Biju V.R @ Biju Vaishyanparambil vs V. Vigneshwari Ias
2024 Latest Caselaw 27524 Ker

Kerala High Court

Biju V.R @ Biju Vaishyanparambil vs V. Vigneshwari Ias on 11 September, 2024

CON.CASE(C) NO. 2141 OF 2024

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                                                2024:KER:69083

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                 CON.CASE(C) NO. 2141 OF 2024

     AGAINST THE ORDER/JUDGMENT DATED 24.06.2024 IN WP(C)

NO.12384 OF 2024 OF HIGH COURT OF KERALA

PETITIONER:

         BIJU V.R; BIJU VAISHYANPARAMBIL
         AGED 49 YEARS
         S/O RAJAPPAN, VAISHYANPARAMBIL HOUSE,
         PRAKASH P.O, THANKAMONY, IDUKKI, PIN - 685609


         BY ADVS.
         JOMY K. JOSE
         CHRISTY TONY

RESPONDENT:

         V. VIGNESHWARI IAS
         AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
         IDUKKI, COLLECTORATE IDUKKI, KUYILIMALA, PAINAVU
         P.O, IDUKKI DISTRICT, PIN - 685603



OTHER PRESENT:

          SMT.AMMINIKUTTY K., SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2141 OF 2024

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                                                         2024:KER:69083

                       MOHAMMED NIAS C.P., J.
                ======================================

                    CON.CASE(C) NO. 2141 OF 2024
               =======================================
              Dated this the 11th day of September, 2024



                             JUDGMENT

Both sides submit that the directions in the judgment dated

24.06.2024 in W.P.(C) No.12384 of 2024 have been complied with. This is

recorded. Accordingly, the contempt of court case is closed.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE LU CON.CASE(C) NO. 2141 OF 2024

2024:KER:69083

APPENDIX OF CON.CASE(C) 2141/2024

PETITIONER ANNEXURES :

ANNEXURE A1 A TRUE COPY OF THE EMAIL COMMUNICATION OF THE JUDGMENT DATED 02-07-2024

// True Copy // PA To Judge