Hena Pc vs The Varkala Co-Operative Agricultural ...
2024 Latest Caselaw 27522 Ker

Kerala High Court

Hena Pc vs The Varkala Co-Operative Agricultural ... on 11 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                            2024:KER:69116

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY,THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA,1946

                WP(C) NO. 32079 OF 2024

PETITIONERS:

    1    HENA PC
         AGED 44 YEARS
         W/O SHAJU S, NARAYANEEYAM,
         KARUNILACODE, EDAVA PO, VARKALA,
         THIRUVANANTHAPURAM, PIN - 695311

    2    SHAJU S
         AGED 51 YEARS
         S/O SUGHATAN, NARAYANEEYAM,
         KARUNILACODE, EDAVA PO, VARKALA,
         THIRUVANANTHAPURAM, PIN - 695311


         BY ADV M.R.SASITH


RESPONDENTS:

    1    THE VARKALA CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD. (T 2039)
         REPRESENTED BY ITS SECRETARY,
         MAITHANAM, VARKALA,
         THIRUVANANTHAPURAM, PIN - 695141

    2    THE SPECIAL SALES OFFICER
         THE VARKALA CO-OPERATIVE AGRICULTURAL AND RURAL
         DEVELOPMENT BANK LTD. (T 2039),
         MAITHANAM, VARKALA,
         THIRUVANANTHAPURAM, PIN - 695141
                                       2024:KER:69116
WP(C) NO.32079 OF 2024

                         2


     THIS WRIT PETITION (CIVIL) HAVING COME UP   FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME   DAY
DELIVERED THE FOLLOWING:
                                                  2024:KER:69116
WP(C) NO.32079 OF 2024

                                3


                          JUDGMENT

Dated this the 11th day of September, 2024

Counsel for the petitioners seeks leave to withdraw the

writ petition with liberty to approach this Court again.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE hmh