Suja Abraham vs Radhakrishnan. B
2024 Latest Caselaw 27538 Ker

Kerala High Court

Suja Abraham vs Radhakrishnan. B on 11 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

CON.CASE(C) NO. 2149 OF 2024        : 1 :



                                          2024:KER:69114
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
               CON.CASE(C) NO. 2149 OF 2024

AGAINST THE JUDGMENT DATED 25.01.2024 IN WP(C) NO.2880 OF 2024


PETITIONER:

         SUJA ABRAHAM, AGED 51 YEARS
         W/O. P. Y. ABRAHAM, PUTHIYAMELETHIL, MYLAPRA,
         PATHANAMTHITTA, PIN - 689678


         BY ADVS.
         FARHANA K.H.
         MUHASIN K.M.



RESPONDENTS:

    1    RADHAKRISHNAN. B
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE REVENUE DIVISIONAL OFFICER,
         ADOOR REVENUE DIVISIONAL OFFICE, M G ROAD,
         ADOOR,                PATHANAMTHITTA, PIN -
         691523

    2    RAJALEKSHMI. R
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE DEPUTY COLLECTOR (DM),
         PATHANAMTHITTA, PIN - 689645

    3    ARATHI. J.
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE AGRICULTURAL OFFICER,
         PRAMADOM KRISHI BHAVAN, PRAMADOM,
         PATHANAMTHITTA, PIN - 689646
         R BY SMT.MARY BEENA JOSEPH, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2149 OF 2024     : 2 :



                                              2024:KER:69114


                    JUDGMENT

The learned counsel for the petitioner

submits that the directions in Annexure-A1

judgment dated 25.01.2024 have been complied

with.

Recording the said submission, the

contempt of court case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

2024:KER:69114 APPENDIX

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 2880/2024 DATED 25.01.2024

Annexure A2 TRUE COPY OF THE G.O DATED 27.06.2024, AUTHORIZING THE 2ND RESPONDENT AS COMPETENT AUTHORITY