Johnson P.A vs Trivandrum Co-Operative Agricultural ...
2024 Latest Caselaw 27540 Ker

Kerala High Court

Johnson P.A vs Trivandrum Co-Operative Agricultural ... on 11 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                             2024:KER:69152

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
                 WP(C) NO. 24672 OF 2024

PETITIONER:

         JOHNSON P.A
         AGED 54 YEARS, S/O. ANTONY,
         T.C 52/1873(5), SHIVAN KOVIL LANE,
         NEMOM P.O, THIRUVANANTHAPURAM - 695020.

         BY ADV V.A.VINOD


RESPONDENTS:

    1    TRIVANDRUM CO-OPERATIVE AGRICULTURAL
         AND RURAL DEVELOPMENT BANK LTD
         NO T 170., HOME OFFICE, HOUSING BOARD
         JUNCTION, THIRUVANANTHAPURAM, REPRESENTED
         BY ITS BRANCH MANAGER, PIN - 695001.

    2    SPECIAL SALE OFFICER
         TRIVANDRUM CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD NO. T 170, HOME OFFICE,
         HOUSING BOARD JUNCTION,
         THIRUVANANTHAPURAM, PIN - 695001.

         BY ADV.SRI.SUMAN CHAKRAVARTHY

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.24672 of 2024
                                                  2024:KER:69152
                                :2:




                        JUDGMENT

Dated this the 11th day of September, 2024

Counsel for the petitioner seeks leave to withdraw the writ

petition.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ams