Padmakumar.S vs Ms. Rani George Ias
2024 Latest Caselaw 27533 Ker

Kerala High Court

Padmakumar.S vs Ms. Rani George Ias on 11 September, 2024

Con.Case(C) No.2067/2024                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
              Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
                  CONTEMPT CASE(C) NO. 2067 OF 2024(S) IN WP(C) 6221/2022

      PETITIONER/PETITIONER:


          1. PADMAKUMAR.S, AGED 53 YEARS, PRINCIPAL, VELAYUDHA VILASAM VHSS,
             AYATHIL, KOLLAM, PIN - 691 021.
          2. SINDHU PRABHAKAR, AGED 51 YEARS, PRINCIPAL, SREE NARAYANA GURU
             DEVA KUZHIKKADIVAKA, KOLLAM, PIN - 691 507.

            BY ADV. SMT. A.ARUNA

      RESPONDENT/RESPONDENT NO.1:


                MS. RANI GEORGE IAS, SECRETARY TO GOVERNMENT,

                DEPARTMENT OF GENERAL EDUCATION, SECRETARIAT,

                THIRUVANANTHAPURAM, PIN - 695 001.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   11.09.2024, the court on the same day passed the following:


                                               ORDER

Post on 26/09/2024, by which time if the directions in the judgment dated 18/01/2024 is not complied with, the respondent shall appear in person before this Court at 10:15 AM on that day.

Sd/- MOHAMMED NIAS C.P. JUDGE

11-09-2024 /True Copy/ Assistant Registrar