Issac vs P.J.Baby
2024 Latest Caselaw 27536 Ker

Kerala High Court

Issac vs P.J.Baby on 11 September, 2024

CRP No.411/2023                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                          THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

             Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946

                           IA.NO.1/2023 IN CRP NO. 411 OF 2023


                       CMA 7/2022 OF SUB COURT, PALA, KOTTAYAM

   APPLICANTS/ REVISION PETITIONERS 1 TO 3:

      1. ISSAC, AGED 72 YEARS, S/O. JOSE, KOCHUPARAYIL HOUSE, KALATHUKADAVU
         P.O, THALAPPALAM KARA, MOONILAVU VILLAGE, KOTTAYAM - 686 586

         And 2 others..

   RESPONDENTS/ RESPONDENTS:

      1. P.J.BABY, AGED 68 YEARS, S/O. JOSEPH, VELLOORKUNNEL PUTHIYAPARAMBIL
         HOUSE, ARUVITHARA BHAGAM, KONDOOR KARA, ERATTUPETTA VILLAGE,
         KOTTAYAM, PIN - 686 122

         And 2 others..


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and execution of judgment dated 14-11-2023 in CMA No. 7/2022 of the
   Hon'ble Sub Court, Pala pending disposal of the above revision petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 06-08-2024 and upon hearing the arguments of M/S.J.RAMKUMAR,
   AMRIN FATHIMA, AKHIL BINOY & JIS JOHN SEBASTIAN, Advocates for the
   petitioners M/S B.RENJITH KUMAR, P.M.NATESAN, CLARA SHERIN FRANCIS &
   SANGEERTHANA M, Advocates for R1 and of SRI.V.RAJENDRAN, Advocate for R3,
   the court passed the following:

                                         O R D E R

Post on 05.11.2024.

Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

11-09-2024 /True Copy/ Assistant Registrar