City Auto Drivers Paraspara Sahaya ... vs Regional Transport Officer
2024 Latest Caselaw 27529 Ker

Kerala High Court

City Auto Drivers Paraspara Sahaya ... vs Regional Transport Officer on 11 September, 2024

                                                           2024:KER:69127
WP(C) NO. 17413 OF 2015              1
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                    THE HONOURABLE MR. JUSTICE P.M.MANOJ

    WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                          WP(C) NO. 17413 OF 2015

PETITIONER:

              CITY AUTO DRIVERS PARASPARA SAHAYA SANGAM
              AGED 42 YEARS
              REG NO.73, BOAT JETTY, ERNAKULAM, REPRESENTED BY IT
              SSECRETARY V.V.ANIL.


              BY ADV SRI.A.RAJASIMHAN


RESPONDENTS:

      1       REGIONAL TRANSPORT OFFICER
              REGIONAL TRANSPORT OFFICE, CIVIL STATION, KAKKANADU,
              ERNAKULAM - 682 030

      2       DEPUTY COMMISSIONER OF POLICE
              LAW AND ORDER AND TRAFFIC, REVENUE TOWER,
              ERNAKULAM - 682 031.

 *ADDL R3 KOCHI MUNCIPAL CORPORATION, CORPORATION OFFICE,
          COCHIN - 32, REPRESENTED BY ITS SECRETARY.
          *ADDL R3 IS IMPLEADED AS PER ORDER DATED 2.7.2015 IN
          I.A NO.8419/2015.


              BY ADVS.
              V.P.REJITHA (PUZHAKKALIDOM)
              SRI.E.D.GEORGE



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                               2024:KER:69127
WP(C) NO. 17413 OF 2015                2



                                  JUDGMENT

When the matter is taken up today, the learned counsel

for the petitioner submitted that the prayers sought for in the

writ petition is no more in existence and sought to close the writ

petition as infructuous.

Accordingly, the writ petition is closed as infructuous.

Sd/-

P.M.MANOJ JUDGE Sru 2024:KER:69127

APPENDIX OF WP(C) 17413/2015

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PERMIT DATED 27.8.2011.

EXHIBIT P2 TRUE COPY OF THE PERM,IT DATED 10.5.2013.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT ATED 30.5.2015.