K Sivanandhan vs Pb Nooh Ias
2024 Latest Caselaw 27537 Ker

Kerala High Court

K Sivanandhan vs Pb Nooh Ias on 11 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                        CON.CASE(C) NO. 2182 OF 2024

       AGAINST THE JUDGMENT DATED 20.09.2023 IN WP(C) NO.23267 OF

                        2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

             K SIVANANDHAN, AGED 63 YEARS
             PALANCHERYKALAN NENMENI KOLLENGODE,PALAKAD DISTRICT,
             PIN - 678506

             LEGITH T.KOTTAKKAL
             P.R.BANERJI
             SAVIO BINOY CORREYA



RESPONDENT/RESPONDENT NO.2 IN WPC:

             PB NOOH IAS
             MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES
             CORPORATION LIMITED (SUPPLYCO), SUPPLYCO BHAVAN,
             GHANDHINAGAR, KADUVANTHRA, KOCHI, PIN - 682020

             BY ADV SANTHOSH PETER


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                         2024:KER:69751
CON.CASE(C) NO. 2182 OF 2024

                                     2



                                 JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this contempt case with liberty to file a

fresh one, arraying proper parties.

Sd/- DEVAN RAMACHANDRAN JUDGE stu