN-683565.(DIED)

    2      ABDULKHADER
           S/O.ALAVIUMMA @ ALEEMA,MOOLEBHAGATH HOUSE,
           BRAHMAPURAM.P.O,PUTHENCRUZ VILLAGE,ERNAKULAM, NOW
           RESIDING AT MOOLEBHAGATH HOUSE,KUMARAPURAM.P.O,
           PALLIKKARA,ERNAKULAM DISTRICT,PIN-683565.(DIED)

    3      MAMMU.M.K
           S/O.ALAVIUMMA @ ALEEMA,MOOLEBHAGATH HOUSE,
           BRAHMAPURAM.P.O,PUTHENCRUZ VILLAGE,ERNAKULAM, NOW
           RESIDING AT MOOLEBHAGATH HOUSE,KUMARAPURAM.P.O,
           PALLIKKARA,ERNAKULAM DISTRICT,PIN-683565.

    4      ISMAIL.M.K
           S/O.ALAVIUMMA @ ALEEMA,MOOLEBHAGATH HOUSE,
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            60


          BRAHMAPURAM.P.O,PUTHENCRUZ VILLAGE,ERNAKULAM, NOW
          RESIDING AT MOOLEBHAGATH HOUSE,KUMARAPURAM.P.O,
          PALLIKKARA,ERNAKULAM DISTRICT,PIN-683565.

    5     JAMEELA
          D/O.ALAVIUMMA @ ALEEMA,MOOLEBHAGATH HOUSE,
          BRAHMAPURAM.P.O,PUTHENCRUZ VILLAGE,ERNAKULAM, NOW
          RESIDING AT MOOLEBHAGATH HOUSE,KUMARAPURAM.P.O,
          PALLIKKARA,ERNAKULAM DISTRICT,PIN-683565.

 ADDL.6   SULAIKHA ABOOBACKER,
          W/O LATE ABOOBACKER, MOOLEBHAGATH
          HOUSE,KUMARAPURAM.P.O, PALLIKKARA,
          KUNNATHUNADU TALUK, AMBALAPADY,
          ERNAKULAM DISTRICT, PIN 683565.

 ADDL.7   JAMAL M.A.,
          S/O LATE ABOOBACKER, MOOLEBHAGATH
          HOUSE,KUMARAPURAM.P.O, PALLIKKARA,
          KUNNATHUNADU TALUK, AMBALAPADY,
          ERNAKULAM DISTRICT, PIN 683565.

 ADDL.8   SOUDHA M.A.,
          D/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM.P.O, PALLIKKARA,
          KUNNATHUNADU TALUK, AMBALAPADY,
          ERNAKULAM DISTRICT,
          PIN 683565., NOW RESIDING AT PERUMAMATTAM,
          PERINGALA P.O., KUNNATHUNADU,
          KUMARAPURAM P.O.,
          ERNAKULAM DISTRICT, PIN 683565

 ADDL.9   SIDHICK M.A.,
          S/O LATE ABOOBACKER, MOOLEBHAGATH HOUSE,
          KUMARAPURAM.P.O, PALLIKKARA,
          KUNNATHUNADU TALUK, AMBALAPADY,
          ERNAKULAM DISTRICT, PIN 683565.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            61


         ADDITIONAL APPELLANTS 6 TO 9 ARE IMPLEADED AS THE
         LEGAL HEIRS OF THE DECEASED 1ST APPELLANT AS PER
         ORDER DATED 28.10.2020 IN I.A.NO.1/2020.

 ADDL.10 NABEESA K.A., W/O ABDUL KHADER, AGED 66 YEARS,
         MOOLEBHAGATH HOUSE, AMBALAPADY, KUMARAPURAM.P.O,
         PIN 683565

 ADDL.11 SALIM M.A,
         S/O ABDUL KHADER,
         AGED 46 YEARS,
         MOOLEBHAGATH HOUSE,PERINGALA P.O,
         KUNNATHUNADU, PERINGALA P.O, KUMARAPURAM,
         ERNAKULAM DISTRICT, PIN 683565

 ADDL.12 MUHAMMED M.A
         S/O ABDUL KHADER, AGED 44 YEARS,
         MOOLEBHAGATH HOUSE, AMBALAPADY,
         KUMARAPURAM.P.O, PIN 683565

 ADDL.13 SHIHAB M.A
         S/O ABDUL KHADER, AGED 42 YEARS,
         MOOLEBHAGATH HOUSE, AMBALAPADY,
         KUMARAPURAM.P.O, PIN 683565

         ADDITIONAL APPELLANTS 10 TO 13 ARE IMPLEADED AS
         THE LEGAL HEIRS OF THE DECEASED 2ND APPELLANT AS
         PER ORDER DATED 04/10/2021 IN I.A.NO.1/2021.

         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU
         P.S.LAKSHMI
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     62



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP.BY DISTRICT COLLECTOR,ERNAKULAM-682030.

    2          THE SECRETARY
               KOCHI CORPORATION,PARK AVENUE,ERNAKULAM, PIN-
               682011.

               ADV. SRI. T.K SHAJAHAN - SR. GPGP


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               63


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 350 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 21.03.2015 IN
LAR NO.16 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      HAJIRA
           W/O.LATE MUHAMMAD,
           THEKKE THOLAKKARA HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           CHELLIPADAM, KANINADU P.O.,
           PUTHENCRUZ VILLAGE, PIN - 682 310,
           ERNAKULAM DISTRICT.

    2      NAZEEMA
           D/O.LATE MUHAMMAD,
           THEKKE THOLAKKARA HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           ERNAKULAM DISTRICT.

    3      SEENATH
           D/O.LATE MUHAMMAD, DO...DO..
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           64


    4    SHAMSUDEEN
         S/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O.,
         PUTHENCRUZ VILLAGE, PIN - 682 310,
         ERNAKULAM DISTRICT.

    5    SATHAR
         S/O.LATE MUHAMMAD, DO...DO..

    6    PATHU
         D/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT.

    7    SADIK
         S/O.LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPDATH HOUSE,
         CHELLIPADAM, KANINADU P.O.,
         PUTHENCRUZ VILLAGE,
         PIN- 682 310, ERNAKULAM DISTRICT.

         APPELLANTS 1 TO 4 AND 6 AND 7 ARE REPRESENTED BY
         THEIR POWER OF ATTORNEY HOLDER, SATHAR, S/O.LATE
         MUHAMMAD, THE '5TH' APPELLANT HEREIN.


         BY ADVS.
         VARGHESE K.PAUL
         KUM.TERESA AMMU
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     65




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR, ERNAKULAM - 682 030.

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN - 682 011.


               BY ADVS
               SRI. T.K SHAJAHAN - SR. GPGP
               V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               66


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 355 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR NO.188 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      ABOOBACKER
           S/O.ALUVIUMMA,
           MOOLEBHAGATH HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT MOOLEBHAGATH HOUSE,
           KUMARAPURAM P.O., PALLIKKARA,
           AMBALAPPADI,
           ERNAKULAM, PIN - 683 565. (DIED)

    2      ADDL.SULAIKHA ABOOBACKER
           W/O LATE ABOOBACKER
           AGED 68 YEARS, MOOLEBHAGATH HOUSE,
           KUMARAPURAM P.O.,PALLIKKARA,
           KUNNATHUNADU TALUK,AMBALAPPADI,
           ERNAKULAM, PIN - 683 565.

    3      JAMAL M.A
           S/O LATE ABOOBACKER
           AGED 51 YEARS, MOOLEBHAGATH HOUSE,
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            67


         KUMARAPURAM P.O.,PALLIKKARA,
         KUNNATHUNADU TALUK,AMBALAPPADI,
         ERNAKULAM, PIN - 683 565.

    4    SOUDHA M. A
         D/O LATE ABOOBACKER
         AGED 47 YEARS,
         MOOLEBHAGATH HOUSE,
         KUMARAPURAM P.O.,PALLIKKARA,
         KUNNATHUNADU TALUK,AMBALAPPADI,
         ERNAKULAM, PIN - 683 565,
         NOW RESIDING AT PERUMAMATTAM,
         PERINGALA P.O, KUNNATHUNADU,
         KUMARAPURAM P.O,
         ERNAKULAM DISTRCIT, PIN - 683 565.

    5    SIDHICK M.A
         S/O LATE ABOOBACKER
         AGED 45 YEARS,
         MOOLEBHAGATH HOUSE,
         KUMARAPURAM P.O.,PALLIKKARA,KUNNATHUNADU
         TALUK,AMBALAPPADI, ERNAKULAM, PIN - 683 565.

         THE LEGAL HEIRS (ADDL.PETITIONERS NO. 2 TO 5) OF
         THE DECEASED APPELLANT ARE IMPLEADED AS THE
         ADDITIONAL APPELLANTS NO. 2 TO NO.5 AS PER THE
         ORDER DATED 28/10/2020 IN I.A.NO. 1 OF 2020

         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REP. BY DISTRICT COLLECTOR, ERNAKULAM - 682 030.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     68


    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN - 682 011.


               BY ADVS
               SRI. T.K SHAJAHAN - SR.GP
               V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               69




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 358 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR NO.43 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR



APPELLANT/CLAIMANT:

    1      PAREED
           S/O IBRAHIM,
           MOOLEBHAGATH HOUSE,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           KUNNATHUNADU TALUK.
           ERNAKULAM DISTRICT,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU P.O.,
           ERNAKULAM DISTRICT,PIN 682310 (DECEASED)

 ADDL 2    SULAIKHA PAREED
           W/O LATE M.I. PAREED,
           MOOLEBHAGATH HOUSE,
           KANINADU P.O.,
           ERNAKULAM DISTRICT,PIN 682310
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            70


 ADDL 3   FEMINA MOL
          D/O LATE M.I PAREED AND W/O NAZEER,
          PUTHEDATHU HOUSE, VAZHAKKALA,
          KAKKANADU,ERNAKULAM.

 ADDL 4   AL YASAR ARAFATH
          S/O LATE M.I PAREED,
          MOOLEBHAGATH HOUSE,
          KANINADU P.O.,
          ERNAKULAM DISTRICT,PIN 682310.

 ADDL 5   AJMAL M.P
          S/O LATE M.I PAREED,
          MOOLEBHAGATH HOUSE,KANINADU P.O.,
          ERNAKULAM DISTRICT,PIN 682310.

          ADDITIONAL APPELLANTS 2 TO 5 ARE IMPLEADED AS THE
          LEGAL HEIRS OF THE DECEASED APPELLANT VIDE ORDER
          DATED 11.11.19 IN IA 1/2019.


          BY ADVS.
          VARGHESE K.PAUL
          PETER KURIAN
          TERESA AMMU



RESPONDENTS/RESPONDENT:

    1     STATE OF KERALA
          REP. BY DISTRICT COLLECTOR,
          ERNAKULAM.682030

    2     THE KOCHI CORPORATION
          PARK AVENUE,ERNAKULAM,
          REPRESENTED BY ITS SECRETARY.682011
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     71


               BY ADVS
               SRI. T. K SHAJAHAN - SR. GP
               V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               72


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 364 OF 2018
        AGAINST THE JUDGMENT AND DECREE DATED 21.03.2015 IN
LAR NO.12 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      HAJIRA,
           W/O. LATE MUHAMMED,
           THEKKE THOLAKKARA HOUSE,
           BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           CHELLIPADAM, KANINADU P.O,
           PUTHENCRUZ VILLAGE, PIN 682 310,
           ERNAKULAM DISTRICT.

    2      NAZEEMA
           D/O. LATE MUHAMMAD,
           THEKKE THOLAKKARA HOUSE,
           BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
           ERNAKULAM DISTRICT.

    3      SEENATH
           D/O. LATE MUHAMMAD, DO..... DO......

    4      SHAMSUDEEN,
           S/O. LATE MUHAMMAD,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           73


         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O,
         PUTHENCRUZ VILLAGE, PIN 682 310,
         ERNAKULAM DISTRICT

    5    SATHAR,
         S/O. LATE MUHAMMAD,
         DO....DO......

    6    PATHU,
         D/O. LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE, BRAHMAPURAM
         P.O,PUTHENCRUZ VILLAGE, ERNAKULAM DISTRICT.

    7    SADIK
         S/O. LATE MUHAMMAD,
         THEKKE THOLAKKARA HOUSE,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHELLIPADATH HOUSE,
         CHELLIPADAM, KANINADU P.O,
         PUTHENCRUZ VILLAGE, PIN 682 310,
         ERNAKULAM DISTRICT.

         APPELLANTS 1 TO 4 AND 6 AND 7 ARE REPRESENTED BY
         THEIR POWER OF ATTORNEY HOLDER, SATHAR, S/O LATE
         MUHAMMAD, THE '5TH' APPELLANT HEREIN.


         BY ADVS.
         VARGHESE K.PAUL
         KUM.TERESA AMMU
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     74



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM 682 030

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM PIN 682 011.


               BY ADVS
               SRI. T.K SHAJAHAN GP
               V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                75


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                     LA.APP. NO. 45 OF 2019
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.21 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANT/ADDITIONAL CLAIMANTS:

    1      VIJAYAM,
           D/O.AYYAPPAN PILLAI, KOZHUVELIL HOUSE,
           BRAHMAPURAM.P.O., NOW RESIDING AT THANKALAYAM,
           UADAYAMPEROOR, MLA ROAD, MANAKUNNAM, ERNAKULAM
           DISTRICT, PIN-682307.

    2      K.A.MADHAVAN NAIR,
           S/O.AYYAPPAN PILLAI, BRAHMAPURAM.P.O., KAMALA
           NIVAS, THEKKUMBHAGAM, THRIPUNITHURA SOUTH
           CHOORAKKAD, THRIPUNITHURA, PIN-682301.

    3      K.A.NARAYANAN NAIR,
           AYYAPPAN PILLAI, KOZHUVELIL HOUSE,
           ELAMBAKKAPPILLY.P.O., KORUMBASSERY KARA,
           KOOVAPPADY, PERUMBAVOOR, PIN-683544.

    4      K.A.RADHA,
           D/O.AYYAPPANPILLAI, BRAHMAPURAM.P.O., NOW RESIDING
           AT KOZHUVELIL HOUSE, PERINGALA.P.O., KUMARAPURAM,
           ERNAKULAM DISTRICT, PIN-683565.

    5      K.A.BALAKRISHNAN
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                76


           S/O.AYYAPPANPILLAI, BRAHMAPURAM.P.O., PUTHENCRUZ
           VILLAGE, KUNNATHUNADU TALUK, NOW RESIDING AT
           KEERAMKUNNATHU, WEST VENGOLA, ARAKAPADY,
           PIN-683556.

     6     K.A.SUKUMARAN,
           S/O.AYYAPPANPILLAI, BRAHMAPURAM.P.O., PUTHENCRUZ
           VILLAGE, KUNNATHUNADU TALUK, NOW RESIDING AT
           KOZHIVELIL HOUSE, KAITHAKKAD, PATTIMATTOM.P.O.,
           ERNAKULAM DISTRICT, PIN-683562.


           BY ADVS.
           VARGHESE K.PAUL
           TERESA AMMU


RESPONDENTS/RESPONDENTS:

     1     STATE OF KERALA
           REP. BY DISTRICT COLLECTOR, ERNAKULAM,
           PIN-682030.

     2     THE KOCHI CORPORATION,
           PARK AVENUE, ERNAKULAM, REPRESENTED BY ITS
           SECRETARY, PIN-682011.


           BY ADVS
           SRI.T.K SHAJAHAN - SR. GP
           V.P.REJITHA (PUZHAKKALIDOM)


      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               77


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 48 OF 2019
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.27 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           BALAKRISHNAN,
           S/O.AYYAPPANPILLAI,
           BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           KUNNATHUNADU TALUK,
           NOW RESIDING AT KEERAMKUNNATHU,
           WEST VENGOLA,ARAKAPADY,
           ERNAKULAM,PIN-683 556.


           BY ADVS.
           VARGHESE K.PAUL
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY DISTRICT COLLECTOR,
           ERNAKULAM,PIN-682030.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     78



    2          THE KOCHI CORPORATION,
               PARK AVENUE,ERNAKULAM,
               REPRESENTED BY ITS SECRETARY, 682011.


               BY ADVS.
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               SRI.T.K SHAJAHAN - SR.GP
               V.P.REJITHA (PUZHAKKALIDOM)



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               79


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 56 OF 2019
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.221 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANT/ADDITIONAL CLAIMANTS:

    1      VIJAYAM
           D/O AYYAPPAN PILLAI,
           KOZHUVELIL HOUSE, BRAHMAPURAM P.O.
           NOW RESIDING AT THANKALAYAM,
           VDAYAMPEROOR,
           MLA ROAD, , MANAKUNNAM,
           ERNAKULAM DISTRICT, PIN 682 307

    2      K.A MADHAVAN NAIR,
           S/O AYYAPPAN PILLAI,
           BRAHMAPURAM P.O.
           KAMALA NIVAS, THEKKUMBHAGAM,
           THRIPUNITHURA SOUTH, CHOORAKKAD,
           THRIPUNITHURA, PIN 682 301.

    3      K.A NARAYANAN NAIR,
           AYYAPPAN PILLAI,
           KOZHUVELIL HOUSE, ELAMBAKKAPPILLY P.O.
           KORUMBASERY KARA,
           KOOVAPPADY, PERUMBAVOOR, PIN 683 544
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           80



    4    K.A RADHA,
         D/O AYYAPPANPILLAI,
         BRAHMAPURAM P.O.
         NOW RESIDING AT KOZHUVELIL HOUSE,
         PERINGALA P.O.KUMARAPURAM,
         ERNAKULAM DISTRICT, PIN 683 565

    5    K.A.BALAKRISHNAN
         S/O AYYAPPANPILLAI,
         BRAHMAPURAM P.O.
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT KEERAMKUNNATHU,
         WEST VENGOLA, ARAKAPADY, PIN 683 556

    6    K.A SUKUMARAN,
         S/O AYYAPPANPILLAI,
         BRAHMAPURAM P.O.PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT KOZHIVELIL HOUSE,
         KAITHAKKAD, PATTIMATTOM P.O.
         ERNAKULAM DISTRICT PIN 683 562.


         BY ADVS.
         VARGHESE K.PAUL
         KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REP. BY DISTRICT COLLECTOR, ERNAKULAM PIN 682 030

    2    THE KOCHI CORPORATION,
         PARK AVENUE, ERNAKULAM, REPRESENTED BY ITS
         SECRETARY, PIN 682 011
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           81




         BY ADVS.
         SRI.E.D.GEORGE,SC,COCHIN CORPORATION
         SRI. T.K SHAJAHAN GP
         V.P.REJITHA (PUZHAKKALIDOM)



     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                82


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 58 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 09.04.2014 IN
LAR NO.11 OF 2012 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           BALAKRISHNAN,
           AGED 60 YEARS, S/O AYYAPPANPILLAI,
           BRAHMAPURAM.P.O, PUTHENCRUZ VILLAGE,
           KUNNATHUNADU TALUK,
           NOW RESIDING AT KEERAMKUNNATHU,
           WEST VENGOLA,ARAKAPADY,
           ERNAKULAM, PIN-683556.


           BY ADVS.
           VARGHESE K.PAUL
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REP.BY DISTRICT COLLECTOR,
           ERNAKULAM, PIN-682030.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                      83


    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY,PIN-682011.


               BY ADVS.
               SHRI.S.SUDHEESH KUMAR, SC, KOCHI MUNICIPAL
               CORPORATION
               SHRI. T.K. SHAJAHAN - SR. GP



        THIS    LAND   ACQUISITION     APPEAL    HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH     LA.App.NO.147/2021   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                84


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 69 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 29.06.2013 IN
LAR NO.197 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS;1, 2, LEGAL HEIRS OF 3RD CLAIMANT, 4TH
CLAIMANT AND LEGAL HEIRS OF 5TH CLAIMANT:

    1       AYSHA
            W/O. LATE MAMMUKUTTY,
            CHELLIPADATH PEEDIKAYIL, MOOLEBHAGATH, BRAHMAPURAM
            P.O., NOW RESIDING AT MOOLEBHAGOM HOUSE, CHELLIPADAM
            NAGAR, KANINADU P.O., PUTHENCRUZ, ERNAKULAM DISTRICT.

    2       LATHEEF M.M.,
            S/O.LATE MAMMUKUTTY, -DO-

    3       SABITHA,
            W/O. LATE ABDUL MUTHAR, -DO-

    4       AFIN MUHAMMED,
            AGED 7 YEARS, S/O.LATE ABDUL MUTHAR, (MINOR), -DO-
            REPRESENTED BY HIS NEXT FRIEND AS WELL AS HIS MOTHER,
            SABITHA.
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           85


    5     ASIF MUHAMMED,
          AGED 13 YEARS, S/O. LATE ABDUL MUTHAR(MINOR), - DO- ,
          REPRESENTED BY HIS NEXT FRIEND AS WELL AS HIS MOTHER,
          SABEENA,PARAYAMKUDY HOUSE,VEMBILLY P.O.,KUMARAPURAM
          (VIA), ERNAKULAM DISTRICT,PIN-683 565.

    6     SAJITHA M.M.,
          D/O.LATE MAMMUKUTTY, CHELLIPADATH PEEDIKAYIL,
          MOOLEBHAGATH,BRAHMAPURAM P.O.,NOW RESIDING AT H.N.530/6
          PERUMAMKUDI HOUSE, PUNNORKODE KARA, PAZHATHOTTAM P.O.,
          PIN-683 565.

    7     ASHRAF T.I.,
          S/O.IBRAHIM KUTTY, RESIDING AT THURUTHIPARAMBIL HOUSE,
          BRAHMAPURAM P.O.-682 303.

    8     RAMEESA T.A.,
          D/O.ASHRAF T.I., -DO-

    9     SAMEERA T.A.,
          D/O.ASHRAF T.I., -DO-

         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
         SRI.R.KRISHNAKUMAR (CHERTHALA)




RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY DISTRICT COLLECTOR,
         ERNAKULAM,PIN-682030.

    2    THE SECRETARY,
         KOCHI CORPORATION, PARK AVENUE,
         ERNAKULAM, PIN-682011.
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     86




               BY ADVS.
               SHRI. V.P.REJITHA (PUZHAKKALIDOM)
               SHRI. T.K.SHAJAHAN - SR. GP



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                87


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 114 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 31.03.2014 IN
LAR NO.131 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

    1      MATHEW VARGHESE(DIED)
           AGED 60 YEARS, S/O LATE MATHEW,
           MALERIL HOUSE, BRAHMAPURAM,
           NOW RESIDING AT MALERIL HOUSE,
           PANCODE P.O, AIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT, PIN-682 310,

           APPELLANT IS REPRESENTED BY HIS BROTHER AND POWER
           OF ATTORNEY, PAULOSE M.M. S/O LATE MATHEW,
           MALERIL HOUSE, SANTHINAGAR,
           THIRUVANKULAM P.O, THIRUVANKULAM VILLAGE,
           ERNAKULAM DISTRICT, PIN-682 305.

 ADDL.2    AMMINI VARGHESE
           W/O LATE MATHEW VARGHESE,
           MALERIL HOUSE, PANCODE,
           PANCODE P.O.,
           AIKARANAD NORTH,
           ERNAKULAM DISTRICT, -682310.
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             88


 ADDL.3   RESNA VARGHESE
          D/O LATE MATHEW VARGHESE,
          CHIRAMOLAYIL PERINGOLE, KOLENCHERY,
          AIKARANAD NORTH, KOLENCHERY P.O.,
          KUNNATHUNAD TALUK,
          ERNAKULAM DISTRICT-682311

 ADDL.4   RAISON VARHGHESE
          S/O LATE MATHEW VARGHESE,
          MALERIL HOUSE, PANCODE,PANCODE P.O.,
          AIKARANAD NORTH,
          ERNAKULAM DISTRICT, -682310.

          LEGAL HEIRS/LEGAL REPRESENTATIVE OF THE APPELLANT
          ARE IMPLEADED AS ADDITIONAL APPELLANTS NO.2 TO 4
          AS PER THE ORDER DATED 14-01-2021 IN I.A. NO. 1
          OF 2021.


          BY ADVS.
          VARGHESE K.PAUL
          KUM.TERESA AMMU
          SRI.PETER KURIAN




RESPONDENTS/RESPONDENTS:

    1     STATE OF KERALA
          DISTRICT COLLECTOR,
          ERNAKULAM, KAKKANAD,
          PIN-682 030.

    2     THE SECRETARY,
          KOCHI CORPORATION, PARK AVENUE,
          ERNAKULAM, PIN-682 011.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                      89


               BY ADVS.
               SRI.JIBU P.THOMAS,SC,COCHIN CORPORATION
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               C.N.PRABHAKARAN
               V.P.REJITHA (PUZHAKKALIDOM)
               SHRI. T.K.SHAJAHAN, GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App.NO.147/2021   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                90


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 118 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 09.04.2014 IN
LAR NO.133 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANT:

    1      ALIYAMA
           W/O.LATE MATHEW, MALERIL HOUSE,
           PERINGOLE KARA, KOLLENCHERY,
           ALIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TLAUK,
           ERNAKULAM DISTRICT, PIN-682311

    2      MATHEW VARGHESE (DIED)
           S/O.LATE MATHEW MALERIL HOUSE,
           PANCODE.P.O., AIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT, PIN-682310

    3      PAULOSE M.M
           S/O.LATE MATHEW, MALERIL HOUSE,
           SANTHINAGAR, THIRUVANKCULAM.P.O,
           THIRUVANKULAM VILLAGE,
           ERNAKULAM DISTRICT, PIN-682305
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            91


    4    SARAMMA.M MATHEW
         D/O.LATE MATHEW NARIYELI HOUSE,
         VALAYANCHIRANGARA.P.O.,
         VENGOLA, PERUMBAVOOR,
         ERNAKULAM DISTRICT, PIN-683556.

    5    RAJU.M.M
         S/O.LATE MATHEW MALERIL HOUSE,
         PERINGOLE KARA, KOLLENCHERY,
         ALIKARANAD NORTH VILLAGE,
         KUNNATHUNAD TALUK,
         ERNAKULAM DISTRICT, PIN-682311

    6    BABU.M.M
         S/O.LATE MATHEW, MALERIL HOUSE,
         MANANTHADAM, PUTHENCRUZ.P.O,
         ERNAKULAM DISTRICT, PIN-682308

    7    REGINA ALIAS,
         W/O.LATE M.M.ALIAS, MALERIL HOUSE,
         TEMPLE ROAD, KADAVANTHRA.P.O.,
         ERNAKULAM DISTRICT, PIN-682020

    8    BASIL ALIAS (MINOR)
         S/O.LATE M.M.ALIAS, MALERI HOUSE,
         TEMPLE ROAD, KADAVANTHRA.P.O.,
         ERNAKULAM DISTRICT, PIN-682020

         (THE 8TH APPELLANT IS A MINOR AND IS REPRESENTED
         BY HIS NEXT FRIEND AND MOTHER REGINA ALIAS)

 ADDL. 9 AMMINI VARGHESE
         W/O LATE MATHEW VARGHESE, MALERIL HOUSE,
         PANCODE,PANCODE P.O., AIKARANAD NORTH,
         ERNAKULAM DISTRICT, -682310.
         (SOUGHT TO BE IMPLEADED)AND OTHERS

 ADDL.10 RESNA VARGHESE
         D/O LATE MATHEW VARGHESE, CHIRAMOLAYIL PERINGOLE,
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     92


               KOLENCHERY, AIKARANAD NORTH, KOLENCHERY P.O.,
               KUNNATHUNAD TALUK, ERNAKULAM DISTRICT-682311

 ADDL.11 RAISON VARHGHESE
         S/O LATE MATHEW VARGHESE, MALERIL HOUSE,
         PANCODE,PANCODE P.O., AIKARANAD NORTH,
         ERNAKULAM DISTRICT, -682310.

               ADDITIONAL APPELLANTS 9 TO 10 AS IMPLEADED AS THE
               LEGAL HEIRS/LEGAL REPRESENTATIVES OF THE DECEASES
               2ND APPELLANT VIDE ORDER DATED 18.02.2021 IN
               I.A.NO.1/2020.


               BY ADVS.
               VARGHESE K.PAUL
               KUM.TERESA AMMU
               SRI.PETER KURIAN


RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM, KAKKANAD, PIN-682011

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011


               BY ADV V.P.REJITHA (PUZHAKKALIDOM)
               SHRI.TT.K.SHAJAHAN - SR. GP
        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                93


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 120 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 09.04.2014 IN
LAR NO.149 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANT:

    1      ALIYAMA
           W/O.LATE MATHEW,MALERIL HOUSE,
           PERINGOLE KARA,KOLLENCHERY,
           ALIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT, PIN-682 311.

    2      MATHEW VARGHESE,
           S/O.LATE MATHEW,MALERIL HOUSE,
           PANCODE P.O.,
           AIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT,PIN-682 310.

    3      PAULOSE M.M.,
           S/O.LATE MATHEW,
           MALERIL HOUSE, SANTHINAGAER,
           THIRUVANKCULAM P.O.,
           THIRUVANKULAM VILLAGE,
           ERNAKULAM DISTRICT,PIN-682 305.
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           94



    4    SARAMMA M.MATHEW,
         D/O.LATE MATEW,NARIYELI HOUSE,
         VALAYANCHIRANGARA P.O.,VENGOLA,
         PERUMBAVOOR,
         ERNAKULAM DISTRICT,
         PIN-683 556.

    5    RAJU M.M.,
         S/O.LATE MATHEW,MALERIL HOUSE,
         PERINGOLE KARA,KOLLENCHERY,
         ALIKARANAD NORTH VILLAGE,
         KUNNATHUNAD TALUK,
         ERNAKULAM DISTRICT,PIN-682 311.

    6    BABU M.N.,
         S/O.LATE MATHEW,MALERIL HOUSE,
         MANANTHADAM,PUTHENCRUZ P.O.,
         ERNAKULAM DISTRICT,PIN-682 308.

    7    REGINA ALIAS,
         W/O.LATE M.M.ALIAS,MALERIL HOUSE,
         TEMPLE ROAD,KADAVANTHARA P.O.,
         ERNAKULAM DISTRICT,PIN-682 020.

    8    BASIL ALIAS (MINOR),
         S/O.LATE M.M.ALIAS,MALERIL HOUSE, TEMPLE
         ROAD,KADAVANTHARA P.O., ERNAKULAM DISTRICT,PIN-
         682 020.

         (THE 8TH APPELLANT IS A MINOR AND IS REPRESENTED
         BY HIS NEXT FRIEND AND MOTHER REGINA ALIAS.)


         BY ADVS.
         VARGHESE K.PAUL
         KUM.TERESA AMMU
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     95




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM,KAKKANAD,PIN-682 030.

    2          THE SECRETARY,
               KOCHI CORPORATION,PARK AVENUE,
               ERNAKULAM,PIN-682 011.


               BY ADVS.
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               V.P.REJITHA (PUZHAKKALIDOM)
               SHRI.T.K.SHAJAHAN, SR. GP



        THIS    LAND   ACQUISITION    APPEAL     HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG       WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                96




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 121 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 09.04.2014 IN
LAR NO.136 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANT:

    1      ALIYAMA
           W/O. LATE MATHEW, MALERIL HOUSE,
           PEERINGOLE KARA, KOLLENCHERY,
           ALIKARANAD NORTH VILLAGE, KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT, PIN 682 311

    2      MATHEW VARGHESE,(DIED)
           S/O. LATE MATHEW, MALERIL HOUSE, PANCODE P.O,
           AIKARANAD NORTH VILLAGE, KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT, PIN 682 310

    3      PAULOSE M.M,
           S/O. LATE MATHEW, MALERIL HOUSE,
           SANTHINAGER, THIRUVANKULAM P.O,
           THIRUVANKULAM VILLAGE,
           ERNAKULAM DISTRICT, PIN 682 305

    4      SARAMMA M MATHEW,
           S/O. LATE MATHEW, NARIYELI HOUSE,
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            97


         VALAYANCHIRANGARA P.O, VENGOLA,
         PERUMBAVOOR, ERNAKULAM DISTRICT PIN 683556

    5    RAJU M.M,
         S/O. LATE MATHEW, MALERIL HOUSE,
         PERINGOLE KARA, KOLLENCHERY,
         ALIKARANAD NORTH VILLAGE, KUNNATHUNAD TALUK,
         ERNAKULAM DISTRICT, PIN 682 311

    6    BABU M.M,
         S/O. LATE M.M ALIAS, MALERIL HOUSE,
         TEMPLE ROAD, KADAVANTHARA P.O,
          ERNAKULAM DISTRICT, PIN 682 020

    7    REGINA ALIAS,
         W/O. LATE M.M ALIAS, MALERIL HOUSE,
         TEMPLE ROAD, KADAVANTHARA P.O,
         ERNAKULAM DISTRICT, PIN 682 020

    8    BASIL ALIAS(MINOR)
         S/O. LATE M.M ALIAS, MALERIL HOUSE,
         TEMPLE ROAD, KADAVANTHARA P.O,
          ERNAKULAM DISTRICT, PIN 682 020

         (THE 8TH APPELLANT IS A MINOR AND IS REPRESENTED
         BY HIS NEXT FRIEND AND MOTHER REGINA ALIAS)

 ADDL. 9 AMMINI VARGHESE
         W/O LATE MATHEW VARGHESE, MALERIL HOUSE,
         PANCODE,PANCODE P.O., AIKARANAD NORTH,
         ERNAKULAM DISTRICT -682310.

 ADDL.10 ADDL. RESNA VARGHESE
         D/O LATE MATHEW VARGHESE, CHIRAMOLAYIL PERINGOLE,
         KOLENCHERY, AIKARANAD NORTH, KOLENCHERY P.O.,
         KUNNATHUNAD TALUK, ERNAKULAM DISTRICT-682311

 ADDL.11 ADDL. RAISON VARHGHESE
         S/O LATE MATHEW VARGHESE, MALERIL HOUSE,
                                                           2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                      98


               PANCODE,PANCODE P.O., AIKARANAD NORTH,
               ERNAKULAM DISTRICT -682310.

               THE LEGAL HEIRS/LEGAL REPRESENTATIVES OF2ND
               APPELLANT ARE IMPLEADED AS ADDITIONAL APPELLANTS
               9 TO 11 AS PER ORDER DATED 02.02.2021 IN
               I.A.NO.1/2021.


               BY ADVS.
               VARGHESE K.PAUL
               KUM.TERESA AMMU
               SRI.PETER KURIAN




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP BY DISTRICT COLLECTOR, ERNAKULAM,
               KAKKANAD, PIN 682 030

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN 682 011


               BY ADV SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               SHRI. T.K.SHAJAHAN, SR. GP


        THIS    LAND   ACQUISITION     APPEAL    HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH     LA.App.NO.147/2021   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                99


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 139 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 31.03.2014 IN
LAR NO.130 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANT:

    1      ALIYAMA
           W/O LATE MATHEW,
           MALERIL HOUSE,
           PERIGOLE KARA,KOLLENCHERY,
           ALIKARANAD NORTH VILLAGE,
           KUNNATHUNAD TALUK,
           ERNAKULAM DISTRICT,PIN-682311.

    2      MATHEW VARGHESE,(DIED)
           S/O LATE MATHEW,
           MALERIL HOUSE, PANCODE.P.O,
           AIKARANAD NORTH VILLAGE,
           KUNNATHUNADU TALUK,
           ERNAKULAM DISTRICT, PIN-682310.

    3      PAULOSE.M.M,
           S/O LATE MATHEW,MALERIL HOUSE,
           SANTHINAGAR, THIRUVANKULAM.P.O,
           THIRUVANKULAM VILLAGE,
           ERNAKULAM DISTRICT,PIN-682305.
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            100



    4     SARAMMA M.MATHEW,
          D/O LATE MATHEW,NARIYELI
          HOUSE,VALAYANCHIRANGARA.P.O,
          VENGOLA,P.ERUMBAVOOR,
          ERNAKULAM DISTRICT, PIN-0683556.

    5     RAJU.M.M,
          S/O LATE MATHEW,MALERIL HOUSE,
          PERINGOLE KARA, KOLLENCHERY,
          ALIKARANAD NORTH VILLAGE, KUNNATHUNAD
          TALUK,ERNAKULAM DISTRICT, PIN-682311.

    6     BABU.M.M,
          S/O LATE MATHEW,MALERIL HOUSE,
          MANANTHADAM, PUTHENCRUZ.P.O,
          ERNAKULAM DISTRICT, PIN-682308.

    7     REGINA ALIAS,
          W/O.LATE M.M.ALIAS,MALERIL HOUSE,
          TEMPLE ROAD, KADAVANTHARA.P.O,
          ERNAKULAM DISTRICT, PIN-682020.

    8     BASIL ALIAS (MINOR),
          S/O LATE M.M.ALIAS,
          MALERIL HOUSE,TEMPLE ROAD, KADAVANTHARA.P.O,
          ERNAKULAM DISTRICT,PIN-682020.

          (THE 8TH APPELLANT IS A MINOR AND IS REPRESENTED
          BY 7TH APPELLANT HIS NEXT FRIEND AND MOTHER
          REGINA ALIAS).

 ADDL.9   AMMINI VARGHESE
          W/O LATE MATHEW VARGHESE, MALERIL HOUSE,
          PANCODE,PANCODE P.O., AIKARANAD NORTH,
          ERNAKULAM DISTRICT -682310.

ADDL. 10 RESNA VARGHESE
         D/O LATE MATHEW VARGHESE, CHIRAMOLAYIL PERINGOLE,
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                101


           KOLENCHERY, AIKARANAD NORTH, KOLENCHERY P.O.,
           KUNNATHUNAD TALUK, ERNAKULAM DISTRICT-682311

ADDL. 11 RAISON VARHGHESE
         S/O LATE MATHEW VARGHESE, MALERIL HOUSE,
         PANCODE,PANCODE P.O., AIKARANAD NORTH,
         ERNAKULAM DISTRICT -682310.
         (
         ADDITIONAL APPELLANTS A9 TO A11 ARE IMPLEADED AS
         THE LEGAL HEIRS/LEGAL REPRESENTATIVES OF THE
         DECEASED 2ND APPELLANT VIDE ORDER DATED
         25.03.2021 IN I.A.NO.1/2021.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           TERESA AMMU
RESPONDENTS/RESPONDENTS:

     1     STATE OF KERALA
           REP.BY DISTRICT COLLECTOR,
           ERNAKULAM, KAKKANAD,PIN-682030.

     2     THE SECRETARY,
           KOCHI CORPORATION,PARK AVENUE,
           ERNAKULAM,PIN-682011.

           BY ADVS.
           SRI.E.D.GEORGE,SC,COCHIN CORPORATION
           V.P.REJITHA (PUZHAKKALIDOM)
           SRI. T.K.SHAJAHAN, SR.GP


      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               102


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 162 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 20.11.2014 IN
LAR NO.88 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANT:

    1      PARAMESWARAN NAIR, (DIED)
           S/O.LATE SANKU NAIR, KINATTINKARA,
           CHEMMATTUMOOLA, BRAHMAPURAM P.O.,
           NOW RESIDING AT CHEMMATTUMOOLAYIL HOUSE,
           VILANGU, VILANGU P.O.,
           KIZHAKKAMBALAM, PIN - 683 561.

ADDL.A2.    THANKAMANI
           W/O LATE PARAMESWARAN NAIR,
           AGED 72 YEARS,
           CHEMMATTUMOOLAYIL,
           VILLANGU P.O, KIZHAKKAMBALAM,
           ERNAKULAM, KERALA-683561

ADDL.A3.    MAYADEVI.C.P.
           D/O LATE PARAMESWARAN NAIR & W/O VINAYAKUMAR,
           AGED 47 YEARS, NEDUMPILLY,
           ALATTUCHIRA,
           KODANAD, ALATTUCHIRA,
           ERNAKULAM,KERALA-683544
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             103



ADDL.A4. MANOJ.C.P.
         S/O LATE PARAMESWARAN NAIR,
         C/O ANITHA MANOJ,
         AGED 44 YEARS, CHEMMATTUMOOLAYIL,
         VILANGU P.O, KIZHAKKAMBALAM,
         ERNAKULAM, KERALA-683561

ADDL.A5.    MANESHKUMAR
           S/O LATE PARAMESWARAN NAIR,
           AGED 42 YEARS, CHEMMATTUMOOLAYIL,
           VILANGU P.O, KIZHAKKAMBALAM,
           ERNAKULAM, KERALAM-683561

           THE LEGAL HEIRS OF THE APPELLANT ARE IMPLEADED AS
           ADDITIONAL APPELLANTS 2 TO 5 AS PER ORDER DATED
           17/11/2021 IN I.A.NO.1 /2021 IN LAA NO.162/ 2019


           BY ADVS.
           VARGHESE K.PAUL
           PETER KURIAN
           TERESA AMMU
           P.S.LAKSHMI
           POULIN PAUL
           SMT.SNEHA DIVAKARAN P.
           KASHMEERA ASHRAF



RESPONDENTS/RESPONDENTS:

    1      THE STATE OF KERALA
           REPRESENTED BY DISTRICT COLLECTOR,
           ERNAKULAM - 682 030.

    2      THE SECRETARY
           KOCHI CORPORATION, PARK AVENUE,
           ERNAKULAM, PIN - 682 011.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 104




               BY ADVS SRI.K.P.JUSTINE(KARIPAT)SC,COCHIN
               CORPORATION
               SRI. T.K.SHAJAHAN, SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               105


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                     LA.APP. NO. 164 OF 2019
        AGAINST THE JUDGMENT   AND DECREE DATED 18.12.2014 IN
LAR NO.138 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      PARAMESWARAN NAIR, (DIED)
           S/O.LATE SANKU NAIR, KINATTINKARA,
           CHEMMATTUMOOLA, BRAHMAPURAM.P.O.,
           NOW RESIDING AT CHEMMATTUMOOLAYIL HOUSE,
           VILANGU, VILANGU.P.O.,
           KIZHAKKAMBALAM, PIN-683561.

ADDL P2    THANKAMANI
           W/O LATE PARAMESWARAN NAIR, AGED 72 YEARS,
           CHEMMATTUMOOLAYIL, VILLANGU P.O,
           KIZHAKKAMBALAM, ERNAKULAM, KERALA-683561

ADDL P3    MAYADEVI C.P
           D/O LATE PARAMESWARAN NAIR & W/O VINAYAKUMAR,
           AGED 47 YEARS, NEDUMPILLY, ALATTUCHIRA,
           KODANAD, ALATTUCHIRA, ERNAKULAM,KERALA-683544

ADDL P4    MANOJ C.P
           S/O LATE PARAMESWARAN NAIR,
           AGED 44 YEARS, CHEMMATTUMOOLAYIL,
                                                          2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  106


               VILANGU P.O,
               KIZHAKKAMBALAM, ERNAKULAM, KERALA-683561

ADDL P5        MANESHKUMAR
               S/O LATE PARAMESWARAN NAIR, AGED 42 YEARS,
               CHEMMATTUMOOLAYIL, VILANGU P.O, KIZHAKKAMBALAM,
               ERNAKULAM, KERALAM-683561

               THE LEGAL HEIRS OF THE APPELLANT ARE IMPLEADED AS
               ADDITIONAL APPELLANTS 2 TO 5 AS PER ORDER DATED
               17/11/2021 IN I.A.NO.1 /2021 IN LAA NO. 164/2019


               BY ADVS.
               VARGHESE K.PAUL
               SMT.SNEHA DIVAKARAN P.
               P.S.LAKSHMI
               POULIN PAUL



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REP. BY DISTRICT COLLECTOR, ERNAKULAM-682030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.


               BY ADV D.G.VIPIN
               SRI.T.K.SHAJAHAN, SR.GP
        THIS    LAND   ACQUISITION    APPEAL    HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG   WITH     LA.App.NO.147/2021   AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               107


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                     LA.APP. NO. 166 OF 2019
        AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR NO.158 OF 2011 ON THE FILE OF THE SUBORDINATE JUDGE'S
COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      PARAMESWARAN NAIR, (DIED)
           S/O. LATE SANKU NAIR,
           KINATTINKARA, CHEMMATTUMOOLA,
           BRAHMAPURAM P. O.,
           NOW RESIDING AT CHEMMATTUMOOLAYIL HOUSE,
           VILANGU, VILANGU P. O.,
           KIZHAKKAMBALAM, PIN - 683561.

           ADDITIONAL APPELLANTS 2 TO 5 IMPLEADED AS LEGAL
           HEIRS OF THE DECEASED 1ST APPELLANT.

 ADDL.P2 THANKAMANI
         W/O.LATE PARAMESWARAN NAIR,
         AGED 72 YEARS,
         CHEMMATTUMOOLAYIL, VILLANGU P.O.,
         KIZHAKKAMBALAM,
         ERNAKULAM,KERALA-683561.

 ADDLP3    MAYADVI C.P
           D/O.LATE PARAMESWARAN NAIR & W/O.VIJAYAKUMAR,
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            108


          AGED 47 YEARS, NEDUMPILLY,
          ALATTUCHIRA,KODANAD,ALATTUCHIRA,
          ERNAKULAM,KERALA-683544.

ADDL P4   MANOJ C.P
          S/O.LATE PARAMESWARAN NAIR,
          C/O.ANITHA MANOJ,
          AGED 44 YEARS,
          CHEMMATTUMOOLAYIL, VILLANGU P.O.,
          KIZHAKKAMBALAM,
          ERNAKULAM,KERALA-683561.

ADDL P5   MANEESHKUMAR
          S/O.LATE PARAMESWARAN NAIR,
          AGED 42 YEARS,
          CHEMMATTUMOOLAYIL, VILLANGU P.O.,
          KIZHAKKAMBALAM,
          ERNAKULAM,KERALA-683561.

          THE ABOVE ADDITIONAL APPELLANTS 2 TO 5 IMPLEADED
          AS LEGAL HEIRS OF THE DECEASED 1ST APPELLANT AS
          PER ORDER DATED 15.11.2021 IN I.A.NO.01/2021.


          BY ADVS.
          VARGHESE K.PAUL
          PETER KURIAN
          TERESA AMMU
          P.S.LAKSHMI
          POULIN PAUL
          SMT.SNEHA DIVAKARAN P.



RESPONDENTS/RESPONDENTS:

    1     STATE OF KERALA
          REP. BY DISTRICT COLLECTOR,
          ERNAKULAM - 682030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 109



    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN - 682011.


               BY ADVS.
               SRI.E.D.GEORGE,SC,COCHIN CORPORATION
               ARUN ANTONY
               SRI. T.K.SHAJAHAN, GP



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                    2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  110


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                  1946
                      LA.APP. NO. 187 OF 2019
      AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR   NO.216     OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

          MAMMU
          AGED 72 YEARS
          S/O.KHADIR, MATTATHI HOUSE,
          BRAHMAPURAM P.O.,
          PUTHENCRUZ VILLAGE,
          KUNNATHUNADU TALUK,
          ERNAKULAM DISTRICT,
          NOW RESIDING AT MATTATHIL HOUSE,
          ADIKARIMOOLA,
          BRAHMAPURAM P.O.,
          PUTHENCRUZ VILLAGE,
          ERNAKULAM DISTRICT - 683 565


          BY ADVS.
          VARGHESE K.PAUL
          PETER KURIAN
          TERESA AMMU
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 111



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR, ERNAKULAM.

    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
                REPRESENTED BY ITS SECRETARY.


               BY SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    112


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 211 OF 2019
          AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR       NO.159   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

      1       PARAMESWARAN NAIR (DIED)
              S/O.LATE SANKU NAIR,
              KINATTINKARA,
              CHEMMATTUMOOLA,
              BRAHMAPURAM P.O.,
              NOW RESIDING AT CHEMMATTUMOOLAYIL HOUSE,
              VILANGU, VILANGU P.O.,
              KIZHAKKAMBALAM ,PIN-683 561

ADDL A2       THANKAMANI
              W/O. LATE PARAMESWARAN NAIR,
              AGED 72 YEARS, CHEMMATTUMOOLAYIL,
              VILLANGU P.O., KIZHAKKAMBALAM,
              ERNAKULAM, KERALA - 683 561

ADDL A3       MAYADEVI C.P
              D/O. LATE PARAMESWARAN NAIR & W/O. VINAYAKUMAR,
              AGED 47 YEARS, NEDUMPILLY,
              ALATTUCHIRA, KODANAD,
              ALATTUCHIRA, ERNAKULAM, KERALA - 683 561
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            113



ADDL A4   MANOJ C.P
          S/O LATE PARAMESWARAN NAIR,
          C/O ANITHA MANOJ,
          AGED 44 YEARS,
          CHEMMATTUMOOLAYIL VILANGU P.O.,
          KIZHAKKAMBALAM,
          ERNAKULAM

 ADDL.A5 MANESHKUMAR,
         S/O. LATE PARAMESWARAN NAIR,
         AGED 42 YEARS,
         CHEMMATTUMOOLAYIL,
         VILLANGU P.O.,
         KIZHAKKAMBALAM, ERNAKULAM

          ARE THE LEGAL HEIRS OF THE DECEASED APPELLANT
          IMPLEADED AS ADDITIONAL APPELLANTS 2 TO 5 AS PER
          THE ORDER IN I.A.NO.1 OF 2021 DATED 02.11.2021.

          BY ADVS.
          VARGHESE K.PAUL
          SRI.PETER KURIAN
          KUM.TERESA AMMU
          P.S.LAKSHMI
          POULIN PAUL
          KASHMEERA ASHRAF
          SMT.SNEHA DIVAKARAN P.



RESPONDENTS/RESPONDENTS:

    1     THE STATE OF KERALA
          REP.BY DISTRICT COLLECTOR,
          ERNAKULAM -682 030

    2     THE SECRETARY,
          KOCHI CORPORATION, PARK AVENUE,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 114


               ERNAKULAM,PIN-682 011


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               ARUN ANTONY


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             115


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 217 OF 2019
        AGAINST THE ORDER/JUDGMENT DATED 09.04.2014 IN LAR
NO.20 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANT:

    1      LALITHA SUKUMARAN @ LALITHAMMA
           AGED 50 YEARS
           W/O. SUKUMARAN NAIR,
           KOZHUVELIL (HOUSE), BRAHMAPURAM P.O,
           PUTHENCRUZ VILLAGE, KUNNATHUNADU TALUK,
           NOW RESIDING AT KOZHUVELIL (H) KANINAD P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM DISTRICT.

    2      SURESH KUMAR K.S.,
           S/O. SUKUMARAN NAIR,
           KOZHUVELIL HOUSE, BRAHMAPURAM P.O,
           PUTHENCRUZ VILLAGE, KUNNATHUNADU TALUK,
           NOW RESIDING AT KOZHUVELIL (H), KANINAD P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM DISTRICT.

    3      SANTHOSH KUMAR K.S,
           S/O. SUKUMARAN NAIR, KOZHUVELIL (HOUSE),
           VADAVUCODE P.O, PUTHENCRUZ, KANINAD,
           ERNAKULAM, PIN-682 310

    4      SATHEESH KUMAR K.S,
           S/O. SUKUMARAN NAIR,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  116


               KOZHUVELIL (HOUSE), THIRUVANIYOOR,
               ERNAKULAM, KERALA, PIN-682 305

    5          SUMA DEVI K.S @ SUMA RAJAN,
               D/O. SUKUMARAN NAIR AND W/O. A.B. RAJAN,
               AISWARYA, VADAYAMPADY P.O, AIKARANAD SOUTH,
               ERNAKULAM, PIN-682 308


               BY ADVS.
               VARGHESE K.PAUL
               SRI.PETER KURIAN
               KUM.TERESA AMMU



RESPONDENT/S:

    1          STATE OF KERALA
               REP. BY SPL. TAHSILDAR (LA) KOCHI CORPORATION,
               VYTTILA.

    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY.


               BY ADVS.
               GOVERNMENT PLEADER
               SC, KOCHI MUNICIPAL CORPORATION
               SHRI.S.SUDHEESH KUMAR, SC, KOCHI MUNICIPAL
               CORPORATION


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                117


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 218 OF 2019
        AGAINST THE ORDER/JUDGMENT DATED 09.04.2014 IN LAR
NO.6 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           NARAYANAN NAIR
           AGED 63 YEARS
           S/O.AYYAPPAN PILLAI, KOZHUVELIL HOUSE,
           BRAHMAPURAM.P.O., ERNAKULAM DISTRICT,
           NOW RESIDING AT KOZHIVLIL HOUSE,
           KORUMBASSERY KARA, KOOVAPPADY,
           ELAMBAKAPILLY.P.O, PERUMBAVOOR,
           ERNAKULAM DISTRICT, PIN-683544


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REP. BY DISTRICT COLLECTOR,
           ERNAKULAM PIN-682030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 118



    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM REPRESENTED BY ITS
               SECRETARY, PIN-682011


               BY SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              119


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 275 OF 2019
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR NO.94 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/LEGAL HEIRS OF CLAIMANT:

    1      KOTHAMBAL
           M/O LATE MADHAVAN, AGED 80 YEARS,
           KALIKKATHUMUGAL HOUSE, VEMBILLY P.O.,
           KUNNATHUNAD VILLAGE, PIN-683565,
           ERNAKULAM DISTRICT.

    2      USHA
           W/O LATE MADHAVAN, AGED 50 YEARS,
           KALIKKATHUMUGAL HOUSE, VEMBILLY P.O.,
           KUNNATHUNAD VILLAGE, PIN-683565,
           ERNAKULAM DISTRICT.

    3      ASWATHY K. MADHAVAN
           AGED 28 YEARS
           D/O LATE MADHAVAN, AND WIFE OF ARUN SEBASTIAN,
           KALIKKATHUMUGAL HOUSE, VEMBILLY P.O.,
           KUNNATHUNAD VILLAGE, PIN-683565,
           ERNAKULAM DISTRICT.

 ADDL.A4 ATHIRA
         AGED 26 YEARS
         D/O LATE MADHAVAN,
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            120


          KALIKKATHUMUGAL HOUSE, VEMBILLY P.O.,
          KUNNATHUNAD VILLAGE, PIN-683565,
          ERNAKULAM DISTRICT.

 ADDL.A5 VALSA RAJAN
         W/O LATE RAJAN, KALLIKKATHUMUGHAL,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT,
         NOW RESIDING AT KALLIKKATHUMUGHAL,
         PINARMUNDA, PERINGALA P.O., PIN: 683565

 ADDL.6   K.R. ABHIRAMI
          D/O LATE RAJAN, KALLIKKATHUMUGHAL,
          BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
          ERNAKULAM DISTRICT,
          NOW RESIDING AT KALLIKKATHUMUGHAL,
          PINARMUNDA, PERINGALA P.O., PIN: 683565

 ADDL.A7 ABHIRAM K.R
         S/O LATE RAJAN, KALLIKKATHUMUGHAL,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT,
         NOW RESIDING AT KALLIKKATHUMUGHAL, PINARMUNDA,
         PERINGALA P.O., PIN: 683565

 ADDL.A8 SOUMYA K.K.
         D/O KUNJAN K.K., KALLUMPATTU HOUSE,
         VENMANI KARA, MAMALA P.O.,
         THIRUVANKULAM, PIN: 682305

 ADDL.A9 SOUDEESH KUMAR K.K.
         S/O LATE KUNJAN K.K., KALLUKKATHUMUKAL HOUSE,
         VEMBILLY P.O., KUMARAPURAM,
         ERNAKULAM, PIN: 683565

ADDL.A10 CHELLAPPAN K.K.
         S/O LATE KANDANKALI, KALLIKKATHUMUGAL HOUSE,
         KARIMUGAL P.O., PUTHENCRUZ,
         ERNAKULAM, PIN: 682303
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            121


ADDL.A11 SASI K.K.
         S/O LATE KAMDANKALI.,
         KALLIKKATHUMUGAL HOUSE, VEMBILLY P.O.,
         KUMARAPURAM, ERNAKULAM, PIN: 683565.

ADDL.A12 SATHEESHAN K.K.
         S/O LATE KANDANKALI, KALLIKKATHUMUGAL HOUSE,
         VEMBILLY P.O., KUMARAPURAM,
         ERNAKULAM, PIN: 683565

ADDL.A13 SUSMITHA
         D/O LATE SUNIJA, MALAYIL HOUSE,
         IRUMBANAM P.O., IRUMPANAM,
         ERNAKULAM, PIN: 682309

ADDL.A14 SUJITH SUPRAN
         S/O LATE SUNIJA, MALAYIL HOUSE,
         IRUMBANAM P.O., IRUMPANAM,
         ERNAKULAM, PIN: 682309

ADDL.A15 SUPRAN
         H/O LATE SUHIJA & S/O RAJAPPAN M.K.,
         MALAYIL HOUSE, IRUMBANAM P.O.,IRUMBANAM,
         ERNAKULAM, PIN: 682309

 ADDL.16 SAJITHA K.K
         D/O LATE KANDANKALI, KOTTARATHIL HOUSE,
         IRUNBANAM P.O., MANAKKAPPADY,
         KARSHAKA COLONY, ERNAKULAM, PIN: 682309

         ARE IMPLEADED AS ADDL. APPELLANTS 5 TO 16 AND
         APPELLANTS 2 TO 4 ARE RECORDED AS THE OTHER LEGAL
         HEIRS AS PER ORDER DATED 10.03.2023 IN I.A.
         275/2019


         BY ADVS.
         VARGHESE K.PAUL
         SRI.PETER KURIAN
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 122


               TERESA AMMU
               KASHMEERA ASHRAF
               SMT.SNEHA DIVAKARAN P.
               ATHEESHA M.V.



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR, ERNAKULAM-682030.

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE, ERNAKULAM-682011



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    123


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 285 OF 2019
          AGAINST THE JUDGMENT AND DECREE DATED 31.03.2015 IN
LAR       NO.146   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       NADEERA SULAIMAN
              W/O. LATE M.E. SULAIMAN CHELLIPADATH,
              BRAHMAPURAM P.O. PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HOUSE,
              KANINADU P.O.
              ERNAKULAM DISTRICT, 682 310.

      2       NAJEENA SULAIMAN,
              D/O. LATE M.E. SULAIMAN, DO- DO- DO-

      3       REHEENA SULAIMAN,
              DO..DO...DO..

      4       MAHIN ABOOBAKCER M.S.,
              S/O. LATE M.E. SULAIMAN, DO...DO....DO...
              APPELLANTS 1 AND 3 ARE REPRESENTED BY THEIR POWER
              OF ATTORNEY HOLDER, MAHIN ABOOBACKER, THE 4TH
              APPELLANT HEREIN.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  124


               BY ADVS.
               VARGHESE K.PAUL
               SRI.PETER KURIAN
               KUM.TERESA AMMU



RESPONDENT/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM 682 030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK VENUE,
               ERNAKULAM 682 011.



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                       2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     125


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                      &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                        LA.APP. NO. 294 OF 2019
          AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR       NO.209   OF   2011    OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              SAITH MUHAMMED
              AGED 42 YEARS
              S/O. LATE KHADERKUNJU,
              CHELLIPADATH, BRAHMAPURAM P O,
              PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HOUSE,
              KANINADU P O,
              ERNAKULAM DISTRICT, PIN-682310.


              BY ADVS.
              VARGHESE K.PAUL
              KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY DISTRICT COLLECTOR,
              ERNAKULAM-682030.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 126



    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               SRI.RAAJESH S.SUBRAHMANIAN,SC,COCHIN CO
               SRI.R.HARISHANKAR



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             127


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                    LA.APP. NO. 11 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.25 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR



APPELLANT/CLAIMANT:

           MADHAVAN NAIR
           S/O.AYYAPPAN PILLAI,
           KOZHUVELIL HOUSE,
           BRAHMAPURAM,
           NOW RESIDING AT KAMALA NIVAS,
           THRIPUNITHURA SOUTH,
           CHOORAKKAD,
           TRIPUNITHURA P.O., PIN-682301,
           ERNAKULAM DISTRICT.


           BY ADV KUM.TERESA AMMU


RESPONDENTS/RESPONDENTS:

    1      THE STATE OF KERALA
           REP. BY DISTRICT COLLECTOR,
           ERNAKULAM, PIN-682030.

    2      THE KOCHI CORPORATION,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 128


               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY, 682011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               V.P.REJITHA (PUZHAKKALIDOM)



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              129


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
           THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                           1946
                  LA.APP. NO. 22 OF 2020
     AGAINST THE ORDER/JUDGMENT DATED 18.12.2014 IN LAR
NO.208 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR



APPELLANT/CLAIMANT:

         AISHA BEEVI
         D/O LATE KHADERKUNJU,
         CHELLIPADATH,
         BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT CHALAKKARA HOUSE,
         PADAMUGHAL. KAKKANAD WEST P.O,
         ERNAKULAM DISTRICT PIN 682030


         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         TERESA AMMU
         MUHAMMED RAFY K.H.
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     130



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP.BY DISTRICT COLLECTOR,
               ERNAKULAM-682030

    2          SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM,PIN 682011.


               BY ADV K.JANARDHANA SHENOY
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL      HAVING   CBEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG        WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    131


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 32 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 31.01.2015 IN
LAR       NO.186   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

LEGAL HEIRS OF CLAIMANT/APPELLANT:

      1       LAKSHMIKUTTY.T.G
              W/O.SETHU MADHAVAN NAIR, LAKSHMI BHAVAN,
              VADACUCODE, VADAVUCODE.P.O.,
              ERNAKULAM DISTRICT

      2       SUDHA K.S.
              D/O. K.G. SETHU MADHAVAN NAIR,
              LAKSHMI BHAVAN, VADACUCODE,
              VADAVUCODE.P.O., ERNAKULAM DISTRICT

      3       SINDHU.K.S
              D/O.K.G.SETHU MADHAVAN NAIR,
              LAKSHMI BHAVAN, VADACUCODE,
              VADAVUCODE.P.O., ERNAKULAM DISTRICT

      4       SUNIL KUMAR K.S.
              D/O.K.G.SETHU MADHAVAN NAIR,
              LAKSHMI BHAVAN, VADACUCODE,
              VADAVUCODE.P.O., ERNAKULAM DISTRICT
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           132



         BY ADVS.
         VARGHESE K.PAUL
         SHRI.MUHAMMED RAFY K.H.



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REP. BY DISTRICT COLLECTOR, ERNAKULAM-682030

    2    THE SECRETARY
         KOCHI CORPORATION, PARK AVENUE,
         ERNAKULAM, PIN-682011


         BY ADV SRI.R.HARISHANKAR
         SRI.T.K.SHAJAHAN - SR. GP

     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    133


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 46 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 31.01.2015 IN
LAR       NO.194   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS

      1       NADEERA SULAIMAN,
              W/O. LATE M.E. SULAIMAN, CHELLIPADATH,
              BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HOUSE,
              KANINADU P.O., ERNAKULAM DISTRICT, PIN-682310.

      2       NAJEENA SULAIMAN,
              D/O. LATE SULAIMAN,
              BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HOUSE,
              KANINADU P.O., ERNAKULAM DISTRICT, PIN-682310.

      3       REHEENA SULAIMAN,
              D/O. LATE SULAIMAN,
              BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HOUSE,
              KANINADU P.O., ERNAKULAM DISTRICT, PIN-682310.

      4       MAHIN ABOOBACKER M.S,
              S/O. LATE M.E., SULAIMAN,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 134


               BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
               NOW RESIDING AT CHELLIPADATH HOUSE,
               KANINADU P.O., ERNAKULAM DISTRICT, PIN-682310.

               APPELLANTS 1 TO 3 ARE REPRESENTED BY THEIR POWER
               OF ATTORNEY HOLDER MAHIN ABOOBACKER, THE 4TH
               APPELLANT HEREIN.


               BY ADVS.
               VARGHESE K.PAUL
               KUM.TERESA AMMU
               SHRI.MUHAMMED RAFY K.H.
               SRI.PETER KURIAN



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM-682031.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               SRI.V.V.JOSHI,SC,COCHIN CORPORATION



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              135


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                    LA.APP. NO. 53 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 31.01.2015 IN
LAR NO.200 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      NADEERA SULAIMAN
           W/O. LATE M.E. SULAIMAN,
           CHELLIPADATH, BRAHMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU P.O., ERNAKULAM DISTRICT, PIN 682 310

    2      NAJEENA SULAIMAN
           D/O. LATE M.E. SULAIMAN, CHELLIPADATH, BRAHMAPURAM
           P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU P.O., ERNAKULAM DISTRICT, PIN 682 310

    3      REHEENA SULAIMAN
           D/O. LATE M.E. SULAIMAN, CHELLIPADATH, BRAHMAPURAM
           P.O.,
           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU P.O., ERNAKULAM DISTRICT, PIN 682 310

    4      MAHIN ABOOBACKER M.S.,
           D/O. LATE M.E. SULAIMAN,
           CHELLIPADATH, BRAHMAPURAM P.O.,
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                136


           PUTHENCRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           KANINADU P.O.,
           ERNAKULAM DISTRICT, PIN 682 310

           APPELLANTS 1 TO 3 ARE REPRESENTED BY THEIR POWER
           OF ATTORNEY HOLDER, MAHIN ABOOBACKER, THE 4THE
           APPELLANT HEREIN.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU
           SHRI.MUHAMMED RAFY K.H.



RESPONDENTS/RESPONDENTS:

     1     STATE OF KERALA
           REP. BY DISTRICT COLLECTOR, ERNAKULAM - 682 030

     2     THE SECRETARY,
           KOCHI CORPORATION, PARK AVENUE,
           ERNAKULAM, PIN - 682 011


           BY ADVS.
           SRI.T.K.SHAJAHAN - SR. GP
           D.G.VIPIN


      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              137


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                    LA.APP. NO. 79 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED IN LAR NO.44 OF
2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      KHADEEJA
           W/O LATE MAKKAR KUNJU@UNNI MAKKAR,
           CHELLIPADATH HOUSE,BRAHMAPURAM.P.O,
           PUTHENCRUZ VILLAGE,KUNNATHUNADU TALUK,
           NOW RESIDING AT CHELLIPPADATH,
           CHELLIPPADAM NAGAR, KANINDU.P.O,
           PUTHECRUZ,ERNAKULAM, PIN-682310.

    2      YOUSAFF,
           S/O LATE MAKKAR KUNJU @ UNNI MAKKAR,
           CHELLIPADATH HOUSE,BRAHMAPURAM.P.O,
           PUTHENCRUZ VILLAGE,KUNNATHUNADU TALUK,
           NOW RESIDING AT CHELLIPPADATH,
           CHELLIPPADAM NAGAR, KANINDU.P.O,
           PUTHECRUZ,ERNAKULAM, PIN-682310.

    3      KAREEM.C.M. @ KARIM,
           S/O LATE MAKKAR KUNJU @ UNNI MAKKAR,
           CHELLIPADATH HOUSE,BRAHMAPURAM.P.O,
           PUTHENCRUZ VILLAGE,KUNNATHUNADU TALUK,
           NOW RESIDING AT CHELLIPPADATH,
           CHELLIPPADAM NAGAR, KANINDU.P.O,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           138


         PUTHECRUZ,ERNAKULAM, PIN-682310.

    4    ASHRAF,
         S/O LATE UNNI MAKKAR,CHELLIPADATH HOUSE,
         BRAHMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT CHELLIPPADATH,
         CHELLIPPADAM NAGAR, KANINDU.P.O, PUTHECRUZ,
         ERNAKULAM, PIN-682310.

         (APPELLANTS 1 TO 4 ARE REP. BY THEIR POWER OF
         ATTORNEY HOLDER SHRI.ABBAS,CHELLIPPADATH
         HOUSE,BRAHMAPURAM P.O,PUTHENCRUZ
         VILLAGE,KUNNATHUNADU TALUK,NOW RESIDING AT
         CHELLIPADATH,CHELLIPPADAM,NAGAR,KANINADU
         P.O.,PUTHENCRUZ,ERNAKULAM,PIN-682310.)

    5    ABBAS,
         S/O LATE MAKKAR KUNJU @ UNNI MAKKAR,
         CHELLIPADATH HOUSE,BRAHMAPURAM.P.O,
         PUTHENCRUZ VILLAGE,KUNNATHUNADU TALUK,
         NOW RESIDING AT CHELLIPPADATH HOUSE,
         KADAMBETHUMOOLA ROAD, KARIMUGAL.P.O,
         PUTHENCRUZ,AMBALAMEDU,ERNAKULAM, PIN-682303.

    6    SALAM,
         S/O LATE MAKKAR KUNJU @ UNNI MAKKAR,
         CHELLIPADATH HOUSE,BRAHMAPURAM.P.O,
         PUTHENCRUZ VILLAGE,KUNNATHUNADU TALUK,
         NOW RESIDING AT CHELLIPPADATH, KARIMUGAL,
         KANINDU.P.O,PUTHECRUZ, ERNAKULAM,PIN-682303.

    7    SHERIFF
         S/O LATE UNNI MAKKAR,
         CHELLIPADATH HOUSE, BRAHMAPURAM.P.O,
         PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT CHELLIPPADATH HOUSE,
         CHELLIPPADAM NAGAR,KANINADU.P.O,
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            139


         PUTHENCRUZ,PIN-682310.

    8    ALIYAR @ UNNI ALIYAR,
         S/O KOCHUNNI @ MURI,CHELLIPADATH HOUSE,
         BRAHMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         KUNNATHUNADU TALUK,
         NOW RESIDING AT CHELLIPPADATH HOUSE,
         PERINGALA.P.O,KUNNATHUNAD,ERNAKULAM, PIN-683565.

         APPELLANTS 6 TO 8 ARE REP.BY THEIR POWER OF
         ATTORNEY HOLDER SHRI.ABBAS,CHELLIPPADATH
         HOUSE,BRAHMAPURAM P.O.,PUTHENCRUZ
         VILLAGE,KUNNATHUNADU TALUK, NOW RESIDING AT
         CHELLIPADATH,CHELLIPADAM,NAGAR,KANINADU P.O.,
         PUTHENCRUZ,ERNAKULAM,PIN-682 310.

ADDL.A9. AMINA ALIYAR
         W/O.LATE ALIYAR @ UNNI ALIYAR, AGED 64 YEARS,
         CHELLIPADATH, PERINGALA P.O.,
         KUNNATHUNADU VILLAGE, KIZHAKKAMBALAM,
         ERNAKULAM DISTRICT,PIN-683565.

ADDL.A10. SAJITHA
          D/O.LATE ALIYAR @ UNNI ALIYAR & W/O.NOUSHAD,,
          AGED 46 YEARS, POOVATHUMVEETTIL,
          PERINGALA P.O.,KUNNATHUNADU VILLAGE,
          KIZHAKKAMBALAM, ERNAKULAM,
          PERINGALA,KERALA,PIN-683565.

ADDL.A.11 RASEENA
    .     D/O.LATE ALIYAR @ UNNI ALIYAR & W/O.JAMAL,
          AGED 43 YEARS, VADAKKUMMURI HOUSE, PERINGALA,
          PERINGALA P.O.,KUNNATHUNAD,
          ERNAKULAM, KUMARAPURAM,KERALA,PIN-683565.

ADDL.A12. NADEERA
          D/O.LATE ALIYAR @ UNNI ALIYAR & W/O.ABDUL KAREEM
          P.K.,AGED40 YEARS,
          PUTTUNGAL HOUSE, PERINGAZHA, KALAMASSERY,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  140


               THRIKKAKARA NORTH (PART),ERNAKULAM,
               HMT COLONY, KERALA, PIN-683503.

               ADDL.A9 TO ADDL.A12 IMPLEADED (LEGAL HEIRS/LEGAL
               REPRESENTATIVES OF THE DECEASED APPELLANT NO.8)
               VIDE ORDER DATED 6.8.2021 IN I.A.1/2021 IN LAA
               79/2020.


               BY ADVS.
               VARGHESE K.PAUL
               SRI.PETER KURIAN
               KUM.TERESA AMMU
               P.S.LAKSHMI



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP.BY DISTRICT COLLECTOR, ERNAKULAM -682030.

    2          THE SECRETARY,
               KOCHI CORPORATION,PARK AVENUE,
               ERNAKULAM,PIN-682011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               SRI.S.SUDHISH KUMAR
               D.G.VIPIN



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    141


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 101 OF 2020
          AGAINST THE JUDGMENT AND DCREE DATED 30.09.2014 IN
LAR       NO.174   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              PAREEKUNJU
              S/O. BEERAN, MATTATHIL HOUSE,
              BRAHMAPURAM, ERNAKULAM DISTRICT,
              NOW RESIDING AT 512H MATTATHIL HOUSE,
              PERINGALA P. O., KUNNATHUNAD, KUMARAPURAM,
              ERNAKULAM, PIN - 683 565.


              BY ADVS.
              VARGHESE K.PAUL
              SRI.PETER KURIAN
              KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY DISTRICT COLLECTOR,
              ERNAKULAM - 682 030.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 142


    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN - 682 011.


               BY ADV SRI.R.HARISHANKAR
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                143


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 108 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 31.03.2014 IN
LAR NO.170 OF 2011 OF SUBORDINATE JUDGE'SCOURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      PAREEKUNJU
           S/O BEERAN, MATTATHIL HOUSE,
           BRAHMAPURAM, ERNAKULAM DISTRICT,
           NOW RESIDING AT 512 H MATTATHIL HOUSE,
           PERINGALA P.O.KUNNATHUNAD, KUMARAPURAM,
           ERNAKULAM, PIN-683 565.

    2      NABEESA,
           W/O PAREEKUNJU, MATTATHIL HOUSE,
           BRAHMAPURAM, ERNAKULAM DISTRICT,
           NOW RESIDING AT 512 H MATTATHIL HOUSE,
           PERINGALA P.O.KUNNATHUNAD, KUMARAPURAM,
           ERNAKULAM, PIN-683 565.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU
                                                     2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              144



RESPONDENTS/RESPONDENTS:

    1       STATE OF KERALA
            REP BY DISTRICT COLLECTOR, ERNAKULAM-682 030.

    2       THE SECRETARY,
            KOCHI CORPORATION, PARK AVENUE,
            ERNAKULAM, PIN-682 011.

            SRI.T.K.SHAJAHAN - SR. GP


     THIS    LAND   ACQUISITION   APPEAL   HAVING    COME   UP   FOR
ADMISSION ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                       2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     145


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                      &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                        LA.APP. NO. 120 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 29.11.2014 IN
LAR       NO.147   OF   2011    OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/LRS OF CLAIMANT:

      1       AYSHA BEEVI,
              W/O. LATE ISMAIL K.S., KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM, PUTHENCRUZ, ERNAKULAM-682303.

      2       RAHIYANATH,
              D/O. LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM, PUTHENCRUZ, ERNAKULAM-682303.

      3       JASEERA K.I.,
              D/O. LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM, PUTHENCRUZ, ERNAKULAM-682303.

      4       FARIDUDHEEN K.I.,
              S/O. LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM, PUTHENCRUZ, ERNAKULAM-682303.


              BY ADVS.
              VARGHESE K.PAUL
              KUM.TERESA AMMU
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  146


               SMT.ASRITHA P.M.



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM-682030.

    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM, REPRESENTED BY ITS
               SECRETARY, PIN-682011.


               BY ADV JANARDHANA SHENOY
               SRI.T.J.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                        2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    147


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 136 OF 2020
        AGAINST   THE    JUDGMENT    AND   DATED   28.11.2014   IN   LAR
NO.143 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           POULOSE
           S/O LATE ULAHANNAN,
           MALERIL HOUSE, BRAHMAPURAM P.O.
           NOW RESIDING AT MALERIL KUNNAKKATTU HOUSE,
           PUTTUMANNOOR PUTHENCRUZ P.O.
           ERNAKULAM DISTRICT, PIN-682 308.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REP BY DISTRICT COLLECTOR,
           ERNAKULAM-682 030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 148


    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682 011.



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                149


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 140 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 20.11.2014 IN
LAR NO.92 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           POULOSE
           S/O LATE ULAHANNAN,
           MALERIL HOUSE,
           BRAHMAPURAM P.O.
           NOW RESIDING AT MALERIL
           KUNNAKKATTU HOUSE, PUTTUMANNOOR,
           PUTHENCRUZ P.O.
           ERNAKULAM DISTRICT, PIN-682 038.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU



RESPONDENT/RESPONDENTS:

    1      STATE OF KERALA
           REP. BY DISTRICT COLLECTOR,
           ERNAKULAM-682 030.
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            150



    2    THE SECRETARY,
         KOCHI CORPORATION, PARK AVENUE,
         ERNAKULAM, PIN-682 011.


         BY ADV SRI.E.D.GEORGE,SC,COCHIN CORPORATION


     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEAD
ON 12.09.2024, ALONG WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                151


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 143 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 09.04.2014 IN
LAR NO.26 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           SUKUMARAN.K.A
           S/O.AYYAPPAN PILLAI,
           KOZHUVELIL HOUSE, BRAHMAPURAM,
           NOW RESIDING AT KOZHUVELIL HOUSE,
           KAITHAKATTUKARA, PATTIMATTOM PO,
           PATTIMATTOM VILLAGE,
           ERNAKULAM DISTRICT, PIN- 683562.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY DISTRICT COLLECTOR,
           ERNAKULAM, PIN - 682030.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           152



    2    THE KOCHI CORPORATION,
         PARK AVENUE, ERNAKULAM,
         REPRESENTED BY ITS SECRETARY, 682011.



     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                       2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     153




             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                      &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                         LA.APP. NO. 152 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 29.11.2014 IN
LAR       NO.182   OF    2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/LRS OF CLAIMANT

      1       AYSHA BEEVI
              W/O LATE ISMAIL.K.S, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM, PUTHENCRUZ, ERNAKULAM,PIN-682303.

      2       RAHIYANATH,
              D/O LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM PUTHENCRUZ,ERNAKULAM, PIN-682303.

      3       JASEERA.K.I,
              D/O LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM PUTHENCRUZ, ERNAKULAM,PIN-682303.

      4       FARIDUDHEEN.K.I,
              S/O.LATE ISMAIL, KODUVELIKKAKATH HOUSE,
              BRAHMAPURAM PUTENCRUZ, ERNAKULAM, PIN-682303.


              BY ADVS.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  154


               VARGHESE K.PAUL
               SMT.ASRITHA P.M.
               KUM.TERESA AMMU


RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP.BY DISTRICT COLLECTOR,ERNAKULAM-682030.

    2          THE SECRETARY,
               KOCHI CORPORATION,PARK AVENUE,
               ERNAKULAM,PIN-682011.


               BY ADVS.
               V.P.REJITHA (PUZHAKKALIDOM)
               JANARDHANA SHENOY



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    155


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 154 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 29.11.2014 IN
LAR       NO.187   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       PAREEKUNJU
              S/O. LATE SAITHO, CHEELIPADATH,
               RESIDING AT KODUVELIKKAKATH, PADATHIKKARA,
              BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
              ERNAKULAM DISTRICT, PIN-682 303.

      2       SAINABA,
              W/O. LATE SAITHO, CHEELIPADATH,
              KODUVELIKKAKATH, BRAHMAPURAM,
              PUTHENCRUZ VILLAGE,
              NOW RESIDING AT KODUVELIKKAKATH HOUSE,
              CHELLIPADAM NAGAR, KANINADU P.O,
              ERNAKULAM DISTRICT, PIN-682 310.

      3       EBRAHIM,
              S/O. LATE SAITHO, CHEELIPADATH,
              KODUVELIKKAKATH, BRAHMAPURAM P.O,
              NOW RESIDING AT KODUVELIKKAKATH HOUSE,
              KARIMUGAL, PUTHENCRUZ VILLAGE,
              ERNAKULAM DISTRICT, PIN-682 303
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           156



    4    KHADERKUNJU, (DIED)
         S/O. LATE SAITHO, CHEELIPADATH,
         KODUVELIKKAKATH, BRAHMAPURAM,
         PUTHENCRUZ VILLAGE,
         NOW RESIDING AT KODUVELIKKAKATH HOUSE,
         CHELLIPADAM NAGAR, KANINADU P.O,
         ERNAKULAM DISTRICT, PIN 682 310

    5    AYSHA BEEVI,
         W/O.LATE ISMAIL K.S., KODUVELIKKAKATH HOSUE,
         BRAHMAPURAM,PUTHENCRUZ,ERNAKULAM,PIN-682 303.

    6    RAHIYANATH,
         D/O.LATE ISMAIL, KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM,PUTHENCRUZ, ERNAKULAM,PIN-682 303.

    7    JASEERA K.I.,
         D/O.LATE ISMAIL, KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM,PUTHENCRUZ, ERNAKULAM,PIN-682 303.

    8    FARIDUDHEEN K.I.,
         S/O.LATE ISMAIL, KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM,PUTHENCRUZ, ERNAKULAM,PIN-682 303.

    9    SHERIFA,
         D/O.LATE ISMAIL,KODUVELIKKAKATH HOUSE,
         BRAHMAPURAM,PUTHENCRUZ, ERNAKULAM,PIN-682 303.
         NOW RESIDING AT PANAKKATTAM PALLI,
         NADUVATH NAGAR P.O.,AROOKKUTTY,
         CHERTHALA, ALAPUZHA DISTRICT,PIN-688 535.

   10    RAMLATH @ RAMLA,
         D/O.LATE SAITHO, CHELLIPADATH,
         KODUVELIKKAKATH, BRAHMAPURAM P.O.,
         PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT,PIN-682 303,
         NOW RESIDING AT EDACHIRAKKAL HOUSE,
         ERUMELY, KUNNATHUNADU TALUK,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            157


         ERNAKULAM DISTRICT.PIN-683 565.


 ADDL.11 SULAIKHA,
         W/O. LATE KHADERKUNJU,KDUVELIKKAKATH HOUSE,
         KANINADU P.O.PUTHNCRUZ VILLAGE,
         ERNAKULAM DISTRICT,PIN-682310.

 ADDL.12 SHIBI K.K.,
         D/O.KHADERKUNJU,KODUVELIKKAKATH HOUSE,
         KANINADU P.O.,PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT,PIN-682 310.

 ADDL.13 ANEESHA K.K.,
         D/O.KHADERKUNJU,KODUVELIKKAKATH HOUSE,
         KANINADU P.O.,PUTHENCURZ VILLAGE,
         ERNAKULAM DISTRICT,PIN-682 310.

 ADDL.14 SHIHAB K.K.,
         S/O.KHADERKUNJU,KODUVELIKKAKTH HOUSE,
         KANINADU P.O.,PUTHENCRUZ VILLAGE,
         ERNAKULAM DISTRICT,PIN-682310.

         THE ABOVE APPELLANTS THE LEAL HEIRS/LEGAL
         REPRESENTATIVES OF THE 4TH APPELLANT AND THEY ARE
         IMPLEADED AS ADDITIONAL APPELLANTS 11 TO 14 AS
         PER THE ORDERS IN I.A.NO.1/2021 DATED 25/03/2021.


         BY ADVS.
         VARGHESE K.PAUL
         KUM.TERESA AMMU
         SRI.PETER KURIAN
         SMT.ASRITHA P.M.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 158



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM, PIN-682 030

    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM ,
               REPRESENTED BY ITS SECRETARY, PIN-682 011


               BY ADV V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    159


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 156 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.185   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              PAREEKUNJU
              S/O. BEERAN, MATTATHIL HOUSE, BRAHMAPURAM,
              ERNAKULAM DISTRICT,
              NOW RESIDING AT 512H MATTATHIL HOUSE,
              PERINGALA P.O, KUNNATHUNAD, KUMARAPURAM,
              ERNAKULAM PIN 683565


              BY ADVS.
              VARGHESE K.PAUL
              SRI.PETER KURIAN
              KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

      1       THE STATE OF KERALA
              REPRESENTED BY DISTRICT COLLECTOR,
              ERNAKULAM 682 030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 160


    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN 682 011


               BY ADV JANARDHANA SHENOY
               SRI.T.K.SHAJAHAN - SR. GP



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    161


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 174 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 20.11.2014 IN
LAR       NO.142   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       MARY MATHEW
              W/O. LATE MATHEW, KUNNAKKATTU HOUSE,
              BRAHMAPURAM P O,
              NOW RESIDING AT KUNNAKKATTU HOUSE,
              VADAVUCODE P O, VADAVUCODE VILLAGE,
              ERNAKULAM DISTRICT, PIN - 682310.

      2       JOSHY MATHEW
              S/O. LATE MATHEW,
              KUNNAKKATTU HOUSE, BRAHMAPURAM P O,
              NOW RESIDING AT KUNNAKKATTU HOUSE,
              VADAVUCODE P O, VADAVUCODE VILLAGE,
              ERNAKULAM DISTRICT, PIN - 682310.


              BY ADVS.
              VARGHESE K.PAUL
              SRI.PETER KURIAN
              KUM.TERESA AMMU
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 162



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM - 682030.

    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN - 682011.


               BY ADV SRI.R.HARISHANKAR
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    163


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 182 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 31.01.2015 IN
LAR       NO.198   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              ASSAN.M.B @ 64; HASSAN
              S/O.BEERAN, MATTATHIL HOUSE,
              BRAHMAPURAM P.O.,
              NOW RESIDING AT MATTATHIL HOUSE,
              KUMARAPURAM .O., AMBALAPADY, PALLIKARA,
              KUNNATHUNADU, ERNAKULAM - 683 565.


              BY ADVS.
              VARGHESE K.PAUL
              SRI.PETER KURIAN
              KUM.TERESA AMMU



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REP. BY DISTRICT COLLECTOR,
              ERNAKULAM- 682030.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 164


    2          THE SECRETARY,
               KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM, PIN - 682 011.


               BY ADVS.
               D.G.VIPIN
               JANARDHANA SHENOY
               SRI.T.K.SHAJAHAN - SR. GP



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                      165


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                       &
                  THE HONOURABLE MR. JUSTICE EASWARAN S.
THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA, 1946
                         LA.APP. NO. 197 OF 2020
          AGAINST THE JUDGMENT AND DECREE DATED 21.03.2015 IN
LAR       NO.19     OF   2012   OF     ASSISTANT   SESSIONS   COURT/SUB
COURT/COMMERCIAL COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       ALIYAR
              S/O LATE KHADER MUHAMMED, CHELLIPPADATH HOUSE,
              BRAHMAPURAM P.O.PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPADATH HAFSA MANZIL,
              DESAM P.O.UNION CHRISTAN COLLEGE S.O.
              ERNAKULAM-683 102

      2       BEEYATHUMMA @ BIYATHUMMA,
              D/O LATE KHADER MUHAMMAD CHELLIPPADATH HOUSE,
              BRAHMAPURAM P.O.PUTHENCRUZ VILLAGE,
              NOW RESIDING AT CHELLIPPADATH HOUSE,
              CHELLIPPADAM NAGAR, PUTHENCRUZ,
              ERNAKULAM, PIN-682 310.

      3       NABEESA,
              D/O LATE KHADER MUHAMMAD,
              CHELLIPPADATH HOUSE, BRAHMAPURAM P.O.
              PUTHECRUZ VILLAGE,
              NOW RESIDING AT AMBATTVEEDU, GANDHIPURAM,
              PURAYAR DESOM P.O.UNION CHRISTIAN COLLEGE
              SO.ERNAKULAM-683 102.
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                166


     4     IBRAHIMKUTTY,
           S/O LATE KHADER MUHAMMAD, CHELLIPPADATH HOUSE,
           BRAHMAPURAM P.O.PUTHECRUZ VILLAGE,
           NOW RESIDING AT CHELLIPADATH HOUSE,
           PUNNORCODE P.O.PAZHAMTHOTTAM P.O.PATTIMATTAM,
           ERNAKULAM, PIN-683 565.

     5     SUBAIDA,
           D/O LATE KHADER MUHAMMAD,
           CHELLIPPADATH HOUSE,
           BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
           NOW RESIDING AT ELAMBAKKATTU, PAZHAMTHOTTAM,
           KUNNATHUNADU, ERNAKULAM, PIN-683 565.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU


RESPONDENTS/RESPONDENTS:

     1     STATE OF KERALA
           REP BY DISTRICT COLLECTOR, ERNAKULAM-682 030.

     2     THE SECETARY
           KOCHI CORPORATION, PARK AVENUE,
           ERNAKULAM, PIN-682 011.


           BY ADV D.G.VIPIN
           SRI.T.K.SHAJAHAN - SR. GP


      THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEARD
ON   12.09.2024,   ALONG   WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                167


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 221 OF 2020
        AGAINST THE JUDGMENT AND DECREE DATED 20.11.2014 IN
LAR NO.90 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      MARY MATHEW,
           W/O. LATE MAHEW, KUNNAKKATTU HOUSE,
           BRAHMAPURAM P.O.
           NOW RESIDING A T KUNNAKKATTU HOUSE,
           VADAVUCODE P.O. VADAVUCODE VILLAGE,
           ERNAKULAM DISTRICT 682 310.

    2      JOSHY,
           S/O. LATE MAHEW, KUNNAKKATTU HOUSE,
           BRAHMAPURAM P.O.
           NOW RESIDING A T KUNNAKKATTU HOUSE,
           VADAVUCODE P.O. VADAVUCODE VILLAGE,
           ERNAKULAM DISTRICT 682 310.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 168



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM 682 030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM 682 011.


               BY ADV SRI.R.HARISHANKAR
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    169


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 129 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.184   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

      1       MARAKKAR @ MAKKAR
              S/O. KADER, MATTATHIL, BRAHMAPURAM,
              NOW RESIDING AT MATTATHIL HOUSE,
              KARUKULAM, VILANGU P.O, PATTIMATTOM,
              KIZHAKKAMBALAM, PIN 683 561

 ADDL.A2 NABEESA MARAKKAR
         W/O LATE MARAKKAR @ MAKKAR MATTATHIL HOUSE,
         KARUKULAM, VILANGU P.O., KIZHAKKAMBALAM,
         PIN-683561, ERNAKULAM DISTRICT.

 ADDL.A3 ALI M.M
         S/O LATE MARAKKAR @ MAKKAR,
         MATTATHIL HOUSE, KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

 ADDL.A4 AISHABEEVI BASHEER
         D/O LATE MARAKKAR @ MAKKAR & W/O BASHEER,
         KAVANAPARAMBIL HOUSE, PERINGALA P.O.,
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            170


          KUNNATHUNAD, PIN-683565,
          ERNAKULAM DISTRICT.

 ADDL.A5 SIDDIQUE M.M,
         S/O LATE MARAKKAR @ MAKKAR,
         MATTATHIL HOUSE, KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

 ADDLA6   RAFEEK M.M,
          S/O LATE MARAKKAR @ MAKKAR,
           MATTATHIL HOUSE, KARUKULAM,
          VILANGU P.O., KIZHAKKAMBALAM,
          PIN-683561,
          ERNAKULAM DISTRICT.

          THE LEGAL HEIRS OF THE DECEASED SOLE APPELLANT
          ARE IMPLEADED AS ADDITIONAL APPELLANTS 2 TO 6
          VIDE ORDER DATED 16/01/2024 IN IA NO.1/23


          BY ADVS.
          VARGHESE K.PAUL
          SRI.PETER KURIAN
          KUM.TERESA AMMU
          KUM.P.S.LAKSHMI
          KASHMEERA ASHRAF
          ANAMIKA SASIKUMAR
          SMT.SNEHA DIVAKARAN P.
          C.SNEHA



RESPONDENTS/RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY DISTRICT COLLECTOR,
          ERNAKULAM PIN 682 030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  171


    2          THE KOCHI CORPORATION,
               PARK AVENU, ERNAKULAM, REPRESENTED BY ITS
               SECRETARY, PIN 682 011.


               BY ADV D.G.VIPIN


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                172


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                               1946
                   LA.APP. NO. 130 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 28.02.2019 IN
LAR NO.22 OF 2013 OF SUBORDINATE JUDE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           PAREEKUNJU
           S/O. PAKKO,
           KODUVELIKKAKATH HOUSE,
           BRAHMAPURAM P.O.,
           NOW RESIDING AT KODUVELIKKAKATH HOUSE,
           PERINGALA P.O.,
           ERNAKULAM DISTRICT, PIN-683 565.


           BY ADVS.
           VARGHESE K.PAUL
           SRI.PETER KURIAN
           KUM.TERESA AMMU




RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY DISTRICT COLLECTOR,
           ERNAKULAM, PIN-682 030.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 173



    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY, PIN-682 011.



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                       2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     174


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                      &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                        LA.APP. NO. 143 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.177   OF   2011    OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              ALI
              S/O. MAKKAR,
              MATTHILPARAMBIL HOUSE,
              KARAKULAM, VILANGU P.O, PATTIMATTOM,
              EDATHALA (VIA), ALUVA, PIN - 683561.


              BY ADVS.
              VARGHESE K.PAUL
              PETER KURIAN
              TERESA AMMU
              P.S.LAKSHMI



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED BY DISTRICT COLLECTOR,
              ERNAKULAM - 682030.
                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           175


    2    THE SECRETARY
         KOCHI CORPORATION, PARK AVENUE,
         ERNAKULAM, PIN - 682011.


         BY ADV D.G.VIPIN
         SRI.T.K.SHAJAHAN - SR. GP

     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              176




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                               &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 151 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR NO.87 OF 2011 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

    1      MARAKKAR @ MAKKAR
           S/O. KADER, MATTATHIL, BRAHMAPURAM,
           NOW RESIDING AT MATTATHIL HOUSE,
           KARUKULAM, VILANGU P.O., PATTIMATTOM,
           KIZHAKAMBALAM, PIN-683561.

 ADDL.A2 NABEESA MARAKKAR
         W/O LATE MARAKKAR @ MAKKAR,
         AGED 75 YEARS MATTATHIL HOUSE,
         KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

 ADDL.A3 ALI M.M
         MARAKKAR @ MAKKAR, AGED 54 YEARS,
         MATTATHIL HOUSE, KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

 ADDL.A4 AISHABEEVI BASHEER
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           177


         MARAKKAR @ MAKKAR & W/O. BASHEER,
         AGED 46 YEARS, KAVANAPARAMBIL HOUSE,
         PERINGALA P.O.,
         KUNNATHUNAD,
         PIN-683565,
         ERNAKULAM DISTRICT

 ADDL.A5 SIDDIQUE M.M
         S/O.MARAKKAR @ MAKKAR,
         AGED 48 YEARS
         MATTATHIL HOUSE, KARUKULAM,
         VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT

 ADDL.A6 RAFEEK M.M
         S/O.MARAKKAR @ MAKKAR,
         AGED 43 YEARS
         MATTATHIL HOUSE, KARUKULAM,
         VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT

         IS IMPLEADED A PER ORDER DATED 12.09.2024 IN
         I.A.ANO.1/2024



         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         TERESA AMMU
         P.S.LAKSHMI
         KASHMEERA ASHRAF
         SMT.SNEHA DIVAKARAN P.
         ANAMIKA SASIKUMAR
         C.SNEHA
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 178



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM-682032.


    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY-682011.


               BY ADV D.G.VIPIN
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    179


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 165 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.175   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

      1       MARAKKAR @ MAKKAR (DIED)
              S/O. KADER, MATTATHIL,
              BRAHMAPURAM,.
              NOW RESIGNED A MATTATHIL HOUSE,
              KARUKULAM, VILANGU P.O. PATTIMATTOM,
              KIZHAKAMBALAM 683 561.

 ADDL.A2 NABEESA MARAKKAR,
         W/O LATE MARAKKAR @ MAKKAR,
         AGED 75 YEARS, MATTATHIL HOUSE,
         KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM,
         PIN-683561, ERNAKULAM DISTRICT.

 ADDL.A3 ALI M.M,
         S/O LATE MARAKKAR @ MAKKAR,
         AGED 54 YEARS, MATTATHIL HOUSE,
         KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM,
         PIN-683561, ERNAKULAM DISTRICT.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           180



 ADDL.A4 AISHABEEVI BASHEER,
         D/O LATE MARAKKAR @ MAKKAR & W/O BASHEER,
         AGED 46 YEARS, KAVANAPARAMBIL HOUSE,
         PERINGALA P.O, KUNNATHUNAD, PIN-683565,
         ERNAKULAM DISTRICT.

 ADDL.A5 SIDDIQUE M.M
         S/O LATE MARAKKAR @ MAKKAR, AGED 48 YEARS,
         MATTATHIL HOUSE, KARUKULAM, VILANGU P.O.,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

 ADDL.A6 RAFEEK M.M,
         S/O LATE MARAKKAR @ MAKKAR AGED 43 YEARS,
         MATTATHIL HOUSE, KARUKULAM, VILANGU P..,
         KIZHAKKAMBALAM, PIN-683561,
         ERNAKULAM DISTRICT.

         (THE LEGAL HEIRS OF THE DECEASED SOLE APPELLANT
         ARE IMPLEADED AS ADDITIONAL APPELLANTS 2 TO 6 AS
         PER ORDER DATED 16/01/2024 IN IA 1/2024 IN LAA
         165/2021.)


         BY ADVS.
         VARGHESE K.PAUL
         TERESA AMMU
         P.S.LAKSHMI
         JOSHY P.O.
         KASHMEERA ASHRAF
         SMT.SNEHA DIVAKARAN P.
         ANAMIKA SASIKUMAR
         C.SNEHA
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 181



RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP BY DISTRICT COLLECTOR, ERNAKULAM, 682 030.

    2          THE KOCHI CORPORATION,
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY, 682 011.


               BY ADV K. JANARDHANA SHENOY
               SRI.T.K.SHAJAHAN SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    182


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 211 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 20.11.2014 IN
LAR       NO.214   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       ANNAMMA ALIAS
              D/O LATE VARKEY IYPE, KEERAMKUZHI,
              BRAHMAPURAM, NOW RESIDING AT KEERAMKUZHI HOUSE,
              PANGODE KARA, AIKKARANAD NORTH VILLAGE,
              KUNNATHUNAD TALUK, PIN-682310.

      2       VARGHESE K IYPE
              S/O LATE VARKEY IYPE,
              KEERAMKUZHI, BRAHMAPURAM,
              NOW RESIDING AT KEERAMKUZHI HOUSE,
              PANGODE KARA, AIKKARANAD NORTH VILLAGE,
              KUNNATHUNAD TALUK, PIN-682310.

      3       MATHEWS K IYPE
              S/O LATE VARKEY IYPE,
              KEERAMKUZHI, BRAHMAPURAM,
              NOW RESIDING AT KEERAMKUZHI HOUSE,
              PANGODE KARA, AIKKARANAD NORTH VILLAGE,
              KUNNATHUNAD TALUK, PIN-682310.
                                                     2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                              183



            BY ADVS.
            VARGHESE K.PAUL
            PETER KURIAN
            TERESA AMMU
            P.S.LAKSHMI
            JOSHY P.O.



RESPONDENTS/RESPONDENTS:

    1       STATE OF KERALA
            REP. BY DISTRICT COLLECTOR, ERNAKULAM-682030.

    2       THE SECRETARY
            KOCHI CORPORATION,PARK AVENUE,
            ERNAKULAM, PIN-682011.


            BY ADVS.
            SRI.T.K.SHAJAHAN - SR. GP
            SHRI.VIPIN D.G., SC, COCHIN UNIVERSITY OF SCIENCE
            AND TECHNOLOGY



     THIS    LAND   ACQUISITION   APPEAL   HAVING    BEEN   FINALLY
HEARD ON 12.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                      184


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                       &
               THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                        LA.APP. NO. 212 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.173   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              PAREED
              S/O.KHADER, MATTATHIL HOUSE, BRAHMAPURAM P.O.,
              PUTHENCRUZ VILLAGE, ERNAKULAM,
              NOW RESIDING AT MATTATHIL HOUSE, KARIMUGAL P.O.,
              PUTHENCRUZ VILLAGE, PIN - 682 303.


              BY ADVS.
              VARGHESE K.PAUL
              PETER KURIAN
              TERESA AMMU
              P.S.LAKSHMI
              POULIN PAUL



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REP. BY DISTRICT COLLECTOR,
              ERNAKULAM - 682 030.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 185



    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY - 682 011.


               BY ADV D.G.VIPIN
               SRI.T.K.SHAJAHAN -SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                       2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                     186


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                      &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                     1946
                        LA.APP. NO. 213 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR       NO.150   OF   2011    OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              PAREED,
              S/O. LATE KHADER,
               MATTATHIL PARAMBIL HOUSE, BRAHMAPURAM P.O.,
              PUTHENCRUZ VILLAGE, ERNAKULAM,
              NOW RESIDING AT MATTATHIL HOUSE, KARIMUGAL P.O.,
              PUTHENCRUZ VILLAGE, PIN-682303.


              BY ADVS.
              VARGHESE K.PAUL
              P.S.LAKSHMI
              POULIN PAUL
              TERESA AMMU
              PETER KURIAN



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA,
              REPRESENTED BY DISTRICT COLLECTOR,
                                                          2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                   187


               ERNAKULAM-682030.

    2          THE KOCHI CORPOTATION,
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY THE SECRETARY, PIN-682011.


               BY ADV D.G.VIPIN
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL    HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG      WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             188


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                   LA.APP. NO. 225 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR NO.13 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/CLAIMANTS:

    1      ADIMA
           W/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
           BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
           ERNAKULAM, NOW RESIDING AT MANAYAPPAT HOUSE,
           NAIR COLONY, KARIMUGAL, PUTHENCRUZ P.O.,
           ERNAKULAM, PIN - 682 308.

    2      SIVAN
           S/O.LATE KUNJAPPAN,
           MANAYAPPAT HOUSE, BRAHAMAPURAM P.O.,
           PUTHENCRUZ VILLAGE, ERNAKULAM,
           NOW RESIDING AT MANAYAPPAT HOUSE, PINARMUNDA,
           PERINGALA P.O., ERNAKULAM, PIN - 683 565.

    3      SANTHA
           D/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
           BRAHAMAPURAM P.O.,
           PUTHENCRUZ VILLAGE,
           ERNAKULAM, NOW RESIDING AT KUNNATHUPARAMBIL
           HOUSE, PUTHENCRUZ P.O., KARIMUGAL,
           ERNAKULAM, PIN - 682 308.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             189


    4    OMANA
         D/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
         BRAHAMAPURAM P.O., PUTHENCRUZ VILLAGE,
         ERNAKULAM, NOW RESIDING AT MUTTATHAYYATHU HOUSE,
         PANKKAPADY, KANINADU P.O.,
         ERNAKULAM, PIN - 682 310.

    5    RAJAN
         S/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
         BRAHAMAPURAM P.O., PUTHENCRUZ VILLAGE,
         ERNAKULAM, PIN CODE -
         NOW RESIDING AT MANAYAPPAT PUTHENCRUZ P.O.,
         NAIR COLONY, KARIMUGAL,
         ERNAKULAM, PIN - 682 308.

    6    VENU
         S/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
         BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
         ERNAKULAM, NOW RESIDING AT MANAYAPPAT HOUSE,
         QUARTER NO.501/7, FACT-CD TOWNSHIP,
         AMBALAMEDU P.O., ERNAKULAM, PIN - 682 303.

    7    SUBRAHMANIAN
         S/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
         BRAHMAPURAM P.O., PUTHENCRUZ VILLAGE,
         ERNAKULAM NOW RESIDING AT MANAYAPPAT HOUSE,
         QUARTER NO.509/4, FACT-CD TOWNSHIP,
         AMBALAMEDU P.O., ERNAKULAM, PIN - 682 303.


         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         TERESA AMMU
         P.S.LAKSHMI
         KASHMEERA ASHRAF
         ANAMIKA SASIKUMAR
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 190




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REP. BY DISTRICT COLLECTOR,
               ERNAKULAM, PIN - 682 030.

    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY - 682 011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR GP
               D.G.VIPIN



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    191


              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
               THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 241 OF 2021
          AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR       NO.129   OF   2011   OF    SUBORDINATE   JUDGES'S   COURT,
PERUMBAVOOR

APPELLANTS/CLAIMANTS:

      1       ADIMA
              W/O.LATE KUNJAPPAN, MANAYAPPAT HOUSE,
              BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
              ERNAKULAM, NOW RESIDING AT MANAYAPPAT HOUSE,
              NARI COLONY, KARIMUGAL, PUTHENCRUZ.P.O,
              ERNAKULAM, PIN-682308.

      2       SIVAN,
              S/O LATE KUNJAPPAN, MANAYAPPATH HOUSE,
              BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
              ERNAKULAM, PIN CODE-NOW RESIDING AT MANAYAPPAT
              HOUSE, PINARMUNDA, PERINGALA.P.O,
              ERNAKULAM, PIN-683565.

      3       SANTHA,
              D/O LATE KUNJAPPAN, MANAYAPPAT HOUSE,
              BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
              ERNAKULAM, NOW RESIDING AT KUNNATHUPARAMBIL
              HOUSE, PUTHENCRUZ.P.O, KARIMUGAL,
              ERNAKULAM, PIN-682308.
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             192



    4    OMANA,
         D/O LATE KUNJAPPAN, MANAYAPPATH HOUSE,
         BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, PIN CODE-
         NOW RESIDING AT MANAYAPPAT HOUSE,
         PINARMUNDA, PERINGALA.P.O,
         ERNAKULAM, PIN-683565.

    5    RAJAN,
         S/O LATE KUNJAPPAN, MANAYAPPATH HOUSE,
         BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, PIN CODE-NOW RESIDING AT MANAYAPPAT
         HOUSE, PINARMUNDA, PERINGALA.P.O,
         ERNAKULAM, PIN-683565.

    6    VENU,
         S/O LATE KUNJAPPAN, MANAYAPPATH HOUSE,
         BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, PIN CODE-NOW RESIDING AT MANAYAPPAT
         HOUSE, QUARTER NO.501/7, FACT-CD TOWNSHIP,
         AMBALAMEDU.P.O, ERNAKULAM, PIN-682303.

    7    SUBRAHMANIAN,
         S/O LATE KUNJAPPAN, MANAYAPPATH HOUSE,
         BRAHAMAPURAM.P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, PIN CODE-NOW RESIDING AT MANAYAPPAT
         HOUSE, QUARTER NO.509/4, FACT-CD TOWNSHIP,
         AMBALAMEDU.P.O, ERNAKULAM, PIN-682303.


         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         TERESA AMMU
         P.S.LAKSHMI
         KASHMEERA ASHRAF
         ANAMIKA SASIKUMAR
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 193




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM, KAKKANAD, PIN-682030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.


               BY ADVS.
               SRI.T.K.SHAJAHAN - SR. GP
               K. JANARDHANA SHENOY



        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                    2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  194




         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                  1946
                      LA.APP. NO. 255 OF 2021
      AGAINST THE JUDGMENT AND DECREE DATED 30.09.2014 IN
LAR   NO.151     OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

          PAREED
          S/O. LATE KHADER,
          MATTATHIL PARAMBIL HOUSE,
          ERAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
          ERNAKULAM, NOW RESIDING AT MATTATHIL HOUSE,
          KARIMUGAL P.O,
          PUTHENCRUZ VILLAGE, PIN - 682303.


          BY ADVS.
          VARGHESE K.PAUL
          PETER KURIAN
          TERESA AMMU
          P.S.LAKSHMI
          POULIN PAUL
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 195



RESPONDENTS/RESPONDENTS:

    1          THE STATE OF KERALA
               REPRESENTED BY DISTRICT COLLECTOR,
               ERNAKULAM, PIN - 682030.

    2          THE KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY, PIN - 682011.


               BY ADV D.G.VIPIN
               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                 2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                               196


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                              1946
                   LA.APP. NO. 270 OF 2021
        AGAINST THE JUDGMENT AND DECREE DATED 29.06.2013 IN
LAR NO.22 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANT/CLAIMANT:

           T.C.PAPPACHAN
           S/O.LATE VARKEY CHACKO,
           THURUTHIPARAMBIL HOUSE,
           BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
           NOW RESIDING AT THURUTHIPARAMBIL HOUSE,
           ERUMELIKKARA, KUMARAPURAM P.O, KUNNATHUNAD,
           ERNAKULAM DISTRICT PIN 683 565


           BY ADVS.
           VARGHESE K.PAUL
           PETER KURIAN
           TERESA AMMU
           P.S.LAKSHMI



RESPONDENTS/RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY DISTRICT COLLECTOR,
           ERNAKULAM, KAKKANAD, PIN 682 030
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 197



    2          THE SECRETARY
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM PIN 682 011


               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    198


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 589 OF 2022
          AGAINST THE JUDGMENT AND DECREE DATED 28.11.2014 IN
LAR       NO.157   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              IBRAHIM
              VALLOPPILLIL, CHELLIPPADAM, BRAHMAPURAM.P.O.,
              NOW RESIDING AT VALLOPPILLIL,
              KARIMUGHAL P.O., PUTHENCRUZ VILLAGE,
              ERNAKULAM DISTRICT,PIN-682 303


              BY ADVS.
              VARGHESE K.PAUL
              KASHMEERA ASHRAF
              SMT.SNEHA DIVAKARAN P.
              PETER KURIAN



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REP BY DISTRICT COLLECTOR, KAKKANAD,
              ERNAKULAM-682 030
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                            199


    2    THE SECRETARY,
         KOCHI CORPORATION, PARK AVENUE,
         ERNAKULAM,PIN-682 011



     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY HEAD
ON 12.09.2024, ALONG WITH LA.App..147/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    200


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 4 OF 2023
          AGAINST THE JUDGMENT AND DECREE DATED 20.11.2014 IN
LAR       NO.139   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANTS:

      1       C.M.SUBAIDA
              D/O LATE SAITHU MUHAMMAD AND PATHUKUTTY,
              CHELLIPADATH, BRAHMAPURAM P.O,
              PUTHENCRUZ VILLAGE, ERNAKULAM,
              NOW RESIDING AT, MOOLABHAGATH,
              PALLIKKARA, AMBALAPPADY KUNNATHUNAD,
              KUMARAPURAM, ERNAKULAM-683565.

      2       C.M.SALIM,
              S/O. LATE SAITHU MUHAMMAD AND PATHUKUTTY,
              CHELLIPADATH, BRAHMAPURAM P.O, PUTHENCRUZ
              VILLAGE, ERNAKULAM, NOW RESIDING AT,
              CHELLIPADATH HOUSE, PERINGALA P O,
              KUNNATHUNAD, KUMARAPURAM ERNAKULAM - 683565.

      3       C.M.ALI,
              S/O LATE SAITHU MUHAMMAD AND PATHUKUTTY,
              CHELLIPADATH, BRAHMAPURAM P.O, PUTHENCRUZ
              VILLAGE, ERNAKULAM, NOW RESIDING AT,
              CHELLIPPADATH, VELOORKARA, KARIMUGAL P.O.,
                                             2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           201


         PUTHENCRUZ, ERNAKULAM - 682303.

    4    C.M.NASSAR,
         S/O LATE SAITHU MUHAMMAD AND PATHUKUTTY,
         CHELLIPADATH, BRAHMAPURAM P.O, PUTHENCRUZ
         VILLAGE, ERNAKULAM, NOW RESIDING AT,
         CHELLIPPADATH, BRAHMAPURAM, PUTHENCRUZ,
         ERNAKULAM - 682303.

    5    C.M. JAMEELA,
         D/O LATE SAITHU MUHAMMAD AND PATHUKUTTY,
         CHELLIPADATH, BRAHMAPURAM P.O, PUTHENCRUZ
         VILLAGE, ERNAKULAM, NOW RESIDING AT,
         PULLUMALAYIL HOUSE, KARIMUGAL,
         PUTHENCRUZ P.O., ERNAKULAM-682308.

    6    MUNEER,
         S/O LATE SAITHU MUHAMMAD, CHELLIPADATH,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, NOW RESIDING AT, CHELLIPPADATH HOUSE,
         PERINGALA P.O, ERNAKULAM - 683565.

    7    AYSHA BEEVI,
         W/O LATE C.M. IBRAHIM, CHELLIPADATH,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, CHELLIPADATH, WEST MORAKKALA,
         KUMARAPURAM P.O., ERNAKULAM, PIN-683565.

    8    ANEERA,
         D/O LATE C.M. IBRAHIM, CHELLIPADATH,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
         ERNAKULAM, NOW RESIDING AT, MANAPPATTU,
         KADAMBETTUMOOLA, KARIMUGAL P.O.,
         PUTHENCRUZ, AMBALAMEDU, ERNAKULAM, PIN- 682303.

    9    SHAMSIYA,
         D/O LATE C.M. IBRAHIM CHELLIPADATH,
         BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, MEKOTHU PUTHAMPURACKAL HOUSE,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 202


               KUMARAPURAM P.O., PALLIKKARA,
               KUNNATHUNAD, ERNAKULAM - 683565.

    0          SURUMIYA,
               D/O LATE C.M.IBRAHIM CHELLIPADATH,
               BRAHMAPURAM P.O,PUTHENCRUZ VILLAGE, ERNAKULAM,
               NOW RESIDING AT, CHELLIPADATH, WEST MORAKKALA,
               KUMARAPURAM P.O., ERNAKULAM, PIN-683565.

   11          ISMATH
               D/O LATE C.M.IBRAHIM, CHELLIPADATH,
               BRAHMAPURAM P.O, PUTHENCRUZ VILLAGE,
               ERNAKULAM, NOW RESIDING AT CHELLIPADATH,
               WEST MORAKKALA,KUMARAPURAM P.O,
               ERNAKULAM, PIN-683565.


               BY ADV VARGHESE K.PAUL


RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA,
               REP. BY DISTRICT COLLECTOR, COLLECTORATE,
               KAKKANAD, ERNAKULAM-682030.

    2          THE SECRETARY,
               KOCHI CORPORATION, PARK AVENUE,
               ERNAKULAM, PIN-682011.


               BY ADV V.P.REJITHA (PUZHAKKALIDOM)


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                    203


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                     &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                    1946
                        LA.APP. NO. 5 OF 2023
          AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR       NO.220   OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR

APPELLANT/CLAIMANT:

              MADHAVAN NAIR
              KOZHYVELIL HOUSE, BRAHMAPURAM P.O.,
              NOW RESIDING AT KAMALA NIVAS,
              THRIPUNITHURA SOUTH, CHOORAKKAD,
              TRIPUNITHURA P.O.,
              ERNAKULAM DISTRICT, PIN - 682301


              BY ADVS.
              VARGHESE K.PAUL
              PETER KURIAN
              ATHEESHA M.V.
              KASHMEERA ASHRAF
              SMT.SNEHA DIVAKARAN P.



RESPONDENTS/RESPONDENTS:

      1       STATE OF KERALA
              REPRESENTED DISTRICT COLLECTOR,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  204


               ERNAKULAM-PIN-682030., PIN - 682031

    2          KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM,
               REPRESENTED BY ITS SECRETARY,
               PIN-682011., PIN - 682011


               BY ADVS.
               sheheera p.y.
               K. JANARDHANA SHENOY

               SRI.T.K.SHAJAHAN


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG     WITH   LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                    2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                  205


         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                   &
          THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                                  1946
                      LA.APP. NO. 15 OF 2023
      AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR   NO.135     OF   2011   OF     SUBORDINATE   JUDGE'S   COURT,
PERUMBAVOOR



APPELLANT/CLAIMANT:

          MADHAVAN NAIR
          KOZHUVELIL HOUSE,
          BRAHMAPURAM,
          NOW RESIDING AT KAMALA NIVAS,
          THRIPUNITHURA SOUTH,
          CHOORAKKAD,
          TRIPUNITHURA P.O.
          ERNAKULAM DISTRICT., PIN - 682301


          BY ADVS.
          VARGHESE K.PAUL
          PETER KURIAN
          ATHEESHA M.V.
          KASHMEERA ASHRAF
          SMT.SNEHA DIVAKARAN P.
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 206




RESPONDENTS/RESPONDENTS:

    1          STATE OF KERALA
               REPRESENTED BY GOVERNMENT PLEADER,
               HIGH COURT OF KERALA, PIN - 682031

    2          KOCHI MUNICIPAL CORPORATION
               PARK AVENUE, ERNAKULAM, PIN - 682011


               BY ADVS.
               sheheera p.y.
               K. JANARDHANA SHENOY

               SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             207


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                    LA.APP. NO. 29 OF 2023
        AGAINST THE JUDGMENT AND DECREE DATED 28.11.2014 IN
LAR NO.3 OF 2012 OF SUBORDINATE JUDGES' COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF CLAIMANTS 1 & 2:

    1      SUBAIDA
           S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
           CHELLIPADATH, BRAHMAPURAM P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM,
           NOW RESIDING AT, MOOLABHAGATH, PALLIKKARA,
           AMBALAPPADY KUNNATHUNAD, KUMARAPURAM,
           ERNAKULAM, PIN - 683565

    2      C.M. SALAM
           S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
           CHELLIPADATH, BRAHMAPURAM P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM,
           NOW RESIDING AT, CHELLIPADATH HOUSE,
           PERINGALA P O, KUNNATHUNAD, KUMARAPURAM
           ERNAKULAM, PIN - 683565

    3      C.M. ALI
           S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
           CHELLIPADATH, BRAHMAPURAM P.O,
           PUTHENCRUZ VILLAGE, ERNAKULAM,
           NOW RESIDING AT,CHELLIPPADATH,
           VELOORKARA, KARIMUGAL P.O., PUTHENCRUZ,
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           208


         ERNAKULAM, PIN - 682303

    4    C.M. NASSAR
         S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, CHELLIPPADATH, BRAHMAPURAM,
         PUTHENCRUZ, ERNAKULAM, PIN - 682303

    5    C. M. JAMEELA
         S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, PULLUMALAYIL HOUSE,
         KARIMUGAL,PUTHENCRUZ P.O.,
         ERNAKULAM, PIN - 682308

    6    C.M. MUNEER
         S/O. LATE SAITHU MUHAMMED AND PATHUKUTTY
         CHELLIPADATH, BRAHMAPURAM P.O, PUTHENCRUZ
         VILLAGE, ERNAKULAM, NOW RESIDING AT,
         CHELLIPPADATH HOUSE, PERINGALA P.O,
         ERNAKULAM, PIN - 683565

    7    AYSHA BEEVI
         W/O.LATE C.M. IBRAHIM
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, CHELLIPADATH,
         WEST MORAKKALA, KUMARAPURAM P.O.,
         ERNAKULAM, PIN - 683565

    8    ANEERA
         D/O. LATE C.M. IBRAHIM
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, MANAPPATTU,
         KADAMBETTUMOOLA, KARIMUGAL P.O.,
         PUTHENCRUZ, AMBALAMEDU,
                                              2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           209


         ERNAKULAM, PIN - 682303

    9    SHAMSIYA
         D/O. LATE C.M. IBRAHIM
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, MEKOTHU PUTHAMPURACKAL HOUSE,
         KUMARAPURAM P.O., PALLIKKARA, KUNNATHUNAD,
         ERNAKULAM, PIN - 683565

   10    SURUMIYA
         D/O. LATE C.M. IBRAHIM
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE, ERNAKULAM,
         NOW RESIDING AT, CHELLIPADATH,
         WEST MORAKKALA, KUMARAPURAM P.O.,
         ERNAKULAM, PIN - 683565

   11    ISMATH
         D/O. LATE C.M. IBRAHIM
         CHELLIPADATH, BRAHMAPURAM P.O,
         PUTHENCRUZ VILLAGE,ERNAKULAM,
         NOW RESIDING AT, CHELLIPPADATH,
         WEST MORAKKALA, KUMARAPURAM P.O.,
         ERNAKULAM, PIN - 683565


         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         ATHEESHA M.V.
         SMT.SNEHA DIVAKARAN P.
         KASHMEERA ASHRAF


RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA
         REP. BY DISTRICT COLLECTOR, COLLECTORATE,
                                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 210


               KAKKANAD, ERNAKULAM-, PIN - 682030

    2          THE SECRETARY, KOCHI CORPORATION
               PARK AVENUE, ERNAKULAM, PIN - 682011


               BY SRI.T.K.SHAJAHAN - SR. GP


        THIS    LAND   ACQUISITION    APPEAL   HAVING    BEEN   FINALLY
HEARD    ON     12.09.2024,   ALONG    WITH    LA.App..147/2021    AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                             211


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
  THURSDAY, THE 12TH DAY OF SEPTEMBER 2024 / 21ST BHADRA,
                             1946
                    LA.APP. NO. 96 OF 2023
        AGAINST THE JUDGMENT AND DECREE DATED 18.12.2014 IN
LAR NO.46 OF 2012 OF SUBORDINATE JUDGE'S COURT, PERUMBAVOOR

APPELLANTS/LEGAL HEIRS OF 2ND, 4TH & 7TH CLAIMANTS:

    1      KOUSALYA
           W/O. LATE AYYAPPAN,
           MANAYAPPATTU HOUSE,
           IRIMPANAM P.O.,
           CHITHRAPUZHA,
           CHITHRANJALI JUNCTION
           ERNAKULAM DISTRICT, PIN - 682309

    2      KAMALAKSHI
           W/O.KURUMBAN,
           KOTTAMKAVIL HOUSE,
           KARIMUGHAL P.O., PALAKUZHY,
           ERNAKULAM DISTRICT, PIN - 682308

    3      NIMESH
           S/O. LATE AYYAPPAN,
           MANAYAPPATTU HOUSE,
           IRIMPANAM P.O.,
           CHITHRAPUZHA,
           CHITHRANJALI JUNCTION
           ERNAKULAM DISTRICT682309, PIN - 682309
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           212


    4    ARUN KUMAR
         S/O. LATE AYYAPPAN,
         MANAYAPPATTU HOUSE,
         IRIMPANAM P.O.,
         CHITHRAPUZHA, CHITHRANJALI JUNCTION
         ERNAKULAM DISTRICT, PIN - 682309

    5    SIJU K M
         S/O.LATE AMMINI,
         KOLLAMKUDIMUGAL,
         CANAL ROAD PUTHENCRUZ P.O.,
         ERNAKULAM DISTRICT, PIN - 682308

    6    SIJIMOL K M
         D/O.LATE AMMINI, SR 59,
         SOBHA ROAD SAMSKARA JUNCTION,
         PALARIVATTOM P.O.,
         ERNAKULAM DISTRICT, PIN - 682025


         BY ADVS.
         VARGHESE K.PAUL
         PETER KURIAN
         ATHEESHA M.V.
         KASHMEERA ASHRAF
         SMT.SNEHA DIVAKARAN P.



RESPONDENTS/RESPONDENTS:

    1    STATE OF KERALA REP. BY DISTRICT COLLECTOR,
         ERNAKULAM, PIN - 682030

    2    KOCHI MUNICIPAL CORPORATION
         PARK AVENUE, ERNAKULAM,
         REPRESENTED BY ITS SECRETARY,, PIN - 682011
                                         2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                           213


         BY ADV C.N.PRABHAKARAN
         SRI.T.K.SHAJAHAN - SR. GP

     THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.09.2024, ALONG WITH LA.App..147/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                     2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases

                                 214



                           JUDGMENT

[LA.App. Nos.147/2021, 5/2023, 15/2023, 29/2023, 69/2019, 156/2020,

108/2020, 101/2020, 221/2020, 136/2020, 140/2020, 174/2020, 79/2020,

58/2019, 48/2019, 56/2019, 45/2019, 143/2020, 162/2018, 170/2018,

165/2021, 129/2021, 211/2021, 151/2021, 143/2021, 589/2022, 4/2023,

130/2021, 152/2021, 120/2019, 118/2019, 139/2019, 121/2019,

114/2019, 270/2021, 153/2021, 145/2021, 152/2020, 120/2020,

154/2020, 158/2021, 157/2021, 184/2021, 225/2021, 241/2021,

180/2021, 255/2021, 213/2021, 212/2021, 181/2020, 182/2020,

197/2020, 211/2019, 162/2019, 164/2019, 166/2019, 208/2021,

275/2019, 187/2019, 217/2021, 11/2020, 218/2019, 215/2018, 217/2019,

96/2023, 348/2018, 344/2018, 230/2021, 230/2018, 319/2018, 350/2018,

364/2018, 355/2018, 332/2018, 337/2018, 285/2019, 294/2019, 22/2020,

53/2020, 46/2020, 32/2020, 334/2018, 333/2018, 343/2018, 358/2018]

Amit Rawal, J.

1. This order shall dispose of twelve(12)

appeals preferred by the State of Kerala for setting aside the 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

award of the Reference Court enhancing the amount more

than the one awarded by the Land Acquisition Officer and

seventy six(76) appeals on behalf of the land owners for

enhancement of compensation as awarded by the Land

Acquisition Officer on the ground that Land Acquisition

Officer ought not to have adopted belting system while

enhancing the compensation much less no reasons have

been assigned ignoring the sale deed No.6977/07 dated

20.08.2007 which has been relied upon by this Court in

other matters.

2. State of Kerala caused a notification under

Section 4 of the erstwhile Land Acquisition Act, 1894, for

construction of Brahmapuram Solid Waste Treatment Plant

in piece-meal. It is pertinent to mention here that in

November 2007 ie., on 10.11.2007 notification under

Section 4 was issued for construction of Brahmapuram Solid 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

Waste Treatment Plant Phase-1.

3. The possession of the aforementioned land

was taken on 01.03.2010 Land Acquisition Officer

pronounced the award on 16.10.2012. The Land Acquisition

Officer as per the award aforementioned awarded the

compensation by categorizing the land into eight(8)

categories, the details are given below with compensation

awarded against each category:

Category Nature of land Price Value Per Are

I Original dry land with frontage Rs.4,56,555/-

of Brahmapuram- Karimukal Road

II Reclaimed dry land with Rs.4,10,900/-

frontage of Brahmapuram - Karimukal Road

III Original dry land lying interior Rs.3,48,084/-

IV Reclaimed dry land lying Rs.3,13,276/-

interior

V Land lying interior as Thodu Rs.2,43,659/-

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

and Chira (adjacent to water log bodies)

VI Wetland lying near road Rs.2,08,850/-

VII Wetland lying interior Rs.1,74,042/-

VIII Dry land with frontage of Rs.3,88,072/-

Panchayat road

4. The land owners since aggrieved of the

meagre compensation awarded by the Land Acquisition

Officer sought preference under Section 18 of the erstwhile

Land Acquisition Act before the Reference Court. Besides

examining the oral witnesses AW1 to AW3 and

Commissioner's report Ext.C1 to C2, both parties brought on

record following documents as exhibits:

A1 28.06.2010 Letter from Spl.Tahsildar (LA) to District Collector, Ernakulam

A2 23.06.2008 Certified Copy of Sale Deed No.5000/08 of SRO, Puthencruz

A3 23.06.2008 Certified Copy of Sale Deed No.5001/08 of SRO, Puthencruz 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

A4 23.06.2008 Certified Copy of Sale Deed No.5002/08 of SRO, Puthencruz

A5 20.08.2007 Certified Copy of Sale Deed No.6977/07 of SRO, Puthencruz

A6 28.04.2008 Certified Copy of Sale Deed No.3384/08 of SRO, Puthencruz

A7 24.10.2008 Certified Copy of Sale Deed No.7897/08 of SRO, Puthencruz

A8 23.07.2008 Certified Copy of Sale Deed No.5982/08 of SRO, Puthencruz

A9 06.03.2008 Certified Copy of Lease Deed No.896/08 of SRO, Kakkanad

A10 12.03.2013 Certified Copy of Judgment in LAR 138/2010 of Sub Court, Perumbavoor.


A11       30.03.2013     Certified Copy of Judgment in LAR
                         131/2010      of     Sub    Court,
                         Perumbavoor.

A12       26.04.2010     True copy of Erratum Notification

A13       28.04.2010     True Copy of Erratum Notification in
                         Kerala Gazatte

A14       08.02.2010     Notice issued    by     LAO   to    the
                         Claimants.

A15       03.03.2010     Power   of   Attorney    signed      by
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases




                         Subaida and CM.Ali.

A16       -              True Copy of Valuation Statement in


A17       -              True Copy of Valuation Statement in


Respondents Exhibits

R1(a)     04.09.2012     Proceedings   of   District   Collector,
                         Ernakulam

R1(b)     16.10.2012     Award No.8/2012

R1(c)     -              Note to Award

R1(d)     -              Valuation Statement

R1(e)     -              Sketch

R1(f)     10.09.2012     Mahazar in LAC.7/2009

R2(a)     04.09.2012     Proceedings   of   District   Collector,
                         Ernakulam

R2(b)     16.10.2012     Award No.7/2012

R2(c)                    Note to Award

R2(d)     -              Valuation Statement

R2(e)     -              Sketch

R2(f)     10.09.2012     Mahazar in Lac.5/2009
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases





R3(a)     04.09.2012     Proceedings   of   District   Collector,
                         Ernakulam

R3(b)     16.10.2012     Award No.9/2012

R3(c)     -              Note to Award

R3(d)     -              Valuation statement

R3(e)     -              Sketch

R3(f)     10.09.2012     Mahazar in LAC.124/2009

R4(a)     -              Valuation Report of Spl.Tahsildar,
                         Kochi Corporation

R4(b)     31.08.2010     Award No.29/2010

R4(c)     -              Note to Award

R4(d)     -              Valuation Statement

R4(e)     -              Sketch

R4(f)     08.01.2010     Mahazar in LAC.95/2009

R5(a)     15.12.2012     Proceedings   of   District   Collector,
                         Ernakulam

R5(b)     18.04.2013     Award No.6/2013

R5(c)     -              Note to Award

R5(d)     -              Valuation Statement
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases





R5(e)     -              Sketch

R5(f)     26.02.2013     Mahazar in LAC.10/2009

R6(a)     15.12.2012     Proceedings   of   District   Collector,
                         Ernakulam

R6(b)     18.04.2013     Award No.7/2013

R6(c)     -              Note to Award

R6(d)     -              Valuation Statement

R6(e)     -              Sketch

R6(f)     26.02.2013     Mahazaar in LAC.11/2009

R6(g)     -              Certificate of valuation of structure

R7(a)     15.12.2012     Proceedings   of   District   Collector,
                         Ernakulam

R7(b)     18.04.2013     Award No.8/2013

R7(c)     -              Note to Award

R7(d)     -              Valuation Statement

R7(e)     -              Sketch

R7(f)     26.02.2013     Mahazar in LAC.12/2009

R7(g)     -              Valuation of plants
                                                2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases




R8(a)     10.06.2013     Proceedings   of   District   Collector,
                         Ernakulam

R8(b)     21.08.2013     Award No.59/2013

R8(c)     -              Note to Award

R8(d)     -              Valuation Statement

R8(e)     -              Sketch

R8(f)     01.07.2013     Mahazar in LAC.126/2009

R9(a)     10.06.2013     Proceedings   of   District   Collector,
                         Ernakulam

R9(b)     21.08.2013     Award No.58/2013

R9(c)     -              Note to Award

R9(d)     -              Valuation Statement

R9(e)     -              Sketch

R9(f)     01.07.2013     Mahazar in LAC.120/2009

R10(a)    10.06.2013     Proceedings   of   District   Collector,
                         Ernakulam

R10(b)    21.08.2013     Award No.57/2013

R10(c)    -              Note to Award

R10(d)    -              Valuation Statement
                                                            2024:KER:72286
LA.APP. NO.147 OF 2021

& Conn. Cases




R10(e)        -                    Sketch

R10(f)        01.07.2013           Mahazar in LAC.103/2009

R11           28.01.2008           Certified copy   of   Sale   Deed

No.1186/08 of SRO, Puthencruz

5. The basic document which the Land

Acquisition Officer relied upon for determining the

compensation is Sale deed bearing No.3720 dated

12.05.2008 of an area measuring 19.86 Ares of land.

Vendee in the aforementioned property is also a

construction company. The contention of the land owners for

enhancement of compensation was rejected by the

Reference Court in paragraph No.65 whereas, of the

respondent-State/appellants in twelve(12) appeals, allowed

in in paragraph No.67. Paragraph Nos.65 and 67 reads as

under:

65. On scrutinising Exts. A2 to A9, the said documents were executed in favour of companies and property 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

developers. Claimants did not produce any document involving the property transaction of common man.

Claimants did not adduce any reason for not producing such a document. Without producing the documents involving property transaction of common man, it cannot be concluded that in Exts. A2 to A9 the market value of the property prevailing in the locality were actually reflected. Hence Exts. A2 to A9 cannot be relied upon by the claimants to enhance the land value.

67. 2nd respondent produced Ext.R11 sale deed to contend that land value fixed by the Land Acquisition Officer in the acquired property was very high. Ext.R11 was actually sale deed No.1186/2008 in respect of the properties in Puthencruz Village. Ext.R11 was seen executed on 28-1-2008. Land value was shown in the said document in respect of 31.20 Ares of property in 'A' schedule as Rs. 11,56,350/- and in respect of 10.30 cents of property in 'B' schedule as Rs.3,81,500/- and in respect of 8.12 Ares of property in 'C' schedule as Rs.3,00,500/-. It is important to note that respondents did not produce the documents on the basis of which Land Acquisition Officer fixed the land value. Moreover, there existed no convincing evidence to prove that property mentioned in Ext.R11 are situated near to the acquired property in the present case even though properties were situated in Puthencruz Village. So Ext.R11 cannot be acted upon to 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

conclude that the land value fixed by the Land Acquisition Officer in respect of the acquired property was very high."

6. It has been brought to the notice that the

sale deed dated 20.08.2007 is in respect of 2 Acres and 14

cents of land has been sold for a sum of Rs.10,09,227/-

(Rupees ten lakhs nine thousand two hundred twenty seven

only) per Are. It is pertinent to mention here one(1)Acre of

land has 100 cents and 40.50 Ares. The sole reason for

rejection of sale deed relied upon by the land owners was that

big companies are capable of paying more price in the

market. But while doing so, reference court remained

oblivious of the fact that the basic document, as noticed

above, in sale deed No.3720 dated 12.05.2008 relied upon by

the Land Acquisition Officer, though not brought on record

before the Reference Court, was also sold to a big company

but at a different rate. It is seen that the prices of the

property increases or decreases as per the demand and 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

supply. When there are more customers for purchasing the

land in a particular area the prices over a span of few days

increases exponentially. The sale deed dated 12.05.2008

relied upon by the Land Acquisition Officer was of a lesser

value of Rs.4,57,358/- (Rupees four lakhs fifty seven

thousand three hundred fifty eight only) per Are whereas

after a gap of almost three months, the price increased many

folds ie., at the rate of Rs.10,09,635/- (Rupees then lakhs

nine thousand six hundred thirty five only) per Are. Both the

Land Acquisition Officer as well as Reference Court have

enhanced land by taking into consideration the category ie.,

adoption of belting system which is impermissible in view of

the judgments in Besco Limited v. State of Kerala [2023

SCC Online SC 1071] as well as Bijender and Others v.

State of Haryana and Another [(2018) 11 SCC 180]. Thus

once the belting system is impermissible, one price is

required to be determined for all the land owners, for, it 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

would not be conducive to cause discrimination among when

the purpose for which it was acquired is one ie., Phase II of

the Solid Waste and Treatment Plan. There was another

batch/bunch of appeals wherein land owners relied on same

sale deed dated 20.08.2007 while seeking enhancement of

the amount of compensation. It is also pertinent to mention

that basic document had also more road frontage and access.

In other words, it was located at a far off place 4Kms away

from the acquired land.

7. Sri.Vaghese K.Paul submitted that the State

attempted to support their case for reduction of amount by

relying upon Ext.R11 sale deed bearing No.1186/2008 dated

28.01.2008 in respect of land of 31.20 Ares, sold for an

amount of Rs.11,56,350/- (Rupees eleven lakhs fifty six

thousand three hundred fifty only) in total, i.e., around

Rs.37,000/- (Rupees thirty seven thousand only) per Are. It

was a deliberate attempt to reduce the value lesser than the 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

market value. Therefore, learned Government Pleader cannot

rely upon the aforementioned document in support of grounds

taken in the appeals preferred by the State. Even the basic

document ie, sale deed No.3720 dated 12.05.2008 in respect

of a lesser area of land vis-à-vis Ext.A5 dated 20.08.2007

which is a larger tract of land for the repetition 2 Acres and

14 cents.

8. Noticing the aforementioned fact, we are of the

view that Reference Court ought to have applied uniform rate

in respect of land acquired under the notification

aforementioned as it was being used for Phase-II of

Brahmapuram Waste Treatment Plant by relying upon the

sale deed much before the notification ie., 20.08.2007 and

rightly so, ignored the basic document on the premise that it

was not placed on record.

9. For the reason aforementioned, the award of the

Reference Court is hereby modified and the compensation is 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

enhanced in respect of entire land consisting of different

categories by applying uniform rate of Rs.10,00,000/-

(Rupees ten lakhs only) per Are. Land owners will be entitled

to other benefits awarded by the reference court, including

statutory interest, along with proportionate cost. Accordingly

the appeals preferred by the State are dismissed. Claimants'

appeals are allowed in the aforementioned terms.

10. During the course of hearing we have also been

confronted with the judgment of Division Bench of this Court

in 2018 KER 28172 (LAA 345 of 2016 and connected cases)

wherein, in paragraph 9, had relied upon the decision of this

Court dated 27.02.2008 in L.A.A. No.73/2014 and connected

cases whereby more than 150 matters had been disposed off,

but amount enhanced has been by following the belting

system, without noticing the judgment of Supreme Court

reiterated in Besco Limited case (supra), therefore, the said

judgment cannot be said to be judgment in rem but judgment 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

in per incuriam.

11. Delay in filing the appeals shall stand condoned.

However, it is made clear that the claimants in the appeals

which were delayed by more than 1000 days, shall not be

entitled to claim benefit of interest for that period, as already

ordered by the Division Bench while condoning the delay.

Claimants are granted one month time from the date of

receipt of copy of the judgment, to pay the balance court

fee/any deficiency..

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE nak 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure1 THE ORIGINAL OF THE DISCHARGE SUMMARY DATED 03/12/2020 ISSUED FROM VIJAYA KUMARA MENON HOSPITAL, TRIPUNITHURA

Annexure2 THE ORIGINAL OF DISCHARGE SUMMARY DATED 16/11/2021 ISSUED FROM ERNAKULAM MEDICAL CENTRE

Annexure3 THE ORIGINAL OF THE RADIATION ONCOLOGY TREATMENT SUMMARY DATED 28/12/2021 ISSUED FROM AMRITA INSTITUTE OF MEDICAL SCIENCE 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure A1 SECONDARY SCHOOL MARK SHEET CUM CERTIFICATE 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF THE DISCHARGE SUMMERY OF MR. VIJAYAN V, ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM

ANNEXURE A2 THE ORIGINAL OF THE DISCHARGE SUMMERY OF VIJAYANV, ISSUED FORM LOURDES HOSPITAL, ERNAKULAM

ANNEXURE A3 THE ORIGINAL OF THE DEATH SUMMERY OF MR.VIJAYAN V, ISSUED FORM LOURDES HOSPITAL, ERNAKULAM

ANNEXURE A4 THE ORIGINAL OF THE TREATMENT CERTIFICATE OF MRS. VIJAYAN ISSUED BY DR. JYOTHI SREEKUMAR OF ANUGRAHA HEALTH CARE VAIKOM

ANNEXURE A5(A) THE ORIGINAL OF THE PRESCRIPTION OF MR.

VIJAYAN V, ISSUED FROM ASHTAVAIDYAN KRISHNAN NAMBOODIRI VAIDYAMADHAM VAIDYASAL.

ANNEXURE A5(B) THE ORIGINAL OF THE PRESCRIPTION OF MR.

VIJAYAN V, ISSUED FORM ASHTAVAIDYAN KRISHNAN NAMBOODIRI VAIDYAMADHAM VAIDYASALA

ANNEXURE A5(C) THE ORIGINAL OF THE PRESCRIPTION OF MR.

VIJAYAN V, ISSUED FROM ASHTAVAIDYAN KRISHNAN NAMBOODIRI VAIDYAMADHAM VAIDYASALA

ANNEXURE A5(C) THE ORIGINAL OF THE PRESCRIPTION OF MR.

VIJAYAN V, ISSUED FROM ASHTAVAIDYAN 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

KRISHNAN NAMBOODIRI VAIDYAMADHAM VAIDYASALA

ANNEXURE A5(D) THE ORIGINAL OF THE PRESCRIPTION OF MR.

VIJAYAN V, ISSUED FROM ASHTAVAIDYAN KRISHNAN NAMBOODIRI VAIDYAMADHAM VAIDYASALA 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF MRI SCAN REPORT DATED 17.07.2013 OF HAWWA UMMA ISSUED BY DR. AMEERJAN SYED MUSTHAQ OF CITI SCAN, VYTTILA.

ANNEXURE A2 THE ORIGINAL OF REGISTRATION CHART DATED 17/07/2013 ISSUED FROM LAKESHORE HOSPITAL, KOCHI.

ANNEXURE A3 THE ORIGINAL OF CASH BILL DATED 10/09/2014, ISSUED FROM LAKESHORE HOSPITAL, KOCHI.

ANNEXURE A4 THE ORIGINAL OF DISCHARGE SUMMARY SURGERY, ISSUED FROM ALPHA HOSPITAL, KALOOR.

ANNEXURE A5(A) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

ANNEXURE A5(B) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

ANNEXURE A5(C) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

ANNEXURE A6(A) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

ANNEXURE A6(B) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A6(C) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A6(D) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A6(E) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A6(F) THE ORIGINAL OF DISCHARGE SUMMARY OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A6(G) THE ORIGINAL OF DISCHARGE SUMMARIES OF SULAIGHA ISSUED FROM SPECIALIST HOSPITAL, ERNAKULAM WITH RESPECT TO HER PLASTIC SURGERY.

ANNEXURE A7(A) THE ORIGINAL OF DISCHARGE SUMMARY OF SUBAIR ISSUED FROM RENAI MEDICITY, PALARIVATTOM.

ANNEXURE A7(B) THE ORIGINAL OF DISCHARGE SUMMARY OF MUHAMMED HAFIS ISSUED FROM RENAI MEDICITY, PALARIVATTOM.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Receipt Receipt issued from Mediation Centre, High Court of Kerala 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure A1 THE COPY OF THE DISCHARGE SUMMARY OF MRS.NABEESA DATED 08.09.2013

Annexure A2 THE COPY OF THE DISCHARGE SUMMARY OF MRS.NABEESA DATED 19.02.2015

Annexure A3 THE COPY OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 16.10.2015

Annexure A4 THE COPY OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 26.11.2015

Annexure A5 THE COPY OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 15.12.2015

Annexure A6 THE COPY OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 24.11.2016

Annexure A7 THE COPY OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 06.05.2017

Annexure A8 ORIGINAL OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 29.03.2018

Annexure A9 ORIGINAL OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 20.06.2018

Annexure A10 TRUE OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 21.08.2019

Annexure A11 TRUE OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 16.11.2020

Annexure A12 ORIGINAL OF THE DISCHARGE SUMMARY OF MR.IBRAHIM V.A. DATED 15.11.2021 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure 1 THE TREATMENT SUMMARY OF MRS.PATHUKUTTY DATED 01.09.2015, ISSUED FROM SAMARITAN HOSPITAL, PAZHANGANAD.

Annexure 2 THE DEATH SUMMARY OF MR.C.M. IBRAHIM DATED 18.11.2017, ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure A1 THE ORIGINAL DISCHARGE SUMMARY DATED 11/05/2015 OF PAREED M.K., ISSUED BY DR. KOSHY EAPEN, SENIOR CONSULTANT CARDIOLOGIST, SAMARITAN HEART INSTITUTE.

Annexure A2 THE ORIGINAL DISCHARGE SUMMARY OF PAREED ISSUED FROM SAMARITAN HOSPITAL, PAZHANGANAD.

Annexure A3 THE ORIGINAL OF DISCHARGE SUMMARY OF PAREED ISSUED FROM DEPARTMENT OF GASTROENTEROLOGY AND THE LIVE UNIT, ERNAKULAM MEDICAL CENTRE, PALARIVATTOM.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION 28.11.2017 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A2 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION 25.03.2018 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A3 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION 19.03.2018 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A4 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION 28.03.2018 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A5 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION 16.02.2019 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A6 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION, 22.03.2019 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

ANNEXURE A7 THE ORIGINAL OF DISCHARGE SUMMARY OF LALITHA SUKUMARAN, WITH DATE OF ADMISSION, 01.05.2019 ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

Annexure1 ORIGINAL OF THE HISTOPATHOLOGICAL REPORT OF MR. KUNJUKURUMBAN, THE HUSBAND OF MRS. KAMALAKSHY, THE 3RD CLAIMANT ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM

Annexure2 DISCHARGE SUMMARY DATED 04/06/2010, OF MR. KUNJUKURUMBAN ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM

Annexure3 ORIGINAL OF DISCHARGE SUMMARY DATED 26/05/2010, OF MR. KUNJUKURUMBAN ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM

Annexure4 ORIGINAL OF THE MEDICAL CERTIFICATE DATED 24/03/2022, OF MRS. AMMINI, THE 4TH CLAIMANT ISSUED FROM GENERAL HOSPITAL, ERNAKULAM 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MRS.HAJIRA MUHAMMAD, ISSUED FROM ADITYA EYE HOSPITAL, KOCHI.

ANNEXURE A2 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MRS.HAJIRA MUHAMMED, ISSUED FROM SAMARITAN HOSPITAL, PAZHANGANAD.

ANNEXURE A3 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MRS.HAJIRA MUHAMMED, ISSUED FROM SAMARITAN HOSPITAL, PAZHANGANAD.

ANNEXURE A4 THE ORIGINAL OF M.R.I. REPORT OF MR.SATHAR ISSUED FROM TIDEWATER MRI.

ANNEXURE A5 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MR.MUHAMMED ASLAM ISSUED FROM DISTRICT HOSPITAL, ALUVA.

ANNEXURE A6 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MR.MUHAMMED ASLAM ISSUED FROM MEDIAL TRUST HOSPITAL, ERNAKULAM.

ANNEXURE A7 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MR.HANEEFA, ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

ANNEXURE A8 THE ORIGINAL OF THE DISCHARGE SUMMARY OF MRS.NASEEMA, ISSUED FROM SUNRISE HOSPITAL, KAKKANAD.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF DISCHARGE SUMMARY OF NADEERA SULAIMAN ISSUED FROM KIMS HOSPITAL PATHADIPPALAM.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF DISCHARGE SUMMARY OF SULEKHA KAHDERKUNJU ISSUED FROMKIMS HOSPITAL, EDAPPALLY.

ANNEXURE A2 THE ORIGINAL OF OP TICKET OF MR.SAITH MUHAMMED, ISSUED FROM GOVERNMENT HOMEO HOSPITAL, KANINADU.

2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 THE ORIGINAL OF DEATH SUMMARY OF MR.SETHUMADHAVAN ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM

ANNEXURE A2 THE ORIGINAL OF THE TREATMENT CERTIFICATE OF LAXMIKUTTY T.G., ISSUED BY CONSULTANT PSYCHIATRIST, IDUKKI DISTRICT CO-OPERATIVE HOSPITAL, THODUPUZHA

ANNEXURE A3 THE ORIGINAL OF THE DEATH CERTIFICATE DATED 06.02.2017

ANNEXURE A4 THE ORIGINAL OF THE LEGAL HEIRSHIP CERTIFICATE DATED 29.05.2017 2024:KER:72286 LA.APP. NO.147 OF 2021

& Conn. Cases

PETITIONER ANNEXURES

ANNEXURE A1 ORIGINAL OF DISCHARGE SUMMARY OF MR.ABDULKHADER ISSUED FROM MEDICAL TRUST HOSPITAL, ERNAKULAM.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter